Some PAST Judgements / Case Laws similar to G L COKE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 20-02-2021 17:14
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07-02-2020 |
M/s. S.K.J. Coke Industries Ltd. & Another Versus Coal India Ltd. & Others |
Supreme Court of India |
07-01-2020 |
M/s. Maa Bhadrakali Coke Industries (Pvt.) Ltd., Dhanbad Versus The State of Jharkhand & Others |
High Court of Jharkhand |
30-07-2019 |
Himadri Coke & Petro Ltd. & Another Versus WB Industrial Infrastructure Development Corporation & Others |
High Court of Judicature at Calcutta |
10-05-2019 |
State of Jharkhand & Others Versus M/s. Akash Coke Industries Pvt. Ltd. |
Supreme Court of India |
03-04-2019 |
In the Matter of: Pure Coke Limited & Another |
National Company Law Tribunal Kolkata |
19-02-2019 |
Venkatesh Coke & Power Limited & Others Versus M/s. Otto India Private Limited, Rep. by its Partner A. Naraynan |
High Court of Judicature at Madras |
16-01-2019 |
Employers In Relation To Management Of Lodna Coke Versus Their Workman Being Represented By Joint General Secretary |
High Court of Jharkhand |
10-08-2018 |
In the Matter of: Impex Ferro Tech Private Limited & In the Matter of: Auroma Coke Limited |
High Court of Judicature at Calcutta |
08-08-2018 |
I.T.O., Ward-8(4), Kolkata Versus M/s. Hoogly Met Coke & Power Co. |
Income Tax Appellate Tribunal Kolkata |
08-08-2018 |
M/s. Bhagwati Coke Industries Pvt. Ltd., Aurangabad through one of its Directors, Shyam Kishore Prasad & Another Versus The State of Bihar through the District Magistrate, Aurangabad & Others |
High Court of Judicature at Patna |
20-07-2018 |
Edelweiss Asset Reconstruction Ltd. Versus Shree Coke Manufacturing Co. P. Ltd. |
National Company Law Tribunal Kolkata |
19-07-2018 |
Gaja Trustee Company Pvt. Ltd. & Others Versus Haldia Coke & Chemicals Pvt. Ltd |
National Company Law Appellate Tribunal |
15-05-2018 |
Gujarat Nre Coke Ltd. (In Liquidation) Versus Arun Kumar Jagatramka |
National Company Law Tribunal Kolkata |
17-11-2017 |
Shivam Coke Private Limited Versus Eastern Coalfield Limited & Others |
High Court of Judicature at Calcutta |
10-10-2017 |
Commissioner of Central Excise, Customs and Service Tax, Belgaum V/S Gujarat NRE Coke Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
20-07-2017 |
Taktuk Bhutia @ T. T. Bhutia, Managing Director, M/s. North East Group of Engineers (P) Ltd., Versus M/s. Pure Coke & Others |
High Court of Sikkim |
01-02-2017 |
M/s. Gujarat Nre Coke Limited & Another Versus M/s. Jindal Steel And Power Limited |
High Court of Delhi |
29-08-2016 |
Ambay Coke Industries Pvt. Ltd. Versus State Bank of India |
High Court of Judicature at Calcutta |
27-07-2016 |
M/s Bhagwati Coke Industries Pvt. Ltd., through one of its Directors, Shyam Kishore Prasad & Another Versus The Central Coalfields Ltd., through its Chairman-cum-Managing Director & Others |
High Court of Judicature at Patna |
11-01-2016 |
Regional provident Fund Commissioner Versus M/s. Sreeji Combine Coke (P) Ltd. & Another |
High Court of Orissa |
21-12-2015 |
Gujarat NRE Coke Limited & Another Versus Jindal Steel & Power Limited & Others |
High Court of Judicature at Calcutta |
03-12-2015 |
Gujarat NRE Coke Limited & Another Versus Jindal Steel & Power Limited & Others |
High Court of Judicature at Calcutta |
31-08-2015 |
Bla Coke Pvt. Ltd. V/S State Of Gujarat & Others |
Supreme Court of India |
10-04-2015 |
Bharat Coking Coal Ltd. Versus M/s. Auroma Coke Ltd. & Others |
High Court of Judicature at Calcutta |
08-04-2015 |
S.J. Coke Industries Pvt. Ltd. Versus Central Coalfields Ltd. |
