H & K SOLUTIONS PRIVATE LIMITED

Activity: Transport, storage and Communications in Gujarat.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U63040GJ2009PTC059027 		ROC
RoC-Ahmedabad 		Incorporation Date
29-12-2009
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
059027 		Registration Date
29-12-2009 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 20,00,000
Paid Up Capital
Rs. 15,70,470



Contact Information
E-Mail Address
ninad.p@hksolutions.in
Registered Address
SHOP NO. 719, ATLANTIS, NR. RELIANCE PUMP NR. PRAHALADNAGAR ROAD, SATELLITE AHMEDABAD GJ 380015 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to H & K SOLUTIONS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 28-04-2022 09:24
05-04-2022 M/s. Avon Township Developers A Partnership Firm Having Its Registered Office, Represented By Its Managing Partner Anji Reddy, Bengaluru Versus M/s. Teleradiology Solutions Pvt. Ltd., Represented By Its Director, Arjun Kalyanpur, Bengaluru & Others High Court of Karnataka
25-03-2022 Novartis AG and Others V/S Windlas Biotech Pvt. Ltd. and Others With Novartis AG and Others V/S Chhabra Healthcare Solutions Private Limited with Novartis AG and Others V/S Eris Lifesciences Limited High Court of Delhi
11-03-2022 Convergytics Solutions Pvt. Ltd., Represented by Sanjeev Mishra, Bengaluru Versus State of Karnataka, Represented by Spl. Public Prosecutor, Karnataka & Another High Court of Karnataka
24-02-2022 Rifle Factory, Ishapur & Others Versus M/s. Tal Manufacturing & Solutions Ltd. High Court of Judicature at Calcutta
17-02-2022 M/s. Integrated Solutions Through Proprietor, Shri Shekhar Gupta & Another Versus Oriental Insurance Co. Ltd., Through Branch Manager, Ambikapur, Chattisgarh National Consumer Disputes Redressal Commission NCDRC
16-02-2022 DCIT, Ahmedabad Versus M/s. Aarti Catalyst Solutions P.Ltd. Vadodara Income Tax Appellate Tribunal Ahmedabad
10-02-2022 M/s. G.E.T. Water Solutions Pvt. Ltd., Chennai Versus The Asst. Commissioner of Income Tax, Chennai Income Tax Appellate Tribunal Chennai
31-01-2022 M/s. TransSys Solutions Pvt. Ltd., Chennai Versus The Assistant Director of Income Tax, Bengaluru Income Tax Appellate Tribunal Chennai
25-01-2022 Sun Pharmaceutical Industries Ltd. Versus Uggapi Tech Solutions P. Ltd. & Others High Court of Delhi
11-01-2022 Teledata Technology Solutions Limited (A1), Chennai & Others Versus The Deputy Registrar of Companies, Chennai High Court of Judicature at Madras
09-12-2021 M/s. Acme Cleantech Solutions Private Limited Versus M/s. United India Insurance Company Limited & Another Supreme Court of India
06-12-2021 Avantha Holdings Ltd. Versus CG Power & Industrial Solutions Ltd. High Court of Delhi
29-11-2021 Patrick Bance Versus Take Solutions Limited, Nungambakkam & Others High Court of Judicature at Madras
27-10-2021 M/s. RV Media Solutions, Represented by its Partner M. Ravindran Versus M.S. Sharavanan, Proprietor, M/s. Sri Green Productions, Chennai & Another High Court of Judicature at Madras
25-10-2021 Convergytics Solutions Pvt. Ltd. & Others Versus Randhir Hebbar & Others High Court of Delhi
28-09-2021 TechTiers IT Solutions Private Limited Versus Emaar MGF Land Limited through its Managing Director & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
13-09-2021 Ebix Singapore Private Limited & Others Versus Committee of Creditors of Educomp Solutions Limited & Others Supreme Court of India
