Some PAST Judgements / Case Laws similar to GENERAL INSURANCE CORPORATION OF INDIA
Last Checked Past / Closed Litigation On 27-12-2020 16:34
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24-11-2020 |
Subal Kumar Dey Versus Bajaj Allianz General Insurance Company Ltd. Branch Manager, West Bengal |
National Consumer Disputes Redressal Commission NCDRC |
19-11-2020 |
Sri Ram General Insurance Company Ltd. E-8 EPIP, RIICO Industrial Area, Jaipur, Rajasthan Versus Bhagwat Mehto & Others |
High Court of Chhattisgarh |
05-11-2020 |
Employees State Insurance Corporation, New Delhi, Represented by Its Director General & Others Versus N. Sushama, Kollam & Others |
High Court of Kerala |
15-10-2020 |
Ajay Gupta Versus Cholamandalam Ms General Insurance Company Limited |
National Consumer Disputes Redressal Commission NCDRC |
08-10-2020 |
M/s. Bajaj Allianz General Insurance Company Limited, Pune Versus Tamilarasan & Others |
High Court of Judicature at Madras |
01-10-2020 |
Bajaj Allianz General Insurance Company Limited, through Branch Manager, Raipur (C.G.) (Insurer-Tractor No.C.G.-10-D-5218) Versus Duwasa Bai & Others |
High Court of Chhattisgarh |
29-09-2020 |
The Manager, Bajaj Allianz General Insurance Co. Ltd., Nungambakkam Versus K. Selvam & Others |
High Court of Judicature at Madras |
28-09-2020 |
M/s. Tata Aig General Insurance Co. Ltd., Maharashtra Versus T. Paul Raj |
National Consumer Disputes Redressal Commission NCDRC |
25-09-2020 |
Reliance General Insurance Company Ltd., Madurai Versus Tamilarasan & Others |
High Court of Judicature at Madras |
23-09-2020 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Nirmala Devi & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-09-2020 |
Manager [Legal], Reliance General Insurance Company, Chennai Versus Jeya & Others |
Before the Madurai Bench of Madras High Court |
10-09-2020 |
TATA AIG General Insurance Company Limited, Trichy Versus Govindarajan & Others |
High Court of Judicature at Madras |
09-09-2020 |
Iffco Tokiyo General Insurance Co. Ltd., Coimbatore Versus Chinnathambi & Others |
High Court of Judicature at Madras |
04-09-2020 |
Tata AIG General Insurance Company Limited Through Its Manager, Maharashtra Versus Banshiram Bishnoi |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2020 |
Shriram General Insurance Co.Ltd., E.B.RIICO Industrial Area, Rajasthan Versus Chinnaraj & Others |
High Court of Judicature at Madras |
24-08-2020 |
Sanjay Khandelwal Versus Tata AIG General Insurance Co. Ltd., Mumbai |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2020 |
M/s. Iffco Tokio General Insurance Co. Ltd., Chennai Versus Parvathi & Others |
High Court of Judicature at Madras |
19-08-2020 |
Shriram General Insurance Co. Ltd. Through Constituent Attorney, Rajasthan Versus Baldev Singh |
National Consumer Disputes Redressal Commission NCDRC |
18-08-2020 |
M/s. Reliance General Insurance Company Limited, Tirupur Versus S. Veeramani & Others |
High Court of Judicature at Madras |
18-08-2020 |
Bajaj Allianz General Insurance Co. Ltd., New Delhi Versus Astha Cement Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
06-08-2020 |
Shriram General Insurance Co. Ltd., Rajasthan Versus Kailash Chand Sharma |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2020 |
M/s. Royal Sundaram Alliance General Insurance Co.Ltd., Rep.by its Branch Manager, Cantonment Versus Kaanikkaimery & Others |
High Court of Judicature at Madras |
27-07-2020 |
IFFCO Tokio General Insurance Co. Ltd., Maharashtra Versus Ashok Laxman Mane & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-07-2020 |
