Some PAST Judgements / Case Laws similar to GEETHA PVT LTD
Last Checked Past / Closed Litigation On 03-07-2022 02:05
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29-04-2022 |
P. Geetha Versus Union of India, Represented by The Secretary to The Government of India, Ministry of Railways, New Delhi & Others |
High Court of Kerala |
22-03-2022 |
Union of India, Represented by The Chief Post Master General, Trivandrum & Others Versus P.K. Geetha |
High Court of Kerala |
18-02-2022 |
Prabakaran Versus Geetha |
High Court of Judicature at Madras |
14-02-2022 |
Dr. G. Geetha & Others Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Higher Education, Chennai & Others |
High Court of Judicature at Madras |
09-02-2022 |
S. Geetha (F/51) Versus The State, rep by its Deputy Superintendent of Police, Tiruppur & Others |
High Court of Judicature at Madras |
01-02-2022 |
Tvl. Jai Renga Mills Ltd., Rep. by its Managing Director, K.R. Geetha Versus State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Another |
Before the Madurai Bench of Madras High Court |
16-12-2021 |
P. Vasundhara Devi @ Kanchana & Another Versus Geetha |
High Court of Judicature at Madras |
16-12-2021 |
Geetha Murthy Versus Sarojamma & Others |
High Court of Karnataka |
24-11-2021 |
The Assistant Commissioner, Endowments Department, Rajamahendravaram, East Godavari District & Another Versus Kudupudi Geetha Ganga |
High Court of Andhra Pradesh |
22-10-2021 |
M. Geetha Versus The Management, G. Kuppusamy Naidu, Memorial Hospital, Coimbatore |
High Court of Judicature at Madras |
20-10-2021 |
M. Geetha Versus The Branch Manager, The Federal Bank Limited, Thanjavur & Others |
Before the Madurai Bench of Madras High Court |
07-10-2021 |
T.S. Lakshminarayana Upadhyaya, Since Dead by Lrs. & Others Versus Geetha Devi |
High Court of Karnataka |
23-09-2021 |
M.V. Geetha & Others Versus M.V. Shery & Others |
High Court of Kerala |
23-09-2021 |
M.V. Geetha & Others Versus M.V. Shery & Others |
High Court of Kerala |
21-09-2021 |
T.G.V. Geetha & Another Versus ESI Corporation Regional Office, Represented by Asst. Director |
High Court of Karnataka Circuit Bench At Dharwad |
09-08-2021 |
C. Geetha Versus The Government of Tamil Nadu, Rep. by the Commissioner cum Secretary, Archaeology Department, Chennai & Others |
High Court of Judicature at Madras |
23-06-2021 |
N. Ramachandran Versus S. Geetha & Another |
High Court of Judicature at Madras |
26-05-2021 |
C. Geetha Versus K. Mallikarjuna & Others |
High Court of Karnataka |
29-04-2021 |
Geetha Lakshmi Versus A. Manohar |
High Court of Judicature at Madras |
16-04-2021 |
Geetha Sukumaran & Another Versus The State Election Commission, Kerala State, Thiruvananthapuram & Others |
High Court of Kerala |
16-04-2021 |
Geetha Sukumaran & Another Versus The State Election Commission, Kerala State, Thiruvananthapuram & Others |
High Court of Kerala |
04-03-2021 |
B.N. Geetha Kumari Versus Relianace General Insurance Company Ltd, Bangalore |
High Court of Karnataka |
25-02-2021 |
E. Janardhanan Versus M. Geetha |
High Court of Judicature at Madras |
19-02-2021 |
J. Geetha & Others Versus M. Vignesh & Others |
High Court of Judicature at Madras |
17-02-2021 |
State of Kerala, Represented by The Secretary, Social Justice Department, Government Secretariat, Thiruvananthapuram & Others Versus P.S. Geetha Kumari |
High Court of Kerala |
17-02-2021 |
State of Kerala, Represented by The Secretary, Social Justice Department, Government Secretariat, Thiruvananthapuram & Others Versus P.S. Geetha Kumari |
High Court of Kerala |
06-01-2021 |
Geetha Versus N. Santhosh & Others |
High Court of Karnataka |
17-12-2020 |
Geetha Versus The Returning Officer/Election Officer, Guddekoppa Gram Panchayathi, Shivamogga & Others |
High Court of Karnataka |
30-11-2020 |
Geetha Pandit Rao & Another Versus The State of Karnataka, Represented by its Principal Secretary Rural Development & Panchayat Raj Department, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
20-11-2020 |
Geetha Decorticaters, Rep. by its Proprietor, S. Jaya Chandra Reddy Versus The State of Andhra Pradesh, Rep. by its Public Prosecutor, Andhra Pradesh |
High Court of Andhra Pradesh |
16-10-2020 |
Jayavani Versus P. Geetha & Others |
High Court of Karnataka |
16-10-2020 |
Jayavani Versus P. Geetha & Others |
High Court of Karnataka |
29-07-2020 |
State Bank of India, SCT Engineering College Branch, Pappanamcode, Thiruvananthapuram Versus V. Geetha, Sreenandanam & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-05-2020 |
