GANESH REALTY AND MALL DEVELOPMENT PRIVATE LIMITEDActivity: Construction in West Bengal.Active |
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CIN U45200WB2007PTC112423 |
ROC RoC-Kolkata |
Incorporation Date 04-01-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 112423 |
Registration Date 04-01-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2500,00,000 |
Paid Up Capital Rs. 1165,00,000 |
Contact Information |
E-Mail Address shamik.das@ambujaneotia.com |
Registered Address 'Ecospace Business Park', Block - 4B, 6th Floor, Premises No. - IIF/11, Action Area - II, Kolkata Parganas North WB 700156 IN |
Alternate Address ECOSPACE BUSINESS PARK BLOCK 4B 6TH FLOOR PREMISES NO IIF/11, ACTION AREA II NEW TOWN KOLKATA 700156 WB |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GANESH REALTY AND MALL DEVELOPMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 07-03-2023 02:30
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for GANESH REALTY AND MALL DEVELOPMENT PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00003644 | GAYATRI NEOTIA | 01-10-2014 |
00003695 | SANJAY KUMAR SINGH | 18-03-2011 |
01594698 | VIKASH JAJU | 24-08-2015 |
00002429 | BIMLA DEVI PODDAR | 04-01-2007 |
00047466 | HARSHAVARDHAN NEOTIA | 07-03-2015 |
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