Some PAST Judgements / Case Laws similar to H AND H LINES INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-04-2021 17:57
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23-03-2021 |
Tilottama & Another Versus The Municipal Commissioner, Nagpur, Nagpur Municipal Corporation, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
04-02-2021 |
Pravin & Another Versus The State of Maharashtra, Through Police Station Officer, Police Staiton, Civil Lines, Akola, District Akola (Crime No. 362/05) |
In the High Court of Bombay at Nagpur |
03-11-2020 |
Lakhichand Marotrao Dhoble & Another Versus Joint Charity Commissioner, Civil Lines, Nagpur & Others |
In the High Court of Bombay at Nagpur |
05-08-2020 |
M/s. Wan Hai Lines (Singapore) Pte Ltd. IC, Rep. by its Agent M/s. Wan Hai Lines (India) Pvt Ltd., Chennai & Others Versus Tionale Pte Ltd., Rep. by its Power of Attorney Agent, P. Barathiraj & Others |
High Court of Judicature at Madras |
28-02-2020 |
Tata Power Delhi Distribution Ltd Having its Registered office at NDPL House, Hudson Lines, New Delhi V/S Delhi Electricity Regulatory Commission Through its Secretary, New Delhi |
Appellate Tribunal for Electricity Appellate Jurisdiction |
07-02-2020 |
Mitsui OSK Lines Ltd. (Japan) Versus Orient Ship Agency Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
24-01-2020 |
Director (Personnel), WCL Head Office situated at Civil Lines & Others Versus Sadashiv Sittidin Gupta |
In the High Court of Bombay at Nagpur |
15-01-2020 |
Sarosh Damania Versus Union of India, Through the Secretary, Ministry of Finance, Through Central Govt. Advocates, Aaykar Bhavan Annexe Bldg, New Marine Lines, Mumbai & Others |
High Court of Judicature at Bombay |
10-10-2019 |
Fernando Aluisio Das Angustias (Dr.) & Others Versus Delta Air Lines & Others |
Goa State Consumer Disputes Redressal Commission Panaji |
27-09-2019 |
Gopal Versus Nagpur Municipal Corporation, Civil Lines, Nagpur through its Commissioner & Others |
In the High Court of Bombay at Nagpur |
01-08-2019 |
M/S Mamta Steel India Pvt. Ltd. Peepur Amethi Throu, Director & Another Versus Commissioner of Central Excise, Civil Lines Allahabad |
High Court Of Judicature At Allahabad Lucknow Bench |
26-07-2019 |
Western Coalfields Limited, Coal Estate, Civil Lines Versus Neeta & Others |
In the High Court of Bombay at Nagpur |
25-03-2019 |
Keshavram & Another Versus State of M.P. through Police Station Civil Lines, Datia & Others |
High Court of Madhya Pradesh Bench at Gwailor |
15-02-2019 |
Sarla Tripathi & Others Versus Arnija Road Lines & Another |
High Court of Judicature at Allahabad |
15-11-2018 |
Kura Prabhakar Versus Executive Engineer, TS TRANSCO Transmission, Lines Division & Others |
High Court of Andhra Pradesh |
02-11-2018 |
Gajanan Mahadeo Bhure & Others Versus The Maharashtra Revenue Tribunal Nagpur Civil Lines & Others |
In the High Court of Bombay at Nagpur |
04-10-2018 |
The Commissioner of Income Tax, Cochin Versus Norasia Lines (Malta) Ltd., Agent Trans Asian Shipping Services Ltd. |
High Court of Kerala |
28-09-2018 |
The Joint Director of Social Forestry, Nagpur Circle, Civil Lines, Nagpur & Others Versus Ravindra Chandrabhan Fulzele |
In the High Court of Bombay at Nagpur |
25-09-2018 |
Avantika Ramesh Lekurwale Versus State Election Commission Through Collector Cum District Electoral Officer, Nagpur Having Its Office At Collector Office, Civil Lines, Nagpur |
In the High Court of Bombay at Nagpur |
19-09-2018 |
M/s Trans Asian Shipping Services (Pvt.) Ltd. Versus M/s Beacon Shipping Lines Ltd. Represented by Mr. Mohammed S. Aslam Managing Director & Others |
Supreme Court of India |
14-08-2018 |
Ladakh Road Lines Versus State of J & K & Others |
High Court of Jammu and Kashmir |
17-07-2018 |
The Chief officer Nagpur Housing Board & Area Development Board Civil lines Nagpur Versus Narayan Gurugusaji Wankhede |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
20-06-2018 |
Sarjak Container Lines Pvt. Ltd V/S Commissioner of Service Tax-VI, Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
