Some PAST Judgements / Case Laws similar to GUPTA INDUSTRIES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 08-06-2022 12:55
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13-01-2021 |
The Authorized Officer, Aditya Birla Finance Ltd., Gujarat Versus Sanco Industries Limited, through its Director, Sanjay Gupta, New Delhi & Others |
Debts Recovery Appellate Tribunal at Allahabad |
09-12-2020 |
M/s. Kamadhenu Cotton & Agro Industries, Rep. by its Proprietor M. Adinarayana Gupta Versus The Commercial Tax Officer, Brodiepet Circle, Guntur & Others |
High Court of Andhra Pradesh |
05-09-2019 |
Rajnish Gupta Versus Small Industries Development Bank of India & Another |
National Company Law Appellate Tribunal |
05-09-2019 |
Rajnish Gupta Versus Small Industries Development Bank of India & Another |
National Company Law Appellate Tribunal |
10-12-2018 |
Sun Pharmaceutical Industries Ltd. V/S Poonam Gupta and Others. |
Supreme Court of India |
22-11-2018 |
Alps Industries Limited, Mettupalayam, Puducherry, Rep. by its Company Secretary & General Manager (Legal), Ajay Gupta Versus The Pondicherry Industrial Promotion Development & Investment Corporation Limited (PIPDIC), Represented by its General Manager (Development) |
High Court of Judicature at Madras |
26-07-2018 |
M/s. Deep Industries Rep by its Managing Partner Surendra Mohan Gupta, Goa Versus The Branch Manager Bank of India, Calicut Branch Calicut & Others |
High Court of Judicature at Madras |
18-05-2018 |
M/s Sun Pharmaceutical Industries Ltd V/S Poonam Gupta And Another. |
Supreme Court of India |
12-02-2018 |
Veekesy Rubber Industries Pvt. Ltd. Versus Deepak Gupta |
High Court of Delhi |
07-04-2016 |
Gupta Rubber Industries & Others Versus Damodar Valley Corporation & Others |
High Court of Judicature at Allahabad |
29-10-2015 |
Gupta Loom Industries & Another Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
01-06-2015 |
M/s. Shakthi Concrete Industries, Secunderabad & Another Versus Ganesh Gupta |
In the High Court of Judicature at Hyderabad |
28-04-2015 |
M.P. State Agro Industries Development Corpn. Ltd. Versus Suresh Gupta |
High Court of Madhya Pradesh |
02-02-2015 |
Small Industries Development Bank of India (Sidbi), Through its Registrar, & Others Versus Dr. Sarswati Gupta |
National Consumer Disputes Redressal Commission NCDRC |
25-07-2014 |
M/s.Dhanalakshmi Iron Industries Limited, rep. by its Director Rajesh Gupta Versus The Central Power Distribution Company of A.P. Ltd., Singareni Bhavan, rep. by its Chairman & Managing Director & Others |
In the High Court of Judicature at Hyderabad |
11-03-2014 |
Jagdish Lal Gupta, New Delhi Versus Tara Industries Limited & Others |
High Court of Judicature at Bombay |
16-12-2013 |
M/s, Dhanalakshmi Iron Industries Limited, rep. by its Managing Director, Rajesh Gupta & Others Versus A.P. Electricity Regulatory Commission, rep. by its Secretary, A.P. Singareni Bhavan, Hyderabad & Others |
High Court of Andhra Pradesh |
06-12-2013 |
