Some PAST Judgements / Case Laws similar to G. K. SYSTEMS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 15-06-2022 01:55
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17-02-2020 |
M/s. Ram E & I Systems Private Limited, Represented by its authorized signatory, R. Sivakumar, Chennai Versus State Tax Officer, Alwarpet Assessment Circle, Chennai |
High Court of Judicature at Madras |
29-01-2020 |
SBEC Systems (India) Ltd., New Delhi & Others Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
07-01-2020 |
Raj Systems Pvt. Ltd. & Others Versus Mahanagar Co-op. Bank Ltd. & Others |
High Court of Judicature at Bombay |
04-12-2019 |
M/s. Oriental Insurance Co. Ltd., Rep. By its Regional Manager, Chennai Versus M/s. Monotech Systems Ltd., Rep. By its Managing Director, Chennai |
High Court of Judicature at Madras |
22-11-2019 |
BGR Energy Systems Limited, Represented by its Assistant Vice President Accounts, Chennai Versus The Additional Commissioner of GST & Central Excise, Office of the Principal Commissioner of CGST & Central Excise, Nungambakkam, Chennai & Another |
High Court of Judicature at Madras |
21-11-2019 |
Strides Air Systems (P) Ltd., Rep. by its Director D. Anil Prabhu, Thiruvallur Versus The Authorised Officer, The State Bank of India, Stressed Assets Recovery Branch, Chennai & Others |
High Court of Judicature at Madras |
26-09-2019 |
M/s. Thiru Rani Logistics Private Limited represented by C. Karthikeyan Versus M/s. Toshiba JSW Power Systems Private Limited, Chennai |
High Court of Judicature at Madras |
25-09-2019 |
Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II |
High Court of for the State of Telangana |
18-09-2019 |
M/s. Hanon Automative Systems India Private Limited, Chengalpattu, Rep. by its Manager - Finance Versus The Presiding Officer, Principal Labour Court, Chennai & Others |
High Court of Judicature at Madras |
11-09-2019 |
Ankur Aeron Versus M/s. Nea-Asp Newzen Systems & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-08-2019 |
Suhas Janardan Chavan Proprietor of M/s. Suhas Hydro Systems & Others Versus Rajesh Housing Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
22-08-2019 |
Electronics & Controls Power Systems Private Limited, Rep. herein by its Managing Director, Rajaram Ramamurthy Versus WeP Peripherals Limited, Rep. herein by its Magaing Director, Ram Agarwal |
High Court of Karnataka |
18-06-2019 |
The Principal General Manager (Telecom), Bharat Sanchar Nigam Limited, Tiruchirapalli & Another Versus India com limited formerly known as Sesa Seat Information Systems Ltd, Pune & Others |
High Court of Judicature at Madras |
01-06-2019 |
Bharat Bhogilal Patel Versus Leitz Tooling Systems India Private Limited |
High Court of Judicature at Bombay |
23-04-2019 |
M/s. Zylog Systems Limited Versus The Income Tax Officer |
High Court of Judicature at Madras |
16-04-2019 |
M/s. Southern Cogen Systems Private Limited, Vellachery, Rep. by its Director B.S. Adisesh Versus M/s. Sree Venkateswara Engineering Corporation, Coimbatore, Rep. by its Managing Director, C.N. Sathyamurthy & Another |
High Court of Judicature at Madras |
29-03-2019 |
Ulo Systems LLC, Noida Versus DCIT (International Taxation) |
Income Tax Appellate Tribunal Delhi |
19-03-2019 |
CE Info Systems Pvt. Ltd. & Another Versus Gas Authority of India Ltd. |
High Court of Delhi |
14-03-2019 |
M/s. Hanon Automotive Systems India Private Limited, (Previously known as M/s. Visteon Automotive Systems India Private Limited) Represented by its Authorised Signatory, B. Swaminathan Versus The Deputy Commissioner of Income Tax, Chennai & Another |
High Court of Judicature at Madras |
