Some PAST Judgements / Case Laws similar to H B AUTO (INDIA) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 15-06-2022 02:23
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16-09-2021 |
M/s. Auto Movers Versus Luminous Power Technologies Pvt. Ltd., |
High Court of Delhi |
18-08-2021 |
M/s. MK Auto Components India Ltd., Represented by its Managing Director, P. Sriram Versus The Chief Manager, Canara Bank, Chennai & Others |
High Court of Judicature at Madras |
16-08-2021 |
Sri Sivasakthi Auto Ancillaries Pvt Ltd., Rep.by its Director – D. Ganeshan Versus The Commissioner of Central Excise, Chennai – IV Commissionerate, Chennai & Others |
High Court of Judicature at Madras |
09-07-2021 |
M/s. F1 Auto Components P ltd., Rep by its Managing Director, Chennai Versus The State Tax officer, Survey Cell-1 Intelligence-II, Chennai |
High Court of Judicature at Madras |
30-06-2021 |
Guru Auto Works represented by its Partner S. Bhoopathy Versus Devika |
High Court of Judicature at Madras |
15-06-2021 |
M/s. Bharat Technology Auto Components Limited, Represented by Director, M.R. Sivakumar, Chennai Versus The Central Board of Direct Taxes, Department of Revenue, New Delhi & Another |
High Court of Judicature at Madras |
25-05-2021 |
Volvo Auto India Private Limited, Haryana Versus Commissioner of Customs (Import & General), New Delhi |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
19-04-2021 |
Amit Kumar Versus Shivansh Auto India Pvt. Ltd & Another |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
12-03-2021 |
C.M. Auto Sales P. Ltd. Versus Priyanka Bhatia & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-03-2021 |
Skoda Auto Volkswagen India Pvt. Ltd. Versus Commissioner (Appeals) & Another |
High Court of Judicature at Bombay |
08-03-2021 |
Hemendra Kumar Soni Versus Atul Auto Limited & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
23-02-2021 |
Committee of Creditors of AMTEK Auto Limited Through Corporation Bank Versus Dinkar T Venkatasubramanian & Others |
Supreme Court of India |
23-02-2021 |
Committee of Creditors of AMTEK Auto Limited Through Corporation Bank Versus Dinkar T Venkatasubramanian & Others |
Supreme Court of India |
01-02-2021 |
Sunil Pralhad Khomane & Others Versus M/s. Bajaj Auto Ltd., Akurdi, Pune |
High Court of Judicature at Bombay |
27-01-2021 |
Century Auto Engg. Pvt. Ltd. Versus Lal Chand & Others |
High Court of Punjab and Haryana |
13-01-2021 |
Shree Dhain Auto Transport Corporation Singhal Compound, Darjipura, Gujarat Versus United India Insurance Company Ltd. Chennai, Tamil Nadu |
National Consumer Disputes Redressal Commission NCDRC |
07-01-2021 |
M/s. OM Sakthi Travels Private Limited Represented by its Director R. Saravanan Versus M/s. Subhameenakshi Auto Finance Rep. by its partner D.S. Senthivel, Madurai & Another |
High Court of Judicature at Madras |
23-12-2020 |
The Special Officer, S. 921 Edappadi Handloom Weavers, Co-Operative Production & Sale Society Ltd., Salem & Another Versus M/s. Sri Ram Auto Consulting & Service Centre, Rep. by its Proprietor K. Selvaraj, Edappadi |
High Court of Judicature at Madras |
21-12-2020 |
M/s. VNR Auto Logistics Rep. by its sole proprietor Nageswara Rao & Others Versus Equitas Small Finance Bank Ltd.,(Formerly known as Equitas Finance Limited) Rep. by its Assistant Manager-Legal Spencer Plaza, Anna Salai |
High Court of Judicature at Madras |
20-11-2020 |
State Versus Ravi @ Auto Ravi & Another |
High Court of Karnataka |
16-09-2020 |
Kind Special Steels (India) Pvt. Ltd Versus Amtek Auto Ltd |
National Company Law Appellate Tribunal |
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
24-06-2020 |
Skoda Auto Volkswagen India P Ltd. Versus Meghana Corporates P Limited |
National Consumer Disputes Redressal Commission NCDRC |
24-06-2020 |