01-09-2021 M/s. ENEXIO Power Cooling Solutions India Pvt. Ltd., No.443, Rep. by President & CEO T. Parasuram Versus Gita Power and Infrastructure Pvt. Ltd., Rep. by its Authorised Signatory, Kaushik Ganguly & Another High Court of Judicature at Madras
31-08-2021 OPC Assets Solutions Pvt. Ltd., Represented by its Authorized Signatory Rahul Tiwari (Manager-Accounts & Finance), Tripura Versus The State Of Tripura Represented by the Principal Secretary, West Tripura & Others High Court of Tripura
31-08-2021 Surendar Chitoor Pandarirao Versus EPIKInDiFi Software & Solutions Pvt. Ltd., Rep. by its Directors Rajendra Awasthi & Malavika Awasthi, Chennai High Court of Judicature at Madras
24-08-2021 NE Equipment Solutions Pvt. Ltd. Versus The State of Tripura & Others High Court of Tripura
18-08-2021 M/s. Saj Roofing Solutions Pvt Ltd., Rep. by S.Cletus, Managing Director Versus The Ministry of Finance, Rep. by the Secretary, Finance Ministry, Government of India, New Delhi & Others High Court of Judicature at Madras
17-08-2021 Multitask Solutions Versus Zilla Parishad Washim & Others Supreme Court of India
10-08-2021 M/s. Cognizant Technology Solutions India P. Ltd. Versus The Deputy Commissioner of Income Tax, Large Taxpayer Unit & Another High Court of Judicature at Madras
09-08-2021 M/s. Cognizant Technology Solutions India Private Limited, Represented by Authorised Signatory Gopakumar Versus Assistant Commissioner of Income Tax, Large Taxpayer Unit-1 & Another High Court of Judicature at Madras
02-08-2021 Cognizant Technology Solutions India Private Limited, Chennai Versus Assistant Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
12-07-2021 Forte Solutions Pvt. Ltd., Rep. by its Director, P. Mala Versus The Principal Addl. Director General, DGGI, Chennai Zonal Unit & Another High Court of Judicature at Madras
06-07-2021 Asha Dass & Others Versus Prime Road Solutions Pvt. Ltd. & Others High Court of Delhi
28-06-2021 ATC Telecom Infrastructure Private Limited & Others Versus Orion Security Solutions Private Limited & Others High Court of Delhi
22-06-2021 Anantara Solutions Private Ltd., Represented by its Whole Time Director Sundararaj Subbarayalu Versus Aumkar Supply Chain Solutions Pvt. Ltd., Mumbai & Others High Court of Judicature at Madras
17-06-2021 M/s. Big Bang Boom Solutions Versus M/s. Centauri Composites Pvt. Ltd. High Court of for the State of Telangana
15-06-2021 M/s. Katra Phytochem (India) Pvt. Ltd., Bangalore Versus M/s Pure & Pristine Solutions, Pune, represented by its Managing Director & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
17-05-2021 The State of Kerala, Rep. by the Chief Secretary, To the Government of Kerala, Trivandrum & Others Versus Future Gaming & Hotel Services (P)Ltd., (Formerly Future Gaming Solutions India (P) Ltd.), Through Its Director, G. Natarajan & Others High Court of Kerala
12-05-2021 Uttar Pradesh Power Transmission Corporation Ltd. and Others V/S CG Power and Industrial Solutions Limited and Others. Supreme Court of India
22-04-2021 RBG Security Solutions Pvt. Ltd. Versus Presiding Officer, Industrial Tribunal, Gurdaspur & Others High Court of Punjab and Haryana
20-04-2021 Pasl Wind Solutions Private Limited V/S GE Power Conversion India Private Limited Supreme Court of India
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