M/s. Dhanalakshmi Iron Industries Limited, represented by its Director, Rajesh Gupta Versus A.P. Electricity Regulatory Commission, represented by its Secretary, A.P. & Others |
High Court of Andhra Pradesh |
16-07-2013 |
New India Assurance Co. Ltd. Yamuna Nagag Through its Manager Versus M/s. Uni Ply Industries Village Jorian Yamuna Nagar Through Sh. Rajiv Gupta |
National Consumer Disputes Redressal Commission NCDRC |
07-05-2013 |
Reliance Polypropylene Ltd. (since merged with Reliance Industries Ltd.) & Others Versus Deep Narain Gupta |
National Consumer Disputes Redressal Commission NCDRC |
29-11-2012 |
Madan s/o. Motichand Gupta Versus Videocon Industries Ltd. |
In the High Court of Bombay at Aurangabad |
10-10-2012 |
Indira Metal Industries, Rep. by its Partner S.K. Gupta Versus The Chairman, Tamil Nadu Electricity Board |
High Court of Judicature at Madras |
03-09-2012 |
M/s Rattan Industries Ltd. & Others Versus Shruti Gupta |
High Court of Punjab and Haryana |
25-08-2011 |
Anil Gupta Trading As M/s. Shiva Lamps Industries Versus Eveready Industries India Ltd. |
High Court of Delhi |
09-08-2011 |
G.G. Photo Limited rep. By its Director Sushil Gupta & Another Versus M/s. Base Industries Group, rep by its Prop.Shri Firoz A Nadiadwala |
High Court of Judicature at Madras |
14-07-2011 |
Shashi Gupta Versus Videocon Industries Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
05-01-2011 |
Nuline Industries Private Limited Versus S.S.Gupta |
High Court of Himachal Pradesh |
19-02-2010 |
Eveready Industries India Limited, Versus Anil Gupta, Shiva Lamps Industries |
Intellectual Property Appellate Board |
07-01-2010 |
Small Industries Development Bank of India (SIDBI) & Others Versus Dr. Saraswati Gupta |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
11-12-2009 |
Sh. Rameshwar Dayal Gupta, Prop. M/s Gupta Industrial Corporation, Versus M/s Calcutta Wire Netting Industries & Others |
Intellectual Property Appellate Board |
11-12-2009 |
Dindayal Gupta Versus M/s R.G.Oswal Hosiery Industries & Another |
Intellectual Property Appellate Board |
11-11-2009 |
M/s. Calcutta Wire Netting Industries Versus Rameshwar Dayal Gupta & Others |
High Court of Delhi |
10-11-2009 |
Sunil Gupta Versus Polar Industries ltd. & Another |
High Court of Delhi |
14-07-2009 |
All India Plastic Industries Association through its Secretary Ajay Gupta & Others Versus Government of NCT of Delhi Department of Forests & Wildlife
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High Court of Delhi |
27-02-2009 |
Shri Dindayal Gupta, trading as M/s. Bhawani Textiles Versus M/s. R.G. Oswal Hosiery Industries & Another
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Intellectual Property Appellate Board |
22-01-2009 |
Managing Director Century Textiles Industries Ltd Versus Manju Gupta |
High Court of Madhya Pradesh |
25-09-2008 |
Bell Products Private Limited Rep. By its Director, D. Dinesh
Versus M.K. Gupta, Proprietor Sri Balaji Industries
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High Court of Judicature at Madras |
14-01-2008 |
SANJAY GUPTA. . . . . . . . . . . VERSUS COTTAGE INDUSTRIES EXPOSITION LTD. . . .
