Some PAST Judgements / Case Laws similar to GENERAL BANK PRIVATE LIMITED
Last Checked Past / Closed Litigation On 15-01-2021 09:49
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| 07-12-2020 |
M. Rajagopal & Another Versus The State Bank of India, Rep. by its Chief General Manager, Chennai & Others |
High Court of Judicature at Madras |
| 12-10-2020 |
M/S. Renuka Poultry Farm Rep. By Its Managing Partner, Sri Badraiah, Karnataka Versus M/s. State Bank of India Rep By Its Assistant General Manager A Rajendra Prasad |
National Consumer Disputes Redressal Commission NCDRC |
| 05-10-2020 |
M/s. CEE DEE Yes IT Parks Ltd., Rep. By its Managing Director, Chennai Versus The Reserve Bank of India, Department of Banking Supervision, Represented by its Chief General manager-in-charge, Mumbai & Others |
High Court of Judicature at Madras |
| 02-09-2020 |
All India Union Bank Officer, Staff Association Rep. by its General Secretary, AIBOA, Chennai Versus Brajeshwar Sharma, The Chief General Manager(HR) Union Bank of India, Mumbai |
High Court of Judicature at Madras |
| 25-08-2020 |
The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore |
High Court of Judicature at Madras |
| 18-08-2020 |
Sri Nandhanam Educational & Social Welfare Trust Vellore District rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The Reserve Bank of India, rep. by its General Manager, Banking Ombudsman, Chennai & Others |
High Court of Judicature at Madras |
| 04-08-2020 |
The Managing Committee, (Under Order of Suspension), The Vellathooval Service Co-Operative Bank Ltd., Represented by Its President Versus The Joint Registrar of Co-Operative Societies (General), Office of The Joint Registrar of Co-Operative Societies (General), Idukki & Others |
High Court of Kerala |
| 29-07-2020 |
The Karassery Service Co-Operative Bank Ltd., Kozhikode, Represented by Its General Manager Versus State of Kerala, Represented by Secretary, Department of Co-Operative Societies, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 16-07-2020 |
Cheriyan Mathew, Member, The Kanakkary Service Cooperative Bank Limited & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Another |
High Court of Kerala |
| 24-06-2020 |
M.P. Satheesan, Senior Manager (Retired), Kannur District Co-Operative Bank, Kannur Versus The Kannur District Co-Operative Bank, Represented by General Manager, Kannur & Others |
High Court of Kerala |
| 02-06-2020 |
Indian Overseas Bank Officers' Association, Reg No: 321/MDS, Rep by its Joint General Secretary, R. Muthukumar Versus Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
| 15-05-2020 |
M. Ramasamy Versus State Bank of India, Rep. by its Chief General Manager (Appellate Authority), Chennai & Another |
High Court of Judicature at Madras |
| 19-02-2020 |
The General Manager Vijaya Bank, Bengaluru Versus H.C. Jayaprakash |
High Court of Karnataka |
| 17-02-2020 |
R. Siva Versus The Deputy General Manager, (CMR Region) Bank of Baroda, Chennai & Another |
High Court of Judicature at Madras |
| 13-02-2020 |
H.K. Meenakshy Ammal Versus State Bank of India Represented by Its Chief General Manager, Local Head Office, Rajaji Salai, Chennai & Others |
High Court of Kerala |
| 31-01-2020 |
S. Thenmozhi Versus IDBI Bank Limited, Rep.by its Deputy General Manager, Human Resources, Mumbai & Another |
High Court of Judicature at Madras |
| 31-01-2020 |
C. Muniyappan Versus The Branch Manager, ICICI Bank Lombard General Insurance Company & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
| 23-01-2020 |
The Managing Committee, The Vellathooval Service Co-Operative Bank Ltd., Idukki, Represented by Its President Versus The Joint Registrar of Co-Operative Societies(General), Idukki & Another |
High Court of Kerala |
| 10-01-2020 |
Nilambur Co-Operative Urban Bank Versus Joint Registrar of Co-Operative Societies (General) |
High Court of Kerala |
| 09-01-2020 |
