GHARI INDUSTRIES (INDIA) PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Uttar Pradesh.Active |
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CIN U24233UP2010PTC040404 |
ROC RoC-Kanpur |
Incorporation Date 28-04-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 040404 |
Registration Date 28-04-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 2,00,000 |
Contact Information |
E-Mail Address secretarial@rsplgroup.com |
Registered Address 119-121 (PART), BLOCK P&T FAZAL GANJ, KALPI ROAD KANPUR Kanpur UP 208012 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GHARI INDUSTRIES (INDIA) PRIVATE LIMITEDLast Checked Past / Closed Litigation On 03-03-2023 04:21
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GHARI INDUSTRIES (INDIA) PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00049298 | MURLIDHAR GYAN CHANDANI | 28-04-2010 |
00049337 | BIMAL KUMAR GYANCHANDANI | 28-04-2010 |
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