Supreme Court of India |
21-11-2014 |
Bla Coke Pvt. Ltd V/S State Of Gujarat & Others. |
Supreme Court of India |
02-08-2014 |
M/s. Raj Coke Industries Versus The Commissioner of Taxes & Others |
High Court of Gauhati |
06-12-2013 |
M/s. Auroma Coke Ltd Versus State through S.P, C.B.I & Another |
High Court of Jharkhand |
27-08-2013 |
Auroma Coke Ltd. & Another Versus Coal India Ltd. & Others |
High Court of Judicature at Calcutta |
24-07-2013 |
M/s. Auroma Coke Ltd. & Another Versus Coal India Ltd. & Others |
High Court of Judicature at Calcutta |
24-04-2013 |
The Small Scale Bee-hive Hard Coke Producers Association & Others Versus Eastern Coalfields Ltd. & Others |
High Court of Judicature at Calcutta |
22-01-2013 |
Gujarat NRE Coke Ltd. & Another Versus Gregarious Estates Incorporated & Others |
High Court of Judicature at Calcutta |
23-08-2012 |
M/s. Tetulia Coke Plant(P) Ltd.& Others Versus P. S. Bhattacharya |
High Court of Judicature at Calcutta |
31-07-2012 |
In The Matter of: Gujrat NRE Coke Limited & Another Versus Gregarious Estates Incorporated & Others |
High Court of Judicature at Calcutta |
03-05-2012 |
M/s. Sethi Coke Industries Versus Jamshed Ali (MD.) & Another |
High Court of Gauhati |
13-02-2012 |
M/s Tetulia Coke Plant Pvt. Ltd. Versus Bank of India |
High Court of Jharkhand |
10-08-2011 |
Eastern Coalfields Ltd. Versus M/s. Tetulia Coke Plant(P)Ltd.& Others |
Supreme Court of India |
10-08-2011 |
State of Jharkhand & Others Versus M/s. Shivam Coke Industries, Dhanbad |
Supreme Court of India |
19-01-2011 |
R (on the application of Coke-Wallis) (Appellant) Versus Institute of Chartered Accountants in England and Wales (Respondent) |
United Kingdom Supreme Court |
04-10-2010 |
Eastern Coal Fields Ltd. Versus M/S. Tetulia Coke Plant (P) Ltd. & Others |
High Court of Judicature at Calcutta |
01-09-2010 |
Commissioner of Income-tax Versus Chhinmastika Coke Industries (P) Ltd |
High Court of Jharkhand |
07-12-2009 |
Ratanlal Tamakhuwala Versus Gujarat Nre Coke Limited |
High Court of Judicature at Calcutta |
09-09-2009 |
Balaji Coke Industry Pvt. Ltd. Versus M/s. Maa Bhagwati Coke (Guj) Pvt. Ltd. |
Supreme Court of India |
16-07-2009 |
Elements Coke Pvt. Ltd Versus UCO Bank |
High Court of Judicature at Calcutta |
03-11-2008 |
M/s. Bharat Coking Coal Ltd. & Others Versus M/s. Saraswati Hard Coke Manufacturers & Others
|
Supreme Court of India |
26-09-2008 |
Uco Bank v/s Elementies Coke Private Limited |
Debt Recovery Appellate Tribunal At Kolkata |
09-05-2008 |
Bank of Baroda v/s Amon Coke Plant Private Limited and Others |
Debt Recovery Appellate Tribunal At Kolkata |
09-05-2008 |
Bank of Baroda v/s Amon Coke Plant Private Limited and Others |
Debt Recovery Appellate Tribunal At Kolkata |
07-05-2007 |
Employers in relation to Bararee Coke Plant of B.C.C. Ltd. Versus Presiding Officer, Central Government Industrial Tribunal No. 2, Dhabnad |
High Court of Jharkhand |
29-03-2007 |
Auroma Coke Limited Versus Steel Authority of India Ltd. |
High Court of Judicature at Calcutta |
21-11-2006 |
Commissioner of Taxes & Others Versus Mahabir Coke Industries |
High Court of Gauhati |
05-08-2005 |
Bharat Coking Coal Limited Versus Chandrama Hard Coke Mfg. Co. |
High Court of Judicature at Calcutta |
17-01-2005 |
Himadri Coke & Petro Ltd. Versus Soneko Developers (P) Ltd & Others
|
Supreme Court of India |
27-10-2004 |
Venkatesh Coke And Power Ltd. Versus Simplex Concrete Pils (India) Ltd. |
High Court of Delhi |
06-07-2004 |
Aman Coke Plant Private Limited Versus The Bharat Coking Coal Limited |
High Court of Bihar |