The Bhavani Kudal Co-Operative Urban Bank Ltd., Rep. by its General Manager, V. Palanisamy Versus The Assistant Commissioner of Income Tax, Erode Income Tax Office, Erode |
High Court of Judicature at Madras |
| 03-01-2020 |
B.K. Usha Devi & Others V/S Punjab National Bank by its General Manager Head Office, New Delhi & Others |
High Court of Karnataka |
| 19-12-2019 |
Sri Ramani Resorts & Hotels Pvt. Ltd., rep by its Managing Director Sri Ramani Residency, Alwarpet Versus State Bank of India, (Earlier State Bank of Travancore) rep by its Authorized Officer and Assistant General Manager, Stressed Assets Management Branch, Egmore |
High Court of Judicature at Madras |
| 10-12-2019 |
Karur Vysya Bank Retirees' Association, Rep. by its General Secretary, Choolaimedu Versus Deputy Commissioner of Labour I DMS Compound, Teynampet |
High Court of Judicature at Madras |
| 09-12-2019 |
P. Ramesh Versus The General Manager, Indian Overseas Bank (Consumer Care), Chennai & Others |
High Court of Judicature at Madras |
| 27-11-2019 |
M/s. UCO Bank, Asset Recovery Management Branch, Represented by its Assistant General Manager, S. Jagadesh Kumar, Chennai Versus The Recovery Officer, Employees Provident Fund Organisation, Regional Office, (Ministry of Labour and Employment Government of India), Puducherry & Others |
High Court of Judicature at Madras |
| 22-11-2019 |
The Dhanalaxmi Bank Ltd. (Formerly known as Dhanalakshmi Bank Ltd.) Zonal office, Chennai, Rep. by its Asst. General Manager & Regional Head Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Others |
High Court of Judicature at Madras |
| 19-11-2019 |
The Chief General Manager, State Bank of India, Chennai Versus State Bank of India, Represented by its General Secretary, Chennai & Another |
High Court of Judicature at Madras |
| 14-11-2019 |
M/s. Sri Devi Karumariamman Educational Trust, Represented by its Trustee J. Kumaran, Chennai Versus Indian bank, Represented by its Assistant General Manager, Chennai & Others |
High Court of Judicature at Madras |
| 11-11-2019 |
Kongu Victor Rajaratnam Versus The General Manager, Circle Office, Andhra Bank, Vijayawada & Others |
High Court of Andhra Pradesh |
| 21-10-2019 |
The Authorised Officer, Indian Overseas Bank, Regional Office, Five Roads, Salem presented by Assistant General Manager / Constituted Organisation Versus The Employees' Provident Fund Organisation, Sub-Regional Officer, S.J. Plaza, Swarnapuri, Salem & Others |
High Court of Judicature at Madras |
| 30-09-2019 |
Pratima P. Shah Versus Idbi Bank Limited, Dy General Manager |
National Company Law Appellate Tribunal |
| 18-09-2019 |
Indian Bank, Represented by its General Manager, Chennai Versus The Presiding Officer, Central Government Industrial Tribunal, Chennai & Another |
High Court of Judicature at Madras |
| 18-09-2019 |
K. Senthilkumar Versus The General Manager, Recovery Monitoring & Legal Services, Bank of Maharashtra, Central Office, Pune & Others |
High Court of Judicature at Madras |
| 16-09-2019 |
Bank of Baroda Through its Assistant General Manager Prem Narayan Sharma Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
| 16-09-2019 |
S. Arokianathan Versus Indian Bank, Rep. by its General Manager, Chennai & Another |
High Court of Judicature at Madras |
| 06-09-2019 |
Associated Trading Corp. Pvt. Ltd., Rep. by its Directors, Madurai Versus State Bank of India, Rep. by its Assistant General Manager, Stressed Assets Management Branch, Coimbatore & Others |
High Court of Judicature at Madras |
| 04-09-2019 |
The General Secretary Indian Bank Employees Association, Choolaimedu, Chennai Versus Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Sastri Bhavan, Chennai & Another |
High Court of Judicature at Madras |
| 29-08-2019 |
Shankar Varadharajan & Others Versus State Bank of India, Stressed Assets Management Branch, Rep. by its Deputy General Manager & Another |
High Court of Judicature at Madras |
| 28-08-2019 |