28-02-2019 |
M/s. Freight Systems (India) Private Limited, Represented by its National Head - Finance & Accounts, P. Vijayakumar, Guindy Versus The Commissioner of Central Goods and Service Tax and Central Excise - Audit II Commissionerate, Chennai |
High Court of Judicature at Madras |
20-02-2019 |
Kent RO Systems Ltd & Another Versus Naveen Mahajan & Another |
High Court of Delhi |
22-01-2019 |
M/s. Rane NSK Steering Systems (P) Ltd., Rep.by V. Sethuraman Versus The Assistant Commissioner of Central Excise (Now the Assistant Commissioner of CT & CE), Rajakilapakkam & Another |
High Court of Judicature at Madras |
04-01-2019 |
Commissioner of Income Tax, Chennai Versus Rane TRW Steering Systems Ltd. |
High Court of Judicature at Madras |
16-10-2018 |
Deputy Commissioner of Income Tax Versus Chetas Control Systems Pvt Ltd |
Income Tax Appellate Tribunal Pune |
19-09-2018 |
Zest Systems Pvt. Ltd V/S Center for Vocational and Entrepreneurship Studies and Others. |
High Court of Delhi |
19-09-2018 |
Rani Suri V/S Swarantech Information Systems Pvt. Ltd. |
High Court of Delhi |
31-08-2018 |
M/s. Motherson Sumi Systems Ltd Versus Dcit, New Delhi |
Income Tax Appellate Tribunal Delhi |
21-08-2018 |
M/s. Venktesh Irrigation Systems (P) Ltd. Versus The State of M.P. & Others |
High Court of Madhya Pradesh |
20-07-2018 |
Sukam Power Systems Ltd V/S C.C.E., Delhi-III |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
18-07-2018 |
Mak Control & Systems (P) Ltd V/S Commissioner of Central Excise & ST Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
17-07-2018 |
Tiebeam Technologies India Private Limited, (formerly Solix Systems Private Limited), Represented by its Director Prmelatha Gundavelli Versus The State of Telangana, represented by its Secretary, Revenue Department, Secretariat & Others |
In the High Court of Judicature at Hyderabad |
17-07-2018 |
One Mobikwik Systems Private Limited Versus Vipul Sharma & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
16-07-2018 |
In Re : R. Systems International Limited |
National Company Law Appellate Tribunal |
05-07-2018 |
HBL Power Systems Ltd V/S CC, Visakhapatnam |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
05-07-2018 |
M/s. BGR Energy Systems Limited, Andhra Pradesh, India, Chennai Versus P.S. Techcom Pvt. Ltd., (Division Vecaun Projects), Bangalore |
High Court of Judicature at Madras |
02-07-2018 |
Pr. Commissioner of Income Tax & Another Versus Sunquest Information Systems (India) Private Limited |
High Court of Karnataka |
21-06-2018 |
Yapp India Automotive Systems Pvt. Ltd V/S CCE & ST, Pune I |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
20-06-2018 |
Acmefil Engineering Systems Pvt. Ltd. and Others V/S CCE-Ahmedabad-I |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
31-05-2018 |
Knowledge Infrastructure Systems Private Limited and Others VS Additional Director General, Directorate of Revenue Intelligence, Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
24-04-2018 |
Commissioner of Income Tax-VI Versus Virtual Soft Systems Ltd. |
Supreme Court of India |
11-04-2018 |
Hanon Climate Systems India (P) Ltd V/S CCE & ST, Alwar |
Customs Excise Service Tax Appellate Tribunal New Delhi |
10-04-2018 |
Viralimalai Rane TRW Steering Systems Private Limited, Pudukottai District Versus The Government of Tamil Nadu, Chennai & Another |
High Court of Judicature at Madras |
16-03-2018 |
M/s. Herodex Power Systems Pvt.Ltd., Rep. by its Managing Director & Authorised Singatory, A. Vijayasenthilkumar & Another Versus The Chief Engineer/Civil/Transmission, TANTRANSCO, Chennai & Others |
High Court of Judicature at Madras |
