Some PAST Judgements / Case Laws similar to H C CHANDRA & CO. PVT LTD
Last Checked Past / Closed Litigation On 31-03-2021 00:01
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11-03-2021 |
Calcutta State Transport Corporation & Others Versus Bimal Chandra Roy & Others |
High Court of Judicature at Calcutta |
03-03-2021 |
Prem Chandra Thakur Versus Central Industrial Security Force & Others |
High Court of Delhi |
23-02-2021 |
M/s. Jai Bajrang Walee Stone Works, through its proprietor namely Prakash Chandra Yadav Versus The State of Jharkhand & Others |
High Court of Jharkhand |
18-02-2021 |
Subodh Chandra Das Versus The Union of India, Represented through Secretary, Government of India, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-02-2021 |
Pravat Chandra Mohanty Versus The State of Odisha & Another |
Supreme Court of India |
05-02-2021 |
Badal Chandra Pathak Versus The State of Jharkhand |
High Court of Jharkhand |
01-02-2021 |
Chandra Mohan Andugula Versus Union of India Rep. by its Secretary Ministry of Education & Others |
High Court of for the State of Telangana |
29-01-2021 |
Shila Rani Das & Others Versus Manindra Chandra Das |
High Court of Tripura |
19-01-2021 |
Municipal Corporation Jagdalpur, Through Its Commissioner, Chhattisgarh Versus Thalesh Chandra Dubey, Chhattisgarh & Another |
High Court of Chhattisgarh |
11-01-2021 |
Badal Chandra Shil Versus The State of Tripura, Represented by the Secretary-cum-Commissioner, Revenue Department, Government of Tripura, West Tripura & Others |
High Court of Tripura |
08-01-2021 |
S. Andrew Chandra Kumar Versus The Joint Director(Higher Secondary), Directorate of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
09-12-2020 |
Dr. Suresh Chandra Gupta Versus NCT of Delhi |
High Court of Delhi |
09-12-2020 |
Chandra Prakash Tripathi Versus Securities and Exchange Board of India SEBI Bhavan, Mumbai & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
04-12-2020 |
Palan Chandra Naskar Versus Bank of Maharashtra & Others |
High Court of Judicature at Calcutta |
23-11-2020 |
Jadab Chandra Mazumdar Versus The State of Assam Rep. By The Comm. And Secy. to The Govt. of Assam, Water Resource Deptt., Dispur, Guwahati & Others |
High Court of Gauhati |
20-11-2020 |
Geetha Decorticaters, Rep. by its Proprietor, S. Jaya Chandra Reddy Versus The State of Andhra Pradesh, Rep. by its Public Prosecutor, Andhra Pradesh |
High Court of Andhra Pradesh |
17-11-2020 |
Sukumar Chandra Haldar Versus Assam Fisheries Development Corporation Limited & Others Rep. By Its Chairman, Mother Teressa Road, Ghy & Others |
High Court of Gauhati |
11-11-2020 |
Bikash Bhuiya Versus Nepal Chandra Das & Another |
High Court of Gauhati |
09-11-2020 |
Chandra Prakash Taneja & Others Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
02-11-2020 |
Renuka Dey & Others Versus Naresh Chandra Gope (D) Thr. Lrs. & Another |
Supreme Court of India |
28-10-2020 |
M.P. Ravi Chandra Varma Versus The State of Tamil Nadu, Represented by its Secretary to Government, Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
26-10-2020 |
Suresh Chandra Versus Joga Singh Bisht & Others |
Supreme Court of India |
21-10-2020 |
Bharat Chandra Talukdar Versus Smti Anupama Devi & Others |
High Court of Gauhati |
20-10-2020 |
Prahlad Chandra Das Versus The State of Assam Represented By The Commissioner & Secy. To The Govt. of Assam, Education (Secondary) Deptt., Dispur, Guwahati & Others |
High Court of Gauhati |
20-10-2020 |
Y. Chandra Babu Versus State of Telangana |
High Court of for the State of Telangana |
16-10-2020 |
Navin Chandra Dhoundiyal Versus State of Uttarakhand & Others |
Supreme Court of India |
16-10-2020 |
Biren Chandra Talukdar Versus The Union of India, Represented by Private Secretary, Ministry of Labour & Employment, Govt. of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-10-2020 |
Nikita Sutar Minor D/o Late Chandra Chetry Sutar @ Chandra Bahadur Sutar, Rep. By Hre Mother/Legal Guardian Smti Manju Devi @ Manju Sutar, Assam Versus The State of Assam & Others |
High Court of Gauhati |
29-09-2020 |
Chandra Prakash Tripathi Versus Securities and Exchange Board of India & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
24-09-2020 |
Bimal Chandra Deori & Another Versus The State Of Assam Represented By The Commissioner And Secy. To The Govt. Of Assam, Public Enterprises Deptt., Dispur, Guwahati & Others |
