GULBARGA POWER PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Telangana.Amalgamated |
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CIN U40108TG2010PTC071687 |
ROC RoC-Hyderabad |
Incorporation Date 15-12-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 071687 |
Registration Date 15-12-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 18-03-2016 |
Last Balance Sheet Date 31-12-2015 |
Financials |
Authorized Capital Rs. 6120,00,000 |
Paid Up Capital Rs. 6114,86,550 |
Contact Information |
E-Mail Address sudhirkumar.p@vicat.com |
Registered Address RELIANCE MAJESTIC ROAD NO.10, BANJARA HILLS HYDERABAD TG 500034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GULBARGA POWER PRIVATE LIMITEDLast Checked Past / Closed Litigation On 28-06-2022 00:00
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06-07-2021 | OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another | High Court of Karnataka Circuit Bench At Dharwad |
06-07-2021 | OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another | High Court of Karnataka Circuit Bench At Dharwad |
12-02-2014 | M/s. Power Gear Limited Versus M/s. Gulbarga Electricity Supply Company Ltd. | High Court of Karnataka |
Directors |
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DIN | Name | Since |
03065922 | OBERLE MARKUS | 08-02-2014 |
BJMPP8038D | POLA SUDHIR KUMAR | 30-09-2015 |
05224993 | ANOOP KUMAR SAXENA | 01-01-2013 |
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