H & M HI-TECH PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72900DL2012PTC238131 		ROC
RoC-Delhi 		Incorporation Date
27-06-2012
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
238131 		Registration Date
27-06-2012 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
mittal.hemendra@gmail.com
Registered Address
GALI NO.-1,PLOT NO.-5 FIRST FLOOR,LALITA PARK,LAXMI NAGAR NEW DELHI DL 110092 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H & M HI-TECH PRIVATE LIMITED

Last Checked Past / Closed Litigation On 25-02-2021 21:51
07-12-2020 Uma Shankar Versus M/s. Hi-Tech Air Power(P) Ltd., Represented by its Sales Manager, D. Mahendra Kumar High Court of Judicature at Madras
16-09-2020 Dipesh Ku. Padhihari Versus Hi-Tech Medical College & Hospital & Others High Court of Orissa
01-09-2020 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Deputy Director (i/c), Employees' State Insurance Corporation, Sub Regional Office, Coimbatore & Others High Court of Judicature at Madras
16-07-2020 Hi-Tech Pipes Ltd. Versus National Stock Exchange of India Ltd. & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
17-02-2020 Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another High Court of Delhi
07-01-2020 West Fort Hi-Tech Hospital Limited Versus Punjab National Bank & Others National Consumer Disputes Redressal Commission NCDRC
16-12-2019 Abhey Kumar Sharma & Another Versus Ansal Hi-Tech Townships Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
27-06-2019 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Registrar, Anna University, Chennai & Others High Court of Judicature at Madras
03-05-2019 Ramesh Chandra Agarwal & Another Versus M/s. Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
02-05-2019 Dr. Kushagra Katariya Versus M/s. Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
05-04-2019 The Managing Director, Hi tech Engineering and Eco Solution (P) Ltd., Edayar, Paravoor, Ernakulam Versus Mathew Philip, Vettikkad Estate, Kaliasanad & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-03-2019 Bharat Hi-Tech (Cement) Private Limited Versus Ajay Sengupta & Others High Court of Judicature at Calcutta
05-02-2019 M/s. Yes & Yes Hi-Tech Promoters India Pvt. Limited, Soolai, Erode Versus The Commissioner of Central Excise and Service Tax, Salem High Court of Judicature at Madras
30-11-2018 Palladam Hi-Tech Weaving Park, Represented by its Administrative Officer M.S. Murali, Tirupur Versus State of Tamil Nadu, Represented by District Collector, Tirupur & Another High Court of Judicature at Madras
30-11-2018 Palladam Hi-Tech Weaving Park, Represented by its Administrative Officer M.S. Murali, Tirupur Versus State of Tamil Nadu, Represented by District Collector, Tirupur & Another High Court of Judicature at Madras
05-10-2018 Sameer Gupta & Others Versus Unitech Hi-Tech Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-09-2018 P. Ganesh, Commercial Director, Hi Tech Mineral Industries Covai P. Ltd, Salem Versus The Commissioner of Central Excise, Salem-1 High Court of Judicature at Madras
11-09-2018 The Chairman-cum-Managing Director, Tripura State Electricity Corporation Ltd. & Another Versus M/s. Horizon Hi-Tech Engicon Ltd. & Another High Court of Tripura
04-07-2018 LDK Solar Hi-Tech (Suzuhou) Co. Ltd Versus Hindustan Cleanenergy Limited (Formerly Moser Bear Clean Energy Limited) High Court of Delhi
02-07-2018 Suyash Srivastava & Others Versus Unitech Hi-Tech Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
12-06-2018 Amit Rastogi & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
07-06-2018 Surender Kumar Gangahar Versus M/s. Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
05-06-2018 Tanveer Kaur Sidhu & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
04-06-2018 The Management of Sungwoo Stampings Pvt.Ltd., (Formerly Gestamp Sungwoo Hi Tech (Chennai) Pvt.Ltd.), Sriperumbudur, Rep. by its Assistant General Manager-HR Versus The Industrial Tribunal, Rep. by its Presiding Officer & Another High Court of Judicature at Madras
23-05-2018 Manish Gupta & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
06-04-2018 West Fort Hi-Tech Hospital Limited Versus Punjab National Bank, Thrissur Branch, R/by A.G.M. Thrissur & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-04-2018 Shweta Gupta & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
07-03-2018 M/s. Dharani Hi-TEch Projects Pvt Ltd., Rep by its Authorised Representative, S. Veera Sekar Versus The District Collector / Chairman, D.R.D.A. (District Rural Development Agency), Pudukkottai & Others Before the Madurai Bench of Madras High Court
28-02-2018 Hi-Tech Engineers Versus Commissioner of Customs (ACC & Import), Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