09-04-2021 Crompton Greaves Limited, Mumbai, Rep. by Its Managing Director, Mumbai (Renamed) (Name of the 1st Appellant Is Renamed As 'CG Power & Industrial Solutions Limited & Others Versus Icon Integrated Industries And Software Ltd., Athani, Ernakulam & Others High Court of Kerala
17-03-2021 Premier Digital Solutions Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Calcutta
17-03-2021 Premier Digital Solutions Pvt. Ltd. Versus Union of India & Others High Court of Judicature at Calcutta
02-03-2021 Essar Oil & Gas Exploration & Production Limited Versus Toshiba Water Solutions Private Limited High Court of Judicature at Bombay
18-02-2021 Loyalty Solutions & Research Private Limited Versus Union of India & Others High Court of Punjab and Haryana
16-02-2021 RS HR Team Solutions Private Limited & Another Versus Union of India & Others High Court of Judicature at Bombay
16-02-2021 Dr. Vasundhara Menon, Proprietor, Green Earth Solutions, Ernakulam Others Versus The Union of India, Represented by Its Secretary, Ministry of Environment, Forest & Climate Change, New Delhi & Others High Court of Kerala
11-02-2021 FIS Payment Solutions & Services India Pvt. Ltd. Versus All Bengal Contract Security Workmens Union & Others High Court of Judicature at Calcutta
28-01-2021 Gujarat Industrial Development Corporation (Gidc) Ltd. Versus Dhruv EPC Solutions Pvt. Ltd. High Court of Gujarat At Ahmedabad
27-01-2021 Regional Provident Fund Commissioner-i & Others Versus G4s Secure Solutions India Pvt. Ltd & Others High Court of Karnataka
21-01-2021 Cerner Healthcare Solutions Pvt. Ltd., Rep. herein by its Company Controller, Anil Bhutoria Versus The Additional Commissioner of Commercial Taxes, Zone-I, Bangalore High Court of Karnataka
19-01-2021 Innovative Facility Solutions Private Limited Versus M/s. AEC Digitial Studio Private Limited & Another High Court of Punjab and Haryana
18-01-2021 Bank of Baroda, Kanpur Versus M/s. Lakshmi Defence Solutions Limited, Kanpur Debts Recovery Appellate Tribunal at Allahabad
07-01-2021 M/s. Honeywell Technology Solutions Lab Pvt. Ltd., Bangalore Versus Dy. Commissioner of Income Tax, Bangalore Income Tax Appellate Tribunal Bangalore
04-01-2021 D. Vigneshwara Aithal Versus Krishna Automation & Software Solutions Pvt. Ltd. & Others High Court of Karnataka
23-12-2020 M/s. AVS TECH Building Solutions, Represented by its Proprietor Sundaraiah Srinivasan Versus The Principal Commissioner and Commissioner of Commercial Taxes Ezhilagam Chepauk & Others High Court of Judicature at Madras
22-12-2020 Future Gaming & Hotel Services Pvt. Ltd. (Formerly Future Gaming Solutions India Pvt. Ltd.), Coimbatore, Place of Business, Palakkad, Through Its Director, G. Natarajan Versus The State of Kerala, Represented by The Chief Secretary to The Government of Kerala, Trivandrum & Others High Court of Kerala
22-12-2020 Future Gaming & Hotel Services Pvt. Ltd. (Formerly Future Gaming Solutions India Pvt. Ltd.), Coimbatore, Place of Business, Palakkad, Through Its Director, G. Natarajan Versus The State of Kerala, Represented by The Chief Secretary to The Government of Kerala, Trivandrum & Others High Court of Kerala
08-12-2020 Mehar Singh & Others Versus Gem Education Solutions India Private Limited & Another High Court of Punjab and Haryana
04-12-2020 Iworld Business Solutions Pvt. Ltd. Versus Delhi Metro Rail Corporation Limited High Court of Delhi
03-12-2020 Skill Lotto Solutions Pvt. Ltd. Versus Union of India & Others Supreme Court of India
