H F ENGINEERING PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Kerala.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
32AADCH1829E1Z2 		PAN No
AADCH1829E
CIN
U29244KL2013PTC033909 		ROC
RoC-Ernakulam 		Incorporation Date
24-04-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
033909 		Registration Date
24-04-2013 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
geomixtpba@gmail.com
Registered Address
BUILDING NO: 14/420D, KINFRA PARK ELAMBERAM, PALLIVAYAL PO, TALIPARAMBA Kannur KL 670142 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H F ENGINEERING PRIVATE LIMITED

Last Checked Past / Closed Litigation On 15-06-2022 02:26
27-01-2022 The Director, Hindustan Institute of Engineering & Technology, Chennai Versus The Presiding Officer, III Additional Labour Court, Chennai & Another High Court of Judicature at Madras
18-01-2022 Atlanta Limited Thr. Its Managing Director Versus Union of India Represented By Chief Engineer Military Engineering Service Supreme Court of India
04-01-2022 Sahdeo Tiwary Versus Jharkhand State Electricity Board, Engineering Building, Ranchi & Others High Court of Judicature at Madras
16-12-2021 IL & FS Engineering & Constructions Company Limited Versus M/s. Bhargavarama Constructions & Others Supreme Court of India
16-12-2021 Best & Crompton Engineering Project Limited, Rep by its Managing Director, Nungambakkam Versus The Corporation Bank, Rep. By its Chairman and Managing Director, Corporate Banking Branch, Chennai & Others High Court of Judicature at Madras
14-12-2021 M/s. Axis Thermal Engineering Company, Represented by its Proprietrix, Devi Seenuvasan, Coimbatore Versus M/s. Abdul Aziz O. Alomran & Company, Saudia Arabia High Court of Judicature at Madras
13-12-2021 M/s. Navayuga Engineering Company Ltd. Vishakhapattanam, Represented by Its Authorised Signatory Versus Union of India, Represented by The Chief Engineer (Nw), Naval Base, Kochi High Court of Kerala
06-12-2021 McNally Bharat Engineering Co. Ltd., through its authorized representative Utpal Kumar Saha, Kolkata Versus The State of Bihar, through the Principal Secretary cum Commissioner, Patna & Others High Court of Judicature at Patna
18-11-2021 Sakthi Vinayaka Engineering Works, Represented by its Proprietor, Erode District Versus The Principal Secretary / Transport Commissioner, Transport Department, Ezhilagam, Chepauk, Chennai & Others High Court of Judicature at Madras
15-11-2021 K.V. Joseph & Sons (P) Ltd., Engineering Contractors, Kochi, Represented by its Director K.J. Paul, (Formerly K. V. Joseph & Sons, A Registered Partnership) Versus State of Kerala, Represented by The Secretary to Government, Public Works Department, Government Secretariat, Trivandrum & Another High Court of Kerala
11-11-2021 N. Shajahan Engg Works & EB Contractor, Rep by its., Proprietor N. Shajahan, Tiruvannamalai Versus The Chief Engineering/Distribution, TANGEDCO Ltd. (TNEB), Chennai & Others High Court of Judicature at Madras
09-11-2021 Pondicherry Engineering College Employees Union, Pondicherry, Rep. by its President, R. Gajendran Versus The Chairman-cum-Chief Secretary to Government, Government of Pondicherry, Chief Secretariat, Pondicherry & Others High Court of Judicature at Madras
29-10-2021 The National Engineering Multi Purpose Co-Operative Housing Society Ltd., Represented by its Chairman Vignesh, Redhills Versus The Government of Tamil Nadu Represented by Secretary to Government, Commercial Taxes & Registration Department, Chennai & Another High Court of Judicature at Madras
27-10-2021 Shanthi Engineering Industries, Trichy Versus The Government of Tamilnadu, by its Secretary, Small Industries, Chennai & Others Before the Madurai Bench of Madras High Court
26-10-2021 The Chief Engineer, Tamil Nadu Water Supply and Drainage Board, Vellore Versus M/s. Pure Enviro Engineering Pvt. Ltd, Chennai High Court of Judicature at Madras
26-10-2021 Caparo Engineering India Ltd. & Others Versus Ummed Singh Lodhi & Another Supreme Court of India
