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DIN: 00450659 GAUTAM BHAGAT |
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Companies Associated |
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| CIN | Company Name | Status |
| U51109WB1995PTC068326 | OSPRAY MARKETING PVT.LTDD. | Active |
| U51109WB1995PTC068363 | ANCIENT COMMERCIAL PVT. LTD. | Active |
| U51109WB1995PTC068364 | AVSHAR MERCHANTS PVT. LTD. | Active |
| U51109WB1995PTC068327 | ORCHEST TIE-UP PVT.LTD. | Active |
| U51109WB1995PTC068328 | SPRINDER COMMERCIAL PVT.LTD. | Active |
| U15142UP1965PLC003232 | B P OIL MILLS LIMITED | Active |
| U70109WB1946PTC013843 | BHAGAT LAND DEVELOPMENT CO PVT LTD | Active |
| U15141UP1968PLC003204 | BANSIDHAR DURGADUTT LIMITED | Active |
| U15132DL2019PTC357421 | B. P AGRO INDIA PRIVATE LIMITED | Active |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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