Some PAST Judgements / Case Laws similar to G K V INFRA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-09-2023 12:42
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| 02-08-2023 |
Constronics Infra Ltd, Chennai & Others Versus State Superintendent of Police Special Investigation Cell Vigilance & Anti-Corruption Alandur, Chennai & Others |
High Court of Judicature at Madras |
| 21-06-2023 |
Vaata Infra Limited, Chennai Versus The Repatriates Co-operative Finance & Development Bank Ltd., (Repco Bank Ltd), Chennai |
High Court of Judicature at Madras |
| 13-06-2023 |
Himachal Pradesh Power Corporation Ltd Versus M/s. KSR Infra Structure Pvt. Ltd |
High Court of Himachal Pradesh |
| 29-05-2023 |
Roadway Solutions India Infra Limited Versus National Highway Authority Of India |
High Court of Delhi |
| 10-04-2023 |
NTPC Limited Versus M/s. Spml Infra Limited |
Supreme Court of India |
| 02-03-2023 |
M/s. Sri Rama Constructions (formerly known as Rohini Constructions), A regd. Partnership Firm, S-4, Harshini Residency, Hyderabad, rep. by its Managing Partner G. Venkata Sri Rama Raju Versus M/s. Max Infra (I) Limited, rep. by its Authorized Signature & Managing Director K.V. Pradeep & Another |
High Court of for the State of Telangana |
| 17-02-2023 |
P. Palanisamy & Others Versus M/s. Anjli Infra Housing LLP |
National Consumer Disputes Redressal Commission NCDRC |
| 06-02-2023 |
M/s. Ratnawat Infra Construction Company LLP. Versus Commissioner, Central Excise & CGST-Jaipur I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
| 01-02-2023 |
Ozone Urbana Infra Developers Private Ltd, Represented by its Authorized Signatory/ Senior Manager Legal, V. Balaji, Bangalore Versus The State of Karnataka, Represented by its Principal Secretary, Bangalore & Others |
High Court of Karnataka |
| 11-01-2023 |
Cosmos Infra Engineering (India) Private Limited Versus Rajiv Saini |
National Consumer Disputes Redressal Commission NCDRC |
| 10-01-2023 |
Vaata Smart Limited (Formerly Vaata Infra Limited), Rep. by its Authorized Representative, V.R. Raghunathan, Chennai Versus Mysore Sales International Limited, Rep. by its Authorized Signatory, Bangalore |
High Court of Judicature at Madras |
| 09-01-2023 |
MA Multi-Infra Development Pvt. Ltd. (Formerly known as Ma Dairy Products P. Ltd. and MA Multi-Trade P. Limited) Versus The Assistant Commissioner of Income-tax, Mumbai & Others |
High Court of Judicature at Bombay |
| 09-01-2023 |
Saurashtra Infra & Power Pvt. Ltd. Versus Deputy Commissioner of Income-tax Circle-3(3)(1), Mumbai & Others |
High Court of Judicature at Bombay |
| 12-12-2022 |
Dhruthi Infra Projects Ltd., Represented by its Authorised Signatory/Director) Karru Koteswara Rao, Bengaluru Versus State Single Window Clearance Committee, Represented by its Nodal Agency Karnataka Udyog Mitra, Represented by its Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
| 02-12-2022 |
Annu Infra Construct (I) Pvt. Ltd., Through our constituted Attorney Birender Kumar Singh Versus Ramesh Naik & Others |
In the High Court of Bombay at Goa |
| 20-10-2022 |
M/s. Nirmala Infra Projects India Limited, Rep. by its Directors Ch. Narasimha Reddy and Ch. Rajendra Reddy & Others Versus The State of Telangana, rep. by its Public Prosecutor, High Court for the State of Telangana, Hyderabad & Another |
High Court of for the State of Telangana |
| 27-09-2022 |
M/s. Jhar Mining Infra Private Limited Versus CMD, managing Coalfields Ltd. & Others |
High Court of Orissa |
| 31-08-2022 |
Dr. Biswajit Das & Another Versus M/s. Shelter Infra Projects Limited & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 11-08-2022 |
Infinity Infra, A registered Partnership firm & Another Versus The City and Industrial Development Corporation of Maharashtra Limited & Others |
High Court of Judicature at Bombay |
| 05-08-2022 |
N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 19-07-2022 |
GKR Infra Projects India Private Limited Versus State of Telangana & Another |
High Court of for the State of Telangana |
| 11-07-2022 |
