G. R. KISAN COLD STORAGE PRIVATE LIMITEDActivity: Agriculture and Allied Activities in Uttar Pradesh.Active |
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CIN U01100UP2016PTC086213 |
ROC RoC-Kanpur |
Incorporation Date 07-09-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 086213 |
Registration Date 07-09-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address g.r.kisancoldstorage@gmail.com |
Registered Address C 36, CHANDANVAN, PHASE 2 NEAR BHARGAVA SCHOOL MATHURA Mathura UP 281001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to G. R. KISAN COLD STORAGE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-06-2022 17:03
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07-12-2021 | Uttar Pradesh Power Corporation Limited & Others Versus Kisan Cold Storage & Ice Factory & Others | Supreme Court of India |
03-04-2019 | Kisan Cold Storage & Ice Factory Thru Partner 6114(M/S)2012 Versus Paschimanchal Vidyut Vitran Nigam Ltd. & Others | High Court Of Judicature At Allahabad Lucknow Bench |
Directors |
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DIN | Name | Since |
07605031 | SARITA | 07-09-2016 |
07605172 | RASHMI JAMWAL | 05-07-2017 |
07605178 | GURMEET SINGH JAMWAL | 07-09-2016 |
07605016 | RAJPAL SINGH | 07-09-2016 |
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