G T Z BOMBAY PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U31401MH1984PTC166640 		ROC
RoC-Mumbai 		Incorporation Date
05-07-1984
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
166640 		Registration Date
05-07-1984 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
roc@gcvl.in
Registered Address
209/210, Arcadia Building, 2nd Floor, Plot No. 195, Nariman Point, Mumbai MH 400021 IN
Alternate Address
1 & 2, Western India House, 1st Floor Sir P.M Road, Fort Mumbai 400001 MH



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G T Z BOMBAY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 06-04-2021 12:20
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11-11-2020 Devilal Kurmi Versus State, through PP. High Court of Bombay at Goa In the High Court of Bombay at Goa
05-11-2020 Santosh Gore Versus State, through P.P., High Court of Bombay at Panaji, Goa & Another In the High Court of Bombay at Goa
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22-09-2020 Jervasio Pereira Versus State Through Public Prosecutor, High Court of Bombay at Goa & Others In the High Court of Bombay at Goa
11-09-2020 Rukmuddin Kudminchi @ Rukmuddin Kunbenchi Versus State through Public Prosecutor High Court of Bombay at Panaji Goa In the High Court of Bombay at Goa
07-09-2020 Girish Shirodkar Versus State, Represented by the PP High Court of Bombay at Panaji, Goa & Another In the High Court of Bombay at Goa
04-09-2020 Mohammad Siddaqi Versus State Through P. P. High Court of Bombay at Panaji, Goa & Another In the High Court of Bombay at Goa
03-09-2020 Rajiv @ Raju Gupta & Others Versus State (through) Public Prosecutor High Court of Bombay at Goa High Court Building Altinho, Panjim & Another In the High Court of Bombay at Goa
18-08-2020 The Registrar (Judicial), High Court of Judicature of Bombay, Bench at Aurangabad Versus The Union of India, The Secretary, Ministry of Home Affairs, Government of India, New Delhi & Others In the High Court of Bombay at Aurangabad
18-06-2020 State Bank of India, Bombay Thru. Chairman & Others Versus S.B. Singh High Court Of Judicature At Allahabad Lucknow Bench
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27-04-2020 Commercial Taxes Officer Versus M/s. Bombay Machinery Store Supreme Court of India
15-04-2020 The Registrar (Judicial), High Court of Bombay, Bench at Aurangabad Versus The State of Maharashtra & Others In the High Court of Bombay at Aurangabad
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03-03-2020 Municipal Corporation of Greater Bombay through P.P. Dhawade V/S Sharda Sanghvi & Another High Court of Judicature at Bombay
28-02-2020 The State of Maharashtra (Through Anti Corruption Bureau) Greater Bombay Unit, Gr. Bombay) Versus Talimunisa Rais Ahmed High Court of Judicature at Bombay
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05-02-2020 Municipal Corporation of Greater Bombay through P.P. Dhawade Versus Mehul Gopaldas Shah & Another High Court of Judicature at Bombay
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18-11-2019 Muncherji Nusserwanji Cama, Managing Director of Company “Bombay Samachar Pvt. Ltd.” & Another Versus The State of Maharashtra Through Public Prosecutor, High Court, Bombay & Others High Court of Judicature at Bombay
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09-08-2019 Snehal Dias Versus State Through P.P. High Court of Bombay at Panaji Goa In the High Court of Bombay at Goa
22-07-2019 Ratan N. Tata & Others Versus State of Maharashtra Though Government Pleader (Bombay High Court) & Another High Court of Judicature at Bombay
19-07-2019 M/s. Bombay Intelligence Security India Ltd. Versus Union of India & Others High Court of Delhi
24-06-2019 Mahendra Bhalchandra Shah & Others Versus Municipal Corporation of Grater Bombay & Others High Court of Judicature at Bombay
14-06-2019 Padmini Nandakumar Nair Versus The Honourable High Court of Judicature at Bombay, through its Registrar General & Others High Court of Judicature at Bombay
02-04-2019 Commissioner of Income Tax (Exemptions) Versus The Bombay Presidency Gold Club Ltd. High Court of Judicature at Bombay
20-02-2019 Dr. Manohar B. Rawate Versus Justice Anoop Mohta, Bombay High Court & Others High Court of Judicature at Bombay