06-02-2018 |
Assistant Commissioner of Customs Marine & Preventive Wing, Everest House, Marine Lines, Mumbai Versus Mohammed Sultan Abdul Rehman Mapari & Others |
High Court of Judicature at Bombay |
19-01-2018 |
Delta Air Lines Inc. Versus Gábor Lukács & Others |
Supreme Court of Canada |
13-12-2017 |
Kishor Versus Chief Executive Officer, Zilla Parishad, Civil Lines, Nagpur & Others |
In the High Court of Bombay at Nagpur |
17-11-2017 |
The Oriental Insurance Co. Ltd., through its Divisional Manager, Palm Road, Civil Lines Versus Sukhadeo & Another |
In the High Court of Bombay at Nagpur |
31-08-2017 |
Sanjay Versus The Divisional Commissioner, Nagpur Division, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
03-08-2017 |
The Commissioner of Income Tax-I, Aayakar Bhavan, Civil Lines Versus Vidarbha Irrigation Development Corporation |
In the High Court of Bombay at Nagpur |
28-07-2017 |
A. Kamalakannan & Others Versus The Management of Air India Ltd Air India Lines House & Others |
High Court of Judicature at Madras |
11-07-2017 |
The Commissioner of Income Tax-I, Aaykar Bhavan, Civil Lines Versus Lalitkumar Bardia, Prop. Aditya Jewellers |
In the High Court of Bombay at Nagpur |
31-03-2017 |
Vandana Versus Rashtrasant Tukdoji Maharaj Nagpur University, Nagpur Ravindranath Tagore Road, Civil Lines, Nagpur through its Registrar & Others |
In the High Court of Bombay at Nagpur |
30-01-2017 |
Mohammad Hasnain Barkati Versus State of Chhattisgarh, through Police Station Civil Lines, Bilaspur & Another |
High Court of Chhattisgarh |
30-11-2016 |
Punjab National Bank, Branch Civil Lines Versus Shalini Mittal |
High Court of Judicature at Allahabad |
05-08-2016 |
The Akola District Central Co-operative Bank Limited, Civil Lines, Akola through its Chief Officer Prashant Narayanrao Ukande Versus The State of Maharashtra through its Secretary, Department of Co-operation and Textile & Others |
In the High Court of Bombay at Nagpur |
04-08-2016 |
Nagpur Housing & Area Development Board Near MLA Hostel Civil Lines Nagpur Versus Harivitthal Timaji Ghuguskar |
National Consumer Disputes Redressal Commission NCDRC |
27-07-2016 |
Income-tax Officer, Kanpur Versus Uttar Pradesh Financial Corpn., Civil Lines, Kanpur |
Income Tax Appellate Tribunal Lucknow |
04-05-2016 |
Dashrath & Others Versus The High Court of Judicature at Bombay, Nagpur Bench, Nagpur, through its Registrar, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
21-01-2016 |
National Insurance Co. Ltd. Civil Lines Allahabad Versus Pushpa Devi & Others |
High Court of Judicature at Allahabad |
13-01-2016 |
The Commissioner of Incometax-I, Aayakar Bhawan, Civil lines, Nagpur Versus Western Coalfields Ltd., Coal Estate, Civil Lines, Nagpur |
In the High Court of Bombay at Nagpur |
11-01-2016 |
Reliance General Insurance Co. Ltd. Versus Jai Prakash Prop, M/s. Agarwal Construction Co, Civil Lines, Sikar Rajasthan |
National Consumer Disputes Redressal Commission NCDRC |
23-12-2015 |
Chairman Cum Managing Director, Western Coalfields Ltd. Coal Estate, Civil Lines Nagpur Versus Pramod Gulabchand Baid & Others |
In the High Court of Bombay at Nagpur |
15-12-2015 |
State Bank of India Fountain Chowk Civil Lines Ludhiana Punjab Versus Yash Pall Gupta |
National Consumer Disputes Redressal Commission NCDRC |
24-11-2015 |
Narendra Road Lines Pvt. Ltd. Versus Rashtriya Ispat Nigam Limited |
High Court of Judicature at Allahabad |
05-10-2015 |
J.K. Education Society, Rani Kothi, Civil Lines, Nagpur, through its Director Shri Manohar Joshi Versus Sunil Uaike & Others |
In the High Court of Bombay at Nagpur |
30-09-2015 |
Nagpur Mahanagar Palika Samanvaya Chikitsak Sangh, through its General Secretary Versus Nagpur Municipal Corporation, through its Mayor, Civil Lines, Nagpur & Another |
In the High Court of Bombay at Nagpur |
02-09-2015 |
The Rashtrasant Tukadoji Maharaj Nagpur University, Nagpur, through its Registrar Civil Lines & Another Versus The Hon'ble Member, Industrial Court Maharashtra & Others |
In the High Court of Bombay at Nagpur |
