G P S FORCE PRIVATE LIMITED

Activity: Business Services in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
29AAFCG5402J1ZK 		PAN No
AAFCG5402J
CIN
U74920KA2014PTC073777 		ROC
RoC-Bangalore 		Incorporation Date
24-02-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
073777 		Registration Date
24-02-2014 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
guruprasad.gpsforce@gmail.com
Registered Address
No.378/3, 10th Main, Vidyapeeta, BSK 3rd Stage, Near Ayappa Temple, Srinivas Nagar BANGALORE Bangalore KA 560085 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G P S FORCE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 06-04-2021 12:09
03-03-2021 Prem Chandra Thakur Versus Central Industrial Security Force & Others High Court of Delhi
08-12-2020 Paulraj Versus The Chief Security Commissioner, Railway Protection Force, Southern Railway, Chennai & Others Before the Madurai Bench of Madras High Court
25-11-2020 Director General of Police, Railway Protection Force & Others Versus Rajendra Kumar Dubey Supreme Court of India
16-10-2020 Force No. 841162164 (EX Senior Nursing Assistant) S. Thamarai Selvam Versus The Union of India, Represented by the Secretary, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
31-07-2020 C. Jamunarani Versus The Director General of Police/Head of Police Force, Tamil Nadu & Others Before the Madurai Bench of Madras High Court
27-07-2020 M/s. Sainath Security Force & Man Power Service, Represented by its Proprietor B.S. Mannur Versus The State of Karnataka, Represented by its Under Secretary, Bangaluru & Others High Court of Karnataka Circuit Bench OF Kalaburagi
21-07-2020 Force Motors Ltd. (Formerly K Known As Bajaj Tempo Ltd.) Akurdi, Through Its Authorised Singantory, Pune Versus Shibu Bag & Others National Consumer Disputes Redressal Commission NCDRC
13-07-2020 Jayant H. Meshram Versus The Director General, Indo-Tibetan Border Police Force & Another High Court of Delhi
11-03-2020 Shishpal Versus Inspector General, Central Industrial Security Force, Western Sector, Mumbai & Others Before the Madurai Bench of Madras High Court
26-02-2020 The Director General, Railway Protection Force Railway Board, New Delhi & Others Versus Rajiv Kumar Singh High Court of Judicature at Allahabad
23-01-2020 K. Venkatesan Versus The Director General of police, Head of Police Force, Chennai & Others High Court of Judicature at Madras
08-01-2020 Yasodhar Kamat Versus Director General, Border Security Force & Others Supreme Court of India
07-01-2020 Air Force Naval Housing Board Versus Air CMDE B K Gandhi (Retd) National Consumer Disputes Redressal Commission NCDRC
03-01-2020 Force Motors Limited Versus Swaranjit Singh & Another National Consumer Disputes Redressal Commission NCDRC
24-12-2019 Chief Security Commissioner, Railway Protection Force & Others Versus Jiwit Prosad Arya High Court of Judicature at Calcutta
06-12-2019 Balram Meena Versus Railway Protection Force & Another High Court of Delhi
15-11-2019 The Director General Central Industrial Security Force, New Delhi & Others Versus M. Selvam Before the Madurai Bench of Madras High Court
30-10-2019 Alex Pandian Versus State Rep. by The Inspector of Police, Virudhunagar Railway Protection Force Police Station, Virudhunagar District Before the Madurai Bench of Madras High Court
11-09-2019 Ami Lal Versus Commandant, 52nd Battalion, Central Reserve Police Force, Manipur & Another High Court of Orissa
26-08-2019 Babitha Versus The Commandant Central Industrial Security Force (CISF) (Disciplinary Authority) Department of Atomic Energy (DAE) Ministry of Home Affairs, Kancheepuram & Others High Court of Judicature at Madras
01-08-2019 Shashi Bhusan Prasad Versus Inspector General Central Industrial Security Force & Others Supreme Court of India
17-06-2019 Angels Nair, General Secretary, Animal Legal Force Integration, Ernakulam Versus The Principal Secretary to Department of Forest & Wild Life, Government of Kerala, Thiruvananthapuram & Others High Court of Kerala
