H G C FOUNDATION PVT LTD

Activity: Finance in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67120MH1981PTC025060 		ROC
RoC-Mumbai 		Incorporation Date
21-08-1981
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
025060 		Registration Date
21-08-1981 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-08-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 1,87,020



Contact Information
E-Mail Address
dhananjay.dumbre@jacobs.com
Registered Address
JACOBS HOUSERAMKRISHNA MANDIR RDJ B NAGAR ANDHERI(EAST) MUMBAI MH 400059 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H G C FOUNDATION PVT LTD

Last Checked Past / Closed Litigation On 08-04-2021 08:24
01-04-2021 M/s. Learning Leadership Foundation, Chennai & Another Versus M/s. S.S. School Transports Pvt. Ltd., Chennai & Another High Court of Judicature at Madras
20-02-2021 Rishiraj Education Foundation Versus Union of India & Others High Court of Gujarat At Ahmedabad
11-01-2021 Beghar Foundation Through Its Secretary & Others Versus Justice K.S. Puttaswamy (Retd.) & Others Supreme Court of India
17-12-2020 Mannam Foundation Centre For Education Technology, Poruvazhy, Represented by its Secretary, Kerala Versus National Council for Teacher Education, Represented by its Member Secretary, New Delhi & Others High Court of Kerala
30-10-2020 Ecila Henderson (A Protected Party, by her litigation friend, The Official Solicitor) Versus Dorset Healthcare University NHS Foundation Trust United Kingdom Supreme Court
13-10-2020 Chowgule & Company Private Limited Versus Goa Foundation & Others Supreme Court of India
21-09-2020 Dhyan Foundation Versus The State of Assam, Rep.By the PP, Assam & Others High Court of Gauhati
15-09-2020 S & P Foundation Pvt. Ltd., Chennai Versus Assistant Commissioner of Income Tax, Central Circle-IV(2), Chennai High Court of Judicature at Madras
28-08-2020 Karnataka Professional Colleges Foundation Rep. by its Secretary R.V. Govinda Rao & Others Versus State of Karnataka, Represented by its Principal Secretary & Others High Court of Karnataka
04-08-2020 The Goa Foundation through its Secretary, Dr Claude Alvares Versus The Department of Mines & Geology, Though its Director, Menezes Braganza Bldg. & Others In the High Court of Bombay at Goa
22-05-2020 Grant Medical Foundation Ruby Hall Clinic, Pune Versus State of Maharashtra & Others High Court of Judicature at Bombay
03-04-2020 Justice For Rights Foundation & Others Versus Union of India & Others Supreme Court of India
20-02-2020 Auroville Foundation, Auroville, Rep. by its Secretary Versus Alexander & Others High Court of Judicature at Madras
12-02-2020 The United Goans Foundation, through its Secretary Avinash Tavares Versus The State of Goa through its Chief Secretary, Secretariat & Others In the High Court of Bombay at Goa
06-02-2020 Bijay Shankar Tiwari & Others Versus Span Foundation Private Limited & Others High Court of Judicature at Calcutta
30-01-2020 Chowgule & Company Private Limited Versus Goa Foundation & Others Supreme Court of India
30-01-2020 Santha Medical Foundation (a Public Charitable Trust), Rep. by its Chairman & Trustee Dr. S. Saravanan & Another Versus The Commissioner of Rural Development and Local Administration, Government of Tamil Nadu, Chennai & Another High Court of Judicature at Madras
20-01-2020 Manu Solanki & Others Versus Vinayaka Mission University(Formerly Known As Vinayaka Mission's Research Foundation Deemed University), Salem & Others National Consumer Disputes Redressal Commission NCDRC
18-12-2019 M/s. Medical Research Foundation, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions), Chennai Circle, Chennai High Court of Judicature at Madras
09-12-2019 M/s. Espire Infolabs Pvt. Ltd. Versus Sadhana Foundation Supreme Court of India
05-12-2019 Meena Oberoi Versus Cambridge Foundation School & Others High Court of Delhi
26-11-2019 A. Murugan & Others Versus M/s. Rainbow Foundation Ltd, Anoop Chand Jain, Chennai & Others High Court of Judicature at Madras
