GOLD FINGER EST. PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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GST Number(s) 27AAECG1363M1ZF |
PAN No AAECG1363M |
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CIN U45400MH2011PTC212886 |
ROC RoC-Mumbai |
Incorporation Date 01-02-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 212886 |
Registration Date 01-02-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address info@goldfingers.in |
Registered Address ABBA RESIDENCY, 2ND FLOOR, OFFICE NO. 207, OPPOSITE JOGESHWARI STATION, JOGESHWARI (W), MUMBAI MH 400102 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GOLD FINGER EST. PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-06-2022 00:34
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27-07-2016 | Indian Institute of Management Versus Gold Finger Est. Pvt. Ltd. | High Court of Kerala |
GST Number(s) for GOLD FINGER EST. PRIVATE LIMITED |
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MAHARASHTRA | 27AAECG1363M1ZF |
Directors |
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DIN | Name | Since |
02877247 | MUJIBUDDIN KAMALUDDIN SHAIKH | 01-02-2011 |
02877279 | FARID KAMALUDDIN SHEIKH | 01-02-2011 |
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