26-03-2004 |
Akash Coke Industries (P) Ltd. and Another Versus Coal Controller and Others
|
Supreme Court of India |
17-03-2004 |
Soneko Developers Pvt Ltd Versus Himadri Coke, Petro Ltd. |
High Court of Judicature at Calcutta |
20-08-2003 |
Employers in relation to Bararee Coke Plant of Bharat Coking Coal Ltd. Versus Presiding Officer |
High Court of Jharkhand |
04-07-2003 |
The Chairman-cum-Managing Director Bharat Coking Coal Limited Versus Shiv Domestic Coke |
High Court of Bihar |
14-05-2003 |
Mahavir Coke Industries Versus Commissioner Of Taxes |
High Court of Assam |
21-02-2003 |
Mahabir Coke Industries Pvt. Ltd. Versus Commissioner Of Taxes |
High Court of Assam |
08-01-2003 |
Bhagwati Coke Industries Pvt Ltd Versus State Of Jharkhand |
High Court of Jharkhand |
14-08-2002 |
Bajrang Hard Coke Manufacturing Corporation Versus Ramesh Prasad |
High Court of Jharkhand |
06-06-2002 |
Mahabir Coke Industries Pvt. Ltd. Versus Commissioner Of Taxes |
High Court of Assam |
19-02-2001 |
Shivam Coke P Ltd Versus State of Jharkhand |
High Court of Jharkhand |
17-01-2001 |
Maa Chhinnamastika Coke Industries Private Limited Versus The State of Bihar |
High Court of Jharkhand |
17-02-2000 |
Pollution Control Board, Assam Versus Mahabir Coke Industry and Another
|
Supreme Court of India |
20-04-1999 |
Shiv Shambhu Hard Coke Versus Bihar State Electricity Board |
High Court of Bihar |
05-02-1999 |
Hindusthan Zinc Ltd. Versus Gujarat NRE Coke Ltd. |
High Court of Judicature at Calcutta |
27-01-1999 |
Makabir Coke Industry Versus Pollution Control Board |
High Court of Assam |
15-12-1998 |
Akash Coke Industries Pvt. Limited Versus State of Bihar |
High Court of Bihar |
01-06-1998 |
Singhal Coke Industries Versus State of U.P. |
High Court of Judicature at Allahabad |
19-03-1998 |
Amit Coke Industries Versus State of Bihar |
High Court of Bihar |
06-01-1998 |
Singhal Coke Industries Versus State of U.P. |
High Court of Judicature at Allahabad |
29-08-1996 |
Mahabir Coke Industry Versus Pollution Control Board |
High Court of Assam |
05-10-1993 |
Mahavir Coke Industries Versus Commissioner Of Taxes Assam |
High Court of Assam |
02-02-1993 |
Sonbhadra Coke Products Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
29-03-1989 |
Ram Prasad Yadav (Deceased) and Bombay Mineral and Allied Industries Employees' Union and Bombay Coal and Coke Workers' Union Versus Chairman, Bombay Port Trust and Others
|
Supreme Court of India |
26-08-1988 |
Sree Jagadamba Coke Mfg.Enterprises Versus Union of India |
High Court of Judicature at Calcutta |
08-04-1988 |
Anil Hard Coke Industries Versus The State of Bihar |
High Court of Bihar |
26-11-1987 |
Sales Tax Officer, Sector Ii, Moradabad and Another Versus Messrs Coal and Coke Supplies Corporation, Moradabad and Kanpur and Others
|
Supreme Court of India |
03-09-1987 |
Small Scale Bee-Hive Hard-Coke Producers Association Versus Government of India |
High Court of Bihar |
14-04-1987 |
Bajrangbali Coke Briquetting Industries Versus State of Bihar |
High Court of Bihar |
13-12-1984 |
Ram Co Coke Industries Versus Commissioner Of Sales Tax U P Lucknow |
High Court of Judicature at Allahabad |
10-12-1982 |
Sanjeev Coke Manufacturing Company Versus Bharat Coking Coal Limited and Another
|
Supreme Court of India |
11-07-1967 |
The Management of Bararee Coke Plant Versus Their Workmen |
High Court of Bihar |
08-07-1958 |
Coke Oven Construction Company (Private) Ltd Versus The State of Bihar |
High Court of Bihar |
30-06-1914 |
Herd Verses Herd Versus Weardale Steel, Coal And Coke Company, Limited And Others |
House of Lords |