H. E. GLOBAL PRIVATE LIMITED

Activity: Business Services in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72901GJ2016PTC092866 		ROC
RoC-Ahmedabad 		Incorporation Date
09-07-2016
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
092866 		Registration Date
09-07-2016 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
cahiteshgohel@gmail.com
Registered Address
16 , JAYSUBHLAXMI CO. OP. HOUSING SOCIETY LIMITED LAXMINARAYAN BUS STAND, MANINAGAR, AHMEDABAD Ahmedabad GJ 380008 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H. E. GLOBAL PRIVATE LIMITED

Last Checked Past / Closed Litigation On 31-05-2022 21:13
24-03-2022 P.V.G. Menon, President & CEO, Vann Consulting Pvt. Ltd., Global Incubation Services (Ginserv), Bangalore Versus Anjana Menon & Others High Court of Kerala
22-02-2022 Agson Global Pvt. Ltd. & Another Versus Indian Overseas Bank High Court of Delhi
16-02-2022 M/s. Vandana Global Ltd. Versus Commissioner Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
24-01-2022 Pr. Commissioner Of Income Tax, Jaipur Versus M/s. Vaibhav Global Limited, Formerly Known As Vaibhav Gems Ltd., Jaipur High Court of Rajasthan Jaipur Bench
15-12-2021 E-merge Tech Global Services p Ltd., Represented by its Authorised Signatory, R. Venkatesh Versus M.R. Vindhyasagar & Another High Court of Judicature at Madras
16-11-2021 Chhattisgarh Rajya Sahakari Vipdan Sangh Maryadit, Through District Marketing Officer, Chhattisgarh Versus Shyam Global Pvt. Ltd., Through Director, Ramesh Kumar Agrawal, C.G. High Court of Chhattisgarh
02-11-2021 K. Lakshminarayan Versus Global Cyber Security Response Team Pvt., Ltd. Karnataka State Consumer Disputes Redressal Commission Bangalore
20-10-2021 M/s. Premium Global Securities (p) Ltd. Versus National Stock Exchange of India Ltd. SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
01-10-2021 M/s. Global Agency, represented by its Managing Partner Versus The General Manager, South Central Railway, Rail Nilayam, Secunderabad & Another High Court of Andhra Pradesh
22-09-2021 Eastman Exports Global Clothing Private Limited Versus ECGC Limited & Another National Consumer Disputes Redressal Commission NCDRC
03-09-2021 Tatia Global Vennture Ltd. & Others Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
25-08-2021 BLS International Services Limited Versus M/s. Digicall Global Private Limited High Court of Delhi
29-07-2021 M/s Agrawal Global Infratech Private Limited through Its Managing Director, Raipur, & Another Versus Ramiya & Others High Court of Jharkhand
26-07-2021 M/s. Sutherland Global Services Pvt Ltd., Represented by its Associate Vice President – Finance V.N. Achutarama Gupta Versus The Deputy Commissioner of Income Tax, Corporate Circle 6(2), Nungambakkam & Another High Court of Judicature at Madras
14-07-2021 M/s.Global Metro, Rep. by its Proprietor P. Gunasekaran, Chennai Versus The Commissioner of Customs, Chennai & Others High Court of Judicature at Madras
12-07-2021 M/s. M.Ct.M. Global Investments Private Limited, Chennai Versus The Asst. Commissioner of Income Tax, Company Circle IV(1), Chennai High Court of Judicature at Madras
12-07-2021 M/s. M.Ct.M. Global Investments Private Limited, Chennai Versus The Asst. Commissioner of Income Tax, Company Circle IV(1), Chennai High Court of Judicature at Madras
23-06-2021 McKinsey Global Services India Private Limited, Rep., by its Director, Dorte Landwehr, Chennai Versus The Assistant Commissioner of Income Tax, Corporate Circle 3(2), Chennai & Another High Court of Judicature at Madras
16-06-2021 M/s. Global Minetec Through its Authorized Representative Sh. Ranjeet Singh Gour Versus ICICI Lombard General Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
11-06-2021 Sahakar Global Limited & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