25-10-2021 Aqua Pump Industries, Rep by its Managing Partner, Ramaswamy Kumaravelu & Another Versus Ashok Kumar Jaiswal C/o Arryan Future Aqua Engineering Pvt. Ltd., Madhyapradesh & Another High Court of Judicature at Madras
21-10-2021 ISGEC Heavy Engineering Ltd. Versus Indian Oil Corporation Limited High Court of Delhi
06-10-2021 Blackburn Metals A partnership firm, through its partner, Abhijeet Ambrish Kapadia Versus M/s. Zep Engineering Works & Others High Court of Judicature at Bombay
29-09-2021 Smaaash Entertainment Pvt. Ltd. Versus Varsicon Engineering Pvt. Ltd. High Court of Delhi
28-09-2021 Nandhanam College of Engineering & Technology, Rep. by its Chairman, P.M.N. Mohan Krishnaa, Tirupattur Versus The Registrar, Anna University, Chennai & Others High Court of Judicature at Madras
23-09-2021 The Principal, College of Engineering Farmagudi, Ponda, Goa & Another Versus Ester Faria In the High Court of Bombay at Goa
02-09-2021 P. Semith, Civil Engineering Consultant Versus M.K. Muhamed Asharaf Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
31-08-2021 M/s. McNally Bharath Engineering Company Ltd, Rep. by its R. Ashwin Gopal Versus The State of Tamil Nadu Rep. by the Regional Joint Director of Industries and Commerce & Others High Court of Judicature at Madras
27-08-2021 Perunthalaivar Kamarajar Institute of Maritime Science and Engineering, Rep. by its Chief Executive Officer, Tamilarasu Sambandam & Others Versus The Director General of Shipping, Training Branch, The Directorate General of Shipping, Mumbai & Others High Court of Judicature at Madras
11-08-2021 General Manager, CORE, Allahabad, Rep. by Deputy Chief Engineer, Chennai Versus M/s. JV Engineering Associate Civil Engineering Contractors, Rep. by its Partner S. Jaikumar High Court of Judicature at Madras
11-08-2021 M/s. Kirloskar Brothers Limited Versus M/s. Bharat Engineering Construction Company (P) Ltd., Represented by A.G.M. Salman, Director High Court of Judicature at Madras
10-08-2021 M/s. Fabrimax Engineering Pvt. Ltd. Versus Commissioner of Central Excise Telangkhedi Road, Civil Lines In the High Court of Bombay at Nagpur
09-08-2021 Shri Jeet Ram Smarak Institute Of Engineering & Technology Versus All India Council For Technical Education High Court of Delhi
06-08-2021 Mcnally Bharat Engineering Company Limited & Another Versus Assistant Commissioner of The Income Tax, Circle 1(1) & Others High Court of Judicature at Calcutta
03-08-2021 K. Velusami, Junior Engineer, Building Centre & Conservation Sector 1, Chennai Versus The Engineering Chief (WRD) and Chief Engineer (General), Chennai & Others High Court of Judicature at Madras
02-08-2021 M/s. FCA Engineering India Private Limited, (Formerly known as Chrysler India Automotive Private Limited), RMZ Millennia Business Park-1, Chennai Versus Assistant Commissioner of Income Tax, Corporate Circle 1(2), Chennai & Another High Court of Judicature at Madras
02-08-2021 The Commissioner of Income tax, Chennai Versus M/s. Best & Crompton Engineering Ltd., Chennai High Court of Judicature at Madras
02-08-2021 M/s. Tejas Engineering Works, through its Proprietor, Vandana Versus Rahul s/o. Vitthalrao Pathade & Another In the High Court of Bombay at Aurangabad
30-07-2021 Newton Engineering And Chemicals Ltd. & Others Versus Bank Of Baroda & Others Debts Recovery Appellate Tribunal At Mumbai
22-07-2021 Indian Ocean Energy Pte. Limited & Another Versus Bumi Geo Engineering Limited & Another High Court of Delhi
20-07-2021 B. Vijayalakshmi & Another Versus M/s. Rane Engine Valves Ltd (Formerly known as Rane Engineering Ceramic Ltd), Chennai & Another High Court of Judicature at Madras
16-07-2021 INDO Engineering Works Vrsus Rashtriya Ispat Nigam Ltd. High Court of Andhra Pradesh
14-07-2021 M/s. Moa Engineering Pvt. Ltd., Rep., by its Director, Nandambakkam Versus The State of Tamil Nadu, Rep., by its Secretary, CT & RE Department, Chennai & Another High Court of Judicature at Madras
