GENERAL CORPORATION LIMITED

Activity: Others in Maharashtra.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1926PTC001261 		ROC
RoC-Mumbai 		Incorporation Date
04-08-1926
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001261 		Registration Date
04-08-1926 		 



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TradeMarks

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Some PAST Judgements / Case Laws similar to GENERAL CORPORATION LIMITED

Last Checked Past / Closed Litigation On 29-03-2021 01:16
10-03-2021 M/s. Pearson Drums & Barrels Pvt. Ltd. Versus The General Manager, Consumer Education & Protection Cell of Reserve Bank of India & Others High Court of Judicature at Calcutta
10-03-2021 Parthas Textiles, Ernakulam, Represented by Its Managing Partner, Praveen Raj Rajendran Versus The Reserve Bank of India, Mumbai, Represented by Its Chief General Manager & Others High Court of Kerala
09-03-2021 Balram Sudakaji Sakpal & Another Versus. Union of India, Through General Manager, Churchgate High Court of Judicature at Bombay
08-03-2021 C. Solaiappan & Another Versus Union of India Owning Southern Railway rep.by General Manager, Chennai High Court of Judicature at Madras
08-03-2021 Rajalakshmi & Others Versus The Union of India Owning Southern Railway, Rep. By its General Manager, Chennai High Court of Judicature at Madras
05-03-2021 Bajaj Allianz General Insurance Company Limited, A Company Incorporated under the Companies Act, Represented by its Deputy Manager-Legal, Raneen B.R. Kumar Versus Puthen Modern Rice Mill, Kalady, Represented by Its Managing Partner, Dr. Ramesh Babu & Others High Court of Kerala
04-03-2021 Vishwa Nath Puri Versus Iffco Tokio General Insurance National Consumer Disputes Redressal Commission NCDRC
03-03-2021 Shri Ram General Insurance Company Limited, Jaipur Versus Shanmugappriya & Others Before the Madurai Bench of Madras High Court
03-03-2021 K.R.S. Dharma Gnani Versus A.P. Transco represented by its General Manager (Personnel), Vidyut Soudha, Hyderabad & Others High Court of Andhra Pradesh
02-03-2021 Deepak Kumar Sharma & Others Versus The Rajasthan High Court, Through Its Registrar General, Jodhpur & Another High Court of Rajasthan Jaipur Bench
02-03-2021 Vani Vilas Finance Limited, Rep. by its Director, Hosur Versus General Manager, Reserve Bank of India, Department of Non Banking Supervision, Chennai & Another High Court of Judicature at Madras
01-03-2021 National Insurance Co. Ltd., Through Authorised Officer- National Legal Vertical, Office Of General Manager, New Delhi Versus Vasanthi National Consumer Disputes Redressal Commission NCDRC
26-02-2021 Ram Prit Sharma & Others Versus The State of Jharkhand through the Director General of Police, Jharkhand, Ranchi & Others High Court of Jharkhand
25-02-2021 All Kerala Pharmacists Union (Akpu), Represented by Its General Secretary, & Another Versus State of Kerala, Represented by Its Additional Chief Secretary, Health & Family Welfare Department, Thiruvananthapuram & Others High Court of Kerala
23-02-2021 State of Kerala, Represented by The Secretary to Government, General Education Department, Government Secretariat, Thiruvananthapuram & Others Versus Prasanth M. Kaimal, Sanskrit Teacher (Full Time) Muslim L.P. School, Myloor, Kothamangalam & Others High Court of Kerala
22-02-2021 Parameswari & Another Versus The Union of India owning, South Central Railway, Rep.by its General Manager, Chennai High Court of Judicature at Madras
22-02-2021 The Balaj Allianz General Insurance Co.Ltd., Opp to ABN Ambro Bank Limited, Saradha College Main Road, Salem Versus Lakshmi & Others High Court of Judicature at Madras
22-02-2021 U. Ramachandran Versus State of Kerala, Represented by The Secretary to Government, General Education Department, Thiruvananthapuram & Others High Court of Kerala
19-02-2021 R. Sasikala & Others Versus The Inspector General of Registration, Pathinapakam & Others Before the Madurai Bench of Madras High Court
18-02-2021 In Re : Matter of Great Public Importance Touching Upon The Independence Of Judiciary- Mentioned By Shri Tushar Mehta, Solicitor General of India Supreme Court of India
18-02-2021 M. Hameed Versus State of Kerala Represented by The Secretary to Government, General Education Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
17-02-2021 J. Sivakumar Versus Union of India, Owning Southern Railway, Rep by its General Manager, Chennai High Court of Judicature at Madras