29-04-2021 M/s. Sutherland Global Services (P) Ltd, Rep.by its Authorised Signatory, V.N. Achutarama Gupta, Velachery, Chennai Versus The Commissioner of Income Tax, Chennai-VI Income Tax Department, Nungambakkam, Chennai & Others High Court of Judicature at Madras
27-04-2021 Ericsson India Global Services Pvt. Ltd. & Another Versus Union of India & Others High Court of Delhi
23-04-2021 M/s. Kiran Global Chems Limited, Represented by its Chairman, M.S. Jain, Chennai Versus Appourva J. Patel High Court of Judicature at Madras
08-04-2021 M/s. Sandrose Global Merchandise (P) Ltd, Kottarakkara Versus Deputy/Assistant Commissioner (Assessment), Kollam High Court of Kerala
03-03-2021 SBI Global Factors Limited Versus The State of Maharashtra & Others High Court of Judicature at Bombay
03-03-2021 SBI Global Factors Limited Versus The State of Maharashtra & Others High Court of Judicature at Bombay
22-02-2021 Mohanlal Dhakad Versus BNG Global India Limited National Company Law Appellate Tribunal
19-02-2021 Anumati Consultancy & Services Private Limited Versus Wellside Global Private Limited High Court of Judicature at Calcutta
04-02-2021 Pr. Commissioner of Income-1 Tax-7, Bangalore Versus M/s. Quantech Global Services Ltd., Since Merged With Wipro Ltd., Bangaluru High Court of Karnataka
22-01-2021 Sutherland Global Services Pvt Ltd., Rep. by Associate Vice President Finance, V.N. Achutarama Gupta Versus Assistant Commissioner, Officer of the Assistant Commissioner of CGST & Central Excise, Chennai South Commissionerate, Chennai High Court of Judicature at Madras
18-01-2021 Commissioner of Income Tax-III, Bangalore & Another Versus M/s. Onmobile Global Ltd., Bangalore High Court of Karnataka
11-01-2021 N.N. Global Mercantile Pvt. Ltd V/S Indo Unique Flame Ltd. and Others. Supreme Court of India
10-11-2020 Global Education Trustcanal Road, Kochi Represented By its Managing Trustee Mr. P. Jacob Versus State of Kerala Represented by Secretary to Government, Thiruvananthapuram & Others High Court of Kerala
03-11-2020 The Commissioner of Income Tax Ltd, Bangalore & Another Versus M/s. IBM Global Services India Pvt. Ltd., Bangalore High Court of Karnataka
30-09-2020 M/s. Indo Unique Flame Ltd. Versus M/s. N.N. Global Merchantile Pvt. Ltd. & Others In the High Court of Bombay at Nagpur
29-09-2020 National Highways Authority of India Versus Sahakar Global Limited High Court of Delhi
09-09-2020 UFV India Global Education Versus Union of India & Others High Court of Punjab and Haryana
08-04-2020 Standard Retail Pvt. Ltd. & Others Versus M/s. G.S. Global Corp & Others High Court of Judicature at Bombay
28-02-2020 M/s. Techno Global Services Pvt. Ltd. & Another Versus National Insurance Co. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
19-02-2020 Global Consumer Products Private Limited, Rep. by its Executive Vice President Kamal Kumar Agarwal, Teynampet Versus Golden Chocolates Private Limited, Rep. by its Managing Director, Delhi High Court of Judicature at Madras
14-02-2020 TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala High Court of for the State of Telangana
11-02-2020 Radford Global Limited Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
06-02-2020 Samar Roychoudhury Versus Global Health City West Bengal State Consumer Disputes Redressal Commission Kolkata
13-01-2020 The Principal , Global Institute of Fashion Technology (GIFT) & Another Versus Bikramadittya Sai & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
07-01-2020 Bennett, Coleman and Company Ltd & Others Versus Global India Entertainment Production & Another High Court of Delhi
03-01-2020 Global Hospitals, Lakdi-ka-pool, Hyderabad, Represented by its Chairman and Managing Director, Dr. Ravindranath & Others Versus Mohammed Abdul Aleem @ M.A. Aleem Telangana State Consumer Disputes Redressal Commission Hyderabad