Skoda Auto Volkswagen India P. Ltd. Versus Meghana Corporates P Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
14-02-2020 |
M/s. Bharat Petroleum Corporation Ltd., Rep. By its Territory Manager (Retail), K. Manoj Versus N.K. Sundaram, Proprietor, M/s. Salila Auto Fuels Bharat Petroleum Dealers, Mahe |
High Court of Judicature at Madras |
13-02-2020 |
M/s. Orix Auto Infrastructure Services Limited & Others Versus Vikram Chaudhary & Others |
High Court of Delhi |
12-02-2020 |
Sipani Energy Ltd., Total Gas Auto Versus Commissioner, Bruhat Bangalore Mahanagara Palike |
High Court of Karnataka |
18-11-2019 |
M/s. Renowned Auto Products Manufacturers Limited., now known as M/s. Tenneco Automotive India Pvt., Ltd., Rep. by its Director, J. Ambrose, Hosur & Another Versus The Presiding Officer, Labour Court, Salem & Others |
High Court of Judicature at Madras |
13-11-2019 |
M/s. Renowned Auto Products Manufacturers Ltd., Now known as M/s.Tenneco Automotive India Pvt. Ltd., Rep., by its Director, Ambrose, Tamil Nadu Versus The Presiding Officer, Labour Court, Salem & Another |
High Court of Judicature at Madras |
10-10-2019 |
HDFC Bank Ltd. & Another Versus Dulichand Auto Sales Pvt. Ltd. & Others |
Debts Recovery Appellate Tribunal at Kolkata |
23-09-2019 |
R.G. Steels V/S Berrys Auto Ancillaries (P) Ltd. |
National Company Law Tribunal New Delhi |
09-09-2019 |
M/s. JBM Auto System Private Limited, Chengalpet Taluk, Kancheepuram District, Rep by its Authorized Signatory – Mouroukayan.V Versus Regional PF Commissioner – II (C & R), Employees' Provident Fund Organization, Regional Office : Tambaram |
High Court of Judicature at Madras |
05-09-2019 |
Manjit Commercial LLP Versus SPM Auto Pvt. Ltd. & Another |
National Company Law Appellate Tribunal |
09-08-2019 |
M/s. Dulichand Auto Sales Pvt. Ltd. Versus M/s. Sree Howrah Stores, partnership firm, represented by its partner, Ashok Kumar & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-07-2019 |
M/s. Aditya Auto Products & Engineering India Pvt. Ltd., Represented by its Head-HR Ramesh Pai Versus M/s. Aditya Auto Products (NTTF), Rep. by its Secretary & Others |
High Court of Karnataka |
15-07-2019 |
M/s. New Rathna Auto, Represented by its Authorised Signatory, Tiruvannamalai Versus State Tax Officer, Vandavasi Assessment Circle, Tiruvannamalai |
High Court of Judicature at Madras |
15-07-2019 |
M/s. New Rathna Auto, Represented by its Authorised Signatory, Cheyyar, Tiruvannamalai Versus State Tax Officer, Vandavasi Assessment Circle, Tiruvannamalai |
High Court of Judicature at Madras |
25-06-2019 |
The Manager, Amma's Auto Tech (Tata Motors), Authorized Service Centre, V.V. Nagar, Cheruvathur Versus Dineshan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
29-05-2019 |
Popular Auto Spares Kallarkutty, Rep.by the Managing Partner, Joy.P.U, Pallickal House, Adimali Versus The Branch Manager, State Bank of India, Adimali.P.O. |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-03-2019 |
Bajaj Auto Limited Versus Union of India & Others |
Supreme Court of India |
18-03-2019 |
M/s. R.D.S. Project Ltd. Versus Scoda Auto India Private Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-03-2019 |
General Manager, M/s. Jaikrishnaa Auto Sales Pvt. Ltd., Coimbatore Versus S. Thangamani & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
27-02-2019 |
M/s. Auto Engineering & Others Versus State Bank of India & Others |
High Court of Jharkhand |
27-02-2019 |
M/s. Auto Engineering & Others Versus State Bank of India & Others |
High Court of Jharkhand |
20-02-2019 |
Pr. Commissioner of Income Tax-7 Versus M/s. PMP Auto Components Pvt. Ltd. |
High Court of Judicature at Bombay |
13-02-2019 |
