GOLDEN VALLEY BREWS AND DISTILLERIES LLPActivity: Manufacture of food products and beverages in Telangana.Active |
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CIN AAS-2741 |
ROC RoC-Hyderabad |
Incorporation Date 17-03-2020 |
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Class |
Category |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address teegala_kranthi@yahoo.co.in |
Registered Address No.1 62, Meerpet Village, Saroornagar, K.V. Rangareddy Hyderabad Rangareddi TG 500097 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GOLDEN VALLEY BREWS AND DISTILLERIES LLPLast Checked Past / Closed Litigation On 22-03-2023 06:35
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GOLDEN VALLEY BREWS AND DISTILLERIES LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
08772434 | AVINASH REDDY MUPPIDI | 27-06-2020 |
02666835 | KRANTHI KIRAN REDDY TEEGALA | 17-03-2020 |
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