20-12-2019 Global United Shipping India Private Limited, (formerly known as Jalhansa Enterprises Pvt. Ltd.), Represented by its Director, Prem Kumar Menon, Chennai Versus Traffic Manager, Chennai Port Trust, Chennai High Court of Judicature at Madras
11-12-2019 M/s. KEPCO KDN Co. Ltd., Represented by Its Head India Branch Office & The Authorized Signatory Jongyun Shin Versus M/s. Enzen Global Solution Pvt. Ltd, Bangalore, Represented by Its General Manager, K.B. Sreeju & Another High Court of Kerala
19-11-2019 M/s. Akshayah Global School, Represented by its Founder-Chairman, T.K. Venkatesh Versus The State of Tamil Nadu, Represented by its Secretary, School Education Department, Chennai & Others High Court of Judicature at Madras
16-11-2019 M/s. Allengers Global Health Care Pvt. Ltd. Versus Rajesh Kapoor High Court of Punjab and Haryana
16-10-2019 Global Heritage Venture Ltd. Versus Punjab National Bank & Others High Court of Delhi
15-10-2019 Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai High Court of Judicature at Madras
25-09-2019 Deputy Commissioner & Special Land Acquisition Officer Versus M/s. S.V. Global Mill Limited, Represented by its Authorised Signatory & Manager, K. Johnson High Court of Karnataka
02-08-2019 Global Institute of Fashion Technology (G.I.F.T) Versus Shaista Parveen West Bengal State Consumer Disputes Redressal Commission Kolkata
26-07-2019 Vedanta Limited Versus Global Energy Pvt. Ltd. In the High Court of Bombay at Goa
23-07-2019 Global Hospital & Research Centre Versus Municipal Corporation of Grt. Mumbai & Others High Court of Judicature at Bombay
15-07-2019 ILF Consulting Engineers Almondz Global Infra Consultant Ltd., New Delhi Versus M/s Bhagalpur Smart City Ltd, Bihar & Others High Court of Judicature at Patna
02-07-2019 Rotomac Global Pvt. Ltd Versus Deputy Director, Directorate of Enforcement National Company Law Appellate Tribunal
01-07-2019 M/s. Overseas Trading Corporation (Partnership Firm) Versus Tata Global Beverages Ltd. (Formerly Know As Tata Tea Ltd.), New Delhi National Consumer Disputes Redressal Commission NCDRC
12-06-2019 Sri Lanka Savings Bank Ltd, Colombo Versus Global Tea Lanka (Pvt) Ltd, Wattala & Others Supreme Court of Sri Lanka
17-05-2019 Global Feeds Feedback Energy Distribution Company Private Ltd (Fedco) & Another Versus Commissioner-Cum-Secretary, Govt of Odisha, Energy Dept & Others High Court of Orissa
03-05-2019 M/s. SBI Global Factors Ltd. & Another Versus Official Liquidator of M/s Minar International Limited High Court of Judicature at Bombay
01-05-2019 In the matter of : M/s. Global Supply chain Solutions Private Limited & Another Versus Registrar of Companies, IIIrd Floor, 'A' Block, Sanjay Complex, Jayendraganj Gwalior (M.P.) National Company Law Tribunal Ahmedabad
26-04-2019 Global Asia Venture Company & Others Versus Arup Parimal Deb & Others High Court of Judicature at Bombay
26-04-2019 T.K.K.N.N. Vysya Charaties Triplicane & Others Versus Global Plastics High Court of Judicature at Madras
12-04-2019 PVP Global Ventures Private Limited & Others Versus Securities and Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-04-2019 Global Education & Services Versus Mukesh Prabhulal Chauhan National Consumer Disputes Redressal Commission NCDRC
09-04-2019 Sushma B. Chandak Versus SMC Global Securities Ltd. High Court of Judicature at Bombay
29-03-2019 M.J. Global Pvt. Ltd, Uttar Versus Ito, New Delhi Income Tax Appellate Tribunal Delhi
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
18-03-2019 Leayan Global Pvt. Ltd. Versus Bata India Ltd. High Court of Delhi
12-03-2019 State Trading Corporation of India Ltd. Versus M/s. Global Steel Holding Limited & Others Supreme Court of India