M/s. Reliance General Insurance Company Limited Versus Alamelu & Others |
High Court of Judicature at Madras |
23-07-2020 |
Bajaj Allianz General Insurance Co. Ltd., through its Authorized signatory, Pravin Prabhakar Prabhu Versus Kameshwari Rajendra Sabnis & Others |
In the High Court of Bombay at Goa |
20-07-2020 |
Bajaj Allianz General Insurance Co. Ltd. & Another Versus Mahesh Gundappa Gouder |
In the High Court of Bombay at Goa |
17-07-2020 |
Branch Manager, Bajaj Allianz General Insurance Company Limited, Chhattisgarh Versus Ansat Siya & Others |
High Court of Chhattisgarh |
17-07-2020 |
ICICI Lombard General Insurance Company Ltd. Versus Delhi International Airport Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
16-07-2020 |
Bajaj Allianz General Insurance Co. Ltd. Versus Chandan Tulsidas Gauthankar & Others |
In the High Court of Bombay at Goa |
10-07-2020 |
IFFCO Tokio General Insurance Co. Limited, Chhattisgarh Versus Kamin Bai & Others |
High Court of Chhattisgarh |
10-07-2020 |
Bajaj Allianz General Insurance Co. Ltd. Versus Matilda Fernandes & Others |
In the High Court of Bombay at Goa |
06-07-2020 |
M/s. Liberty General Insurance Limited (formerly known as M/s. Liberty Videocon General Insurance Co. Ltd. Versus Md. Haseena & Others |
High Court of for the State of Telangana |
26-06-2020 |
ICICI Lombard General Insurance Company Limited Versus Kumar Aftab Nasim Ansari & Another |
High Court of Judicature at Bombay |
25-06-2020 |
Amar Plastics Versus Iffco-Tokio General Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-06-2020 |
Jaspreet Singh Bakshi Versus SBI General Insurance Company Ltd., Chandigarh & Others |
National Consumer Disputes Redressal Commission NCDRC |
16-06-2020 |
Savitha Versus M/s. Cholamandalam M.S. General Insurance Co. Ltd. & Others |
Supreme Court of India |
19-05-2020 |
Branch Manager Tata AIG General Insurance Company Limited, Bilaspur C.G. Versus Kashi Ram Sahu & Others |
High Court of Chhattisgarh |
24-04-2020 |
Bajaj Allianz General Insurance Co. Ltd. & Another Versus The State of Madhya Pradesh |
Supreme Court of India |
17-03-2020 |
K.R. Sanal Kumar Versus HDFC ERGO General Insurance Company Ltd., Mumbai, represented by its Manager-Claims & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-03-2020 |
IFFCO-TOKIO General Insurance Co. Ltd., Represented by its Manager, K.S.C.M.F. Buildings, Bangalore Versus Mageswari & Others |
High Court of Judicature at Madras |
11-03-2020 |
S. Mahadevan Versus The General Manager, (Appellate Authority) Personnel Department, United India Insurance Company Ltd., Chennai |
High Court of Judicature at Madras |
11-03-2020 |
Divisional Manager, M/s. Cholamandalam MS General Insurance Company Limited, Chennai Versus Anandan & Another |
High Court of Judicature at Madras |
10-03-2020 |
Branch Manager, M/s. Bharti AXA General Insurance Co.Ltd., Salem Versus Narayana Rao & Another |
High Court of Judicature at Madras |
10-03-2020 |
Reliance General Insurance Company Ltd., Mumbai Versus Krishnaveni & Others |
High Court of Judicature at Madras |
09-03-2020 |
The Manager, Bajaj Allianz General Insurance Co. Ltd., Chennai Versus Maivizhiselvi & Others |
High Court of Judicature at Madras |
06-03-2020 |
Aviva Life Insurance Co. India Ltd., Gurgaon, represented by General Manager Versus Sumakumari |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
03-03-2020 |
Reliance General Insurance Co. Ltd., Salem Versus Parameshwari & Others |
High Court of Judicature at Madras |
02-03-2020 |
M/s. Bharti AXA General Insurance Co. Ltd., Doddaanekundi, Bangalore Versus Narasimman & Others |
High Court of Judicature at Madras |
02-03-2020 |
