GREENKO ENERGIES PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Telangana.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AAFCS7123L |
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CIN U40109TG2000FTC034990 |
ROC RoC-Hyderabad |
Incorporation Date 26-07-2000 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 034990 |
Registration Date 26-07-2000 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 250000,00,000 |
Paid Up Capital Rs. 108947,18,220 |
Contact Information |
E-Mail Address info@greenkogroup.com |
Registered Address PLOT NO.1071, ROAD NO.44 JUBILEE HILLS HYDERABAD TG 500033 IN |
TradeMarksTotal 4 marks found. |
GREENKO, Class 9, Registered |
GREENKO, Class 40, Registered |
EMPOWERING SUSTAINABILITY, Class 9, Withdrawn |
EMPOWERING SUSTAINABILITY, Class 40, Withdrawn |
Some PAST Judgements / Case Laws similar to GREENKO ENERGIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:52
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22-11-2018 | Greenko Energies Private Limited & Others Versus The Andhra Pradesh Electricity Regulatory Commission, Rep.by its Secretary | In the High Court of Judicature at Hyderabad |
GST Number(s) for GREENKO ENERGIES PRIVATE LIMITED |
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ANDHRA PRADESH | 37AAFCS7123L1Z1 | |
TELANGANA | 36AAFCS7123L2Z2 |
Directors |
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DIN | Name | Since |
01317059 | PURUSHOTHAM CHOPPAKATLA | 31-03-2014 |
03364908 | VIVEKANANDA NANDAMUDI | 05-12-2014 |
00086483 | KAIPA VASUDEVA RAO | 01-04-2016 |
01412010 | MAHESH KOLLI | 03-08-2006 |
00220806 | ANIL KUMAR CHALAMALASETTY | 03-08-2006 |
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