06-07-2021 Tvl. Abirami Engineering Company, rep. By its Partner, K.L. Narayanan Versus The Assistant Commissioner, Perur Assessment Circle High Court of Judicature at Madras
03-07-2021 Oil & Natural Gas Corporation Ltd. Versus A Consortium of Sime Darby Engineering Sdn. Bhd. & Another High Court of Judicature at Bombay
01-07-2021 M/s. Sai Lakshmi Engineering, represented by its Proprietor, K. Nagaraju Versus The Principal Commissioner of Customs Chennai III Commissionerate & Others High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
30-06-2021 Muthayammal Engineering College, Represented by its Administrative Officer, Namakkal Versus University Grants Commission, Represented by its Secretary, New Delhi & Others High Court of Judicature at Madras
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
29-06-2021 M. Rajkumar, Railway & Highways Engineering Contractor, Erode Versus The Union of India, Rep. by the General Manager, Southern Railway, Chennai & Others High Court of Judicature at Madras
28-06-2021 M/s. K & K Contech Engineering Ltd., Rep., by its Director, Chennai Versus Customs, Central Excise and Service Tax, Settlement Commission, Chennai & Others High Court of Judicature at Madras
21-06-2021 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others High Court of Judicature at Bombay
21-06-2021 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others High Court of Judicature at Bombay
18-06-2021 Management of M/s Motors Limited (Tata Engineering & Locomotive Company Ltd.) Now Tata Motors Ltd. Versus State of Jharkhand High Court of Jharkhand
04-06-2021 Juhi Chawla & Others Versus Science & Engineering Research Board & Others High Court of Delhi
04-06-2021 Juhi Chawla & Others Versus Science & Engineering Research Board & Others High Court of Delhi
28-05-2021 Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others High Court of Gauhati
07-05-2021 Annapoorana Engineering College rep by its Principal Sankari Main Road Periyaseeragapadi Salem District Versus Anna University rep by its registrar Chennai & Another High Court of Judicature at Madras
06-05-2021 Fedders Electric & Engineering Limited Gautam Buddh Nagar Versus Southeast Central Railway Bilaspur High Court of Delhi
03-05-2021 Meltron Engineering Industries Versus Pune Labour Union & Another High Court of Judicature at Bombay
03-05-2021 Meltron Engineering Industries V/S Pune Labour Union and Others. High Court of Judicature at Bombay
03-05-2021 Meltron Engineering Industries Versus Pune Labour Union & Another High Court of Judicature at Bombay
17-04-2021 ISGEC Heavy Engineering Ltd. Versus Empee Sugars and Chemicals Ltd. High Court of Judicature at Madras
09-04-2021 St. Joseph College of Engineering, Rep. by its Chairman & Managing Director, Babu Manoharan Versus R. Vijayarajaj & Another High Court of Judicature at Madras
05-04-2021 Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited Supreme Court of India
17-03-2021 M/s. Albanna Engineering LIC Versus M/s. Sanghvi Movers Limited National Company Law Appellate Tribunal
17-03-2021 Anil Kumar Das Versus The Union of India, Represented by the Divisional Manager (Personnel) (DRM) (P) Engineering Bill Section, N.F. Railway, Rangia & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-03-2021 Thiagarajar College of Engineering, Rep. by Registrar (Academics), Madurai Versus The Secretary, Department of Higher Education, Government of Tamil Nadu, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
15-03-2021 Thiagarajar College of Engineering, Rep. by Registrar (Academics), Madurai Versus The Secretary, Department of Higher Education, Government of Tamil Nadu, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2021 Dr. P. Dananjayan Versus The Principal, Pondicherry Engineering College, Puducherry & Others High Court of Judicature at Madras
09-03-2021 Union of India & Another Versus M.V. Engineering Company High Court of Madhya Pradesh
09-03-2021 Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited High Court of Delhi
08-03-2021 Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited Supreme Court of India
