GOVIND INDUSTRIES PVT LTDActivity: Manufacturing (Machinery & Equipments) in Punjab.Strike Off |
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CIN U29246PB1991PTC011333 |
ROC RoC-Chandigarh |
Incorporation Date 07-05-1991 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 011333 |
Registration Date 07-05-1991 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 2,000 |
Contact Information |
E-Mail Address NA |
Registered Address # 374INDUSTRIAL AREA A LUDHIANA PB 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GOVIND INDUSTRIES PVT LTDLast Checked Past / Closed Litigation On 27-06-2022 01:10
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05-03-2012 | M/s. Raghunath Agrotech Pvt. Ltd., Rep. by its Director Rajeev Kumar Mittal Versus M/s. Ajanta Agro Industries, rep. by its Prop.Govind Seth | High Court of Andhra Pradesh |
25-11-2011 | Mr. Sudhakar Govind Rave Versus Maharashtra Agro Industries Development Corporation Ltd. (MAIDC Ltd.) | High Court of Judicature at Bombay |
10-06-2009 | Govind B. Ron Versus State of Karnataka, Rep. by its Secretary (Mines) Department of Commerce and Industries & Others | High Court of Karnataka |
04-04-2003 | Vishnu Iron & Steel Industries Versus Govind Ram | High Court of Rajasthan Jaipur Bench |
07-01-1992 | GOVIND RAM HADA VERSUS BALLARPUR INDUSTRIES LIMITED | High Court of Delhi |
Directors |
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DIN | Name | Since |
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