25-02-2019 Asstt. Commissioner of Income Tax Versus Fis Global Business Solutions India Pvt. Ltd. Supreme Court of India
25-02-2019 The Commissioner of Income Tax, Tds - 2 Versus Times Global Broadcasting Co. Ltd. Supreme Court of India
14-02-2019 Cement Workers' Mandal Versus Global Cements Ltd. (HMP Cements Ltd.) & Others Supreme Court of India
16-01-2019 Navin Global Pvt. Ltd, Ahmedabad Versus The Dy.Cit, Circle (3)(1)(1) Income Tax Appellate Tribunal Ahmedabad
11-01-2019 Madgavkar Salvage Versus Norsea Global Offshore PTE. Ltd. Singapore C/o. Sical Logistics Ltd. High Court of Judicature at Bombay
09-01-2019 Agarwal Global Steels Limited Versus Dy Commissioner of Income Tax Income Tax Appellate Tribunal Hyderabad
06-12-2018 Times Global Broadcasting Company Ltd. Versus Union of India High Court of Judicature at Bombay
06-12-2018 State Trading Corporation of India Ltd. Versus M/s Global Steel Holding Limited & Others Supreme Court of India
16-11-2018 FIS Global Business Solutions India Pvt. Ltd. Versus Principal Commissioner of Income Tax-3, New Delhi & Another High Court of Delhi
08-11-2018 HLPL Global Logistics Pvt. Ltd. & Another Versus CC, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
31-10-2018 M/s. Ramesh Paper Mart Versus M/s. Matrix Global Private Limited High Court of Delhi
26-10-2018 Rajratan Global Wire Ltd. Versus Laxman Verma High Court of Madhya Pradesh Bench at Indore
23-10-2018 M/s. Amar Brothers Global Pvt Versus Dy Commissioner of Income Tax-6 Income Tax Appellate Tribunal Lucknow
16-10-2018 M/s. Adya Global Export Inc. & Another Versus Canara Bank High Court of Delhi
03-10-2018 M/s. Pearson India Education Services Private Limited (Formerly known as Tutor Vista Global Pvt. Ltd.), Represented by its Authorised Representative Philip Rajan Versus Yasoda Concept School, Represented by its Secretary, Andhra Pradesh High Court of Karnataka
24-09-2018 M/s. Pearson India Education Services Private Limited (Formerly known as Tutorvista Global Pvt. Ltd.), Representative G. Siva Subramanian Versus Datta Sai High School, Represented By Its Secretary, Karnataka High Court of Karnataka
18-09-2018 Global Exim Versus Union of India High Court of Madhya Pradesh Bench at Indore
12-09-2018 The Commissioner of Central Excise Versus M/s. Global Ispat Ltd. In the High Court of Bombay at Goa
20-08-2018 Dy. Commissioner of Income Tax, (1)(1) V/S Capri Global Advisory Services Pvt. Ltd. Income Tax Appellate Tribunal ITAT Bombay
20-08-2018 Pr. Commissioner of Income Tax, Delhi ? 1 Versus At & T Global Network Services (India) Pvt. Ltd. High Court of Delhi
20-08-2018 M/s. Emkay Global Financial Services Ltd. Versus Girdhar Sondhi Supreme Court of India
17-08-2018 Global Car Group Pte. Limited & Another Versus Droom Technology Private Limited High Court of Delhi
17-08-2018 Global Car Group Pte. Limited & Another Versus Droom Technology Private Limited High Court of Delhi
16-08-2018 Concepts Global Impex Versus Union of India High Court of Punjab and Haryana
13-08-2018 Manjunath Dasappa & Others Versus Trans Global Power Ltd., Represented by its Authorised Signatory T.K. Praveen High Court of Karnataka
10-08-2018 Enzen Global Solution Pvt Ltd. Versus President, Dist Consumer Disputes Redressal Forum & Others High Court of Orissa
02-08-2018 M/s. Global Hospitals & Others Versus The Consumer Disputes Redressal Forum-III, Rep. by its President & Another In the High Court of Judicature at Hyderabad
27-07-2018 Acit, Chennai Versus M/s. Saravana Global Holding Ltd, Chennai Income Tax Appellate Tribunal Chennai



Directors
DIN Name Since
07557324 HANNAH MANOJKUMAR GAMADIA 07-09-2017
07555359 HAZEL EVANS 09-07-2016

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