03-08-2015 |
Jarnail Singh & Another Versus Maharashtra State Electricity Transmission Co. Ltd., Through its Executive Engineer, EHVT Lines Construction Division & Others |
In the High Court of Bombay at Nagpur |
30-07-2015 |
Parvatabai @ Shobha Versus Additional Commissioner, Commissioner Compound, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
22-07-2015 |
M/s. Prakash Road Lines Corporation Pvt. Ltd., Rep Through Its Director, Vishal Surekha Versus New India Assurance Company Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
14-07-2015 |
Amma Lines Private Ltd. & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-07-2015 |
C-5 Facility and Security Services Versus Bharat Sanchar Nigam Limited, Through its Principal General Manager, TELECOM Civil Lines |
In the High Court of Bombay at Nagpur |
16-06-2015 |
Indian Highways Corporation Versus Calcutta Baroda Road Lines & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-05-2015 |
Barauni Kanpur Pipe Lines I.O.C. Ltd. Versus State of U.P. |
High Court of Judicature at Allahabad |
30-04-2015 |
Zilla Parishad Nagpur Through its Chief Executive Officer, Civil Lines Versus Shrirang & Others |
In the High Court of Bombay at Nagpur |
29-04-2015 |
Delta Air Lines, Inc. Versus Assistant Director of Income-tax (International Taxation), Range -1(2), Mumbai |
Income Tax Appellate Tribunal Mumbai |
13-04-2015 |
Mahadeorao Versus Nagpur Improvement Trust, through its Chairman, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
02-03-2015 |
The Commissioner of Income Tax-I, Aayakar Bhawan, Civil Lines Versus M/s SMSLUANRCL (JV) |
In the High Court of Bombay at Nagpur |
24-02-2015 |
Jeevisha Versus The Director, Directorate of Education, Old Secretariat, Civil Lines, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
04-02-2015 |
American President Lines Ltd. & Others Versus The Board of Trustees of the Port of Bombay & Another |
High Court of Judicature at Bombay |
04-02-2015 |
Vasant Versus The State of Maharashtra through Anti Corruption Department, Civil Lines & Another |
In the High Court of Bombay at Nagpur |
23-01-2015 |
Income Tax Officer, Ward-1(2), Ahmedabad Versus Anchor Cargo Lines (P.) Ltd. |
Income Tax Appellate Tribunal Ahmedabad |
20-01-2015 |
Kishor Versus 1. The Municipal Commissioner, Nagpur Municipal Corporation, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
02-01-2015 |
Executive Engineer Electricity Distribution Division-I Civil Lines, Unnao, Uttar Pradesh & Others Versus Mukut Bihari Srivastava |
National Consumer Disputes Redressal Commission NCDRC |
31-10-2014 |
Chief Engineer, Irrigation Vibhag (Govt. of Maharashtra), Sinchan Bhavan, Civil Lines & Others Versus Sadaram Muka Sahare & Others |
In the High Court of Bombay at Nagpur |
14-10-2014 |
Textile Kamgar Sanghatana & Others Versus Hon'ble Member, Industrial Court, Nagpur Civil Lines, Nagpur & Others |
In the High Court of Bombay at Nagpur |
07-10-2014 |
Sushil Kumar Gupta Versus Meerut Development Authority Through its Secretary Vikas Bhawan, Civil Lines Meerut (UP) |
National Consumer Disputes Redressal Commission NCDRC |
20-08-2014 |
P. Gowri, Prop. of Sabareesh Road Lines Versus Automark Industries (India) Ltd. |
In the High Court of Bombay at Nagpur |
17-07-2014 |
The Director of Income Tax (International Taxation)-1 Versus M/s Safmarine Container Lines NV |
High Court of Judicature at Bombay |
07-07-2014 |
The Shriram Education Society, Dharampeth, Nagpur, thr. Its Secretary & Others Versus The Nagpur Improvement Trust, Nagpur, thr. its Chairman, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
19-06-2014 |
M/s. Pragati Ventura Pvt. Ltd. Versus M/s. Jasmine Road Lines |
High Court of Orissa |
06-05-2014 |
M/s. Punya Coal Roadlines through its proprietor Yugpradhan & Others Versus M/s. Western Coalfield Limited, Coal Estate, Civil Lines, through its Managing Director-cum-Chairman & Another |
In the High Court of Bombay at Nagpur |
29-04-2014 |
Nagpur Improvement Trust, through the Chairman, Civil Lines Versus Kishorchand |