13-02-2019 Usha Ashok Kare Versus Education Inspector, Greater Bombay (South Division) & Others High Court of Judicature at Bombay
13-02-2019 Kulkarni Shashikant Bhavani Versus Bombay Physical Culture Association & Others High Court of Judicature at Bombay
13-02-2019 Bombay Wire Ropes Limited & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
24-01-2019 Britannia Industries Ltd. Versus Bombay Agricultural Produce Marketing Committee & Another Supreme Court of India
22-01-2019 Municipal Corporation of Greater Bombay Versus M/s. Nagarjuna Construction Company Limited High Court of Judicature at Bombay
18-12-2018 Dharmshi D. Bhanushali & Others Versus Municipal Corporation for Greater Bombay & Others High Court of Judicature at Bombay
01-11-2018 Bombay Environmental Action Group & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
25-10-2018 Sanjay Ganpatrao Mehare and Others V/S Bombay High Court and Others. High Court of Judicature at Bombay
19-10-2018 Normandie Cooperative Housing Society Limited & Others Versus The State of Maharashtra, through Government Pleader, High Court, Bombay & Others High Court of Judicature at Bombay
11-10-2018 Bombay High Court on its Own motion Versus Ketan Tirodkar High Court of Judicature at Bombay
08-10-2018 Arihant Services Ltd. Versus Bombay Stock Exchange Limited SEBI Securities Exchange Board of India Securities Appellate Tribunal
03-10-2018 Vogue Textiles Limited & Others Versus Bombay Stock Exchange Ltd. SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-09-2018 Unique Estates Development Co. Ltd. Versus Bombay Stock Exchange Ltd. Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-09-2018 Vishnu Balaji Dhumal & Others Versus Bombay High Court Through the Registrar General, High Court, Bombay & Others High Court of Judicature at Bombay
17-09-2018 Bombay Environmental Action Group & Others Versus The State of Maharashtra & Others High Court of Judicature at Bombay
07-09-2018 Bombay Mercantile Co-Operative Versus Acit Cpc, Bangalore Income Tax Appellate Tribunal Mumbai
04-07-2018 Shripad Tandel Versus State Through P.P. High Court of Bombay at Panaji-Goa In the High Court of Bombay at Goa
29-06-2018 M. Govindasamy Versus Life Insurance Corporation of India Rep by Chairman Central Office "Yoga Khhema" Nariman Point Bombay & Others High Court of Judicature at Madras
10-05-2018 Kavita Manikikar of Mumbai Versus Central Bureau of Investigation BS & FC, through its Standing Counsel of Bombay & Another High Court of Judicature at Bombay
03-05-2018 The National Federation of the Blind Maharashtra & Others Versus The High Court of Judicature of Bombay & Others High Court of Judicature at Bombay
17-04-2018 M/s. Bombay Snuff Pvt. Ltd. Versus Union of India, through its Secretary, Ministry of Finance, Department of Revenue & Others In the High Court of Bombay at Nagpur
02-04-2018 Indian Express Newspapers (Bombay) Private Ltd. Versus Inspecting Assistant Commissioner of Income Tax High Court of Judicature at Bombay
13-03-2018 ABC Versus The Bombay Municipal Corporation of Greater Mumbai, through its Municipal Commissioner & Others High Court of Judicature at Bombay
23-02-2018 Bai Rabiabai & Others Versus The Official Assignee of Bombay & Another High Court of Judicature at Bombay
21-02-2018 The Registrar, High Court of Bombay, Bench at Aurangabad Versus The State of Maharashtra, Through it's Secretary, of Home Department & Another In the High Court of Bombay at Aurangabad
31-01-2018 Bipin Vijaykant Mehta, HUF Through Bipin Vijaykant Mehta (Karta) Versus Assistant General Manager, Bombay Stock Exchange Limited, Phiroze Jeejeebhoy Towers, Fort, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
31-01-2018 Association of Personal Assistants Private Secretaries & Senior Private Secretaries, High Court, Bombay, through Secretary U.P. Kambli & Another Versus The State of Maharashtra, Through Principal Secretary, Law & Judiciary Department & Others High Court of Judicature at Bombay
24-01-2018 M/s. Bombay Flying Club, an Educational Society & Others Versus Airport Authority of India & Others High Court of Judicature at Bombay
08-01-2018 Anand Gawas & Others Versus State, Through P.P., High Court of Bombay at Panaji, Goa In the High Court of Bombay at Goa