15-03-2018 |
DCS Ltd. (Formerly Delta Construction Systems Ltd.) Versus Ircon International Ltd. |
High Court of Delhi |
09-03-2018 |
Micro Devices Inc Versus Infocom Digital Systems (P) Ltd. |
High Court of Delhi |
16-02-2018 |
Radiant Info Systems Limited, Represented by its Authorised Signatory Mallikarjun Prasad Versus The Karnataka State Road Transport Corporation, Represented By Its Managing Director |
High Court of Karnataka |
15-01-2018 |
Varian Medical Systems International India Pvt. Ltd. Versus Union of India |
High Court of Delhi |
11-01-2018 |
Southern Opto Electronic Devices Private Ltd., Represented by its Authorised Signatory & Power of Attorney Holder, Nikhat Zaheer Versus M/s. Sold-Tech Systems W-12, Represented by its Partner, Rajesh Ashok Rajguru |
High Court of Karnataka |
09-01-2018 |
Samadhan Systems (P) Ltd V/S C.C.E., Jaipur-I |
Customs Excise Service Tax Appellate Tribunal New Delhi |
03-01-2018 |
JPC Infrastructure & Construction P. Ltd. Versus Alstom Systems India P. Ltd. |
High Court of Delhi |
29-12-2017 |
Commissioner of CGST V/S Siemens Information Systems Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
21-12-2017 |
Mccoy Architectural Systems Pvt. Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
15-12-2017 |
M/s. BGR Energy Systems Limited, Chennai Versus ICICI Bank Limited, Chennai & Others |
High Court of Judicature at Madras |
12-12-2017 |
Jain Irrigation Systems Ltd V/S Commissioner of Customs (ACC & Import) |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
08-12-2017 |
Unique Hydrographic Systems Pvt Ltd Versus Gail India Ltd & Others |
High Court of Delhi |
05-12-2017 |
Deputy Commissioner of Income-Tax, Circle 11 (1), Bangalore Versus M/s. Ace Multi Axes Systems Ltd. |
Supreme Court of India |
05-12-2017 |
Deputy Commissioner of Income-Tax, Circle 11 (1), Bangalore Versus M/s. Ace Multi Axes Systems Ltd. |
Supreme Court of India |
24-11-2017 |
In the Matter of: M/s. RNB Design Arc Systems Versus M/s. Trivitron Healthcare Private Limited |
National Company Law Tribunal Chennai |
16-11-2017 |
M/s. Archer Power Systems Private Limited, Represented by its Director Rohit Rabindernath Versus Kohli Ventures Limited, United Kingdom & Others |
High Court of Judicature at Madras |
03-11-2017 |
M.N. Priyamol Versus The Manager/Proprietor, Kaligraph Business Systems & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-10-2017 |
Harita Seating Systems Ltd V/S Commissioner of Central Excise, Salem |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-10-2017 |
Rachakonda Siva Kumar Versus Zetatek Engineering Systems P. Ltd. |
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06-10-2017 |
Jain Irrigation Systems Limited Versus The Commissioner, Jalgaon Municipal Corporation & Others |
In the High Court of Bombay at Aurangabad |
22-09-2017 |
Bentley Systems (I) Pvt. Ltd. and Others V/S C.S.T., New Delhi and Others. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
20-09-2017 |
M/s. V. Link Systems (P) Ltd., Rep by its Director R. Venkat Ramakrishnan, Chennai Versus The Commissioner of Fisheries, Administrative Building, Chennai & Others |
High Court of Judicature at Madras |
14-09-2017 |
Ishan Systems Pvt. Ltd V/S Commissioner of Central Excise and Service Tax |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
08-09-2017 |
Captronic Systems Pvt. Ltd., Marathahalli, Bengaluru Versus The Deputy Commissioner of Income Tax, Circle 2(1)(1), Bengaluru |
Income Tax Appellate Tribunal Bangalore |
21-08-2017 |
Veesons Energy Systems Pvt. Ltd V/S Commissioner of Central Excise, Trichy |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