23-10-2019 V.K. Dhingra Versus Shri Ram Scientific Industrial Research Foundation High Court of Delhi
01-10-2019 Dr. George Jacob, Ahaliya Foundation Eye Hospital, Thekkemuriyil Arcade, Pathanamthitta & Others Versus Krishnakumar & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
26-09-2019 Commissioner of Income Tax Exemption U.P State Cons. & Infra. Versus M/s. Reham Foundation Kandhari Lane Lal Bagh, Lucknow High Court Of Judicature At Allahabad Lucknow Bench
24-09-2019 Gandhi Kamaraj Social Welfare Foundation, Represented by its Chairman, P. Ganesan Versus State of Tamil Nadu, Represented by its Secretary to Government, Revenue Department & Others High Court of Judicature at Madras
17-09-2019 The Goa Foundation, through its Secretary, Dr. Claude Alvares & Another Versus Panchayat of Morjim Through its Secretary & Others In the High Court of Bombay at Goa
22-08-2019 Director of Income Tax, Exemptions, Chennai Versus M/s. Alpha India Foundation, Salamangalam, Chennai High Court of Judicature at Madras
07-08-2019 The Mango Foundation (TMF), Through its Member, Severino Fernandes Versus State of Goa, Through its Chief Secretary & Others In the High Court of Bombay at Goa
05-08-2019 Commissioner of Income Tax, Chennai Versus M/s. Pentafour Software Employees' Welfare Foundation, Chennai High Court of Judicature at Madras
05-07-2019 V. Gnanarajapushpam & Another Versus M/s. BBC Foundation Private Limited, Represented by its Managing Director, Vummidi Barath, T. Nagar High Court of Judicature at Madras
26-06-2019 K. Rajinikanth, Proprietor, Rajinikanth Foundation, Coimbatore Versus The Chairman, Tamil Nadu Electricity Board, Chennai & Another High Court of Judicature at Madras
21-06-2019 Foundation For Organizational Research & Education Fore School of Management Through Its Director Versus The All India Council For Technical Education Through The Member Secretary Supreme Court of India
04-06-2019 A. Sivakumar & Others Versus The Director, Dr.Ambedkar Foundation, Ministry of Social Justice and Empowerment, Government of India, New Delhi & Another Before the Madurai Bench of Madras High Court
23-04-2019 Muthayammal Educational Trust & Research Foundation Rep by its Administrative Officer, Namakkal District Versus The Member Secretary, All India Council for Technical Education, New Delhi & Others High Court of Judicature at Madras
05-03-2019 Subrata Banerjee Versus Susrat Eye Foundation and Research Centre & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
04-03-2019 Morris County Bd. of Chosen Freeholders Versus Freedom From Religion Foundation Supreme Court of United States
22-02-2019 M/s. Vivekananda Foundation (R), Mysore, Represented by its Secretary Venkat Narayana Chekuri Versus State of Karnataka & Others High Court of Karnataka
15-02-2019 Hinduja Foundation Versus Income Tax Officer, Exemptions - 1(3), Mumbai & Another High Court of Judicature at Bombay
30-11-2018 Reham Foundation, Lucknow Versus Commissioner of Income Tax Income Tax Appellate Tribunal Lucknow
29-11-2018 Acit (E), New Delhi Versus M/s. Goodearth Foundation, New Delhi Income Tax Appellate Tribunal Delhi
27-11-2018 Mohit Mahajan Versus Foundation For Innovation & Technology Transfer (FITT) & Others High Court of Delhi
16-11-2018 M/s. Chakra Educational Foundation, Chennai Versus The Commissioner of Income Tax (Exemptions), Chennai High Court of Judicature at Madras
01-11-2018 M/s. Calibre Educational Foundation, Represented by its Trustees Madhuvanthi Arun & Others Versus Karur Vysya Bank, Represented by its The Authorized Officer, Chennai & Another High Court of Judicature at Madras
25-09-2018 Public Interest Foundation & Others Versus Union of India & Another Supreme Court of India
07-09-2018 The President, National Horticultural Research & Development Foundation, Maharashtra & Others Versus P. Murugesan & Another Before the Madurai Bench of Madras High Court