M/s. R.S. Infra-Transmission Ltd. Versus Saurinindubhai Patel & Others |
Supreme Court of India |
| 08-07-2022 |
M/s. Harekrushna Infra Projects Pvt. Ltd. & Another Versus State Bank of India |
High Court of Gujarat At Ahmedabad |
| 06-07-2022 |
M/s. SPML Infra Ltd. Versus M/s. Trisquare Switchgears Pvt. Ltd. |
High Court of Delhi |
| 20-06-2022 |
M/s. Terra Infra Development Limited Versus M/s. NCC Limited |
High Court of for the State of Telangana |
| 31-05-2022 |
Central Board of Trustees (EPFO) Versus M/s. Era Infra Engineering Ltd. |
High Court of Delhi |
| 06-05-2022 |
Kiran Infra Engineers Limited Versus Northern Railway Through General Manager |
High Court of Delhi |
| 04-05-2022 |
M/s. Phoenix Infra Pvt. Ltd., Throug Its Director, Pranav Puri Versus Paramjit Kaur Tiwana & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 19-03-2022 |
M/s. Supertech Precast Technologies Pvt. Ltd. Thru. Auth. Officer Versus State of U.P. Thru. Prin. Secy. Infra & Industrial Devpt & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
| 02-03-2022 |
Crosslite Infra Private Limited, Cochin Versus Director of Industries & Commerce Haryana Cum Chairman Haryana MSEMSC, Chandigarh & Others |
High Court of Kerala |
| 24-02-2022 |
L & T Infra Investments Partners, Rep. by its Authorized Signatory Vijayaraj, Mumbai Versus Ebenezar Inbaraj & Others |
High Court of Judicature at Madras |
| 18-02-2022 |
ACIT, Ahmedabad Versus M/s. West Wing Infra Projects 1, Dhaval Society, Ahmedabad |
Income Tax Appellate Tribunal Ahmedabad |
| 04-02-2022 |
M/s. Haven Infra Projects & Power Limited, Represented by its Director, Meena Chandrasekaran Versus The State Tax Officer, (Intelligence) Roving Squad (spl), Villupuram & Another |
High Court of Judicature at Madras |
| 02-02-2022 |
Northern ARC Capital Limited, Rep. by its authorized signatory, J. Veda Raguraj Versus Feed Back Infra Private Limited, Rep. by its authorized signatory, Haryana & Another |
High Court of Judicature at Madras |
| 17-01-2022 |
CRPL Infra Private Limited v/s Anil Agarwal, RP of Transafe Services Limited and Others. |
NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI) |
| 13-01-2022 |
Krishna Infra Developers, Through- Its Partner & Authorized Signatory Piyush Somani, Raipur Versus State of Chhattisgarh Through- Its Secretary Ministry of Housing & Environment, Raipur & Others |
High Court of Chhattisgarh |
| 01-12-2021 |
M/s Concep t Horizon Infra Pvt. Ltd., New Delhi, Represented by Director/Authorized Signatory, Jeevesh Sab harwal & Another Versus Aparna Nagesh Prakash |
High Court of Karnataka |
| 30-11-2021 |
IG3 Infra Limited, Represented by its Company Secretary, Chennai Versus Tamil Nadu Generation & Distribution Corporation Limited, Represented by Deputy Financial Controller, Chennai & Another |
High Court of Judicature at Madras |
| 26-11-2021 |
M/s. Pan Realtors Pvt. Ltd Versus State of U.P. Thr. Addl. Chief Secy. Infra.& Industrial Dev & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
| 25-11-2021 |
Bpip Infra Private Limited, Through Its Authorized Signatory Rakesh Kumar & Others Versus Income Tax Officer, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
| 08-11-2021 |
Debashish Sen Versus TDI Infra Structure Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
| 29-10-2021 |
Unicorn Infra Projects & Estate Pvt. Ltd. & Another Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 27-10-2021 |
Annamma Jiney Jose Versus M/s. Svamitva Infra Private Limited, Bangalore |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 06-10-2021 |
Secretary, Rajasthan State Road Transport Corporation (RSRTC), Jaipur & Others Versus M/s. Kalptaru Infra Projects Pvt. Ltd., Through Director Surendra Kumar Bardiya, Jaipur |
High Court of Rajasthan Jaipur Bench |
| 27-08-2021 |
Valluru Sivanath & Others Versus M/s. Sree Vijayabheri Infra, Rep. by its Managing Partner Vanama Venkateswara Rao & Another |
High Court of Andhra Pradesh |
| 10-08-2021 |
M/s. RDS Projects Ltd., New Delhi Versus Hll Infra Tech Services Ltd., Represented By Its Chief Engineer (Design), Thiruvananthapuram & Others |