Geetha & Another Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
23-03-2020 |
Jithin, Malappuram, Represented by his Power of Attorney holder, Geetha Versus Reshma & Another |
High Court of Kerala |
19-03-2020 |
Geetha & Another Versus The Tahasildar Tarikere, Chikkamagaluru & Another |
High Court of Karnataka |
09-03-2020 |
P. Geetha Padmini Versus State of Kerala, Represented by The Secretary To Government, Taxes Department, Govt. Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
02-03-2020 |
Geetha & Others Versus United India Insurance Company Limited, Neyveli |
High Court of Judicature at Madras |
02-03-2020 |
Geetha Versus United India Insurance Co. Ltd. Neyveli |
High Court of Judicature at Madras |
19-02-2020 |
Geetha Pharma, Represented by its Managing Partner, K.K. Rajagopal Versus Deputy Commissioner of Income Tax, Salem & Another |
High Court of Judicature at Madras |
14-02-2020 |
M/s.MGK Trading House, Rep. by its Managing Partner, Geetha, Arumbakkam Versus M/s. Orissa Stevedores Limited, Mannady & Another |
High Court of Judicature at Madras |
07-02-2020 |
Somashekara Reddy Versus G.S. Geetha |
High Court of Karnataka |
30-12-2019 |
G. Geetha Versus The State Election Commission, Rep. by its Election Commissioner, Inner Ring Road, Chennai & Others |
High Court of Judicature at Madras |
20-12-2019 |
M/s. D.M. Silks, Rep. by its Proprietrix, S. Geetha & Another Versus The Authorised Officer, Tamil Nadu Mercantile Bank Ltd., Kancheepuram & Another |
High Court of Judicature at Madras |
09-12-2019 |
Dr. V. Geetha Versus State of Karnataka by Kushalanagar Police Station, Represented by State Public Prosecutor |
High Court of Karnataka |
02-12-2019 |
R. Uthaman Versus S. Geetha & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
07-11-2019 |
Geetha Manoharan Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Others |
High Court of Kerala |
20-09-2019 |
K.C. Vijayakumara & Another Versus S. Geetha |
High Court of Karnataka |
02-08-2019 |
D. Geetha Geetha Rani & Others Versus P. Jaipal Reddy & Another |
High Court of for the State of Telangana |
30-04-2019 |
B. Geetha & Others Versus The District Collector, Madurai & Others |
Before the Madurai Bench of Madras High Court |
11-04-2019 |
Geetha shetty Versus Raviraj Shetty |
High Court of Karnataka |
27-03-2019 |
Geetha Matric Hr. Sec. School (0217519) Represented by its Correspondent, Saidapet Versus The State of Tamil Nadu, Represented by the Additional Chief Secretary, Department of School Education, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
12-02-2019 |
S. Geetha Versus The Secretary, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
01-02-2019 |
A. Geetha Versus The Additional Registrar of Co. op. Societies, East Abhiramapuram, Madras & Others |
High Court of Judicature at Madras |
11-01-2019 |
Bhavani Weavers Cooperative Production & Sales Society Ltd., Erode Versus Geetha |
High Court of Judicature at Madras |
04-01-2019 |
K.C. Vijayakumara Versus S. Geetha |
High Court of Karnataka |
09-11-2018 |
P. Geetha & Others Versus A. Murugesan & Others |
High Court of Judicature at Madras |
02-11-2018 |
G. Sugunan Versus Geetha Kumari |
High Court of Judicature at Madras |
02-11-2018 |
G. Sugunan Versus Geetha Kumari |
High Court of Judicature at Madras |
10-10-2018 |
Arulmigu Vaikunda Perumal Koil, Represented by its Executive Officer, Kancheepuram Versus S. Geetha |
High Court of Judicature at Madras |
20-09-2018 |
Geetha Versus D. Ramalingam & Others |
High Court of Judicature at Madras |
20-09-2018 |
Mudda Geetha Versus The Collector & District Magistrate, SPSR Nellore District & Another |
In the High Court of Judicature at Hyderabad |
05-09-2018 |
Uday Kumar Versus Geetha |
National Consumer Disputes Redressal Commission NCDRC |
13-08-2018 |
Shanmugavalli Versus Dr. Geetha Radhakrishnan & Others |
Before the Madurai Bench of Madras High Court |
07-08-2018 |
J. Geetha Versus The Tamil Nadu State Level Scrutiny Committee, Adi Dravidar and Tribal Welfare Department, Namakkal Kavingar Maligai, Secretariat, Chennai, rep. By its Chairman & Others |
High Court of Judicature at Madras |
05-07-2018 |
P. Geetha Versus The Principal Secretary to Government, Home (Citizenship II) Department, Chennai & Others |
High Court of Judicature at Madras |
02-07-2018 |
Tata Communications Ltd., Through its Assistant Manager (HR), V. Geetha & Another Versus Telecom Regulatory Authority of India, Mahanagar Door Sanchar Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
