Some PAST Judgements / Case Laws similar to H B SINGH PVT LTD
Last Checked Past / Closed Litigation On 06-04-2021 18:34
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23-03-2021 |
Chairman Administrative Committee U.P. Milk Union & Dairy Federation Centralized Services Versus Jagpal Singh |
Supreme Court of India |
22-03-2021 |
Ramesh Alias Dapinder Singh Versus State of Himachal Pradesh |
Supreme Court of India |
20-03-2021 |
Kumar Pappu Singh & Others Versus Union of India, Ministry of Finance, rep. by its Secretary & Others |
High Court of Andhra Pradesh |
18-03-2021 |
M/S B.L.L. Agency through its proprietor, Thangjam Leishang Singh & Another Versus The State of Manipur through the Principal Secretary/ Commissioner/ Secretary, Manipur & Others |
High Court of Manipur |
17-03-2021 |
Mahender Singh @ Sunny & Another Versus The State & Others |
High Court of Delhi |
16-03-2021 |
Mayanglambam Bir Singh Versus The State of Manipur, Represented by the Public Prosecutor, Manipur |
High Court of Manipur |
15-03-2021 |
Sartaj Singh Versus State of Haryana & Others |
Supreme Court of India |
15-03-2021 |
Naveen Singh Versus The State of Uttar Pradesh & Another |
Supreme Court of India |
15-03-2021 |
Paonam Nilamani Singh Versus The Union of India, Represented by the Defence Secretary, Ministry of Defence, New Delhi & Others |
High Court of Manipur |
12-03-2021 |
The State of Manipur, Represented the Chief Secretary, Govt. of Manipur, Manipur & Others Versus P. Shyamsunder Singh & Another |
High Court of Manipur |
11-03-2021 |
Coal India Limited Versus Sukhbinder Singh Saini & Others |
High Court of Judicature at Calcutta |
10-03-2021 |
M/s. Vinayak Royalties, through its Partner, Virerndra Singh Versus State of Rajasthan, through Addl. Chief Secretary, Mines Department, Government Secretariat, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
10-03-2021 |
Indrajit Singh Versus Eastern Coal Fields Limited & Others |
High Court of Judicature at Calcutta |
08-03-2021 |
Prahald Singh Versus The State & Another |
High Court of Delhi |
08-03-2021 |
Raghvender Singh@ Rinku Versus The State (N.C.T.) of Delhi |
High Court of Delhi |
06-03-2021 |
Arjun Singh Versus State of H.P. |
High Court of Himachal Pradesh |
05-03-2021 |
Madan Mohan Singh Versus Ved Prakash Arya |
Supreme Court of India |
05-03-2021 |
The Technological Institute of Textiles & Sciences Thr. AR. Parmod Singh Versus M/s. Shree Nath JI Developers Thr its Partner Umesh Chand Aggarwal |
High Court of Delhi |
05-03-2021 |
Surjeet Singh Versus State of H.P. |
High Court of Himachal Pradesh |
04-03-2021 |
S. Jai Singh & Others Versus State rep.by The Inspector of Police, Chennai & Another |
High Court of Judicature at Madras |
02-03-2021 |
Narender Singh Versus V.V. Pankajakshan & Others |
High Court of Delhi |
02-03-2021 |
United India Insurance Company Limited Vesus Dilawar Singh Solanki |
National Consumer Disputes Redressal Commission NCDRC |
01-03-2021 |
Dhirendra Singh @ Pappu Versus State of Jharkhand |
Supreme Court of India |
26-02-2021 |
Surinder Jit Singh Versus State of Punjab & Others |
High Court of Punjab and Haryana |
25-02-2021 |
National Investigation Agency, Ministry of Home Affairs, Represented by the Chief Investigation Officer (CIO), Manipur Versus Salai Group of Companies and Smart Society, Represented by Elangbam Brojendro Singh, Manipur |
High Court of Manipur |
25-02-2021 |
S. Gayathri & Another Versus Dr. S.N. Singh |
High Court of Karnataka |
25-02-2021 |
Ram Vijay Singh Versus State of Uttar Pradesh |
Supreme Court of India |
24-02-2021 |
The State of Manipur, Represented by the Commissioner, Manipur & Others Versus Soraisam Gobin Singh & Another |
High Court of Manipur |
22-02-2021 |
Dr. Irengbam Ibohanbi Singh Versus The State of Manipur, Represented by the Principal Secretary, Imphal & Others |
High Court of Manipur |
22-02-2021 |
Laxmi Narayan Singh & Another Versus The State of Jharkhand through the Secretary, Higher, Technical Education & Skill Development Department, Ranchi & Others |
High Court of Jharkhand |
22-02-2021 |
Khushi Ram & Others Versus Nawal Singh & Others |
Supreme Court of India |
18-02-2021 |
Rajesh Kumar Singh & Others Versus The State of Uttar Pradesh & Others |
Supreme Court of India |
17-02-2021 |
Compack Enterprises India Private Limited Versus Beant Singh |