High Court of Kerala |
| 03-08-2021 |
M/s. Kakatiya Infra Versus Shyamapanth Venkatram |
High Court of for the State of Telangana |
| 28-07-2021 |
IG3 Infra Limited, (Formerly known as ETL Infrastructure Services Limited & also as Indian Green Grid Group Limited), Chennai Versus D. Indira & Another |
High Court of Judicature at Madras |
| 14-07-2021 |
A2Z Infraservices Ltd. & Another Versus Quippo Infrastructure Ltd.(Now Known As Viom Infra Ventures Ltd.) |
Supreme Court of India |
| 17-06-2021 |
Hamraj Fashions Consultants P. Ltd. (Now known as Gilani Infra Pvt. Ltd.) Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 09-06-2021 |
VC Project & Infra Pvt. Ltd. Versus Porbandar Chhaya Municipality Through President/Chief Officer |
High Court of Gujarat At Ahmedabad |
| 23-04-2021 |
Siddamsetty Infra Projects Private Limited, Hyderabad rep. by its Chairman & Managing Director Versus Debbad Visweswara Rao & Others |
High Court of for the State of Telangana |
| 26-03-2021 |
Unicorn Infra Projects & Estates P. Ltd. Versus Securities and Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 25-03-2021 |
M/s. LC Infra Projects Pvt. Ltd. Versus Bihar Urban Infrastructure Development Corporation Ltd. & Others |
High Court of Judicature at Patna |
| 24-03-2021 |
M/s. Sankaranand Infra Versus The Managing Director, Tamil Nadu State Transport Corporation, Thanjavur |
Before the Madurai Bench of Madras High Court |
| 24-03-2021 |
M/s. Sankaranand Infra Versus The Managing Director, Tamil Nadu State Transport Corporation, Thanjavur |
Before the Madurai Bench of Madras High Court |
| 16-03-2021 |
M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another |
High Court of for the State of Telangana |
| 16-03-2021 |
M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another |
High Court of for the State of Telangana |
| 12-03-2021 |
Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another |
High Court of Judicature at Bombay |
| 12-03-2021 |
Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another |
High Court of Judicature at Bombay |
| 09-03-2021 |
Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited |
High Court of Delhi |
| 08-03-2021 |
Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited |
Supreme Court of India |
| 08-03-2021 |
Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited |
Supreme Court of India |
| 01-03-2021 |
M/s. Ashman Infra Project Pvt. Ltd Rep. By Its Director Sri Mintu Nath Having Its Registered Office At Loknath Path, Assam & Another Versus Biprangshu Talukdar |
High Court of Gauhati |
| 25-02-2021 |
The Joint Commissioner / Executive Officer Arulmigu Dhandayuthapani Swamy Thirukoil, Dindigul Versus Damodar Ropeways & Infra Ltd., A Company incorporated under the provisions of the Companies Act, 1956 Represented by its Vice President (Marketing & Business Development) & Others |
High Court of Judicature at Madras |
| 16-02-2021 |
M/s. Lotus Township & Infra Developers Pvt. Ltd. & Others Versus Jaideep Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 10-02-2021 |
Arihant Shivank Infra Projects Limited & Another Versus Renu Maheshwari |
National Consumer Disputes Redressal Commission NCDRC |
| 01-02-2021 |
Qingdao Construction Enginering Group Company Limited - M/s. Venkata Rao Infra Projects Private Limited (JV) Versus Government of India Through Ministry of Road Transport & Highways represented by the Chief Engineer (NH, R&B) & Another |
In the High Court of Bombay at Goa |
| 28-01-2021 |
Score Information Technologies Limited Versus GR Infra Projects Limited |
High Court of Delhi |
| 21-01-2021 |
M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. |
High Court of for the State of Telangana |
| 21-01-2021 |
M/s. Senthan Properties Versus M/s. S.V.S. Infra Services Pvt Ltd. |
High Court of for the State of Telangana |
| 07-01-2021 |
Beigh Construction Company Private Limited Versus Varaha Infra Limited |
High Court of Delhi |
| 04-12-2020 |
Dilip Buildcon Limited, Varaha Infra Limited Versus National Highways Authority of India, Through Its Chairman |
High Court of Delhi |
| 05-11-2020 |