17-02-2021 The High Court of Judicature at Madras Rep. by its Registrar General Versus M.C. Subramaniam & Others Supreme Court of India
16-02-2021 High Court of Karnataka, Represented by its Registrar General, Bengaluru & Another Versus The State of Karnataka, Represented by its Chief Secretary & Others High Court of Karnataka
16-02-2021 Union of India, Owning Southern Railway, Rep.by its General Manager, Southern Railway, Park Town, Chennai & Another Versus M/s. Mysore Mercantile Co., Ltd., Rep.by its Director / Authorized Signatory, B.N. Choudhary & Another High Court of Judicature at Madras
16-02-2021 Shriram General Insurance Co. Ltd., Rajasthan Versus Munna Singh National Consumer Disputes Redressal Commission NCDRC
15-02-2021 Ramu Rangrut Madkam Versus The Deputy Inspector General of prisons (East Zone) Nagpur & Another In the High Court of Bombay at Nagpur
15-02-2021 Cholamandalam MS General Insurance Company Limited, Namakkal Versus Manoharan & Others High Court of Judicature at Madras
15-02-2021 Ram Dulari Devi Versus The Union of India through East Central Railway, Representative by its General Manager, Hajipur (Bihar) & Others High Court of Jharkhand
12-02-2021 The Tamilnadu Pattathari Asiriyar Kootamaippu, Represented by its General Secretary, P. Patrick Raymond Versus The Principal Secretary, School Education, Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
12-02-2021 K. Ajitha Versus The Returning Officer, Election to The Pattanur Village Vanitha Co-Operative Society, Kolayad Unit Inspector, Office of The Asst. Registrar (General), Kuthuparamba & Others High Court of Kerala
11-02-2021 K.M. Mammen Versus D.C. Patwari, IRS., The Director General of Income Tax (Investigation), Chennai & Others High Court of Judicature at Madras
11-02-2021 ICICI Lombard General Insurance Company Versus M.D. Davasia @ Jose & Another Supreme Court of India
11-02-2021 D.C. Patwari, IRS., The Director General of Income Tax (Investigation), Chennai & Others Versus K.M. Mammen High Court of Judicature at Madras
10-02-2021 Ajit Kumar Ojha & Another Versus The Director General, Division of National Academyof Direct Taxes, Nagpur & Others High Court of Jharkhand
10-02-2021 Poonam Bhargava Versus Apparel Training & Design Centre Through: Director General & Another High Court of Delhi
10-02-2021 M/s. Cholamandalam MS General Insurance Company Limited, Dharmapuri Versus Muniammal & Others High Court of Judicature at Madras
08-02-2021 P. Udayasankar (died) per LRs. P. Raja Ratnam & Others Versus The Deputy Inspector General of Police, Eluru Range, Eluru, West Godavari District & Others High Court of Andhra Pradesh
08-02-2021 The Branch Manager, Reliance General Insurance Co. Ltd., Pondicherry Versus Elumalai & Others High Court of Judicature at Madras
05-02-2021 A. Mohan Versus The Registrar General Madras High Court & Another High Court of Judicature at Madras
05-02-2021 The General Manager, Idukki District Co-operative Bank Ltd., Idukki & Another Versus Sunny Philipose, Vadakkedathu House, Kurichithanam P.O., Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-02-2021 Baby & Another Versus Union of India, Owning Southern Railway, Rep.by General Manager, Chennai High Court of Judicature at Madras
04-02-2021 The Chief General Manager [LPG], Tamil Nadu State Office, Indian Oil Corporation Ltd. & Another Versus M/s. Shri Vijaya RGGLV Indane Gas Services, Represented by its Partner J. Sathyaraj, Indane Distributor High Court of Judicature at Madras
04-02-2021 M. Rajeshwari Versus The Additional Director General of Police (Prison), Chennai & Others Before the Madurai Bench of Madras High Court
02-02-2021 M/s. Steel Authority of India Ltd., Through Arvind Upadhyay, Assistant General Manager (Law) Versus Manoj Kumar & Others High Court of Jharkhand
01-02-2021 Sita Devi Versus The Union of India through General Manager, East Central Railway, Hajipur (Bihar) High Court of Jharkhand
01-02-2021 R. Senthilnathan Versus The Director General of Police, Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
29-01-2021 The Union of India owning Southern Railway Rep.by its General Manager, Chennai Versus Pappayee & Another High Court of Judicature at Madras
29-01-2021 The General Manager, District Industries Centre, Alappuzha & Another Versus A.A. Rahim Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
27-01-2021 M/s. SKM Animal Feeds and Foods (India) Private Limited, N. Parameshwaran, Rep. by Assistant General Manager, Erode Versus The Assistant PF Commissioner, Regional Office, S.J. Plaza, Swarnapuri, Salem & Another High Court of Judicature at Madras
