GLOBOSPORT INDIA PRIVATE LIMITEDActivity: Community, personal & Social Services in Karnataka.Active |
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GST Number(s) 27AABCG7830Q1Z2 |
PAN No AABCG7830Q |
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CIN U92419KA2002PTC031101 |
ROC RoC-Bangalore |
Incorporation Date 09-10-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 031101 |
Registration Date 09-10-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1100,00,000 |
Paid Up Capital Rs. 10,89,700 |
Contact Information |
E-Mail Address kalpana@swagfashionshub.com |
Registered Address NO.183/4 ANNEX, KODIGEHALLI, THINDLU MAIN ROAD, VIDHYARANYAPURA POST BANGALORE KA 560097 IN |
Some PAST Judgements / Case Laws similar to GLOBOSPORT INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-09-2023 07:12
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GLOBOSPORT INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for GLOBOSPORT INDIA PRIVATE LIMITED |
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MAHARASHTRA | 27AABCG7830Q1Z2 |
Directors |
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DIN | Name | Since |
01266348 | CHINNAGANDHAM BHUPATHI GOPALAKRISHNA | 20-09-2014 |
01603093 | MAHESH BHUPATHI | 28-04-2018 |
01610888 | KAVITA BHUPATHI | 17-02-2005 |
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