Supreme Court of India |
16-02-2021 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Munna Singh |
National Consumer Disputes Redressal Commission NCDRC |
11-02-2021 |
Prof. Man Mohan Singh Versus Union of India & Others |
High Court of Meghalaya |
05-02-2021 |
Messrs. Uttam Holdings Ltd., A Company Incorporated under the provisions of the Companies Act, 1956 & having its registered office at Mumbai, through Its Authorized Representative, Mann Singh Meena & Others Versus State of Kerala, Represented by Chief Secretary to Government, Thiruvananthapuram & Another |
High Court of Kerala |
04-02-2021 |
Surendra Bangali @ Surendra Singh Routele Versus State of Jharkhand |
Supreme Court of India |
02-02-2021 |
Kishan Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
01-02-2021 |
Hira Lal Singh Versus The State of Jharkhand & Others |
High Court of Jharkhand |
29-01-2021 |
Deepika Singh Versus Union of India, through Secretary, Ministry of Health & Family Welfare, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
28-01-2021 |
Balwan Singh Versus Union of India, through Defence Secretary, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
28-01-2021 |
Sukhdarshan Singh Versus Union of India, through Secretary to Government, Ministry of Youth Affairs & Sports, Government of India, New Delhi & Another |
Central Administrative Tribunal Chandigarh Bench |
27-01-2021 |
Shiny Verma Bakshi Versus Dr. Gurneet Singh Bakshi & Others |
High Court of Delhi |
27-01-2021 |
Balwant Singh @ Bant Singh & Another Versus Sudarshan Kumar & Another |
Supreme Court of India |
25-01-2021 |
Dinesh Singh Versus Dr. Hasmukh Adhia, Secretary (Revenue), Union of India, M/o Finance, Dept. of Revenue, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
22-01-2021 |
Darshan Singh & Others Versus State of Punjab & Others |
Supreme Court of India |
22-01-2021 |
Bijendrakumar Krishnakumar Singh Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
22-01-2021 |
Fateh Singh Versus UT Admin, through Advisor to Administrator, UT Secretariat, Chandigarh & Others |
Central Administrative Tribunal Chandigarh Bench |
22-01-2021 |
Dr. P. Shyamsunder Singh Versus The State of Manipur, Represented by The Chief Secretary, Government of Manipur & Others |
High Court of Manipur |
21-01-2021 |
Jagdish Singh Jatav Versus State of MP. & Others |
High Court of Madhya Pradesh Bench at Gwailor |
21-01-2021 |
Rajendra Singh Versus State Of Chhattisgarh Through The Secretary, General Administration Department Mantralaya, Chhattisgarh & Others |
High Court of Chhattisgarh |
20-01-2021 |
Roopendra Singh & Others Versus State of Karnataka by Koramangala Police Station, Rep. by State Public Prosecutor, Bengaluru & Another |
High Court of Karnataka |
20-01-2021 |
Thounaojam Punima Singh Versus Union of India Represented By The Customs Headquarter Preventive Unit, Narcotic Cell, Guwahati & Another |
High Court of Gauhati |
19-01-2021 |
Lakhvir Singh & Others Versus The State of Punjab & Another |
Supreme Court of India |
19-01-2021 |
Punjab National Bank, Through Chief Manager, Uttarakhand Versus Daljeet Singh |
National Consumer Disputes Redressal Commission NCDRC |
19-01-2021 |
Dilip Singh Versus State of Madhya Pradesh & Another |
Supreme Court of India |
19-01-2021 |
Ishwar Sahu Versus Balvinder Singh & Another |
High Court of Chhattisgarh |
18-01-2021 |
Employers in relation to the management of Katras Area of M/s. Bharat Coking Coal Limited, through General Manager (P)/Legal Sri Santosh Kumar Singh, District & Others Versus Shanti Kumari |
High Court of Jharkhand |
15-01-2021 |
Preetu Singh & Another Versus Niranjan Baburaoji Bisen |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
12-01-2021 |
Jujhar Singh Versus M/s. Hotz Industries Ltd. |
High Court of Delhi |
12-01-2021 |
Surjeet Sen Versus Vidyanath Singh Principal/Secretary of Governing Body, Bhatkhande Lalit Kala Shiksha Samiti Gandhi Chowk, District Raipur Chhattisgarh |
High Court of Chhattisgarh |
11-01-2021 |
Mahipal Singh Versus State of Chhattisgarh, Through the Principal Secretary Department of Home (Jail), Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh & Others |
High Court of Chhattisgarh |
11-01-2021 |
Veena Singh Versus Union of India, through the Secretary Ministry of Road Transport and Highways, New Delhi & Others |
High Court of Chhattisgarh |
08-01-2021 |