06-02-2018 Commissioner of Income Tax Versus Ajitnath Hi-Tech Builders Pvt. Ltd. High Court of Judicature at Bombay
27-11-2017 M/s. Dharani Hi-Tech Projects Pvt. Ltd., Rep. by its Authorized Representative, Thiruvarur Versus The Project Director, DRDA, Pudukkottai & Another Before the Madurai Bench of Madras High Court
20-09-2017 HI-Tech Syringes Pvt. Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
25-08-2017 Amit Tyagi Versus Unitech Hi-Tech Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
04-08-2017 R. Karunakaran Versus M/s. Hi-Tech Construction & Another High Court of Judicature at Madras
27-07-2017 Hi-Tech Publicities V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
19-07-2017 Vibha Mahajan Seth Versus M/s. Unitech Hi - Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
12-05-2017 Hi-Tech Systems & Services Limited Versus DILO Amaturen & Anlagen GMBH & Another High Court of Judicature at Calcutta
05-05-2017 Commissioner of Central Excise & ST, Faridabad V/S Surya Hi-Tech Services Pvt. Limited Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
13-04-2017 Hi-Tech Power & Steel Ltd V/S CCE, Raipur Customs Excise Service Tax Appellate Tribunal New Delhi
22-03-2017 S. Nand Rao & Another Versus M/s. Hi-tech Engineers Constructions Rep. by its partners & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
08-03-2017 In Re: Rajeev Nohwar, Maharashtra Versus Lodha Group (Represented Through), M/s Sahajanand Hi-Tech Constructions Private Limited., Maharashtra Competition Commission of India
27-02-2017 Hi-Tech Radiators Pvt. Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-02-2017 M/s. S.N. Mohanty Weigh-Bridge Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
06-01-2017 Pramod Yadav & Another Versus Unitech Hi-Tech Developers Limited National Consumer Disputes Redressal Commission NCDRC
04-11-2016 Richa Aggarwal & Another Versus Unitech Hi-Tech Developers Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
02-11-2016 Gaurav Chhabra & Others Versus M/s. Unitech Hi-Tech Developers Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
07-10-2016 CCE, Raipur Versus M/s. Hi Tech Abrasives Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-10-2016 Gabrani Infrastructure Pvt. Ltd V/S Unitech Hi-tech Developers Limited and Others. High Court of Delhi
04-07-2016 Tanuja Kundu Versus M/s. Hi-Tech Developers Limited National Consumer Disputes Redressal Commission NCDRC
04-07-2016 Arvinder Singh Versus Unitech Hi-Tech Developers Limited & Another National Consumer Disputes Redressal Commission NCDRC
06-05-2016 Rajeev Nohwar & Another Versus M/s. Sahajanand Hi Tech Construction Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
16-02-2016 Karlheinz Hermann Sieverding Versus Hi Tech Corporation & Another High Court of Judicature at Bombay
18-01-2016 Managing Director, West Fort Hi-Tech Hospital Versus A.K. Chandrasekharan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-11-2015 ASREC (India) Ltd V/S Hi-Tech Generators and Engineers Ltd. Debt Recovery Appellate Tribunal At Delhi
12-10-2015 Diwakar Mishra & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
06-07-2015 Venky Hi-Tech Ispat Ltd. & Others Versus Customs & Central Excise Settlement Commission & Others High Court of Judicature at Calcutta
17-06-2015 Hi-Tech Systems & Services Ltd. Versus Suprabhat Ray & Others High Court of Judicature at Calcutta
01-04-2015 M/s. Solidus Hi Tech Products Pvt Ltd, by its Managing Director Ashok Manohar Musale Versus State of Karnataka, by its Prl. Secretary, Finance Department & Others High Court of Karnataka
13-02-2015 Padmaja Rao, Proprietor of M/s. HI-TECH Medical Systems Versus Vijaylaxmi Rajesh Nevrekar Proprietor of M/s. Patholab In the High Court of Bombay at Goa
09-02-2015 Hi-Tech Flyash (India) Pvt Ltd. Versus Chairman, Tamil Nadu Generation & Distribution Corporn Ltd. & Others High Court of Judicature at Madras
02-07-2014 Swathy Smart Cards Hi-tech Pvt. Ltd Versus Verizon India Pvt. Ltd High Court of Judicature at Madras
11-06-2014 My Home Industries Ltd. a/k/a My Home Cement Industries Ltd. rep by its General Manager My Home Hub Hi-tech City, Madhapur Hyderabad Versus Narla Srinivas Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
02-04-2014 M/s. Hi Tech Carbon Versus Uttar Pradesh Electricity Regulatory & Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-03-2014 CCE, Allahabad Versus M/s. Hi-Tech Medical Products Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
21-01-2014 Hi Tech Chemicals Pvt. Ltd. Versus Tata AIG General Insurance Co. Ltd. High Court of Judicature at Calcutta