16-05-2019 The Chief Administrative Officer, Air Force Administrative College, Coimbatore Versus The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chennai & Another High Court of Judicature at Madras
05-04-2019 X. Charles Ravi Versus The Principal Chief Conservator of Forests, (Head of Forest Force), Chennai & Others High Court of Judicature at Madras
26-03-2019 Amit Kumar Versus Central Industrial Security Force, Ministry of Home Affairs, Government Of India, Hakimpet, Hyderabad, rep. by Inspector General (Training Sector) & Another High Court of for the State of Telangana
19-03-2019 Amresh Sharma Versus Director General, Border Security Force High Court of Delhi
06-03-2019 P. Karuppuswamy Versus The Senior Divisional Security Commissioner/Disciplinary Authority, Railway Protection Force, Chennai & Others High Court of Judicature at Madras
06-03-2019 P. Karuppuswamy Versus The Senior Divisional Security Commissioner/Disciplinary Authority, Railway Protection Force, Chennai & Others High Court of Judicature at Madras
28-02-2019 The Special Director General Central Zone, Central Reserve Police Force, West Bengal & Others Versus Mallappa Holkundi High Court of Karnataka Circuit Bench OF Kalaburagi
27-02-2019 The Commandant, Tamil Nadu Special Police (Special Force), Veerapuram, Chennai & Others Versus S. Shanmuga Rajan High Court of Judicature at Madras
12-02-2019 D. Selvakumar Versus The Director General, Central Reserve Police Force, New Delhi & Others High Court of Judicature at Madras
19-01-2019 Force Motors Limited Versus Jitendra Bramhanand Ambade & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
18-01-2019 L. Venkatapathi Versus The Assistant Commandant Central Industrial Security Force Unit & Others High Court of Kerala
03-01-2019 M/s. Force I Guarding Services Pvt. Ltd., Chennai Versus The Commissioner of Service Tax, Chennai High Court of Judicature at Madras
25-10-2018 M. Kumar Versus Union of India, The State, Rep. by Inspector of Police Railway Protection Force Katpadi, Vellore High Court of Judicature at Madras
27-08-2018 Kulpreet Kaur Versus The Deputy Inspector General Central Industrial Security Force High Court of Delhi
04-07-2018 P. Ramachandran Versus The Commandant, Central Industrial Security Force, Vikram Sarabai Space Centre, Thumba, Thiruvananthapuram & Others High Court of Kerala
03-07-2018 Shamsher Singh Versus Indo-Tibetan Border Police Force & Others High Court of Delhi
02-07-2018 D. Janakiraman, Head Constable/GD Versus Deputy Commandant, Central Industrial Security Force, Chennai & Others High Court of Judicature at Madras
02-07-2018 Sujoy Gupta, Deputy Commandant Central Industrial Security Force Unit, Chennai Petroleum Corporation Limited, Chennai Versus The Director General, Central Industrial Security Force, New Delhi & Others High Court of Judicature at Madras
14-06-2018 Force Motors Limited V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-04-2018 G. Dhananjaya Versus The Inspector General of Police, Central Reserve Police Force, Madhyapradesh & Others High Court of Karnataka
04-04-2018 R. Sekar Head Constable/GD Office of the Assistant Commandant CISF Unit, Bhavini, Kalpakkam Versus The Director General, Central Industrial Security Force Headquarters, New Delhi & Others High Court of Judicature at Madras
28-03-2018 Ex Sgt Alaparthi Panaiah, Instrument Fitter, Indian Air Force (9 BRD) Andhra Pradesh Versus Union of India Rep. by Secretary, Govt of India, Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
12-03-2018 Gurusiddappa Versus The Office of the Group Commandant, Central Industrial Security Force, Rep by its Group Commandant, Ministry of Home Affairs, Chennai & Others High Court of Judicature at Madras
12-03-2018 M/s. Unity Security Force & Training Institute Versus The Assistant Provident Fund Commissioner, Employees Provident Fund Organization & Another In the High Court of Bombay at Nagpur
09-02-2018 D. Sivarama Chandran Versus The Divisional Security Commissioner, Railway Protection Force, Salem High Court of Judicature at Madras
06-02-2018 Central Reserve Police Force & Others Versus Bundel Singh & Another Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