M/s. Sandur Manganese & Iron Ores Ltd., Represented by its Company Secretary, Md. Abdul Saleem, Bangalore Versus M/s. R.K. Infra & Engineering (India) Pvt. Ltd., Represented by its Director |
High Court of Karnataka Circuit Bench At Dharwad |
| 02-11-2020 |
IIFCL Mutual Fund Versus Committee of Creditors of Gvr Infra & Others |
Supreme Court of India |
| 27-10-2020 |
K.I.P.L. Vistacore Infra Projects J.V. Through its Partnership Utakarsh Balasaheb Patil Versus Ichalkaranjee Municipal Council Office at Council Office & Others |
High Court of Judicature at Bombay |
| 06-10-2020 |
Mekal Infra Project Pvt. Ltd. Versus Prateek Airan |
Debts Recovery Appellate Tribunal at Allahabad |
| 25-09-2020 |
VSAIPPL – Satyam Infra (JV) & Another Versus Coal India Limited & Others |
High Court of Judicature at Calcutta |
| 25-09-2020 |
VSAIPPL – Satyam Infra (JV) & Another Versus Coal India Limited & Others |
High Court of Judicature at Calcutta |
| 21-09-2020 |
M/s. NTC Infra & Engineering Private Limited Represented by its Director S. Muthusamy, Versus The Assistant Commissioner (ST) & Others |
High Court of Judicature at Madras |
| 21-09-2020 |
M/s. NTC Infra & Engineering Private Limited Represented by its Director S. Muthusamy, Versus The Assistant Commissioner (ST) & Others |
High Court of Judicature at Madras |
| 09-09-2020 |
RPP Infra Projects Ltd. Erode, Tamil Nadu Versus Mangalore SEZ Limited (MSEZL) |
High Court of Karnataka |
| 21-07-2020 |
Lords Creative Infra Solutions Pvt. Ltd. & Another Versus State of Uttarakhand & Another |
High Court of Uttarakhand |
| 21-07-2020 |
Lords Creative Infra Solutions Pvt. Ltd. & Another Versus State of Uttarakhand & Another |
High Court of Uttarakhand |
| 21-05-2020 |
Magic Eye Developers Pvt. Ltd. Versus Green Edge Infra Pvt. Ltd. & Others |
High Court of Delhi |
| 16-03-2020 |
The Board of Trustees of Chennai Port Trust, Rep. by its Chairman, Chennai Versus M/s. Afcons Infra Structure Limited, Mumbai & Others |
High Court of Judicature at Madras |
| 06-03-2020 |
Abhijeet Ashoka Infra Structure Pvt. Limited V/S The Joint District Registrar (Class-I) & The Collector of Stamps & Another |
In the High Court of Bombay at Nagpur |
| 06-03-2020 |
Ritman Infra Ltd. & Others Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 27-02-2020 |
Perfect Synergy Advisory Pvt. Ltd. Versus Sagar Infra Rail International Limited & Others |
High Court of Delhi |
| 24-02-2020 |
M/s. Unique Omega Builders, Rep. By its Partner and Authorised Signatory P. Nalasamy Versus Mag Link Infra Projects (P) Ltd., Tamil Nadu |
High Court of Judicature at Madras |
| 15-02-2020 |
M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan |
High Court of Judicature at Madras |
| 15-02-2020 |
M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan |
High Court of Judicature at Madras |
| 15-02-2020 |
M/s. Sai Infra Equipment-s Private Limited, Represented by its Director K. Elango & Another Versus M/s. L&W Constructions Private Limited, Represented by R. Madhusuthanan |
High Court of Judicature at Madras |
| 07-02-2020 |
India Affordable Housing Solutions, (IAHS) & Another Versus Konark Infra Developers Private Limited & Others |
High Court of Delhi |
| 30-01-2020 |
M/s. IG3 Infra Limited, Rep. by its Director, Rukmini Thiagarajan, Thoraipakkam, Chennai Versus Deputy Commissioner of Income-tax, Nungambakkam, Chennai & Others |
High Court of Judicature at Madras |
| 24-01-2020 |
Jkm Infra Projects Limtied, Noida Thru. Directors Versus State of U.P. & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
| 13-01-2020 |
Aarpee Infra Projects (P) Ltd. Versus State of Bihar |
High Court of Judicature at Patna |
| 10-01-2020 |
Dilbag Singh Sabharwal Versus Ansal Properties & Infra-Structure Limited & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
| 12-12-2019 |
Dimples Infra & Another Versus Heer Mehta Landmark Developers Pvt. Ltd. |
High Court of Judicature at Bombay |
| 21-11-2019 |
Navia Sebastian Versus M/s. Nippon Infra Project (P) Ltd., Kochi, Represented by Its Director John George & Another |
High Court of Kerala |