High Court of Gauhati |
22-09-2020 |
Chandra Bhushan Rao @ Chandrbhushan Rao Versus The State of Bihar through the Principal Secretary, Excise and Prohibition Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
20-08-2020 |
Prakash Chandra Versus Ritesh Bhargawa |
High Court of Judicature at Allahabad |
20-08-2020 |
Prakash Chandra Versus Ritesh Bhargawa |
High Court of Judicature at Allahabad |
19-08-2020 |
Anil Chandra Dutta Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, A Wing, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-08-2020 |
State of Bihar & Others Ram Chandra Singh |
High Court of Judicature at Patna |
30-07-2020 |
Dinesh Chandra Versus U.O.I. Thru. Addl. Prin. Chief. Conservator of Forest & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
10-07-2020 |
Dr. Chandra Deo Tyagi Versus Additional District Judge Court No.1 Meerut & Others |
High Court of Judicature at Allahabad |
03-07-2020 |
Satish Chandra & Another Verma Versus Prabhakar Singh Chandel, The Chairman, State Bar Council of Chhattisgarh, H.O. High Court Premises, Bilaspur, Chhattisgarh & Others |
High Court of Chhattisgarh |
26-06-2020 |
Sagar Motors Pvt. Ltd Versus Bhaskar Chandra Jethy & Others |
Orissa State Consumer Disputes Redressal Commission Cuttack |
26-06-2020 |
Chandra Bahadur Rai & Others Versus State of Sikkim |
High Court of Sikkim |
26-06-2020 |
For the Respondents: Vibhav Prakash Tripathi, Advocate. For the Respondents: G.A., Subhash Chandra Yadav, Advocate. |
High Court of Judicature at Allahabad |
19-06-2020 |
Chandra Marbles Mattannur, Rep By Its Properties C.M. Jeeja Versus C.H. Ramachandran & Others |
National Consumer Disputes Redressal Commission NCDRC |
17-06-2020 |
Bhabesh Chandra Biswas @ Bhupesh Biswas Versus State of Assam & Another |
High Court of Gauhati |
17-06-2020 |
Sri Dhiren Chandra Borah Versus Smti Pallavi Kalita |
High Court of Gauhati |
15-06-2020 |
Bhuwan Chandra Pandey Versus Union of India & Others |
High Court of Uttarakhand |
11-06-2020 |
H.M. Sharath Chandra & Others Versus N.D. Bhagyavathi & Others |
High Court of Karnataka |
05-06-2020 |
T. Subhash Chandra Versus H.A. Vijaya Kumar, Since dead by LRs. & Others |
High Court of Karnataka |
02-06-2020 |
Ramesh Chandra Mishra Versus Collector-Cum-District Magistrate, Puri & Others |
High Court of Orissa |
02-06-2020 |
Ramesh Chandra Mishra Versus Collector-Cum-District Magistrate, Puri & Others |
High Court of Orissa |
01-06-2020 |
Nagen Chandra Das & Others Versus The State of Assam, Rep. by the Comm. And Secy., Deptt. of Urban Development Deptt., Dispur & Others |
High Court of Gauhati |
22-05-2020 |
Rumita Banik & Others Versus Ripan Chandra Ghosh & Others |
High Court of Tripura |
21-05-2020 |
Sudhir Chandra Sah Versus State of Bihar & Others |
High Court of Judicature at Patna |
08-05-2020 |
Union of India Versus Narayan Chandra Jena & Another |
Supreme Court of India |
29-04-2020 |
Suresh Chandra Mishra Versus State of Odisha & Another |
High Court of Orissa |
28-04-2020 |
Ratan Chandra Gogoi & Others Versus State of Assam & Others |
High Court of Gauhati |
20-04-2020 |
Umesh Chandra Saxena Versus State of U.P. & Another |
High Court of Judicature at Allahabad |
20-03-2020 |
Suresh Chandra Das Versus The State of Tripura to be represented by the Chief Secretary to the Government of Tripura, Civil Secretariat, New Secretariat Complex, West Tripura & Another |
High Court of Tripura |
19-03-2020 |
Ram Chandra Prasad Singh Versus Sharad Yadav |
Supreme Court of India |
12-03-2020 |
Ramesh Chandra Singh & Another Versus Central Bureau of Investigation |
High Court of Judicature at Calcutta |
10-03-2020 |
Chandra Versus State represented by Deputy Superintendent of Police Q Branch CID |
High Court of Judicature at Madras |
06-03-2020 |
Chandra Prakash Versus State of Bihar & Others |
High Court of Judicature at Patna |
06-03-2020 |
Nirpen Chandra Das Versus The Union of India, Represented by the Secretary to the Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
04-03-2020 |
B. Chandra Shekar Versus Kurapati Narenaer |
High Court of for the State of Telangana |
04-03-2020 |
Phool Chandra Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
04-03-2020 |
Kailash Chandra Agarwal & Others Versus State of Rajasthan & Another |
High Court of Rajasthan Jodhpur Bench |
28-02-2020 |
Ashok Chandra Tamta Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
24-02-2020 |