Corporation Bank Vs Amtek Auto Ltd & Others with The Committee of Creditors of Amtek Auto Limited, through Corporation Bank Vs 1. Liberty House Group Pte Ltd & 2. Mr. Dinkar T. Venkatasubramanian wih Liberty House Group Pte Ltd Vs 1. Dinkar T. Venkatasubramanian & 2. Committee of Creditors of Amtek Auto Limited |
National Company Law Tribunal Chandigarh |
25-01-2019 |
Shrusthi Agro & Cold Storage, Kanbargi Industrial Area, Auto Nagar, Belagavi Represented by Its Partners Versus State of Karnataka & Another |
High Court of Karnataka Circuit Bench At Dharwad |
24-01-2019 |
Prem Arora Versus Partap Auto India Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
20-12-2018 |
SDL Auto Pvt. Ltd. Through Its Director Hsbanga &Another Versus Commissioner of Central Excise, Faridabad, Delhi & Another |
High Court of Delhi |
19-12-2018 |
M/s. Sunbeam Auto Pvt. Ltd. Versus Union of India |
High Court of Punjab and Haryana |
05-12-2018 |
Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union |
High Court of Karnataka |
04-12-2018 |
M/s. Indian Auto Gas Company Ltd., Rep. by its Chief Executive Officer, S.M. Antony Thomas Versus K. Radha Lakshmi & Others |
High Court of Judicature at Madras |
12-11-2018 |
M/s Jamna Auto Industries Ltd. Versus CCE & ST, Ujjain |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
23-10-2018 |
Bajaj Allianz General Insurance Co. Ltd., Rep. by its Branch Manager, Susee Auto Sales & Service Pvt. Ltd., Madurai Versus V. Dukkaiammal & Others |
Before the Madurai Bench of Madras High Court |
09-10-2018 |
M/s. Gatiman Auto Pvt. Limited Versus CCE & CGST, Indore |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
14-09-2018 |
Jiviben Purushottambhai Dave Versus Mehta Cycle & Auto Stores |
High Court of Gujarat At Ahmedabad |
31-08-2018 |
Rajeev Raj Kumar (Company Secretary), M/s. Amtek Auto Ltd. & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
14-08-2018 |
M/s. Modular Auto Limited, Ambattur, Chennai Versus Commissioner of Central Excise, Chennai ? North Commissioner ate, Chennai |
High Court of Judicature at Madras |
06-08-2018 |
Tejashree Auto Authorised Dealer Ashok Layland, Nagpur Versus Shashikant Madhavrao Mangale & Others |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
31-07-2018 |
Khimji Auto Riders Pvt. Ltd. Versus ITO, Ward-1(1), Bhubaneswar |
Income Tax Appellate Tribunal Cuttack |
26-07-2018 |
United India Insurance Co. Ltd. Versus Maharashtra Auto Parts Jalgaon |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
17-07-2018 |
Babu @ Farook Batcha @ Auto Babu Versus State by Inspector of Police, Coimbatore |
High Court of Judicature at Madras |
16-07-2018 |
M/s. Citizen Auto Service, Represented by Partner N. Sirajudeen Versus M/s. Indian Oil Corporation Ltd., Represented by its General Manager & Another |
High Court of Judicature at Madras |
13-07-2018 |
M/s. Continental Auto Services Versus The Secretary-Labour & Another |
High Court of Delhi |
09-07-2018 |
Vega Auto Accessories Pvt Ltd. Versus State of Uttarakhand & Others |
High Court of Uttarakhand |
15-06-2018 |
Standard Auto Agencies V/S CGST & CE, Bhopal |
Customs Excise Service Tax Appellate Tribunal New Delhi |
14-06-2018 |
N. Dorai Kannan Versus The General Manager Kun Hyundai (Kun Auto Co.Pvt. Ltd.) Service & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
13-06-2018 |
Roots Auto Products Pvt. Ltd V/S CCE, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-05-2018 |
HAR Auto Pvt. Ltd., Har Avenue, Kannothumchal, Kannur, Represented by the Managing Director Versus P. Mukundan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
07-05-2018 |
Auto Links Enterprises (I) Pvt. Ltd V/S CCE, Delhi-I |
Customs Excise Service Tax Appellate Tribunal New Delhi |
27-04-2018 |
Manja @ Auto Manja & Others Versus State by Konanur Police, Represented by SPP, High Court of Karnataka & Others |
High Court of Karnataka |
25-04-2018 |
OK Play Auto Pvt. Ltd. Versus Indian Commerce & Industries Co. Pvt. Ltd. |