Indrawati & Another Versus Ranbir Singh & Others |
High Court of Delhi |
08-01-2021 |
Raja Bhaiya Singh Versus State of MP. |
High Court of Madhya Pradesh |
07-01-2021 |
Paramjit Singh Versus State NCT of Delhi |
High Court of Delhi |
07-01-2021 |
Govind Singh & Others Versus Ashish Yadav & Others |
High Court of Chhattisgarh |
06-01-2021 |
Harjinder Singh & Others Versus Union of India & Others |
High Court of Delhi |
05-01-2021 |
Kotak Mahindra Bank Ltd., Delhi Versus Dheeraj Singh Beldar |
National Consumer Disputes Redressal Commission NCDRC |
05-01-2021 |
National Insurance Company Limited Versus Jatinder Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-01-2021 |
Sukhjinder Singh @ Sunny Versus State of Punjab & Another |
High Court of Punjab and Haryana |
31-12-2020 |
Amandeep Singh Versus Union Territory of J&K & Others |
High Court of Jammu and Kashmir |
31-12-2020 |
Darshan Singh Versus Union Territory of J&K through P/S Ghagwal, Samba |
High Court of Jammu and Kashmir |
30-12-2020 |
Laiphrakpam Manihar Singh Versus The State of Manipur through the Chief Secretary, Govt. of Manipur, Imphal & Others |
High Court of Manipur |
28-12-2020 |
CDR Ravindra Pal Singh & Others Versus Union of India & Others |
High Court of Delhi |
24-12-2020 |
Rajendra Singh Pawar & Others Versus State of M.P. & Others |
High Court of Madhya Pradesh |
23-12-2020 |
AmoshSundar Singh Versus State, Rep. by The Inspector of Police, Manglaam Police Station, Tiruppur |
High Court of Judicature at Madras |
22-12-2020 |
Gunveen Singh Versus The State (Govt. of NCT of Delhi) & Another |
High Court of Delhi |
18-12-2020 |
Gurdev Singh Versus Union Territory of J&K & Another |
High Court of Jammu and Kashmir |
18-12-2020 |
Table Tennis Federation of India (TTFI) Rep.by its Secretary General M.P. Singh Versus Tamil Nadu Table Tennis Association (TNTTA) CIN U92413TN2003NPL052120 Rep.by its Hon. Secretary A.V. Vidyasagar & Others |
High Court of Judicature at Madras |
18-12-2020 |
Prakash Kumar Singh & Others Versus The Union Of India, Rep. by the Commissioner & Secy. to the Gvot. of India Ministry of Human Resource Development New Delhi & Others |
High Court of Gauhati |
18-12-2020 |
Keshav Singh @ Kesho Versus State of U.P. |
High Court of Judicature at Allahabad |
18-12-2020 |
Mandeep Singh Versus Union of India & Others |
High Court of Delhi |
18-12-2020 |
Mahendra Singh Baghel Versus State of U.P. |
High Court of Judicature at Allahabad |
17-12-2020 |
Satpal Sharma Versus Pawan Singh Rathore, Ex Vice Chairman, JDA |
High Court of Jammu and Kashmir |
17-12-2020 |
Shiv Dayal Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
17-12-2020 |
Sarwan Singh Versus State |
High Court of Jammu and Kashmir |
16-12-2020 |
Balwant Singh & Another Versus Naresh Abrol & Another |
High Court of Jammu and Kashmir |
15-12-2020 |
Shaswat Kumar Thakur Versus Guru Gobind Singh Indraprastha College & Others |
High Court of Delhi |
11-12-2020 |
Tikeshwar Singh Versus State of Chhattisgarh (Through Police Chowki Manikpur, PS Kotwali, Distt. Korba, Chhattisgarh) |
High Court of Chhattisgarh |
10-12-2020 |
Ram Bilash Singh Versus The State of Bihar through the Principal Secretary, Education Department (Higher Education), Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
10-12-2020 |
Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand |
National Consumer Disputes Redressal Commission NCDRC |
10-12-2020 |
Rajendra Prasad Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
09-12-2020 |
Amanpreet Singh Kohli Versus Pankaj Dayal |
High Court of Delhi |
08-12-2020 |
Rabindra Singh @ Rabindra Kumar Singh Versus The State of Bihar through Principal Secretary, Excise Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
08-12-2020 |
Daulat Singh (D) Thr. Lrs. Versus The State Of Rajasthan & Others |
Supreme Court of India |
08-12-2020 |
Dominant Systems Private Limited Versus Surjeet Singh |
High Court of Delhi |
07-12-2020 |
Ram Prasanna Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
07-12-2020 |
Sawan Singh Versus Barat Ram (Since Deceased) & Others |
High Court of Chhattisgarh |
04-12-2020 |
Voltas Limited, Rep. by its Territory Manager, Kamlendra Singh, Mumbai Versus The State of Tamilnadu Rep. by the Secretary to the Government, Commercial Taxes & Religious Endowments Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |