G R ESTATES PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1989PTC036722 		ROC
RoC-Delhi 		Incorporation Date
22-06-1989
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
036722 		Registration Date
22-06-1989 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 18,08,200



Contact Information
E-Mail Address
mla@kanoriachem.com
Registered Address
212-220, INDRAPRAKASH BUILDING 21, BARAKHAMBA ROAD NEW DELHI DL 110001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G R ESTATES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-05-2022 08:14
22-04-2022 Vistrat Real Estates Private Limited Versus Asian Hotels North Ltd. High Court of Delhi
13-04-2022 Bahubali Estates Ltd. Versus Sewnarayan Khubchand & Others High Court of Judicature at Calcutta
15-02-2022 M/s. Ramaniyam Real Estates Private Ltd., Chennai Versus M/s. Spencer's Retail Limited, Rep.by its Authorised Signatory, Murali High Court of Judicature at Madras
11-02-2022 Coxswain Projects & Estates Pvt. Ltd., Represented by its Managing Director & Another Versus M/s. NJ Constructions, Proprietor N. Justin & Another High Court of Kerala
02-02-2022 Dipankar Sarkar & Another Versus M/s. Ideal Real Estates Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
25-01-2022 Ayaesha Gooptu Versus Ideal Real Estates Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
24-12-2021 DLF Home Developers Ltd., Versus Shipra Estates Ltd., & Others High Court of Delhi
17-12-2021 M/s. Saleh Estates, An Association of Persons, Represented by its Power of Attorney Agent Shabbir, Chennai Versus Chief Engineer, (Distribution-Chennai), Tamil Nadu Electricity Board, Anna Salai & Another High Court of Judicature at Madras
29-11-2021 M/s. Ganam Homes & Estates Private Limited Rep by its Director R.P. Darrmalingam @ A.R. Dharmalingam & Another Versus The Deputy/Assistant Commissioner of Income Tax, Central Circle 2(2), Investigation Wing, Chennai & Another High Court of Judicature at Madras
25-11-2021 Rajiv Sarin & Others Versus Directorate of Estates & Others High Court of Delhi
16-11-2021 The State of Haryana & Others Versus Shalimar Estates Private Limited & Others Supreme Court of India
29-10-2021 State of Kerala & Another Versus M/s. Popular Estates (now Dissolved) & Another Supreme Court of India
08-10-2021 Harish Chavan & Others Versus M/s. Neepa Real Estates Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
28-09-2021 K. Gopalan (died) & Others Versus M/s. Ramaniyam Real Estates (P) Ltd., Rep. by its Managing Director, V. Jaganathari High Court of Judicature at Madras
23-09-2021 EVP Estates & Properties Development Ltd., Rep. by its Chairman E.V. Perumalsamy Reddy, Chennai Versus Tamil Nadu Public Works Department, Rep. by its Chief Engineer, Chennai High Court of Judicature at Madras
21-09-2021 Appasamy Real Estates Ltd, Rep. By its Director, Ravi Appasamy, having its registered office at Chennai Versus C.T. Senthilnathan High Court of Judicature at Madras
08-09-2021 E.V.P. Estates and Properties Development Limited, Rep.by its Director, E.V.P. Perumalsamy Reddy Versus The District Collector, Kancheepuram & Others High Court of Judicature at Madras
06-09-2021 Manisha Tewari & Another Versus M/s. Prestige Estates Projects Pvt. Ltd., Bangalore Karnataka State Consumer Disputes Redressal Commission Bangalore
26-07-2021 A. Dennis & Another Versus M/s. Prestige Estates Projects Limited, Bangalore, Represented by its Managing Director & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
22-07-2021 Dr. Punam Dahiya Versus M/s. Parker Estates Developers National Consumer Disputes Redressal Commission NCDRC
25-05-2021 Pankaj Sarmai, Vikas Pathania Versus WWICS Estates Pvt. Ltd Punjab State Consumer Disputes Redressal Commission Chandigarh
14-05-2021 R (on the application of Fylde Coast Farms Ltd (formerly Oyston Estates Ltd)) Versus Fylde Borough Council United Kingdom Supreme Court
05-05-2021 Priyanka Sharma & Another Versus Shalimar Estates Pvt. Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
21-04-2021 The Deputy Manager, S. Veerapandi, Nonsuch Tea Estates Ltd., Coonoor Versus Mellina Mary High Court of Judicature at Madras
07-04-2021 South City Projects (Kolkata) Ltd., Versus Ideal Real Estates Pvt. Ltd. High Court of Judicature at Calcutta
05-04-2021 Dara Estates Private Limited & Another Versus Manbir Kaur & Another National Consumer Disputes Redressal Commission NCDRC
26-03-2021 Pr Commissioner of Income Tax, Bengaluru Versus M/s. Nam Estates Private Limited, Bengaluru High Court of Karnataka
26-03-2021 Unicorn Infra Projects & Estates P. Ltd. Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
24-03-2021 M/s. Mettupalayam, Real Estates, Rep by its Partner N. Ramasamy, Coimbatore Versus Brindha Kumari & Others High Court of Judicature at Madras
24-03-2021 Amrutha Estates & Hospitality Pvt. Ltd., Hyderabad Versus Income-tax Officer, Ward - 3(3), Hyderabad Income Tax Appellate Tribunal Hyderabad
19-03-2021 Excelsior English Medium Higher, Secondary School, Illickal, Managed by M/s. Excelsior Estates (P) Ltd., Represented herein by Its Director, N.J. Mathew Versus The Secretary, Kottayam Municipality & Others High Court of Kerala
17-03-2021 M/s. Agni Estates and Foundations Private Limited, Rep. by its Director T.G. Balaji, Chennai Versus Deputy Commissioner of Income Tax, Central Circle 2(1) New Income Tax Building, Chennai & Others High Court of Judicature at Madras
09-03-2021 Golden Hills Estates Pvt. Ltd., Rep. by Power of Attorney Holder & Manager of Erinkadu Estate M.K. Maniah, Nilgiris Versus Ponnan (deceased) & Another High Court of Judicature at Madras
23-02-2021 Tanveer Ahmad & Others Versus M/s. Cordell Estates Pvt. Ltd., Rep. by its Chairman & Managing Director, Chennai High Court of Judicature at Madras
16-02-2021 ATS Estates Pvt. Ltd. & Others Versus Rajneesh Chawla & Another National Consumer Disputes Redressal Commission NCDRC
11-02-2021 M.R. Rajkumar Versus M/s. Allied Estates, Rep. by its Partner, Mohammed Arshad & Others High Court of Judicature at Madras
25-01-2021 M/s. Sai Priya Estates Rep. By Its Managing Partner, Mr. N. Rama Mohan Reddy Versus VVL Sujatha National Consumer Disputes Redressal Commission NCDRC
25-01-2021 M/s. Sai Priya Estates Rep. By Its Managing Partner, Mr. N. Rama Mohan Reddy Versus VVL Sujatha National Consumer Disputes Redressal Commission NCDRC
12-11-2020 WWICS Estates Pvt. Ltd. & Others Versus Dr. Ghanshyam Bhupal & Others High Court of Punjab and Haryana
12-10-2020 Ferrodous Estates (Pvt.) Limited Versus P. Gopirathnam (Dead) & Others Supreme Court of India
12-10-2020 Ferrodous Estates (Pvt.) Limited Versus P. Gopirathnam (Dead) & Others Supreme Court of India
08-10-2020 M/s. Cholan Buildings & Estates, Rep. by its Managing Partner Versus The Chief Commissioner of Income-Tax & Others High Court of Judicature at Madras
07-09-2020 Nam Estates Pvt. Ltd. Versus Income Tax Officer, Bangalore High Court of Karnataka
23-03-2020 Industrial Estates & General Workers Union (Citu), Rep. by its Secretary, Chennai Versus Government of Tamil Nadu, Rep. by its Secretary, Rep. by its Chief Librarian & Information Officer, Chennai High Court of Judicature at Madras
23-03-2020 Industrial Estates & General Workers Union (Citu), Rep. by its Secretary, Chennai Versus Government of Tamil Nadu, Rep. by its Secretary, Rep. by its Chief Librarian & Information Officer, Chennai High Court of Judicature at Madras
16-03-2020 Larica Estates Ltd. & Another Versus Kalyan Ghosh National Consumer Disputes Redressal Commission NCDRC
11-03-2020 DVR Estates Developers & Constructions Versus State of Telangana & Others High Court of for the State of Telangana
17-02-2020 Central Park Estates Pvt. Ltd. & Others Versus Provident Housing Limited High Court of Delhi
14-02-2020 VGN Projects Estates Pvt. Ltd., (formerly known as VGN Property Developers Pvt. Ltd.), Represented by its Authorised Signatory A. Rangappan Versus The Commissioner, Corporation of Chennai & Others High Court of Judicature at Madras
04-02-2020 M/s. Durjaya Estates Private Limited, Rep. by its Director, Karan Ramsisaria Versus UCO Bank, Rep. by its Authorised Officer & Another High Court of Karnataka
29-01-2020 M/s. Narne Estates Pvt. Ltd., rep. by Chairman & Managing Director Col. (Retd.) Narne Ranga Rao Versus Narne Gopal Naidu & Another High Court of for the State of Telangana
27-01-2020 M/s. Name Estates Pvt Ltd. Versus Dr. Anil K. Luniya High Court of for the State of Telangana
16-01-2020 Krishanu Chakraborty & Others Versus Dipankar Naskar (Director)Walden Estates Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
20-12-2019 Eden Real Estates Pvt. Ltd. & Another Versus Seema Mukherjee National Consumer Disputes Redressal Commission NCDRC
04-12-2019 Carnbroe Estates Ltd. Versus MacDonald & Another United Kingdom Supreme Court
17-10-2019 Dara Estates Pvt. Ltd. & Others Versus Himanshu Sharma National Consumer Disputes Redressal Commission NCDRC
15-10-2019 Manoj Khushaldas Gandhi Versus M/s. Prakash Estates & Others National Consumer Disputes Redressal Commission NCDRC
23-09-2019 M/s. J.P. Estates, Rep. by R. Jawahar & Others Versus Mecca Madina Allauddin Waqf, Rep., by its Managing Trustee High Court of for the State of Telangana
23-09-2019 M/s. J.P. Estates, Rep. by R. Jawahar & Others Versus Mecca Madina Allauddin Waqf, Rep., by its Managing Trustee High Court of for the State of Telangana
20-09-2019 M/s Thengalbari Estates (Pvt) Limited, Assam Versus M/s Greenfield Crops Private Limited, Assam High Court of Gauhati
05-09-2019 The Commissioner of Income Tax, Thiruvananthapuram Versus M/s. Oberon Edifices & Estates (P) Ltd., Trivandrum High Court of Kerala
01-08-2019 Harbhajan Singh Versus Atm Estates Private Limited & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
11-07-2019 The Manager, Nadumalai Estates, M/s. Periakaramalai Tea & Produce Co. Ltd., Valparai, Coimbatore & Another Versus The Presiding Officer, Labour Court, Coimbatore & Others High Court of Judicature at Madras
19-06-2019 ALW Estates Pvt. Ltd. Versus M/s. Rajlaxmi Investment & Trading Co. Ltd. & Another High Court of Judicature at Calcutta
13-06-2019 C.G. Gurucharan & Another Versus R.K. Estates, Rep. by its Managing Partner, R. Kashinath & Others High Court of Karnataka
30-05-2019 Prakash Chand Abhani Versus Eden Real Estates Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
25-04-2019 The Estate Manager, Directorate of Estates & Others Versus Bijoy Kumar Mallick & Others High Court of Judicature at Calcutta
25-04-2019 The Estate Manager, Directorate of Estates & Others Versus Bijoy Kumar Mallick & Others High Court of Judicature at Calcutta
27-03-2019 The Commissioner of Income Tax, Thiruvananthapuram Versus M/s. Oberon Edifices & Estates (P) Ltd., The Arcade, Trivandrum High Court of Kerala
20-03-2019 Commissioner of Income Tax & Another Versus Gopal Das Estates & Housing Pvt. Ltd. & Another High Court of Delhi
04-01-2019 Tamil Nadu Real Estates through its Director S.A. Ispahani, Chennai Versus K. Muthukrishna Raja (Died) & Others Before the Madurai Bench of Madras High Court
02-01-2019 Shaila Mathias & Another Versus Nitesh Estates Limited High Court of Karnataka
21-12-2018 Shalimar Estates Pvt. Limited Versus Reliance Retail Limited & Another High Court of Punjab and Haryana
16-11-2018 Aniruddha Kumar Versus Director of Estates, Ministry of Urban Development, Government of India & Others Central Administrative Tribunal Principal Bench New Delhi
19-09-2018 Unique Estates Development Co. Ltd. Versus Bombay Stock Exchange Ltd. Mumbai SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-09-2018 Manjeera Estates Private Versus Acit, Circle-16(2), Hyd Income Tax Appellate Tribunal Hyderabad