M/s. Glamorama Furnishing Studio, Rep. by its Managing Partner, Ritesh Elchiwala Versus The General Manager, IDBI Bank, Chennai & Others |
High Court of Judicature at Madras |
| 28-08-2019 |
R. Asaithambi & Another Versus The Deputy General Manager, M/s. State Bank of India, Stressed Assets Management Branch, Coimbatore |
High Court of Judicature at Madras |
| 20-08-2019 |
Poongodi Versus The Chief General Manager, State Bank of India, Chennai Local Head Office, Chennai & Others |
High Court of Judicature at Madras |
| 01-08-2019 |
State Bank of India Officer's Association (CC) – SBIOA, Represented by its General Secretary, R. Balaji, Chennai Versus The Assistant Commissioner (ST), Muthialpet Assessment Circle, Chennai |
High Court of Judicature at Madras |
| 25-07-2019 |
The Management, Coimbatore District Central Co-operative Bank Ltd., Rep. by its General Manager, Coimbatore Versus The Joint Commissioner of Labour, Coimbatore & Others |
High Court of Judicature at Madras |
| 18-07-2019 |
Chief General Manager, State Bank of India Local Head Office, Madhya Pradesh & Others Versus M. Raju |
High Court of Chhattisgarh |
| 01-07-2019 |
Vidyavati Dubey & Others Versus The District Cooperative Central Bank Limited, Through: its General Manager, Bilaspur & Others |
High Court of Chhattisgarh |
| 25-06-2019 |
M/s. Sree Shanthosh Steels Pvt. Ltd., Rep. by its Director, P.K.P. Narayana Murthy Versus State Bank of India, Rep. by its Assistant General Manager & Authorised Officer, Chennai & Others |
High Court of Judicature at Madras |
| 10-06-2019 |
M/s. Omega Cables Limited, Rep.by its Director, Ambattur Industrial Estate, Chennai Versus State Bank of India, Rep.by its Assistant General Manager, Industrial Finance Branch, Chennai & Others |
High Court of Judicature at Madras |
| 06-06-2019 |
Johny Kachappally, President, Managing Committee, The Thumboor Service Co-Operative Bank Limited Versus The Joint Registrar of Co-Operative Societies, Office of the Joint Registrar of Co-Operative Societies(General), Thrissur & Others |
High Court of Kerala |
| 02-05-2019 |
Bank One Limited Versus Directorate General of Civil Aviation & Others |
High Court of Delhi |
| 29-04-2019 |
State Bank of India, Represented by its Deputy General Manager & Another Versus S. Chandrasekaran & Another |
High Court of Judicature at Madras |
| 23-04-2019 |
Lokesh Mishra Versus The Assistant General Manager Hrm, Dena Bank & Others |
High Court of Rajasthan Jaipur Bench |
| 09-04-2019 |
V.T. Jayarajan & Others Versus Kozhikode District Co-Operative Bank, Represented by General Manager & Others |
High Court of Kerala |
| 08-04-2019 |
Bhupender Singh Versus General Manager (HRM) & Disciplinary Authority, Bank of Baroda & Others |
High Court of Delhi |
| 18-03-2019 |
H.D.F.C. Ergo General Insurance Co. Ltd., through the Manager, H.D.F.C. Bank & Another Versus Ghanshyam Harichandra Wandhare & Others |
In the High Court of Bombay at Nagpur |
| 14-03-2019 |
The Management of M/s. Coimbatore District Central Co-operative Bank, Rep. by its General Manager P.N. Ramanantham, Opp. Railway Station, Coimbatore Versus S.P. Rajan & Others |
High Court of Judicature at Madras |
| 27-02-2019 |
The South Malabar Gramin Bank, Malappuram, Represented by The General Manager K. Kishore Kumar Versus The Regional Provident Fund Commissioner, Kozhikode & Another |
High Court of Kerala |
| 20-02-2019 |
M. Vijayagopala Pillai & Another Versus The Chief General Manager State Bank of India, Local Head Office, Thiruvananthapuram & Others |
High Court of Kerala |
| 18-02-2019 |
The Indian Bank, Rep. by its Assistant General Manager, Chennai Versus C. Sugumar & Another |
High Court of Judicature at Madras |
| 14-02-2019 |
State Bank of India, (Through its General Manager -Legal) Versus Chander Kalani & Another |
High Court of Delhi |
| 07-02-2019 |