Chandra Bhushan Shukla Versus Surmila (Dead) & Another |
High Court of Chhattisgarh |
21-02-2020 |
Chandra & Others Versus Sri Kakumani Adikesavalu Chetty Charities, Rep. by its Managing Trustees, Madras & Others |
High Court of Judicature at Madras |
20-02-2020 |
Harish Chandra Singh Versus State of M.P. Through State House Officer, Police Station Ratlam & Others |
High Court of Madhya Pradesh Bench at Indore |
19-02-2020 |
State Of Uttarakhand Versus Ramesh Chandra Joshi & Another |
High Court of Uttarakhand |
13-02-2020 |
Chandra Shekhar Azad Versus State of Bihar |
High Court of Judicature at Patna |
06-02-2020 |
Vir Singh Versus Chandra Lata & Another |
High Court of Delhi |
06-02-2020 |
Rakesh Chandra Savita Versus United India Insurance Company Limited, Through Divisional Manager & Another |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
06-02-2020 |
Gopal Chandra Mishra & Others Versus The Chairman, Vananchal Gramin Bank, Dumka & Others |
High Court of Jharkhand |
05-02-2020 |
Dipak Chandra Dhar, Senior Trackman, Under Deputy Chief Engineer (Construction) N.F. Railway, Silchar Versus Union of India, Represented by the General Manager, N.F. Railway, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-02-2020 |
Chandra Shekhar Dubey & Others Versus Narendra & Others |
High Court of Madhya Pradesh Bench at Gwailor |
05-02-2020 |
Govinda Chandra Tiria Versus Sibaji Charan Panda & Others |
Supreme Court of India |
04-02-2020 |
School Management, St. Xavier Public School Korba Versus Raghuvanshi Chandra |
National Consumer Disputes Redressal Commission NCDRC |
04-02-2020 |
Dr. Satish Chandra Versus M/s. Ferrous Infrastructure Pvt. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
04-02-2020 |
S. Pugazhendi, President, Subash Chandra Bose Podhu Nala Sangam, Nagapattinam Versus Dy.Superintending Engineer/Public Information Officer, Office of the Superintending Engineer, Highways Department, Madurai & Others |
High Court of Judicature at Madras |
03-02-2020 |
K. Chandra Sekhar Versus The State of Andhra Pradesh |
High Court of for the State of Telangana |
01-02-2020 |
Bipul Chandra Das & Another Versus Rakhi Acharjee & Others |
High Court of Tripura |
31-01-2020 |
Municipal Commissioner, Municipal Corporation of Greater Mumbai & Others Versus Panna Mahesh Chandra Dave & Another |
Supreme Court of India |
30-01-2020 |
Chandra Ratan Bajaj V/S PIO/Dy. Chief General Manager (South), Delhi Transport Corporation (Govt. of NCT of Delhi) & Others |
Central Information Commission |
28-01-2020 |
Biresh Chandra Giri Versus State of Orissa |
High Court of Orissa |
27-01-2020 |
Jagdish Chandra Panwar & Another Versus State, Through PP & Another |
High Court of Rajasthan Jodhpur Bench |
23-01-2020 |
Justice Valluri Seethamahalakshmi Versus Sara Chandra Environ Solutions Pvt Ltd. |
High Court of Andhra Pradesh |
23-01-2020 |
Arunabh Sinha Versus Panuganti Vijay Chandra |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
22-01-2020 |
Ganapathy Versus Chandra |
High Court of Judicature at Madras |
21-01-2020 |
Somireddy Chandra Mohan Reddy Versus State of Andhra Pradesh |
High Court of Andhra Pradesh |
20-01-2020 |
Chandra Kanta Versus State of Rajasthan |
High Court of Rajasthan Jodhpur Bench |
13-01-2020 |
Prakash Chandra Jain Versus Director, Danish Grih Nir Sanstha MYDT |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
10-01-2020 |
State of Odisha & Others Versus Ganesh Chandra Sahoo |
Supreme Court of India |
10-01-2020 |
Dr. Uday Sankar Chatterjee Versus Sankar Chandra Mondal & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
08-01-2020 |
Chandra Shekhar Azad Versus Authorised Officer, Indian Bank Assets Recovery Management Branch |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
07-01-2020 |
Bhartiya Paryatan Vikas Nigam Limited & Others Versus Dinesh Chandra Sharma & Others |
High Court of Rajasthan Jaipur Bench |
07-01-2020 |
Birat Chandra Dagara Versus Orissa Manganese & Minerals Ltd. |
High Court of Orissa |
07-01-2020 |
Hari Chandra Dutta Versus Union of India Represented by the Secretary To the Govt. of India & Director General, Dept. Of Post Govt. of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-01-2020 |
Shanti Chandra Pal & Another Versus State of West Bengal |
High Court of Judicature at Calcutta |
06-01-2020 |
Union of India Versus Amal Chandra Hore |
National Consumer Disputes Redressal Commission NCDRC |