Some PAST Judgements / Case Laws similar to G R FOUNDRIES PVT LTD
Last Checked Past / Closed Litigation On 26-06-2022 04:08
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06-11-2020 |
M/s. Agarwal Foundries Private Limited Rama Towers & Others Versus Union of India & Others |
High Court of for the State of Telangana |
04-07-2019 |
M/s. Ashok Leyland Ltd., (Formerly ‘M/s. Hinduja Foundries Ltd.'), Versus The Commissioner of G.S.T. & Central Excise, Chennai |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai |
28-01-2019 |
M/s. Southern Alloy Foundries Private Limited Versus The Collector of Chennai & Others |
High Court of Judicature at Madras |
20-09-2018 |
Southern Alloy Foundries (P) Ltd., Rep. by its Chairman S. Thiagharajan Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply (Election) Department, Chennai & Others |
High Court of Judicature at Madras |
01-05-2017 |
Commissioner of C. Ex., Cus. & S.T., Belgaum V/S J.P. Foundries |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
25-04-2016 |
M/s. Sanmar Foundries Ltd. Versus Commissioner of Central Excise, Trich |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
02-02-2016 |
M/s. Hinduja Foundries Ltd. Versus Commissioner of Customs, Chennai (Port Import) |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
10-12-2015 |
Hinduja Foundries Limited Versus The Commissioner of Central Excise |
High Court of Judicature at Madras |
21-08-2014 |
Sanmar Foundries Limited, Represented by J. Ramdas, Executive Vice President - Finance Versus The Commissioner of Central Excise & Customs, Tiruchirappalli |
Before the Madurai Bench of Madras High Court |
06-12-2013 |
The New India Assurance Co.Ltd., Rep. by its Regional Manager Versus Pramod Kumar Promoter of M/s Agarwal Foundries |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
07-08-2013 |
The Management of Hinduja Foundries Limited (Previously known as Ennore Foundries Limited) Versus Deputy Director Employees' State Insurance Corporation Chennai & Another |
High Court of Judicature at Madras |
19-10-2012 |
Anil Kumar Sharma, Asst.Manager and Authorised representative of Agarwal Foundries Versus The Chairman & Managing Director The ICICI Lombard General Insurance Co.Ltd. & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
23-07-2012 |
Hinduja Foundries Limited (Formerly Ennore Foundries Ltd.), Sriperumbudurs Versus Tamil Nadu Electricity Board, Chennai & Others |
High Court of Judicature at Madras |
20-12-2011 |
Southern Alloy Foundries Pvt. Ltd. Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), rep. by its Chairman and Managing Director & Others |
High Court of Judicature at Madras |
09-12-2011 |
M/s Agarwal Foundries, rep. by Mr.M.L.Agarwal Versus The Regional Branch Manager Reliance General Insurance Co., Ltd. |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
03-11-2011 |
M/s Agarwal Foundries rep. by Mr.M.L.Agarwal Versus The Regional Branch Manager Reliance General Insurance Co., Ltd., |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
06-06-2011 |
The Management of Hinduja Foundries Limited rep. by its Executive Director-HR Versus Employees State Insurance Corporation rep. by its Director & Another |
High Court of Judicature at Madras |
06-07-2010 |
M/s. Hinduja Foundries Ltd. Versus CCE, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
08-06-2010 |
The Management of Ennore Foundries Limited, Ennore & Others Versus workmen rep. By the General Secretary, Ennore Foundries Co-op. Canteen Employees Union & Others |
High Court of Judicature at Madras |
16-10-2009 |
CCE, Coimbatore Versus M/s. Ammarun Foundries |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
24-09-2009 |
M/s.Hinduja Foundries Ltds. Versus Commissioner of Customs (Imports), Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
09-11-2004 |
Nagpur Foundries Limited V/S United Commercial Bank |
Debts Recovery Tribunal Nagpur |
27-03-2002 |
SUNRISE INDUSTRIES VERSUS SUBHADRA ENGINEERING WORKS, MECHNICAL ENGINEERS, IRON AND BRASS FOUNDRIES, HOWRAH
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High Court of Andhra Pradesh |
11-09-2001 |
COMMISSIONER OF CENTRAL EXCISE, MANGALORE VERSUS LAMINA FOUNDRIES LIMITED, NITTE, KARKALA
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High Court of Karnataka |
17-11-2000 |
Ennore Foundries Limited, Chennai, Rep. By Its Secretary Versus
Government of India (Represented By Its Secretary, Department of Labour and Employment) New Delhi and Others
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High Court of Judicature at Madras |
24-10-1996 |
Perfect Foundries Pvt. Ltd. & Others Versus State of Maharashtra & Others
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High Court of Judicature at Bombay |
18-03-1996 |
ASHOK FOUNDRIES VERSUS KARNATAKA STATE POLLUTION CONTROL BOARD, BANGALORE
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High Court of Karnataka |
18-06-1987 |
Adarsh Foundries Versus Commissioner of Commercial Taxes, Andhra Pradesh, Hyderabad |
High Court of Andhra Pradesh |
03-07-1984 |
Commissioner of Income Tax, Tamil Nadu Versus Ennore Foundries Limited
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High Court of Judicature at Madras |
01-09-1980 |
Regional Commissioner, Epf, Tamil Nadu and Pondicherry Versus Management of Southern Alloy Foundries Private Limited
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High Court of Judicature at Madras |
22-02-1979 |
Hargo Industries (Foundries) Versus State of Tamil Nadu
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High Court of Judicature at Madras |
06-01-1976 |
Commander Works Engineers Versus Sarvashri Sreenivasan Foundries and Engineering Works |
High Court of Karnataka |
10-04-1975 |
Thiruvalargal Ennore Foundries Limited Ennore Madras Versus State of Tamil Nadu Rep. By The Joint Commercial Tax Officer
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High Court of Judicature at Madras |
22-11-1962 |
SHREE HANUMAN FOUNDRIES LTD. VERSUS HEM RANJAN DEB |
High Court of Judicature at Calcutta |
14-03-1961 |
Smt. Jugal Kishori Devi Versus Ashok Mills and Foundries |
High Court of Bihar |
21-01-1949 |
Sri. T.D. Ramayya Pantulu, Industrial Tribunal for Engineering Firms and Type Foundries, Fort St. George, Madras Versus Kutty And Rao (Engineer) Ltd. & Another |
High Court of Judicature at Madras |