GLOBAL VENTURE PRIVATE LIMITEDActivity: Construction in Telangana.Under Process of Striking Off |
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GST Number(s) 2 Available. Click Here. |
PAN No AAHCD2766Q |
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CIN U45100TG1995PTC020793 |
ROC RoC-Hyderabad |
Incorporation Date 22-06-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 020793 |
Registration Date 22-06-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 30-09-2018 |
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Last Balance Sheet Date 31-03-2018 |
Financials |
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Authorized Capital Rs. 100,00,000 |
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Paid Up Capital Rs. 2,00,000 |
Contact Information |
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E-Mail Address rkgoyal2601@gmail.com |
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Registered Address 5-8-660/1/B/2, CSI BUILDING,2ND FLOOR NAMPALLY ST.ROAD, HYDERABAD. ANDHRA PRADESH TG 500001 IN |
TradeMarksTotal 0 marks found. |
GST Number(s) for GLOBAL VENTURE PRIVATE LIMITED |
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| BIHAR | 10AAHCD2766Q1ZD | |
| HARYANA | 06AADCF2891C1ZV | |
Directors |
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| DIN | Name | Since |
| 00263133 | GYAN PRAKASH GOYAL | 22-06-1995 |
| 00478164 | KISHORE KHAMANCHAND GOYAL | 22-06-1995 |
| 03199917 | RAJENDRAKUMAR KHAMANCHAND GOYAL | 22-06-1995 |
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