GOA, DAMAN AND DIU (OPINION POLL) ACT, 1966


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE AND COMMENCEMENT View Judgements
  2 DEFINITIONS View Judgements
  3 OPINION POLL TO ASCERTAIN THE FUTURE STATUS OF GOA, DAMAN AND DIU View Judgements
  4 PERSONS ENTITLED TO VOTE AT OPINION POLL View Judgements
  5 FEES NOT TO BE PAID ON APPLICATIONS FOR INCLUSION OF NAMES IN ELECTORAL ROLL, ETC View Judgements
  6 CONDUCT OF OPINION POLL UNDER THE SUPERINTENDENCE, DIRECTION AND CONTROL OF CHIEF ELECTION COMMISSIONER View Judgements
  7 OPINION POLL COMMISSIONER View Judgements
  8 ASSISTANT OPINION POLL COMMISSIONERS View Judgements
  9 OPINION POLL COMMISSIONER TO INCLUDE ASSISTANT OPINION POLL COMMISSIONERS PER- FORMING THE FUNCTIONS OF OPINION POLL COMMISSIONER View Judgements
  10 GENERAL DUTY OF OPINION POLL COMMISSIONER View Judgements
  11 PROVISION OF POLLING STATIONS View Judgements
  12 APPOINTMENT OF PRESIDING OFFICERS FOR POLLING STATIONS View Judgements
  13 GENERAL DUTY OF PRESIDING OFFICER View Judgements
  14 DUTY OF A POLLING OFFICER View Judgements
  15 STAFF OF EVERY LOCAL AUTHORITY TO BE MADE AVAILABLE FOR WORK IN CONNECTION WITH OPINION POLL View Judgements
  16 NOTIFICATION FOR OPINION POLL View Judgements
  17 FIXING TIME FOR OPINION POLL View Judgements
  18 ADJOURNMENT OF OPINION POLL IN EMERGENCIES View Judgements
  19 FRESH OPINION POLL IN CASE OF DESTRUCTION, ETC. OF BALLOT BOXES View Judgements
  20 MANNER OF VOTING AT OPINION POLL View Judgements
  21 SPECIAL PROCEDURE FOR VOTING BY CERTAIN CLASSES OF PERSONS View Judgements
  22 SPECIAL PROCEDURE FOR PREVENTING PERSONATION OF ELECTORS View Judgements
  23 VOTING AT AN OPINION POLL View Judgements
  24 COUNTING OF VOTES View Judgements
  25 DESTRUCTION, LOSS, ETC., OF BALLOT PAPERS AT THE TIME OF COUNTING View Judgements
  26 DECLARATION OF RESULTS View Judgements
  27 REPORT OF THE RESULT View Judgements
  28 OFFENCES AT OPINION POLL View Judgements
  29 FRESH OPINION POLL IN CASE OF EXTENSIVE PREVALENCE OF OFFENCES REFERRED TO IN SECTION 28 View Judgements
  30 OTHER ELECTORAL OFFENCES View Judgements
  31 APPLICATION OF CERTAIN PROVISIONS OF ACT 43 OF 1951 View Judgements
  32 DELEGATION OF FUNCTIONS OF CHIEF ELECTION COMMISSIONER View Judgements
  33 POWER TO MAKE RULES View Judgements
  34 JURISDICTION OF CIVIL COURTS BARRED View Judgements
  35 REMOVAL OF DIFFICULTIES View Judgements



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