07-08-2013 M/s. Hi-Tech Dry Wash & Hygienic Services & Another Versus The Manager Kerala Financial Corporation Pathanamthitta Branch & Another National Consumer Disputes Redressal Commission NCDRC
01-03-2013 Hi Tech India Construction Versus Chief Executive Officer, Slum Rehabilitation Authority & Others High Court of Judicature at Bombay
06-12-2012 Hi Tech Housing Projects Pvt. Ltd.Rep.by Its Authorised Signatory S.Gajendra Bharathy Versus Exim Rajathi India P.Ltd rep.by its Managing Director M.Rajasekar High Court of Judicature at Madras
12-10-2012 M/s. Hi- Tech Dry wash & Hygienic Services & Others Versus The Manager, Kerala Financial Corporation & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
01-10-2012 Bharatiya Gramin Punarrachan Sanstha's Hi-Tech Institute of Technology and Hi-Tech Polytechnic Versus The State of Maharashtra, through Principal Secretary, Higher & Technical Education Department & Others In the High Court of Bombay at Aurangabad
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
11-01-2012 Econix Hi-Tech Components Pvt. Ltd. & Another. Versus Microsoft Corporation India Pvt. Ltd. & Another. High Court of Delhi
13-12-2011 Commissioner of Income-tax, A.P.II, Hyderabad Versus M/s.Firma Hi-Tech, Hyderabad High Court of Andhra Pradesh
23-11-2011 M/s. Hi-Tech Computers Versus The Commissioner of Customs Bangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
16-06-2011 Hi Tech Arai Ltd. Versus Commissioner of C.Ex. & Service Tax, LTU Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
29-04-2011 M/s. Brooks Hi-Tech Private Limited, Rep. By it Director Nimesh Tolia & Others Versus The Commissioner of Customs (Imports), Chennai & Others High Court of Judicature at Madras
25-03-2011 M/s Hi-Tech Auto Mobiles Versus The Union Bank of India & Others High Court of Bihar
28-01-2011 Hi-Tech Vocational Training Centre Versus Assistant Provident Fund Commissioner High Court of Delhi
15-09-2010 M/s. R.R. Hi-Tech Engineering Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Bombay
29-07-2010 M/s New Vigil Hi-Tech Industries Versus Smt. Rahana, W/o Abdul Salam & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-07-2010 C.C.E., Allahabad Versus M/s Hi-Tech Medical Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
12-03-2010 Union of India Ministry of Finance, (Formerly Ministry of Disinvestment) Rep. by its Secretary, New Delhi Versus Y.S. Hi Tech Secure Print Pvt. Ltd., Rep. by its Managing Director, Hyderabad High Court of Andhra Pradesh
02-02-2010 M/s. Sre Venkateswara Hi-Tech Machinery Limited Versus The Chairman, Tamil Nadu Electricity Board & Others High Court of Judicature at Madras
01-12-2009 Hi Tech Arai Ltd. Versus Commissioner of Central Excise, Madurai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
30-09-2009 Commissioner of Customs, Chennai Versus M/s. Hi-Tech Machinery Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-09-2009 Hi-Tech Investment Limited Versus World Aviation Systems (Australia) Pty Limited Court of Appeal of New Zealand
01-09-2009 The Commissioner of Income Tax Madurai Versus Hi Tech Arai Limited, Madurai High Court of Judicature at Madras
28-08-2009 Sunil Hi-Tech Engineers Ltd. Versus Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
14-07-2009 Jet Airways (India) Ltd. Versus Hi-tech Computers High Court of Jammu and Kashmir
26-02-2009 Tamil Nadu Electricity Board Versus M/s. Hi-Tech Carbon & Another Appellate Tribunal for Electricity Appellate Jurisdiction
22-10-2008 Auto Hi-Tech (P) Ltd. & Othes Versus Pradip Jain & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-10-2008 Sushee Hi Tech Constructions Pvt. Ltd. Versus Northern Coal Fields Ltd. High Court of Madhya Pradesh
03-07-2008 Jet Airways (India) Ltd Versus Hi-Tech Computers High Court of Jammu and Kashmir
02-05-2008 N B Hi Tech Industries Pvt Ltd Versus Jharkhand State Electricity Board High Court of Jharkhand
30-04-2008 State of Jharkhand & Others Versus Atibir Hi-Tech Pvt. Ltd., Giridh & Another Supreme Court of India
21-02-2008 Shri V.S. Krishnan & Others Versus M/s. Westfort Hi-tech Hospital Ltd. & Others Supreme Court of India
24-09-2007 Entertainment Tax Officer, Hyderabad Versus M/s Hi Tech Theatre Hyderabad Supreme Court of India
24-08-2007 Hi-Tech Bearings Private Ltd. Versus SKF South East Asia and Pacific Pte Limited, Singapore High Court of Judicature at Calcutta
10-07-2007 M/s. Hi-Tech Arai Ltd. Versus CC, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-11-2006 M/s. Westfort Hi-Tech Hospital Ltd. & Another Versus V.S. Krishnan & Others High Court of Kerala



Directors
DIN Name Since
08096691 NEHA AGGARWAL MITTAL 27-03-2018
05275118 RAJANI MITTAL 27-06-2012

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