Employees State Insurance Corporation, Represented by Its Director General, New Delhi & Others Versus Dr. P.S. Naina |
High Court of Kerala |
25-02-2020 |
Bajaj Allianz General Insurance Co. Ltd. Versus M/s. MPT Amtek Automotive Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
24-02-2020 |
Shriram General Insurance Company Ltd. Versus Arvind Chauhan & Others |
High Court of Uttarakhand |
24-02-2020 |
The Manager, HDFC ERGO General Insurance Company Ltd., Chennai Versus Kannamma & Others |
High Court of Judicature at Madras |
18-02-2020 |
The Branch Manager, Reliance General Insurance Co. Ltd. Versus Devikamma @ Devakemma & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
18-02-2020 |
M/s. Reliance General Insurance Company Versus Rakesh Sharma & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
17-02-2020 |
M/s. Bajaj Alliance General Insurance Co. Ltd., Rep. By its Regional Manager, Chennai City Civil Court Versus Ranjani & Another |
High Court of Judicature at Madras |
07-02-2020 |
Pooja Versus Life Insurance Corporation Through Its General Manager, Rajasthan |
National Consumer Disputes Redressal Commission NCDRC |
07-02-2020 |
Bharti Axa General Insurance Co. Ltd. Versus Priya Paul & Another |
Supreme Court of India |
05-02-2020 |
Reliance General Insurance Co. Ltd. Versus Ranjit Singh |
National Consumer Disputes Redressal Commission NCDRC |
05-02-2020 |
Reliance General Insurance Co. Ltd. Versus Ranjit Singh |
National Consumer Disputes Redressal Commission NCDRC |
04-02-2020 |
Om Prakash Versus The Manager, Bajaj Allianz General Insurance Company Limited, Indore |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
31-01-2020 |
C. Muniyappan Versus The Branch Manager, ICICI Bank Lombard General Insurance Company & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
29-01-2020 |
Reliance General Insurance Company Limited, Represented by Manager Legal Versus A.V. Radha & Others |
High Court of Karnataka |
28-01-2020 |
United India Insurance Co. Ltd. Rep. by its Deputy General Manager Versus D. Sunderarajan |
High Court of Judicature at Madras |
24-01-2020 |
Gurshinder Singh Versus Shriram General Insurance Co. Ltd. & Another |
Supreme Court of India |
24-01-2020 |
Gurshinder Singh Versus Shriram General Insurance Co. Ltd. & Another |
Before the Madurai Bench of Madras High Court |
23-01-2020 |
Shriram General Insurance Co. Ltd., Rajashtan Versus Babulal Meena |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
Shriram General Insurance Co. Ltd., Rajashtan Versus Babulal Meena |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
Bajaj Allianz General Insurance Co. Ltd. Versus S. Ram Reddy & Another |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
Shriram General Insurance Co. Ltd. Versus Babulal Meena |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
M/s. HDFC-ERGO General Insurance Company Ltd., Divisional Manager, Coimbatore Versus S. Srinivasan & Others |
High Court of Judicature at Madras |
22-01-2020 |
The Authorised Signatory, M/s. Cholamandalam MS General Insurance Company Limited & Others Versus S. Rajalakshmi |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
21-01-2020 |
Branch Manager, Universal Sompo General Insurance Company Limited, Chhattisgarh & Others Versus Didwaniya Exim Private Limited & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-01-2020 |
Shriram General Insurance Co Ltd. Versus Sandeep Kumar & Others |
High Court of Delhi |
14-01-2020 |
HDFC Ergo General Insurance Co. Ltd. Versus Parveen Kumar & Others |
High Court of Jammu and Kashmir |
13-01-2020 |
Bajaj Allianz General Insurance Company Ltd. Versus Karam Singh |
