GULAB (INDIA) PRIVATE LIMITEDActivity: Agriculture and Allied Activities in Karnataka.Strike Off |
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CIN U01112KA1998PTC023507 |
ROC RoC-Bangalore |
Incorporation Date 17-03-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 023507 |
Registration Date 17-03-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date 28-09-2006 |
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Last Balance Sheet Date 31-03-2006 |
Financials |
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Authorized Capital Rs. 10,00,000 |
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Paid Up Capital Rs. 1,00,000 |
Contact Information |
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E-Mail Address NA |
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Registered Address DEVI NIVAS,KADUGODINEXT TO SAI BABA ASHRAM NEXT TO SAI BABA ASHRAM KA 560067 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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