05-01-2018 A. Palanisamy Versus State Inspector of Police, Vigilance & Anti Corruption Force, Thanjavur Before the Madurai Bench of Madras High Court
29-11-2017 G.S. Rajaneesh Railway Protection Force Barracks, Wall Tax Road, Chennai Versus Senior Divisional Security Commissioner, Railway Protection Force, Southern Railway, Chennai & Another High Court of Judicature at Madras
17-11-2017 National Security Force & Labour Supply V/S CCE, Bharuch Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
16-11-2017 Force Motors Ltd V/S CCE & ST, Indore Customs Excise Service Tax Appellate Tribunal New Delhi
24-10-2017 E. Thaninayagam Versus Chief Security Commissioner, Railway Protection Force (RPF), Chennai & Another High Court of Judicature at Madras
23-10-2017 Force Motors Ltd. and Others V/S Commissioner of Central Excise and Service Tax Customs Excise Service Tax Appellate Tribunal New Delhi
23-10-2017 Force Motors Ltd V/S Commissioner of C. Ex. & S.T., Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
19-10-2017 No. J 282401-R, JWO INDIAN AIR FORCE, K. Gopalakrishnan Nair, Alleppey Versus Union of India Represented by the Secretary To The Ministry of Defence, Department of Ex-Servicemen Welfare, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
18-10-2017 Unity Security Force V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-10-2017 G. Saravanan Versus The Deputy Inspector General of Police, Recruit Training Centre Central Reserve Police Force Avadi, Chennai & Others High Court of Judicature at Madras
28-09-2017 No.23610 T, Wing Commander Joy Jacob, IAF, Trivandrum Versus The Union of India, Through The Secretary, Ministry of Defence (Air Force), South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
01-09-2017 The Union of India, through Railway Protection Force, Akola Versus Mohomad Harun In the High Court of Bombay at Nagpur
23-08-2017 The Director General Central Reserve Police Force Versus Cpl. Sunil Singh & Others Supreme Court of India
18-08-2017 Aditya Singh, Chhattisgarh Versus Union of India Through The Railway Protection Force (R P F), Durg, Chhattisgarh High Court of Chhattisgarh
25-07-2017 Naresh Wasudeo Khanzode Versus Commandant, Central Reserve Police Force & Others In the High Court of Bombay at Nagpur
14-07-2017 S. Sivakumar Versus The Deputy Inspector General of Police, Group Centre, Central Reserve Police Force, Chennai & Another High Court of Judicature at Madras
28-06-2017 Central Board of Trustees, Employee's Provident Fund Organization, Indore Versus M/s. Force Motors Limited, Pithampur, District-Dhar High Court of Madhya Pradesh Bench at Indore
22-06-2017 D. Rekha Versus The Deputy Inspector General of Police Recruit Training Centre Central Reserve Police Force Avadi, Chennai & Another High Court of Judicature at Madras
19-06-2017 S. Sunitha Versus The Director General, Central Reserve Police Force, New Delhi & Others High Court of Judicature at Madras
12-06-2017 Jwalla Security Force V/S Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
17-05-2017 Force Motors Limited Versus Balbir Singh & Others National Consumer Disputes Redressal Commission NCDRC
08-05-2017 Force Motors Ltd V/S CC, CCE & ST, Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
10-04-2017 Air Force Auditorium V/S C.S.T., Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
23-03-2017 K. Subramanyam Naidu Versus The Railway Protection Force, rep. by Its Chairman, Ministry of Rao & Others In the High Court of Judicature at Hyderabad
17-03-2017 Force Motors Limited (Formely known as Bajaj Tempo Ltd) Bombay Versus Balbir Singh & Others National Consumer Disputes Redressal Commission NCDRC
01-03-2017 S. Muraleedharan Pillai, Ex 0614209 H, Sgt (Discharged from the Indian Air Force) Retired as Manager, Indian Bank, Kollam Versus Union of India, Represented by the Secretary, Ministry of Defence (Army), South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
08-02-2017 Randhir Andrews, Ex No. 723802 R SGT of Indian Air Force Versus Union of India, Represented by its Secretary, Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
