GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
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CIN U72900KA2008PTC045133 |
ROC RoC-Bangalore |
Incorporation Date 01-02-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 045133 |
Registration Date 01-02-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address surya@globosportworld.com |
Registered Address NO.183/4 ANNEX, KODIGEHALLI, THINDLU MAIN ROAD, VIDHYARANYAPURA POST BANGALORE KA 560097 IN |
TradeMarksTotal 3 marks found. |
World of Swag, Class 18, Registered |
World of Swag, Class 14, Registered |
World of Swag, Class 25, Objected |
Some PAST Judgements / Case Laws similar to GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 04-03-2023 22:46
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01603093 | MAHESH BHUPATHI | 23-04-2018 |
01266348 | CHINNAGANDHAM BHUPATHI GOPALAKRISHNA | 30-03-2015 |
01610888 | KAVITA BHUPATHI | 02-02-2008 |
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