27-01-2021 Attorney General for India Versus Satish & Another Supreme Court of India
27-01-2021 G. Muthappan & Another Versus Union of India, Owning Southern Railway Rep. by General Manager, Chennai High Court of Judicature at Madras
25-01-2021 The Union of India owning, Southern Railway Rep. by its, General Manager, Chennai Versus S. Kavitha & Others High Court of Judicature at Madras
25-01-2021 Union of India, Southern Railway, Represented by its General Manager Versus R. Kalvathi, Advocate & Another High Court of Judicature at Madras
25-01-2021 General Manager, The Thalassery Co-Operative Rural Bank Ltd. F1263, Kannur Versus C. Mukundan, Retired Accountant, Thalassery Co-Operative Rural Bank Ltd, Kannur & Another High Court of Kerala
25-01-2021 Manjula & Others Versus M/s. ICICI Lombard General Insurance Co. Ltd., Rep by its Manager, Bengaluru & Another High Court of Karnataka
22-01-2021 Tamil Nadu Tourism Development Corporation Limited rep. by its General Manager, Chennai & Others Versus Tamil Nadu Tourism Development Corporation-s Retired Officers and Staff Welfare Association represented by its President A. Muthukumarasamy & Another High Court of Judicature at Madras
22-01-2021 The Manager, Life Valley International School, Kottayam & Others Versus The State of Kerala, Rep. by The Secretary to Government, General Education Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
22-01-2021 R. Kothandan Versus The State of Tamil Nadu, Rep. by the Director General, Highways Department, Chepauk, Chennai 7 Others High Court of Judicature at Madras
22-01-2021 Malabar Diamond Gallery Pvt Ltd., Represented by its Director V.S. Shafeekh Versus The Additional Director General, Directorate of Revenue Intelligence, Chennai & Another High Court of Judicature at Madras
21-01-2021 Rajendra Singh Versus State Of Chhattisgarh Through The Secretary, General Administration Department Mantralaya, Chhattisgarh & Others High Court of Chhattisgarh
21-01-2021 Union of Indai owning, Rep. by its General Manager & Others Versus M/s. The Tata Iron & Steel Company Ltd., Rep. by its Legal Manager cum Constituted Attorney A.K. Bhaduri & Another High Court of Judicature at Madras
20-01-2021 C.N. Santhakumari Amma Versus The State of Kerala, by The Secretary to Government, General Education Department, Trivandrum & Others High Court of Kerala
20-01-2021 Munnibai Versus Union of India, (Original Respondent) Through The General Manager, South East Central Railway, Bilaspur (C.G.) In the High Court of Bombay at Nagpur
20-01-2021 P.V. Prabaharan & Another Versus The Inspector General of Police, Tamil Nadu & Others Before the Madurai Bench of Madras High Court
20-01-2021 Southern Railways, Rep. by the General Manager, O/o Southern Railways, Chennai & Another Versus M/s. Aarthi Enterprises, Rep. by its Partner G. Mythili & Another High Court of Judicature at Madras
20-01-2021 The State of Kerala, Represented by The Secretary to Government, General Education Department, Government Secretariat, Thiruvananthapuram & Others Versus K. Abdu Rahiman, Junior Language Teacher (Arabic) (Retired), Athmaprabodhini L.P. School, Elathur, Kozhikode High Court of Kerala
19-01-2021 Siemens Healthcare Private Limited & Another Versus Directorate General Of Health Services, Central Procurement Agency & Others High Court of Delhi
19-01-2021 Ajay Zachariah & Another Versus State of Kerala, Represented by The Inspector General, Department of Registration, Thiruvananthapuram & Others High Court of Kerala
19-01-2021 Dravida Thozilalar Uzhiyar Sangam, Rep. by The General Secretary, R.S. Manimaran Versus The Deputy Chief Labour Commissioner (Central), Chennai High Court of Judicature at Madras
19-01-2021 R. Suma Versus State of Kerala, Represented by The Secretary to Government, General Education Department, Thiruvananthapuram & Others High Court of Kerala
18-01-2021 Dhanalakshmi Konduru Versus Indian Oil Corporation Limited, Represented by the Deputy General Manager (LPG – Sales), Teynampet High Court of Judicature at Madras
18-01-2021 Employers in relation to the management of Katras Area of M/s. Bharat Coking Coal Limited, through General Manager (P)/Legal Sri Santosh Kumar Singh, District & Others Versus Shanti Kumari High Court of Jharkhand
15-01-2021 K. Bensy Versus The State of Kerala, Represented by Its Secretary to Government, General Educational Department, Thiruvananthapuram & Others High Court of Kerala