High Court of Delhi |
05-04-2018 |
Dev Narayan Versus The MGMT. of M/s. Auto Precision |
High Court of Delhi |
21-03-2018 |
Dongala Srinivas Versus The Managing Director M/s. Laxmi Ganapathi Auto Mobiles Pvt Ltd. & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
14-03-2018 |
Krishan Kumar Sethi Proprieter of Sethi Auto Centre Versus Commissioner of Income Tax-XX & Another |
High Court of Delhi |
08-03-2018 |
Ramya Auto Agency, Rep. by its Proprietor, P. Muthusamy Versus TVS Motor Company Ltd. Chennai & Another |
High Court of Judicature at Madras |
23-02-2018 |
Bajaj Auto Finance Ltd. Versus Commissioner of Income Tax, Pune |
High Court of Judicature at Bombay |
20-02-2018 |
Bajaj Auto Finance Ltd. & Others Versus Sudhakar Debnath & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-02-2018 |
Auto Cars Versus Trimurti Cargo Movers Pvt. Ltd. & Others |
Supreme Court of India |
31-01-2018 |
Bajaj Auto Limited Versus State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
19-01-2018 |
Sayaji & Others Versus Bajaj Auto Limited & Others |
In the High Court of Bombay at Aurangabad |
19-01-2018 |
Skoda Auto India Pvt. Ltd. Shendra, Aurangabad, Represented by its Company Secretary & Head of GRC Versus M/s. St. Antony's Trading Company, A Partnership Firm Represented By Its Managing Partner Mehar Reynolds & Others |
High Court of Kerala |
17-01-2018 |
In the matter of: Shri Sandeep P. Agarwal Versus Skoda Auto India Pvt.Ltd. & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
08-01-2018 |
Messrs Auto Hirers & Another Versus Commerce Centre Co-operative Society Ltd. |
High Court of Judicature at Bombay |
08-01-2018 |
Shiva Auto Mobiles (Auto Division) Versus Commissioner of Income Tax, Aligarh & Another |
High Court of Judicature at Allahabad |
20-12-2017 |
M/s. Pawan Auto Store Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
15-12-2017 |
Ajay Ramchandra Pimparkar & Others Versus M/s. Saraswati Auto Components, Through its Managing Director, Dilip N. Dharurkar |
In the High Court of Bombay at Aurangabad |
15-12-2017 |
Bajaj Auto Limited, Pune Versus TVS Motor Company Limited, Chennai |
High Court of Judicature at Madras |
14-12-2017 |
Toyoto Jidosha Kabushiki Kaisha Versus M/s. Prius Auto Industries Ltd. & Others |
Supreme Court of India |
08-12-2017 |
Puduvai Pradesh Auto, Ottunargal Matrum Urimaiyalargal Sangam, Rep. by its General Secretary, G. Sinouvassane Versus The Ministry of Road Transport and Highways, Rep. by its Secretary, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
07-12-2017 |
K.M. Gopal Versus Mookambigai Auto Financiers, Gudiyattm, Rep. by its Partner, Gudiyattam & Others |
High Court of Judicature at Madras |
07-12-2017 |
Sunbeam Auto Private Limited Versus Pr. Commissioner of Income Tax |
High Court of Delhi |
21-11-2017 |
Gurucharan Singh Versus Brar Auto Wheels Private Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-11-2017 |
The Commissioner of Income Tax Versus M/s. Auto Mobile Corporation of Goa Ltd. |
In the High Court of Bombay at Goa |
03-10-2017 |
Vinayakrao Shankarrao Borse Versus M/s. Wasan Auto Sales Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
08-09-2017 |
Yutaka Auto Parts India Pvt. Ltd V/S CCE & S.T., Alwar |
Customs Excise Service Tax Appellate Tribunal New Delhi |
17-08-2017 |
M/s. Napa Auto Forge Pvt. Ltd. Versus Appellate Authority |
High Court of Punjab and Haryana |
02-08-2017 |
Berry's Auto Ancillaries Pvt. Ltd V/S Commissioner of C. Ex., Lucknow |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
31-07-2017 |
Jamna Auto Industries Ltd V/S CCE, Indore |
Customs Excise Service Tax Appellate Tribunal New Delhi |
20-07-2017 |
M/s. Ajmer Auto Agency Private Limited Versus Nirmala Sharma & Others |
National Consumer Disputes Redressal Commission NCDRC |