Delhi State Consumer Disputes Redressal Commission New Delhi |
10-01-2020 |
Mehul Arun Bagadia Versus Bajaj Allianz General Insurance Company Limited |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
08-01-2020 |
Iffco Tokio General Insurance Co. Ltd. & Another Versus Sangeeta Dubey |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
03-01-2020 |
IFFCO Tokio General Insurance Co. Ltd. Versus Jyoti Ajay Avatade & Others |
High Court of Judicature at Bombay |
19-12-2019 |
Managing Director, ICICI Lombard General Insurance Company Limited Versus Permanent Lok Adalat, Bikaner |
High Court of Rajasthan Jodhpur Bench |
18-12-2019 |
Reliance General Insurance Company Limited & Others Versus Koushalya Ananta Chaudhari & Others |
High Court of Judicature at Bombay |
05-12-2019 |
Reliance General Insurance Co. Ltd. Others Versus Vilas Laxman Bangar & Others |
High Court of Judicature at Bombay |
04-12-2019 |
Surmukh Singh Versus Magma General Insurance Company Ltd. |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
04-12-2019 |
Iffco Tokio General Insurance Co. Ltd., Mahalingapuram, Pollachi Versus Rohit Kumar Chandra & Others |
High Court of Judicature at Madras |
04-12-2019 |
Reliance General Insurance Co. Ltd Versus Warishan & Others |
High Court of Judicature at Allahabad |
02-12-2019 |
Cholamandalam Ms General Insurance Co. Ltd. Versus Gyan Singh Sahu & Another |
Chhatisgarh State Consumer Disputes Redressal Commission Raipur |
29-11-2019 |
Patel Dilipkumar Bhikhabhai & Another Versus Iffco Tokio General Insurance Company Limited |
Gujarat State Consumer Disputes Redressal Commission Ahmedabad |
29-11-2019 |
Employees State Insurance Corporation, Represented by its Director General, New Delhi & Others Versus Y. Lillykutty & Others |
High Court of Kerala |
28-11-2019 |
HDFC ERGO General Insurance Company Ltd. Versus Jasmine Ebenezer Arthur & Others |
High Court of Judicature at Madras |
27-11-2019 |
ICICI Lombard General Insurance Company Limited Versus Sunita Devi |
Haryana State Consumer Disputes Redressal Commission Panchkula |
26-11-2019 |
M/s. Gadgets & Gizmos Versus HDFC Ergo General Insurance Company Limited |
National Consumer Disputes Redressal Commission NCDRC |
26-11-2019 |
Reliance General Insurance Co Ltd. Versus Niki Tiwari |
High Court of Chhattisgarh |
22-11-2019 |
Bajaj Allianz General Insurance Company Ltd. Versus Harbans Singh |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
20-11-2019 |
Cholamandalam General Insurance Company Limited & Another Versus P.M. Chandrasekhar & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
14-11-2019 |
Bajaj Allianz General Insurance Co. Ltd. Versus Shobha Babanrao Khose & Others |
In the High Court of Bombay at Nagpur |
04-11-2019 |
Cholamandalam Ms General Insurance Co. Ltd. Versus Harinder Pal Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
23-10-2019 |
Universal Sompo General Insurance Company Limited Versus J&K State Consumer Disputes Redressal Commission & Others |
High Court of Jammu and Kashmir |
22-10-2019 |
Shriram General Insurance Company Ltd., Through It's Authorized Signatory Versus Laxman Manik Jadhav & Others |
In the High Court of Bombay at Aurangabad |
16-10-2019 |
M/s. Reliance General Insurance Company Ltd., Rai's Tower Versus Prabhavathi & Others |
High Court of Judicature at Madras |
10-10-2019 |
HDFC Argo General Insurance Co. Ltd. & Others Versus Asharam |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
09-10-2019 |
Shriram General Insurance Company Limited Versus Sethi Tents & Another |
Punjab State Consumer Disputes Redressal Commission Chandigarh |