GANAPATI TECHNOLOGY SERVICES PRIVATE LIMITEDActivity: Business Services in West Bengal.Active |
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GST Number(s) 19AADCG2354D1ZV |
PAN No AADCG2354D |
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CIN U72100WB2008PTC123226 |
ROC RoC-Kolkata |
Incorporation Date 27-02-2008 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 123226 |
Registration Date 27-02-2008 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 45,25,000 |
Contact Information |
E-Mail Address ganapati.technology@yahoo.in |
Registered Address 6-B, DR RAJENDRA PRASAD SARANI MAZENINE FLOOR KOLKATA WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to GANAPATI TECHNOLOGY SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-05-2022 11:58
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03-02-2021 | M/s. Ganapati Technology Services P Ltd. Versus State Fisheries Development Corporation Ltd. | High Court of Judicature at Calcutta |
GST Number(s) for GANAPATI TECHNOLOGY SERVICES PRIVATE LIMITED |
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WEST BENGAL | 19AADCG2354D1ZV |
Directors |
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DIN | Name | Since |
00556707 | SASHI SARAOGI | 27-02-2008 |
00556665 | KIRAN SARAOGI | 27-02-2008 |
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