GLOBAL REFUND INDIA PRIVATE LIMITEDActivity: Community, personal & Social Services in Maharashtra.Strike Off |
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CIN U93090MH2010FTC201461 |
ROC RoC-Mumbai |
Incorporation Date 30-03-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 201461 |
Registration Date 30-03-2010 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address GBINGRAM@GLOBALBLUE.COM |
Registered Address 2nd Floor, Lentin Chambers, Dalal Street, Fort Mumbai Mumbai City MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GLOBAL REFUND INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 28-12-2020 19:40
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15-10-2019 | Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
07619041 | AMAN RAJ KHANNA | 30-09-2016 |
07592502 | GAVIN BARRY INGRAM | 30-09-2016 |
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