GOA, DAMAN AND DIU (ABSORBED EMPLOYEES) ACT, 1965

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	INTRODUCTION
1	Short title	View Judgements
2	Definitions	View Judgements
3	Power to make rules regulating recruitment and conditions of service of absorbed employees and employees of certain corporations	View Judgements
4	Repeal	View Judgements
5	Power to remove difficulties	View Judgements

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