14-01-2021 R. Sethupathiraja Versus The Deputy Inspector General of Prison, Madurai & Others Before the Madurai Bench of Madras High Court
14-01-2021 Santosh Roy Versus Administrator General of West Bengal High Court of Judicature at Calcutta
13-01-2021 S. Sunil Dutt Versus The State of Kerala, Rep. by its Principal Secretary to Government, General Education Department, Government of Kerala, Thiruananthapuram & Others High Court of Kerala
13-01-2021 State of Kerala, Represented by the Secretary to Government, General Educational Department, Government Secretariat, Thiruvananthapuram & Others Versus V. Asha & Another High Court of Kerala
12-01-2021 K.G. Saji Versus State of Kerala, Represented by the Secretary to Government, General Education Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
12-01-2021 BIOCON Limited, Rep. herein by its Deputy General Manager Tax & Compliance, B. Shivadutt Versus The Deputy Commissioner of Income Tax Circle-11(2), Bangalore & Another High Court of Karnataka
11-01-2021 The Union of India owning Southern Railway Rep. by Its General Manager, Chennai & Others Versus S. Nandakumar & Others Before the Madurai Bench of Madras High Court
11-01-2021 Siddhast Intellectual Property Innovations Pvt. Ltd. Versus The Controller General Of Patents Designs Trademarks (CGPDTM) High Court of Delhi
11-01-2021 A.K. Jayasree Versus The State of Kerala, Represented by the Secretary to Government, Department of General Education, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
08-01-2021 V.P. Yeldo, Advocate Versus The General Manager, Nandilath G-Mart, G-Mart Junction, Calicut-1 & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
08-01-2021 S. Priyadarsini & Others Versus State of Kerala, Represented by The Secretary to Government, General Education Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
08-01-2021 The Manager, Cholamandamalam M.S.General Insurance Co. Ltd., Pondicherry Versus Marimuthu & Another Before the Madurai Bench of Madras High Court
07-01-2021 Kirthika Dryer & Another Versus M/s. State Bank of India, Overseas Branch, Rep. by its Assistant General Manager S.V.Raju, Tiruppur & Others High Court of Judicature at Madras
07-01-2021 M/s. Reliance General Insurance Company Limited, Salem Versus Thiru. Thomas Peter & Another High Court of Judicature at Madras
07-01-2021 M/s. Dalmia Cements (Bharat) Ltd., Rep.by its General Manager (Legal), Dr. Kishore Bharani Versus The Customs, Excise & Service Tax Appellate Tribunal, Chennai & Another High Court of Judicature at Madras
07-01-2021 Reliance General Insurance Company Limited & Others Versus S. Jeeva & Others High Court of Judicature at Madras
07-01-2021 M.P. Muruganantham Versus The Registrar General Hon'ble High Court Madras & Another High Court of Judicature at Madras
06-01-2021 Anita Sharma Versus IFFCO Tokio General Insurance Co. Ltd., Chattisgarh & Another National Consumer Disputes Redressal Commission NCDRC
06-01-2021 K. Shanmugasundaram Versus The General Manager(Administration), Tamil Nadu Tourism Development Corporation Litd., Chennai & Others Before the Madurai Bench of Madras High Court
06-01-2021 D. Narayanan Versus The General Manager, Tamil Nadu State Transport Corporation Ltd., Rangapuram, Vellore High Court of Judicature at Madras
05-01-2021 K. Saravana Babu Versus Inspector General, Kilpauk, Chennai & Others High Court of Judicature at Madras
05-01-2021 Deputy General Manager (Appellate Authority) & Others Versus Ajai Kumar Srivastava Supreme Court of India
05-01-2021 M/s. SAS Cityscapes Pvt. Ltd., Rep. By its Managing Direction Meenakshi Sundaram Versus The Securities and Exchange Board of India (SEBI), Rep. By its Recovery Officer & Deputy General Manager, Chennai & Another High Court of Judicature at Madras
05-01-2021 Thiruvalla Government Employees Co-Operative Bank Ltd., Represented by Its Secretary, D. Prasannakumar Versus V.K. Devarajan, Office Superintendent, Public Relations Section, Office of The General Manager, Thiruvalla & Others High Court of Kerala
04-01-2021 Vijaya Educational Society Chintal, Regd. No. 511/2016, rep. by its General Secretary Versus The State of Telangana, rep. by its Principal Secretary, Panchayat Raj & Rural Development Department, Hyderabad & Others High Court of for the State of Telangana
23-12-2020 Assistant General Manager (Administration), Madurai & Another Versus P. Kamaiyyan Before the Madurai Bench of Madras High Court



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