GAURAV AUTOMOTIVE INDIA PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Delhi.Active |
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CIN U34300DL2021PTC386209 |
ROC RoC-Delhi |
Incorporation Date 07-09-2021 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 386209 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address GAURAVAUTOMOTIVE.HR@GMAIL.COM |
Registered Address B 95, VINOBA KUNJ ROHINI, SECTOR 9 DELHI New Delhi DL 110085 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GAURAV AUTOMOTIVE INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-03-2023 14:01
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GAURAV AUTOMOTIVE INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01453682 | GAURAV GOYAL | 07-09-2021 |
09310043 | SHWETA GOYAL | 07-09-2021 |
09310044 | SUMITRA DEVI | 07-09-2021 |
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