GOMATI ENTERPRISES PRIVATE LIMITEDActivity: Trading in Orissa.Active |
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CIN U51509OR1995PTC004014 |
ROC RoC-Cuttack |
Incorporation Date 22-05-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 004014 |
Registration Date 22-05-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 126,00,000 |
Contact Information |
E-Mail Address gomatisasan@gmail.com |
Registered Address FLAT NO-204, PLOT NO-7, SRI SUDARSAN TOWER, SAHEED NAGAR, BHUBANESHWAR Khordha OR 751007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GOMATI ENTERPRISES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-02-2023 20:42
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GOMATI ENTERPRISES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00256226 | BIJAY CHANDRA DAS | 26-03-2012 |
01889429 | SANJAY KUMAR MOHANTY | 22-05-1995 |
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