27-01-2017 The Special Tahsildar(L.A.), Air Force Station, Thanjavur Versus Packrisamy Mannaiar & Another Before the Madurai Bench of Madras High Court
27-01-2017 Agile Security Force Pvt Limited, Kondapur, Ranga Reddy District & Another Versus The Executive Officer, Tirumala Tirupati Devasthanam & Another In the High Court of Judicature at Hyderabad
24-01-2017 Ex Corporal Saju Joseph, (Indian Air Force Service No.722724 N) Versus Union of India, Represented by its Secretary Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
12-01-2017 Pramod K.K Versus Union of India Rep. by The Inspector General, Central Industrial Security Force, Chennai & Others High Court of Judicature at Madras
04-01-2017 T. Joy Thomas Versus The Director General, Directorate of Central Reserve Police Force, C.G.O. Complex, Lodhi Road, New Delhi & Others High Court of Judicature at Madras
14-12-2016 Central Industrial Security Force & Others Versus Abrar Ali Supreme Court of India
14-12-2016 Central Industrial Security Force & Others Versus Abrar Ali Supreme Court of India
11-11-2016 M. Selvakumar Versus The Inspector General of Police, Central Reserve Police Force ? Southern Sector, Hyderabad, Telengana State & Others Before the Madurai Bench of Madras High Court
14-10-2016 G. Narayan Rao Versus Union of India, rep., by its Commandant, Central Industrial Security Force, CISF Unit In the High Court of Judicature at Hyderabad
14-09-2016 Union of India Represented by The Air Officer Commanding Air Force Station, Sulur Versus The Central Administrative Tribunal Rep. by its Registrar High Court, Chennai & Another High Court of Judicature at Madras
24-08-2016 N. Kalyani Versus The Central Industrial Security Force, (Ministry of Home Affairs) rep. by its Director General (Training) Head Quarters & Others In the High Court of Judicature at Hyderabad
24-08-2016 The Deputy Inspector General of Police, Central Reserve Police Force, Group Centre & Another Versus K. Ravinder In the High Court of Judicature at Hyderabad
22-08-2016 Shahid Husain, CISF No.944380064 Versus The Director General, Central Industrial Security Force, New Delhi & Others High Court of Judicature at Madras
18-08-2016 Jayshree Khersa Versus All Assam Forest Protection Force Employees Association, Represented by Sri Haren Chandra Ray & Others High Court of Gauhati
08-07-2016 Commandant, Central Reserve Police Force Versus Kashmira & Others National Consumer Disputes Redressal Commission NCDRC
27-06-2016 M. Thiruselvam Versus The Director General, Railway Protection Force, New Delhi & Others High Court of Judicature at Madras
01-06-2016 N. Perumal Versus The Principal Chief Conservator of Forests & Head of Forest Force & Others High Court of Judicature at Madras
06-05-2016 Air Force Naval Housing Board Versus Chandra Shekhar Vats High Court of Judicature at Allahabad
22-03-2016 Sona Bai Maravi & Others Versus Central Industrial Security Force High Court of Madhya Pradesh
22-03-2016 Sona Bai Maravi & Others Versus Central Industrial Security Force High Court of Madhya Pradesh
21-03-2016 Pankajakshan Nair, JGO HQ SAC (U), Air Force, Trivandrum & Others Union of India, represented by Secretary, Ministry of Defence, New Delhi & Another Central Administrative Tribunal Ernakulam Bench
29-02-2016 Hanumanthanayak Versus State of Karnataka by Railway Police Force, represented by Public Prosecutor, Mysore High Court of Karnataka
01-12-2015 Poona Employees Union Versus Force Motors Limited & Another Supreme Court of India
19-11-2015 Kota Joji Versus The Railway Protection Force (RPF), Rep. by its Sr. Div. Security Commissioner (SCR) & Others In the High Court of Judicature at Hyderabad
17-08-2015 Sanjeev Chaudhry Versus Director General, Indo Tibetan Border Police Force & Others High Court of Delhi



GST Number(s) for G P S FORCE PRIVATE LIMITED
KARNATAKA 29AAFCG5402J1ZK  



Directors
DIN Name Since
06413828 ROOPA GURUPRASAD 24-02-2014
06794521 HARADAGERE RAMALINGAPPA GURUPRASAD 24-02-2014

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