30-08-2018 D.M. Education & Research Foundation, A Charitable & Educational Trust Having Its Registered Office at Naseera Nagar, Wayanad District Represented by Its Authorized Signatory & Law Oficer, Zalazi Kallangodan & Another Versus Union of India, Ministry of Health & Family Welfare, Represented by Its Secretary, New Delhi & Others High Court of Kerala
24-08-2018 The Goa Foundation, through its Secretary, Dr. Claude Alvares Versus Goa Coastal Zone Management Authority, 1st Floor, B-Wing & Others In the High Court of Bombay at Goa
17-08-2018 Devnar Foundation for the Blind, Hyderabad, Rep. by Dr. A. Saibaba Goud, Chairman Versus Rehabilitation Council of India, New Delhi, Rep. by its Secretary In the High Court of Judicature at Hyderabad
03-08-2018 M/s. Nakoda Foundation & Development Pvt Ltd., Represented by its Director Gatraj Jain & Others Versus Kamala Muthiah & Others High Court of Judicature at Madras
08-06-2018 Sundaram Medical Foundation, Dr. Rangarajan Memorial Hospital, Chennai Versus Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
01-06-2018 Pratap Singh & Others Versus Ramjas Foundation High Court of Delhi
25-05-2018 Malvika Foundation, Through its Trustee Suresh Sachdev, New Delhi & Another Versus Human Resource Development Department, Govt. of Sikkim & Another High Court of Sikkim
21-05-2018 Sunil, Chairman, Lazer Nadar Education & Research Foundation, Thirupuram & Others Versus Lalitha High Court of Kerala
18-05-2018 Subrata Banerjee Versus Susrat Eye Foundation & Research Centre & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
10-05-2018 All India Council For Technical Education, Through The Member Secretary, Nelson Mandela Marg, Vasant Kunj, New Delhi,& Others Versus Holistic Foundation Durg A Society & Others High Court of Chhattisgarh
30-04-2018 Soumen Sengupta & Others Versus Asia Heart Foundation & Others High Court of Judicature at Calcutta
26-04-2018 The Foundation Educational Trust, Represented by its Trustee, Terry Mathews Versus State of Karnataka, Department of Education, by the Secretary, Bangalore & Others High Court of Karnataka
25-04-2018 Newcastle upon Tyne Hospitals NHS Foundation Trust Versus Haywood United Kingdom Supreme Court
12-04-2018 Public Health Foundation India V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
05-04-2018 Delhi Public School Society Versus DPS World Foundation & Another High Court of Delhi
20-03-2018 M/s. AAR Foundation, Rep. by its Proprietor Versus Joint Commissioner of Central Excise, Tirunelveli Before the Madurai Bench of Madras High Court
13-03-2018 The Government of Tamil Nadu, Rep. by its Secretary Revenue Department, Fort St. George, Chennai & Others Versus Subbulakshmi Lakshmipathy Foundation, Rep. by its Director Laksmipathy Before the Madurai Bench of Madras High Court
01-03-2018 Commissioner of Income-Tax Versus Lata Mangeshkar Medical Foundation High Court of Judicature at Bombay
26-02-2018 Pachomiose Educational & Charitable Enlightenment Foundation, (Peace Foundation), St. George Orthodox Carmelkunnu Church, Muvattupuzha - Represented by Its Secretary & Others Versus P.P. Mathai & Others High Court of Kerala
06-02-2018 IQ City Foundation & Another Versus Union of India & Others Supreme Court of India
23-01-2018 P.S.T.S. Charities, (now known as P.S.T.S. Foundation), Tuticorin, through its Managing Trustee T. Velshankar Versus The District Collector, Tuticorin & Others High Court of Judicature at Madras
18-01-2018 Rosalinds Mediretta Institutional Foundation V/S CST, New Delhi Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi
15-01-2018 Hamdard National Foundation (India) V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
08-01-2018 M/s. Ben Foundation Pvt. Ltd., Represented by its Managing Director, Chennai Versus The Deputy Commissioner (SMR), Office of the Principal Secretary, Commissioner of Commercial Taxes, Chennai & Another High Court of Judicature at Madras
03-01-2018 National Horticulture Research & Development Foundation Versus Ravinder Singh National Consumer Disputes Redressal Commission NCDRC