18-09-2018 Jayant Chavhan & Another Versus Navkar Real Estates, Through Partner Surendra Patidar Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
31-08-2018 Discovery Estates Pvt. Ltd. New Versus Dcit, New Delhi Income Tax Appellate Tribunal Delhi
29-08-2018 Jeevan Kumar Versus Estate Officer, Directorate of Estates High Court of Delhi
16-08-2018 Avinash Srivastava Versus Estate Officer, Directorate of Estates High Court of Delhi
10-08-2018 Dr. Vivek Kumar Singh & Others Versus M/s. Sweta Estates Private Limited National Consumer Disputes Redressal Commission NCDRC
01-08-2018 M/s. Sparks Gym A Partnership firm represented by is Managing Partner M. Sakthivel, Velachery & Others Versus M/s.Faery Estates Private Limited, represented by Authorised Signatory Jair Dsouza, Mumbai & Others High Court of Judicature at Madras
26-07-2018 Inno Estates Private Limited, Rep. by its Chief Finance Officer, C.V. Lakshmanan Versus Dispute Resolution Panel-2 & Anothe High Court of Judicature at Madras
23-07-2018 M/s. Harsha Estates, Rep.by its Managing Partnership Dr. M. Shivabhagyam & Others Versus Dr. P. Kalyana Chakravarthy & Others High Court of Judicature at Madras
06-07-2018 Bhupinder Singh Malik Versus Estate Officer, Directorate of Estates, Ministry of Urban Development High Court of Delhi
19-06-2018 The Commissioner of Income Tax, Chennai Versus M/s. Elegant Estates High Court of Judicature at Madras
15-05-2018 George Mathan, Judicial Member, Income Tax Appellate Tribunal, Chennai Benches Versus The Director of Estates, Ministry of Urban Development, Chennai & Another Central Administrative Tribunal Madras Bench
09-05-2018 Ramaniyam Real Estates Private Ltd V/S Commissioner of Service Tax, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-05-2018 M/s. Diamond Estates & Others Versus M/s. Hemnand Co-operative Housing Society Ltd. Maharashtra State Consumer Disputes Redressal Commission Mumbai
13-04-2018 M/s. Sri Sai Mourya Estates & Projects Pvt., Ltd. & Others Versus The State of A.P., rep., by its Public Prosecutor, High Court of A.P. & Another In the High Court of Judicature at Hyderabad
09-04-2018 M/s. Narne Estates Private Limited Rep. by its Chairman & Managing Director Col. (Retd). Narne Ranga Rao Versus Shreelaxmi M. Kowtal Telangana State Consumer Disputes Redressal Commission Hyderabad
06-04-2018 Dr. Saubhik Bardhan & Another Versus Sunny Rock Estates & Developers Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
05-04-2018 Dr. Santasabuj Das & Another Versus Sunny Rock Estates & Developers Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
04-04-2018 Dipankar Sinha & Another Versus Sunny Rock Estates & Developers Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
03-04-2018 Sourav Chakraborty & Another Versus Sunny Rock Estates & Developers Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
02-04-2018 Prakash Sharma & Another Versus Sunny Rock Estates & Developers Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
28-03-2018 M/s. Talak Homes & Estates, Through its partners:- Madhav Talak & Others Versus The Village Panchayat of Curtorim, Through its Secretary In the High Court of Bombay at Goa
13-03-2018 Eshwarama & Others Versus M/s. Janaharsha Estates ? N? Constructions Private Limited Represented by its Chairman & Managing Director, Hyderabad Telangana State Consumer Disputes Redressal Commission Hyderabad
09-03-2018 Chinta Devi Versus The Director of Estates (Regions) & Another High Court of Himachal Pradesh
07-03-2018 M/s. Aditya Real Estates, Rep. by Manish Agrawal Versus P. Baskar, Partner, M/s. Vasavi Builders Medavakkam, Now known as Sri Aishwaryam Homes High Court of Judicature at Madras



Directors
DIN Name Since
00041375 MURARI LAL AGARWAL 04-10-2008
05262120 RAKESH KUMAR SHARMA 30-04-2012

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