08-03-2021 T.K. Engineering Consortium Pvt. Ltd. Versus Director (Projects) Rites Ltd. & Another High Court of Delhi
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
05-03-2021 Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited Supreme Court of India
05-03-2021 M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants High Court of for the State of Telangana
04-03-2021 Messrs. J. Pee. Tee. Engineering Industry, Rep. by its Proprietor, P.T. Jonney, Coimbatore Versus M.R. Ponnusamy & Others High Court of Judicature at Madras
04-03-2021 Messrs. J. Pee. Tee. Engineering Industry, Rep. by its Proprietor, P.T. Jonney, Coimbatore Versus M.R. Ponnusamy & Others High Court of Judicature at Madras
01-03-2021 Lal Bahadur Versus Jamshedpur Engineering & Machine Manufacture High Court of Jharkhand
27-02-2021 Engineering Services Private Limited Versus State of Madhya Pradesh & Another High Court of Madhya Pradesh
25-02-2021 M/s. Sakthi Durga Engineering, Represented by its Partner R.S. Krishnan, Chennai Versus P.S. Raman High Court of Judicature at Madras
23-02-2021 M/s. Madras Engineering Industries P Ltd., R.A. Puram, Chennai Versus The Deputy Commissioner of Income Tax. Circle - 4(1), Chennai High Court of Judicature at Madras
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
17-02-2021 Container Corporation of India, CONCOR Bhavan & Another Versus Devi Engineering & Construction Private Limited & Another High Court of Andhra Pradesh
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Hindustan Petroleum Corporation Ltd., Rep. by its Senior Manager-Retail Upgradation, Chennai Versus Banu Constructions, Civil & Electrical Engineering Contractors, Chennai & Another High Court of Judicature at Madras
09-02-2021 Abhi Engineering Corporation Pvt. Ltd. & Another Versus Union of India & Others High Court of Judicature at Bombay
09-02-2021 Nikhil Institute & Engineering, Mathura & Another Versus Vipul Dixit Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
08-02-2021 Abhay Nath Thakur Versus State of Chhattisgarh Via Secretary, Public Heath Engineering Department, Chhattisgarh & Another High Court of Chhattisgarh
03-02-2021 M/s. Newton Engineering & Chemicals Ltd. Versus Bank of Baroda High Court of Gujarat At Ahmedabad
02-02-2021 M.P. Varghese, Assistant Professor in Mechanical Engineering, Model Engineering College, Thrikkakara, Ernakulam & Others Versus V.P. Devassia, Principal, Model Engineering College, Thrikkakara, Ernakulam & Another High Court of Kerala
25-01-2021 Blue Star Engineering & Electronics Ltd., Mumbai Versus DCIT-Circle 1(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
22-01-2021 Kriti Engineering & Services Versus The State of Andhra Pradesh High Court of Andhra Pradesh
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
19-01-2021 M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others High Court of Judicature at Madras
23-12-2020 S. Rajkumar Versus Principal, Pondicherry Engineering College, Puducherry High Court of Judicature at Madras
21-12-2020 Senbo Engineering Ltd. Versus Hooghly River Bridge Commissioners High Court of Judicature at Calcutta
18-12-2020 M/s. Newera Projects Versus M/s. Senbo Engineering Limited & Others High Court of Delhi
10-12-2020 M/s. Indian Institute of Engineering Technology, Chennai Versus The Deputy Commissioner of Income Tax (Exemptions)-III, Chennai High Court of Judicature at Madras
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management & Engineering Technology & Others Supreme Court of India
10-12-2020 APJ Abdul Kalam Technological University & Another Versus Jai Bharath College of Management And Engineering Technology & Others Supreme Court of India



GST Number(s) for H F ENGINEERING PRIVATE LIMITED
KERALA 32AADCH1829E1Z2  



Directors
DIN Name Since
01042271 MADATHINA MATTATHIL GEORGE 24-04-2013
03325141 CHITTATH GEORGE GEORGE 24-04-2013
03396104 JOVIN GEORGE 24-04-2013

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