03-12-2020 Skill Lotto Solutions Pvt. Ltd. Versus Union of India & Others Supreme Court of India
26-11-2020 Zas Tele Solutions Pvt. Ltd. & Another Versus The Assistant Provident Funds Commissioner High Court of Delhi
26-11-2020 Zas Tele Solutions Pvt. Ltd. & Another Versus The Assistant Provident Funds Commissioner High Court of Delhi
06-11-2020 Housing Solutions Ltd. Versus Alexander Devine Children's Cancer Trust United Kingdom Supreme Court
15-10-2020 M/s. Swift Tech Engineers (India) Private Limited, Rep. by its Director P.M. Suresh Babu, Chennai Versus M/s. Bindhu Techflow Solutions Private Limited, Chennai & Another High Court of Judicature at Madras
15-10-2020 M/s. Swift Tech Engineers (India) Private Limited, Rep. by its Director P.M. Suresh Babu, Chennai Versus M/s. Bindhu Techflow Solutions Private Limited, Chennai & Another High Court of Judicature at Madras
15-10-2020 Employees Provident Fund Organization Represented by Assistant Provident Fund Versus M.S. Raven Beck Solutions (India) Ltd, Cochi High Court of Kerala
15-10-2020 Employees Provident Fund Organization Represented by Assistant Provident Fund Versus M.S. Raven Beck Solutions (India) Ltd, Cochi High Court of Kerala
17-09-2020 Flywheel Logistics Solutions Pvt. Ltd. VS Hinduja Leyland Finance Ltd. and Others. High Court of Judicature at Madras
21-07-2020 Lords Creative Infra Solutions Pvt. Ltd. & Another Versus State of Uttarakhand & Another High Court of Uttarakhand
21-07-2020 Lords Creative Infra Solutions Pvt. Ltd. & Another Versus State of Uttarakhand & Another High Court of Uttarakhand
15-07-2020 Flywheel Logistics Solutions Pvt. Ltd V/S Hinduja Leyland Finance Ltd. and Others. High Court of Judicature at Madras
02-07-2020 Spacific Solutions Pvt. Ltd. Versus The Authority Under the Payment of Wages Act, 1936 & Others High Court of Punjab and Haryana
19-06-2020 M/s. Virgo Industries (Engineers) Pvt Ltd., Rep. By its Director Reethamma Joseph & Another Versus M/s. Venturetech Solutions Pvt Ltd., Rep. By its Director N. Mal Reddy High Court of Judicature at Madras
26-05-2020 Orion Security Solutions Pvt. Ltd. Versus Madhya Pradesh Paschim Kshetra Vidyut Vitran Co. Ltd. & Another High Court of Madhya Pradesh Bench at Indore
20-05-2020 Infinity Fincorp Solutions Private Limited Infinity through Authorised Signatory Aravind Shinde & Another Versus State of A.P., rep. by its Public Prosecutor & Others High Court of Andhra Pradesh
04-05-2020 M/s. Cognizant Technology Solutions India Pvt. Ltd V/S The Assistant Commissioner of Labour And Two Others High Court of for the State of Telangana
04-05-2020 M/s. Cognizant Technology Solutions India Pvt. Ltd., rep. by its Authorized Signatory Versus The Appellate Authority under Section 48(1) of the A.P. Shops & Establishments Act, 1988 & Others High Court of for the State of Telangana
30-04-2020 R.K. Digital Solutions Versus Union of India & Others High Court of for the State of Telangana
19-03-2020 R. Raghavan, Partner of Dinamalar Group, Dinamalar (RF) New Standard Press Annex, Trichy & Others Versus Educomp Solutions Ltd, Through its Senior Manager Nithish Kumar & Others Before the Madurai Bench of Madras High Court
18-03-2020 Muhsin K. Muhammed Versus Syber Place E Solutions Pvt. Ltd., Telengana & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
13-03-2020 M.G. Mohan Kumar & Others Versus American Road Technology & Solutions Private Limited, Bengalore National Company Law Tribunal Bengaluru