03-01-2018 Transgene Biotek Limited Through its Managing Director K. Koteshwara Rao Versus The Bombay Stock Exchange Limited Phiroze Jeejeebhoy Towers, Dalal Street, Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
03-01-2018 M/s. Bombay Plaster Industries through Proprietor Shri Ramuram Chaudhary Versus M/s. Jagdamba Plaster through Partner Bhanwarlal & Another High Court of Rajasthan Jodhpur Bench
22-12-2017 Capital First Ltd. Versus The State of Maharashtra Through the Government Pleader, High Court, Bombay & Another High Court of Judicature at Bombay
11-12-2017 Ramnarayan Versus The State of Maharashtra, Through Public Prosecutor, Hon'ble High Court of Judicature at Bombay & Another In the High Court of Bombay at Aurangabad
05-12-2017 Greenearth Resources & Projects Ltd. & Another Versus Bombay Stock Exchange & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
30-11-2017 Krishna Versus High Court of Judicature at Bombay, Through its Registrar General & Others High Court of Judicature at Bombay
16-11-2017 SICOM Limited Versus Official Liquidator, High Court ) Bombay as Liquidator of Set ) Telecommunications Limited & Others High Court of Judicature at Bombay
16-11-2017 Bombay Fibre Industries Pvt. Ltd. & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
15-11-2017 Nandkishor Digambar Deshpande (Former Judge of the Bombay High Court) Versus High Court of Judicature of Bombay & Others High Court of Judicature at Bombay
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28-09-2017 Oil & Natural Gas Commission of India Versus Municipal Corporation of Greater Bombay & Others High Court of Judicature at Bombay
13-09-2017 Deputy Commissioner of Income Tax - 10(3), Mumbai Versus M/s. Bombay Oxygen Corporation Limited, Mumbai Income Tax Appellate Tribunal Mumbai
04-09-2017 M/s. Bombay Sales Corporation Ground Floor Mrudul Tower Nr.Times of India Bldg Off Ashram Road Ahmedabad & Another Versus The Jt.CIT Range-3 Ahmedabad & Another Income Tax Appellate Tribunal Ahmedabad
01-09-2017 Ramkrishna Versus The State of Maharashtra Through: Govt. Pleader Office, High Court of Judicature at Bombay & Others In the High Court of Bombay at Aurangabad
21-08-2017 Dashrath Gangaram Gorme Versus The Hon'ble High Court of Bombay Through it's Registrar (Genera) & Others In the High Court of Bombay at Aurangabad
11-08-2017 Ulhas Pednekar Versus State Through PP High Court of Bombay at Panaji, Goa In the High Court of Bombay at Goa
08-08-2017 Bombay Advocates Association Versus Prabhakar Mudura Puthran High Court of Judicature at Bombay
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26-07-2017 The Greater Bombay Co-operative Bank Limited Versus Nagraj Ganeshmal Jain & Others Supreme Court of India
26-07-2017 The State of Maharashtra, through Public Prosecutor, High Court of Bombay Versus Amin Shaikh Khwaja & Others In the High Court of Bombay at Aurangabad
07-07-2017 Anwarkhan Versus The State of Maharashtra, Through Government Pleader, High Court of Judicature of Bombay In the High Court of Bombay at Aurangabad
15-06-2017 Sandip Versus Union of India, (Copy to be served on Assistant Solicitor General, High Court of Bombay, Bench at Aurangabad) & Another In the High Court of Bombay at Aurangabad
14-06-2017 The Bombay Diocesan Trust Association Pvt. Ltd. & Others Versus Rev. Dr. P.B. Amolik & Others High Court of Judicature at Bombay
13-06-2017 Hussainali Sharif Punjwani Others Versus The Board of Trustees of Port of Bombay & Others High Court of Judicature at Bombay
30-05-2017 M/s. Bombay Colony Welfare Association represented its President K. Ravindran & Another Versus The Intelligence Officer (IB) & Others High Court of Kerala
05-05-2017 Municipal Corporation Of Greater Bombay Versus Bharat Construction, a Registered firm & Others High Court of Judicature at Bombay
01-05-2017 Prabhakar Balwant Amolik & Others Versus Bombay Diocesan Trust Association P. Ltd. & Others National Company Law Appellate Tribunal
26-04-2017 State of M.P V/S Vicco Products (Bombay) High Court of Madhya Pradesh Bench at Indore
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Directors
DIN Name Since
00054741 RITESH VIJAY ZAVERI 02-02-2012
00053755 SANDEEP KEJARIWAL 15-05-1995

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