02-07-2018 |
Geetha Saravanan Versus L. Chellaram |
High Court of Judicature at Madras |
24-04-2018 |
The Commissioner, Avadi Municipality Versus U. Geetha & Others |
High Court of Judicature at Madras |
12-02-2018 |
Geetha Versus Wellington Cantonment Board, Ministry of Defence, Government of India, Wellington, Tamil Nadu |
High Court of Judicature at Madras |
08-02-2018 |
Geetha & Others Versus The Union of India, Owning Southern Railway, Rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
05-02-2018 |
M. Sankaranarayanan & Others Versus Geetha Santosh |
High Court of Judicature at Madras |
30-01-2018 |
Geetha Kumari Versus The Treasury Officer, Nagercoil |
Before the Madurai Bench of Madras High Court |
24-01-2018 |
R. Geetha Versus The Secretary to Government [Home] Prohibition & Excise Department Secretariat, Chennai & The Commissioner of Police Chennai |
High Court of Judicature at Madras |
23-01-2018 |
C. Geetha & Others Versus The Government of Tamil Nadu, Rep. by its Secretary, Public Works Department, Chennai & Others |
High Court of Judicature at Madras |
22-01-2018 |
V. Geetha Versus The Superintending Engineer, Thanjavur Sub-Division Office, Thanjavur Electricity Board, Thanjavur & Others |
High Court of Judicature at Madras |
17-01-2018 |
Razi Ahmed Versus M. Geetha Kumari |
High Court of Judicature at Calcutta |
04-01-2018 |
P. Mohanraj Versus S. Geetha |
High Court of Judicature at Madras |
28-12-2017 |
R. Geetha & Another Versus State of Karnataka, Represented by S.P.P. |
High Court of Karnataka |
21-12-2017 |
Geetha Shyamsundar Versus State rep.by the Inspector of Police, Chennai |
High Court of Judicature at Madras |
06-12-2017 |
Danappa Irabasapa Dyavannavar Versus Geetha & Others |
High Court of Karnataka Circuit Bench At Dharwad |
03-11-2017 |
K. Geetha Krishnan Versus M.P. Dhakshina Moorthy |
High Court of Judicature at Madras |
02-11-2017 |
N.W.E. Buwaneka Lalitha, Galle & Others Versus Geetha Samanmali Kumarasinghe, Rajagiriya & Others |
Supreme Court of Sri Lanka |
24-10-2017 |
The Director, FIIT-JEE, Saifabad, Opp: Secretariat, Hyderabad Versus K. Udaya Geetha |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
13-10-2017 |
The Management of Kumararani Meena Muthiah College of Arts & Science C-ed, Rep. by its Principal Versus Geetha Balakrishnan & Another |
High Court of Judicature at Madras |
12-10-2017 |
R. Geetha Versus The Commissioner, Corporation of Madurai |
Before the Madurai Bench of Madras High Court |
11-10-2017 |
Mallamma @ Geetha & Others Versus Shivayogi & Another |
High Court of Karnataka Circuit Bench At Dharwad |
05-10-2017 |
A. Geetha & Another Versus D. Annadurai |
High Court of Judicature at Madras |
07-09-2017 |
N.S. Geetha Versus The Director of Elementary Education, Nungambakkam, Chennai & Others |
High Court of Judicature at Madras |
03-08-2017 |
M/s. M.G.K. Trading House, Rep. by its Managing Partner B. Geetha, Chennai Versus The Chairman, Chennai & Others |
High Court of Judicature at Madras |
31-07-2017 |
T.R. Shivadas Versus P. Geetha |
High Court of Karnataka |
24-07-2017 |
J.S. Geetha Versus The Competent Authority & Additional Commissioner (Cinema & Irrigation) Land Administration Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
12-07-2017 |
Geetha Versus The Secretary, Revenue Department, Chennai & Others |
High Court of Judicature at Madras |
12-06-2017 |
The Directorate of Government Examinations, Rep. by its Director, Chennai & Others Versus Minor K. Varshinidevi, Rep. by her mother & guardian A. Geetha |
High Court of Judicature at Madras |
12-06-2017 |
The Directorate of Government Examinations, Rep. by its Director, Chennai & Others Versus Minor K. Varshinidevi, Rep. by her mother & guardian A. Geetha |
High Court of Judicature at Madras |
09-06-2017 |
Geetha Versus The District Collector Vellore District, Vellore & Others |
High Court of Judicature at Madras |
02-06-2017 |
A.K. Vijaya Geetha Versus The Director, State Institute of Rural Development Maramalai Nagar, Kanchipuram & Others |
High Court of Judicature at Madras |
02-06-2017 |
Kothapalli Geetha Versus Gummidi Sandhya Rani & Others |
In the High Court of Judicature at Hyderabad |
31-05-2017 |
Geetha Prabhakar, Manjeshwara Taluk Versus State Bank of Mysore, Kasaragod Branch, Represented by its Manager & Others |
Debts Recovery Tribunal Ernakulam |
24-05-2017 |
Union of India, represented by The General Manager, Southern Railway Versus A. Geetha & Others |
High Court of Kerala |