04-03-2020 M/s. Sonti Soft Solutions Pvt Ltd. Versus Jawaharlal Nehru Technological University High Court of for the State of Telangana
04-03-2020 Cognizant Technology Solutions India Pvt. Limited V/S Deputy Commissioner of Income Tax Large Tax Payer Unit-1 Supreme Court of India
03-03-2020 Nims University Versus Valuer HR E-Solutions Pvt Ltd. High Court of Rajasthan Jaipur Bench
25-02-2020 M/s. Cognizant Technology Solutions Pvt Ltd. Versus Deputy Commissioner of Income Tax, Large Taxpayer Unit-I & Another High Court of Judicature at Madras
24-02-2020 Rubtub Solutions Pvt. Ltd. Versus Make My Trip India Pvt. Ltd. (MMT) & Others Competition Commission of India
21-02-2020 Batliboi Renewable Energy Solutions Pvt. Ltd., (Formerly known as Batliboi EnXco Pvt. Ltd.,) Represented by Rajiv, Senior Manager (Accounts) Versus M/s. Sri Vinayaga Enterprises, Represented by its Proprietor R. Ganesan High Court of Judicature at Madras
14-02-2020 M/s. Checkpoint Apparel Labeling Solutions India Private Limited, Represented by its Manager, V.R.Govindarajan, Chennai Versus The Commissioner of GST & Central Excise, Chennai Outer Commissionerate, Chennai & Othersq High Court of Judicature at Madras
07-02-2020 India Affordable Housing Solutions, (IAHS) & Another Versus Konark Infra Developers Private Limited & Others High Court of Delhi
03-02-2020 M/s. R.K. Digital Solutions Versus Union of India & Others High Court of for the State of Telangana
27-01-2020 M/s. Devendra Autocom Private Limited, Ambattur, Rep. by its Executive Director V/S M/s. Traverse Infortechh Solutions Ltd., Chennai High Court of Judicature at Madras
23-01-2020 Justice Valluri Seethamahalakshmi Versus Sara Chandra Environ Solutions Pvt Ltd. High Court of Andhra Pradesh
22-01-2020 Solutions Advertising Private Limited and Others V/S The State of Maharashtra and Others. High Court of Judicature at Bombay
22-01-2020 Bharati Ghosh Versus M/s. Rajib Home Solutions Rep. by its prop., Rajib Das West Bengal State Consumer Disputes Redressal Commission Kolkata
16-01-2020 Pulari Agro Solutions, Poopara, Idukki, Represented by Its Managing Partner, Lambhodharan Versus State of Kerala, Represented by The Secretary, Department of Agriculture, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
13-01-2020 M/s. Rajya Dharma A Proprietorship Concern, Rept. by its Proprietor, Mahi Mahesh, Mysuru & Another Versus M/s. Adesign Solutions, Rept. by GPA Holder Ankur Gupta High Court of Karnataka
02-01-2020 Gemini Software Solutions Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Trivandrum Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore
05-12-2019 Anantara Solutions Pvt Ltd. Versus Aumkar Supply Chain Solution High Court of Judicature at Madras
04-12-2019 M/s. Aircom Solutions Pvt. Ltd., Represented by Managing Director Kanthi Shetty & Another Versus B.N. Vijayakumar @ N. Vijayakumar High Court of Karnataka
04-12-2019 M/s. Aircom Solutions Pvt. Ltd., Represented by Managing Director Kanthi Shetty & Another Versus B.N. Vijayakumar @ N. Vijayakumar High Court of Karnataka
29-11-2019 Imaging Solutions Pvt. Ltd. Versus State of Haryana & Others High Court of Punjab and Haryana



Directors
DIN Name Since
06471899 SAMEER GANDOTRA 11-01-2016
01294130 MOHAMMEDMASOOD IDRISH KHAN 29-12-2009
01294138 ASHISH ANILKUMAR HANDA 02-01-2012

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