Calicut City Service Co-Operative Bank, Chalappuram, Represented by Its General Manager Versus The Employees Provident Fund Organisation, Sub Regional Office, Calicut, Represented by The Assistant Provident Fund Commissioner & Others |
High Court of Kerala |
| 29-01-2019 |
Indian Bank, Rep by its Deputy General Manager A. Kamatchi Versus Oriental Insurance Company Ltd., Rep by its Senior Divisional Manager, Chennai |
High Court of Judicature at Madras |
| 29-01-2019 |
Indian Bank, Rep by its Deputy General Manager A. Kamatchi Versus Oriental Insurance Company Ltd., Rep by its Senior Divisional Manager, Chennai |
High Court of Judicature at Madras |
| 28-01-2019 |
Karnataka Antibiotics & Pharmaceuticals Ltd., (A Government of India Enterprise), Rep.By Its Authorised Officer Jagadeesh C.Hiremath, Company Secretary & General Manager( HR & Admn) Versus Punjab National Bank Large Corporate Branch, Anna Salai, Chennai & Another |
High Court of Judicature at Madras |
| 17-01-2019 |
The General Manager, Network-I, State Bank of India Versus Ram Gopal Musaddi & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 03-01-2019 |
Catholic Syrian Bank Staff Association, Represented by its General Secretary, N.P. Francis Versus Catholic Syrian Bank, Head Office, St. Mary's College Road, Thrissur & Another |
High Court of Kerala |
| 03-01-2019 |
The Assistant General Manager & Authorized Officer, Union Bank of India Consortium, Ernakulam Main Branch Versus The Dewa Investors Association, Ernakulam, Represented By Its President Prince Joseph & Others |
High Court of Kerala |
| 19-12-2018 |
Sauri Prasad Swain Versus General Manager, State Bank of India, Local Head Office & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 26-11-2018 |
S. Sasikumar & Others Versus The Pathanamthitta District Co-Operative Bank Ltd. Represented by Its General Manager & Others |
High Court of Kerala |
| 22-11-2018 |
State Bank of India State Bank of India Stressed Assets Recovery Branch, Rep. by its Asst.General Mana Versus The Official Liquidator MHC High Court of Madras as the Provisional Liquidator of M/s.Indag Product Limited, Chennai |
High Court of Judicature at Madras |
| 09-11-2018 |
Kabira Mariyam Versus The Assistant General Manager/Indian Overseas Bank, Chennai |
High Court of Judicature at Madras |
| 07-11-2018 |
K. Gopalakrishnan Versus State Bank of India Represented by Its Chief General Manager, Thiruvananthapuram & Others |
High Court of Kerala |
| 05-11-2018 |
T.V. Babu, Kozhikode Versus The Calicut Co-Operative Urban Bank, Represented by Its General Manager & Others |
High Court of Kerala |
| 01-11-2018 |
Selva Bakyaraj, Managing Director, M/s. Sunrise Chennai Distributors Pvt. Ltd., Mylapore, Chennai Versus M/s. IDBI Bank Limited, Rep. by its Deputy General Manager, NPA Management Group, Saidapet, Chennai & Others |
High Court of Judicature at Madras |
| 24-10-2018 |
V. Chandrasekar @ Sivachandran Versus Punjab National Bank, General Manager, New Delhi & Another |
High Court of Judicature at Madras |
| 24-10-2018 |
Syndicate Bank, Regional Office, Ernakulam, Represented by Its Assistant General Manager Versus Sheela Julian |
High Court of Kerala |
| 09-10-2018 |
C.K. Kuttykrishnan Nair, Retired Assistant General Manager, Kottayam Co-Operative Urban Bank Ltd. Versus The Joint Registrar(General), Co-Operative Societies, Kottayam & Others |
High Court of Kerala |
| 28-09-2018 |
Ernad Construction Company Pvt Ltd, Rep by its Director Abdul Azeez Versus Assistant General Manager & Authorised Officer Union Bank of India, Ernakulam & Others |
Debts Recovery Tribunal Ernakulam |
| 04-09-2018 |
State Bank of India, Stressed Assets Management Branch, Represented by its Asst. General Manager Versus The District Collector, (District Magistrate), Tirupur & Others |
High Court of Judicature at Madras |
| 31-08-2018 |
N.N. Menon Versus The Assistant General Manager, State Bank of India, Stressed Asset Management, Chennai & Others |
Debts Recovery Tribunal Ernakulam |