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High Court of Delhi |
30-11-2007 |
B. Satish Kumar Gupta Versus The Government of Andhra Pradesh, Rep. by its Principal Secretary, Industries Department, Secretariat & Others
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High Court of Andhra Pradesh |
23-03-2007 |
M/s. Dalmia Industries Limited Versus Jagmohan Gupta
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High Court of Delhi |
06-12-2006 |
M/s. Pine Product Industries & Another Versus M/s. R.P. Gupta And Sons & Another
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High Court of Delhi |
06-12-2006 |
M/s. Pine Product Industries & Another Versus M/s. R.P. Gupta And Sons & Another
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High Court of Delhi |
08-03-2006 |
M/s. Dalmiya Industries Ltd Versus Shri Jagmohan Gupta & Others
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High Court of Delhi |
02-09-2005 |
Viney Gupta (Dr.) & Others Versus Ansal Properties & Industries Ltd. & Another
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National Consumer Disputes Redressal Commission NCDRC |
23-05-2005 |
Radhey Shyam Gupta & Another Versus Kamal Oil and Allied Industries Ltd. & Others
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High Court of Delhi |
18-02-2005 |
Ram Nath Gupta Versus Phoel Industries Ltd. |
Company Law Board Principal Bench New Delhi |
21-10-2003 |
Gupta Plastic Industries Versus B.S.E.S. Yamuna Power Limited |
Delhi State Consumer Disputes Redressal Commission New Delhi |
08-04-2003 |
Jai Durga Industries Versus Kailash Chand Gupta |
National Consumer Disputes Redressal Commission NCDRC |
26-08-2002 |
Anil Gupta Versus Mirai Auto Industries (P.) Ltd. |
Company Law Board Principal Bench New Delhi |
09-08-2002 |
A. K. GUPTA VERSUS. LOYDS STEEL INDUSTRIES LTD
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High Court of Andhra Pradesh |
23-05-2001 |
Manoj Kumar Gupta Versus Ruchi Soya Industries Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
15-12-1999 |
Radhey Shyam Gupta Versus U.P. State Agro Industries Corporation Ltd
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Supreme Court of India |
17-03-1999 |
Gujarat Agro Industries Corporation Ltd & Another Versus A. Gupta, Assistant Collctor of Customs & Others
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Supreme Court of India |
15-12-1998 |
Radhey Shyam Gupta Versus U.P. State Agro Industries Corp. Ltd.
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Supreme Court of India |
26-11-1998 |
Radhey Shyam Gupta Versus Kamal Oil and Allied Industries Limited |
High Court of Delhi |
10-07-1997 |
Vijay Kumar Gupta Versus Eagle Paint & Pigment Industries (P.) Ltd. |
Company Law Board Eastern Region Bench Calcutta |
12-05-1997 |
Reliance Industries Ltd. & Others Versus Dipa Dutta Gupta & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
23-09-1996 |
Gupta Steel Industries Versus Jolly Steel Industries Private Limited and Another
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Supreme Court of India |
18-07-1996 |
M/s. Jolly Steel Industries Pvt. Ltd. Versus Steel Gupta Industries
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High Court of Judicature at Bombay |
06-03-1996 |
Chairman Sterlite Industries (India) Ltd. Versus Deepak Gupta |
Delhi State Consumer Disputes Redressal Commission New Delhi |
02-03-1995 |
Super Steel Industries, Amritsar Versus Gupta Traders, Amritsar |
Registrar of Trade Marks Delhi |
21-11-1994 |
Ravi Raj Gupta Versus Acme Glass Mosaic Industries |
High Court of Delhi |
04-08-1994 |
Gupta Industries Versus Gupta Enterprises |
High Court of Delhi |
17-05-1994 |
Sham Lal Gupta Versus Hamco Industries (Pvt.)Ltd |
High Court of Punjab and Haryana |
15-09-1992 |
AGARWAL INDUSTRIES, PER PROP: AGARWAL INDUSTRIES LTD. , HYDERABAD, REP. BY ITS WHOLE TIME DIRECTOR, NARESH GUPTA VERSUS GOVT OF A. P.
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High Court of Andhra Pradesh |
08-09-1987 |
M/s.Sahu Gupta Industries Versus Bihar State Electricity Board |
High Court of Bihar |
03-08-1987 |
R.T.Gupta Industries Versus Kwality Spinner, Ludhiana |
High Court of Punjab and Haryana |
31-07-1986 |
Smt. Kusum Gupta Alias Kusum Bansal Versus Haryana State Small Industries and Export Corporation, Chandigarh
|
Supreme Court of India |
05-05-1983 |
Concerned Workmen Of Sahai Industries Versus B.D.Gupta |
High Court of Delhi |
30-09-1981 |
Malhotra Iron And Steel Industries Versus M.M.Gupta |
High Court of Gujarat At Ahmedabad |
25-09-1980 |
JAGATJIT INDUSTRIES LIMITED VERSUS RAJIV GUPTA (LANDLORD)
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High Court of Delhi |
17-03-1980 |
Gupta Steel Industries Versus Balbir Kumar |
High Court of Punjab and Haryana |
19-02-1976 |
KRISHAN LAL GUPTA VERSUS DUJODWALA INDUSTRIES
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High Court of Delhi |