14-12-2017 Thangaraj Sole Proprietor of T.R.Foundation Versus Arulpriya & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
13-12-2017 Commissioner of Income Tax Versus Rajasthan & Gujarati Charitable Foundation Poona Supreme Court of India
09-11-2017 Microcredit Foundation of India Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
09-11-2017 Dahisar Sports Foundation Versus ITO (Exemptions)-(1), Piramal Chambers Income Tax Appellate Tribunal Mumbai
09-11-2017 Dahisar Sports Foundation Versus ITO (Exemptions)-(1), Piramal Chambers Income Tax Appellate Tribunal Mumbai
30-10-2017 C.C.E. & S. Tax, Vapi V/S Jai Research Foundation Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
11-10-2017 The Goa Foundation, Through Its Secretary, Dr. Claude Alvares & Others Versus Ministry Of Environment, Forest And Climate Change Through Its Secretary, Indira Paryavaran Bhavan & Others In the High Court of Bombay at Goa
06-10-2017 M/s. Yellamma Dasappa Institute of Technology, Under Auspicious of Yellamma Dasappa Medical College & Research Foundation Trust, Rep. By Its Managing Trustee of D. Ravindranath Versus The State of Karnataka, Revenue Department, By Its Principal Secretary, Bangalore & Others High Court of Karnataka
06-10-2017 Dr. Reddy's Research Foundation V/S Ministry of Corporate Affairs In the High Court of Judicature at Hyderabad
05-10-2017 M/s. Eye Foundation Ltd., Authorised Signatory Versus The Joint Commissioner (Commercial Taxes), Chennai High Court of Judicature at Madras
22-09-2017 Ramjas Foundation Versus Union of India & Others High Court of Delhi
14-09-2017 Prashanti Medical Services & Reserch Foundation Versus Union of India & Others High Court of Gujarat At Ahmedabad
24-08-2017 Awaaz Foundation & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
08-08-2017 Sundaram Medical Foundation, Dr. Rangarajan Memorial Hospital Versus The Commissioner Corporation of Chennai & Others High Court of Judicature at Madras
07-08-2017 Namma Bengaluru Foundation, A Registered public Charitable Trust Versus State of Karnataka & Others High Court of Karnataka
21-07-2017 Palakkunathu Foundation, rep. by its Chairman & Managing Trustee Dr. P.A. Mathew & Another Versus University of Kerala, rep. by its Registrar & Another High Court of Kerala
05-07-2017 The Research Foundation for Science Technology & Natural Resource Policy Versus Union of India & Others Supreme Court of India
20-06-2017 M/s. L.G.B. Educational Foundation, Rep by its Authorised Representative S. Sivakumar Versus The Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
19-06-2017 IQ City Foundation & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
06-06-2017 The Commissioner of Income tax, Chennai Versus M/s. Abhinitha Foundation Pvt Ltd., Chennai High Court of Judicature at Madras
05-05-2017 Naz Foundation (India) Trust Versus Union of India & Others Supreme Court of India
18-04-2017 Ayan Chatterjee Versus Future Technology Foundation Inc. & Others Supreme Court of India
13-04-2017 M/s. Senthil Pile Foundation, Malar Illam, Rep by Authorized Signatory, M. Senthilkumar, Trichy VersusThe Chief Engineer, TWAD Board, Tanjore & Others Before the Madurai Bench of Madras High Court
13-04-2017 Fancy Foundation Versus Commissioner of Income Tax, Karachi Supreme Court of Pakistan
07-04-2017 Moti Lal Minda Foundation Versus Singhvi Engineers & Others High Court of Rajasthan Jodhpur Bench
05-04-2017 E. Agathiyan Versus M/s. Kathir Foundation having its Registered Office, Rep. by its Branch Deputy Manager, T. Sugumar High Court of Judicature at Madras
27-03-2017 Indian Broadcasting Foundation Versus State of Maharashtra & Others Supreme Court of India
27-03-2017 Indian Broadcasting Foundation V/S State of Maharashtra and Others. Supreme Court of India
16-03-2017 Islamic Research Foundation Versus Union of India High Court of Delhi



Directors
DIN Name Since
05205685 VINAY KRISHNARAO GOGGI 06-09-2019
08572197 MEHUL MAHENDRA LAKHANI 25-09-2019

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