| 21-08-2018 |
Soumya Banerjee & Another Versus General Manager, Canara Bank & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 20-08-2018 |
SPN Krishnamurthy Versus IDBI Bank Limited, Rep by its Deputy General Manager, N. Venkateswaran & Others |
High Court of Judicature at Madras |
| 20-08-2018 |
Joint Registrar of Co-operative Societies (General) Versus Akalakunnam Village Service Co-operative Bank Ltd. |
High Court of Kerala |
| 14-08-2018 |
Corporation Bank, Rep.by its Assistant General Manager, Coimbatore Versus The District Magistrate/District Collector, Coimbatore |
High Court of Judicature at Madras |
| 03-08-2018 |
Dr. T. Ramasamy Versus The General Manager (Personnel), Personnel Administrative Department, Indian Overseas Bank, Central Office, Anna Salai, Chennai & Others |
High Court of Judicature at Madras |
| 18-07-2018 |
R. Prabhuraj Versus The Reserve Bank of India, Rep.by Deputy General Manager, Chennai & Another |
High Court of Judicature at Madras |
| 16-07-2018 |
The Trichur Urban Co-Operative Bank Ltd., Represented by Its General Manager In Charge Versus M.R. Jayendran & Others |
High Court of Kerala |
| 12-07-2018 |
General Manager, Malappuram District Co-Operative Bank Versus C.T. Janardhanan & Others |
High Court of Kerala |
| 11-07-2018 |
V.A. Rabiammal, Rep. by her Power of Attorney, N.M.A. Noor Mohideen Versus Canara Bank, Rep. by its Assistant General Manager & Others |
High Court of Judicature at Madras |
| 11-07-2018 |
V. Suresh, Now Working As Secretary, Kannadi Service Co-Operative Bank, Palakkad Versus The Joint Registrar (General), Office of The Joint Registrar, Co-Operative Societies (General), Palakkad & Others |
High Court of Kerala |
| 05-07-2018 |
Andhra Bank, Mount Road Branch, Represented by Assistant General Manager V. Gurusubramanian Versus The Recovery Officer, EPF Organisation, Ministry of Labour and Employment, Chennai & Others |
High Court of Judicature at Madras |
| 25-06-2018 |
Nedungapra Service Co-Operative Bank Ltd. No. E. 135, Represented by Its Secretary Versus The Public Information Officer/Assistant Registrar of Co-Operative Societies, Societies (General), Perumbavoor, Ernakulam & Others |
High Court of Kerala |
| 13-06-2018 |
All Bank Appraisers' Federation, Tamil Nadu, Rep. by its General Secretary, K. Vijayarangan, Cuddalore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishments (Conferment of Permanent status Workmen) Act, 1981, Salem & Another |
High Court of Judicature at Madras |
| 21-05-2018 |
Cochin City Service Co-Operative Bank Ltd., Represented by its President Versus The Joint Registrar of Co-Operative Societies (General), Ernakulam & Another |
High Court of Kerala |
| 16-05-2018 |
Mukesh Kumar Soni Versus General Manager Punjab National Bank Personal Administration Division Head Quarter Bhikaiji Cama Place, New Delhi & Another |
High Court of Rajasthan Jodhpur Bench |
| 26-04-2018 |
The General Manager, Indian Overseas Bank, Anna Salai & Another Versus S. Ganesan (Deceased) & Others |
High Court of Judicature at Madras |
| 25-04-2018 |
Satish Malhotra Versus The General Manager, Union Bank of India & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
| 25-04-2018 |
M/s. Sree Shanthosh Steels Pvt. Ltd., Represented by its Director, P.K.P. Narayana Murthy Versus State Bank of India, Represented by its Asst. General Manager & Authorised Officer, Chennai & Another |
High Court of Judicature at Madras |
| 13-04-2018 |
State Bank of India, Rep. by its Deputy General Manager, Coimbatore Versus A. Thangavelu & Another |
High Court of Judicature at Madras |
| 12-04-2018 |
Mahesh Versus Authorised Officer/Deputy General Manager, IDBI Bank Limited, General Kariyappa Circle, Gadag & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 12-04-2018 |
K.N. Moorthy Versus Indian Bank, Rep. by is Assistant General Manager, Chennai & Others |
High Court of Judicature at Madras |
