GOA, DAMAN AND DIU REORGANISATION ACT, 1987


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE View Judgements
  2 DEFINITIONS View Judgements
  3 FORMATION OF STATE OF GOA View Judgements
  4 FORMATION OF UNION TERRITORY OF DAMAN AND DIU View Judgements
  5 AMENDMENT OF FIRST SCHEDULE TO THE CONSTITUTION View Judgements
  6 AMENDMENT OF THE FOURTH SCHEDULE TO THE CONSTITUTION View Judgements
  7 ELECTION TO FILL THE SEAT ALLOTED TO THE STATE OF GOA View Judgements
  8 ALLOCATION OF SEATS IN THE HOUSE OF THE PEOPLE View Judgements
  9 PARLIAMENTARY CONSTITUENCY OF UNION TERRITORY OF DAMAN AND DIU. View Judgements
  10 PARLIAMENTARY CONSTITUENCIES View Judgements
  11 PROVISIONS AS TO SITTING MEMBERS View Judgements
  12 PROVISIONS AS TO LEGISLATIVE ASSEMBLY View Judgements
  13 PROVISIONAL LEGISLATIVE ASSEMBLY View Judgements
  14 AMENDMENT OF DELIMITATION ORDERS View Judgements
  15 SPEAKER OF THE PROVISIONAL LEGISLATIVE ASSEMBLY View Judgements
  16 RULES OF PROCEDURE View Judgements
  17 DELIMITATION OF CONSTITUENCIES View Judgements
  18 POWER OF ELECTION COMMISSION TO MAINTAIN DELIMITATION ORDERS UP-TO-DATE View Judgements
  19 AMENDMENT OF SCHEDULED CASTES AND SCHEDULED TRIBES ORDERS View Judgements
  20 COMMON HIGH COURT FOR MAHARASHTRA, GOA, DADRA AND NAGAR HAVELI AND DAMAN AND DIU View Judgements
  21 PROVISION AS TO ADVOCATES View Judgements
  22 PRACTICE AND PROCEDURE IN THE COMMON HIGH COURT View Judgements
  23 CUSTODY OF SEAL OF THE COMMON HIGH COURT View Judgements
  24 FORM OF WRITS AND OTHER PROCESSES View Judgements
  25 POWERS OF JUDGES View Judgements
  26 PRINCIPAL SEAT AND OTHER PLACES OF SITTING OF THE COMMON HIGH COURT View Judgements
  27 PROCEDURE AS TO APPEALS TO SUPREME COURT View Judgements
  28 TRANSFER OF PROCEEDINGS TO THE COMMON HIGH COURT View Judgements
  29 INTERPRETATION, ETC View Judgements
  30 SAVING View Judgements
  31 AUTHORISATION OF EXPENDITURE PENDING ITS SANCTION BY THE LEGISLATURE View Judgements
  32 REPORTS RELATING TO THE ACCOUNTS OF THE EXISTING UNION TERRITORY View Judgements
  33 DISTRIBUTION OF REVENUES View Judgements
  34 DEFINITION View Judgements
  35 LAND AND GOODS View Judgements
  36 CASH BALANCE View Judgements
  37 ARREARS OF TAXES View Judgements
  38 RIGHT TO RECOVER LOANS AND ADVANCES View Judgements
  39 INVESTMENTS IN AND LOANS, ETC. TO CERTAIN CORPORATE BODIES View Judgements
  40 ASSETS AND LIABILITIES OF STATE UNDERTAKINGS View Judgements
  41 REFUND OF TAXES COLLECTED IN EXCESS View Judgements
  42 CERTAIN DEPOSITS View Judgements
  43 PROVIDENT FUND View Judgements
  44 PENSIONS GRANTED BY THE ADMINISTRATOR, ETC View Judgements
  45 CONTRACTS View Judgements
  46 LIABILITY IN RESPECT OF ACTIONABLE WRONG View Judgements
  47 LIABILITY AS GUARANTOR OF CO-OPERATIVE SOCIETIES View Judgements
  48 ITEMS IN SUSPENSE View Judgements
  49 RESIDUARY PROVISION View Judgements
  50 APPORTIONMENT OF ASSETS OR LIABILITIES BY AGREEMENT View Judgements
  51 POWER OF CENTRAL GOVERNMENT TO ORDER ALLOCATION OR ADJUSTMENT IN CERTAIN CASES View Judgements
  52 CONTINUANCE OF CERTAIN ARRANGEMENTS View Judgements
  53 PROVISION AS TO CO-OPERATIVE BANKS View Judgements
  54 GENERAL PROVISIONS AS TO STATUTORY CORPORATIONS View Judgements
  55 TEMPORARY PROVISIONS AS TO CONTINUANCE OF CERTAIN EXISTING ROAD TRANSPORT PERMITS View Judgements
  56 SPECIAL PROVISION RELATING TO RETRENCHMENT COMPENSATION IN CERTAIN CASES View Judgements
  57 SPECIAL PROVISION AS TO INCOME-TAX View Judgements
  58 CONTINUANCE OF EXISTING FACILITIES IN CERTAIN INSTITUTIONS View Judgements
  59 PROVISIONS RELATING TO ALL INDIA SERVICES View Judgements
  60 PROVISIONS RELATING TO OTHER SERVICES View Judgements
  61 PROVISIONS AS TO CONTINUANCE OF OFFICERS IN THE SAME POSTS View Judgements
  62 POWERS OF CENTRAL GOVERNMENT TO GIVE DIRECTION View Judgements
  63 AMENDMENT OF CERTAIN ARTICLES View Judgements
  64 AMENDMENT OF ACT 37 OF 1956 View Judgements
  65 AMENDMENT OF ACT 20 OF 1963 View Judgements
  66 TERRITORIAL EXTENT OF LAWS View Judgements
  67 POWER TO ADAPT LAWS View Judgements
  68 POWER TO CONSTRUE LAWS View Judgements
  69 PROVISIONS AS TO CONTINUANCE OF COURTS, ETC View Judgements
  70 EFFECT OF PROVISIONS OF ACT INCONSISTENT WITH OTHER LAWS View Judgements
  71 POWER TO REMOVE DIFFICULTIES View Judgements
  72 POWER TO MAKE RULES View Judgements



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