In the High Court of Bombay at Nagpur |
04-04-2014 |
Western Coalfields Ltd., through its Chairman-cum-Managing Director, Civil Lines Versus Regional Labour Commissioner (Central) & Others |
In the High Court of Bombay at Nagpur |
26-02-2014 |
Bajaj Allianz General Insurance Co. Ltd. Versus M/s. OM International Shanti Bhawan Saubhag Club Civil Lines |
National Consumer Disputes Redressal Commission NCDRC |
11-02-2014 |
National Insurance Company Limited, Civil Lines, Through its Divisional Manager Versus Shrawanji & Others |
In the High Court of Bombay at Nagpur |
28-01-2014 |
Bhartiya Seva Acharya Education Society, (through its Secretary) Nagpur & Another Versus School Tribunal, Civil Lines, through its Presiding Officer & Others |
In the High Court of Bombay at Nagpur |
28-01-2014 |
Mitsui OSK Lines Ltd., (Japan) Versus Orient Ship Agency Pvt Ltd. (India) |
High Court of Judicature at Bombay |
28-01-2014 |
Mitsui OSK Lines Ltd., (Japan) & Another Versus Orient Ship Agency Pvt Ltd., (India) & Another |
High Court of Judicature at Bombay |
06-01-2014 |
The Oriental Insurance Co. Limited & Another Versus Gulab Road Lines & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
10-12-2013 |
Oriental Insurance Company Limited, through its Divisional Manager, Civil Lines Versus Ashok son of Sukhdeo Patil & Others |
In the High Court of Bombay at Nagpur |
04-12-2013 |
Azizulrahaman & Others Versus The Nagpur Municipal Corporation, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
02-12-2013 |
Nagpur Improvement Trust Through its Chairman, Civil Lines, Nagpur Versus Anoopsingh |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2013 |
Yuvraj Sukalnath Kohpare & Others Versus Regional Director of Municipal Administration, Divisional Commissioners Office, Civil Lines & Another |
In the High Court of Bombay at Nagpur |
14-06-2013 |
Gammon India Ltd. Versus The Commissioner, Customs & Central Excise, Telengkhedi Road, Civil Lines |
In the High Court of Bombay at Nagpur |
20-03-2013 |
Lykes Lines Limited, LLC Versus Vereeniging Meat Packers (PTY) LTD. |
Supreme Court of Appeal of South Africa |
09-01-2013 |
Caravel Logistics Pvt. Ltd. Rep. by its Lines Manager, K.M. Ravi Varma Versus The Joint Secretary (RA) Government of India, Ministry of Finance Department of Revenue & Others |
High Court of Judicature at Madras |
21-12-2012 |
Steel Authority Of India Limited & Another Versus M/s.Mercator Lines Limited |
High Court of Judicature at Bombay |
20-12-2012 |
Safmarine Container Lines N.V. Versus M/s Amita Enterprises & Another |
High Court of Delhi |
30-10-2012 |
S E Shipping Lines Pte Ltd Versus Austral Asia Line Pte Ltd |
Supreme Court of Singapore |
19-10-2012 |
Ms. Syeda Aufiya Ahmad & Others Versus The Rashtrasant Tukadoji Maharaj Nagpur University, through its Registrar, Civil Lines & Others |
In the High Court of Bombay at Nagpur |
28-09-2012 |
Ladakh Road Lines Versus State & Others |
High Court of Jammu and Kashmir |
18-09-2012 |
Chauhan Road Lines Versus Union Of India |
High Court of Judicature at Allahabad |
03-09-2012 |
Ram s/o Atmaram Dongarwar Versus The Corporation of the City of Nagpur, through its Municipal Commissioner, Civil Lines & Another |
In the High Court of Bombay at Nagpur |
24-08-2012 |
Islamic Republic of Iran Shipping Lines Versus MNB Steel Private Limited |
High Court of Judicature at Calcutta |
24-08-2012 |
E.M.U.Lines Private Limited Company Versus M/s.Blue Ocean Lines Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
31-07-2012 |
Shivhare Road Lines Versus HPCL and Mittal Energy Ltd & Another |
High Court of Madhya Pradesh |
03-07-2012 |
The Branch Manager Life Insurance Corporation Civil Lines Versus Sunil Kumar Paliwal |
National Consumer Disputes Redressal Commission NCDRC |
29-05-2012 |
Swiss International Air Lines Ltd. Versus Jitender Mohan Bhasin & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-03-2012 |
Novel Lines & Logistics Pvt. Ltd. Versus Commissioner of Customs (Exports), Nhava Sheva |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |