GLOBAL BPO (INDIA) PRIVATE LIMITEDActivity: Business Services in Delhi.Strike Off |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74140DL2000PTC107019 |
ROC RoC-Delhi |
Incorporation Date 28-07-2000 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 107019 |
Registration Date 28-07-2000 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 24-12-2009 |
Last Balance Sheet Date 30-06-2009 |
Financials |
Authorized Capital Rs. 800,00,000 |
Paid Up Capital Rs. 99,08,660 |
Contact Information |
E-Mail Address KBOSE@KBGASSOCIATES.BIZ |
Registered Address D-74 DEFENCE COLONY NEW DLEHI DL 110024 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GLOBAL BPO (INDIA) PRIVATE LIMITEDLast Checked Past / Closed Litigation On 29-06-2022 09:24
|
||
24-10-2017 | Commissioner of Central Tax, Bangalore North V/S SLK Global BPO Services Pvt. Ltd. | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
17-03-2017 | Intelenet Global Services earlier known as Sparsh BPO Services Ltd., Represented by Biju Karthikeyan Senior Manager ? Administration Versus C. Ravi Sankar & Others | High Court of Judicature at Madras |
03-05-2010 | Dotcad Private Limited Versus Advantage Global BPO Private Limited | High Court of Gujarat At Ahmedabad |
Directors |
||
DIN | Name | Since |
00050799 | KALYAN BOSE | 30-03-2004 |
02983117 | UMA SHANKER KAUSHIK | 30-03-2004 |
India's most comprehensive litigation gathering and reporting.