16-08-2017 |
Diebold Systems Pvt. Ltd V/S Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
11-08-2017 |
Commissioner of Cus. (Port-Import), Chennai-I V/S Omni Agate Systems |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
11-08-2017 |
M/s. Visteon Automotive Systems India Limited, Keelakaranai Village, Malrosapuram, Kancheepuram Versus The Customs, Excise and Service Tax Appellate Tribunal & Another |
High Court of Judicature at Madras |
09-08-2017 |
Daya Kishan Joshi & Another Versus Dynemech Systems Pvt. Ltd. |
Supreme Court of India |
03-08-2017 |
Indo Lloyd Freight Systems Pvt. Ltd V/S Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
20-07-2017 |
Conexant Systems Pvt. Ltd V/S CCE & ST, Hyderabad-IV |
Customs Excise Service Tax Appellate Tribunal Regional Bench, Hyderabad |
14-07-2017 |
Webel-SI Energy Systems Ltd. and Others V/S Commissioner of Central Excise, Kolkata-III and Others. |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
14-07-2017 |
Milind S. Nagarkar Versus Mother Son Sumi Systems Limited & Others |
High Court of Delhi |
14-07-2017 |
M/s. GMV Projects and Systems, Chennai Versus Assistant Commissioner of Income Tax Non Corporate Circle, Chennai & Another |
High Court of Judicature at Madras |
05-07-2017 |
M/s. BGR Energy Systems Limited, thr. Shrinivas Neelkanntan, G. Manager Finance & Accounts Versus The Tahsildar, Saoner & Others |
In the High Court of Bombay at Nagpur |
22-06-2017 |
Sharp Business Systems India Ltd V/S Commissioner of Service Tax, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
16-05-2017 |
C.C.E. & S.T., Indore V/S Methodex Systems Ltd. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
12-05-2017 |
Hi-Tech Systems & Services Limited Versus DILO Amaturen & Anlagen GMBH & Another |
High Court of Judicature at Calcutta |
08-05-2017 |
Gerb Vibration Control Systems (P) Ltd V/S Commissioner of Central Excise, Customs and Service Tax (Appeals) |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
08-05-2017 |
Gerb Vibration Control Systems (P) Ltd V/S Commissioner of Central Excise, Customs and Service Tax (Appeals) |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
02-05-2017 |
Commr. of C. Ex. & S.T., Bangalore-III V/S Subex Systems Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
26-04-2017 |
ICICI Bank Limited, Versus M/s. BGR Energy Systems Limited, having its registered office at & Others |
High Court of Judicature at Madras |
21-04-2017 |
JPC Infrastructure & Constructions Pvt. Ltd. Versus ALSTOM Systems India Pvt. Ltd. |
High Court of Delhi |
10-04-2017 |
Factset Systems India Pvt. Ltd V/S C.C., C. Ex. & S.T., Hyderabad-IV |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
07-04-2017 |
Commissioner of Customs (General), Mumbai V/S Mukadam Freight Systems Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
07-04-2017 |
Commissioner of Customs (General) Versus Mukadam Freight Systems Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
07-04-2017 |
Transparent Energy Systems Pvt. Ltd., Versus Chettinad Cement Corporation Ltd. & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
05-04-2017 |
Bosch Chassis Systems India Ltd V/S Commr. of C. Ex. & S.T., Gurgaon |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
04-04-2017 |
Tata Power Solar Systems Limited, Rep. By its Authorized Signatory Versus The Commercial Tax Officer, Roving Squad - IV, Chennai |
High Court of Judicature at Madras |
01-03-2017 |
Meenakshi Mission Hospital & Research Centre, Rep. by its Chairman Dr. S. Gurushankar Versus The Project Director, Tamil Nadu Health Systems Project Government of Tamilnadu, Chennai & Others |
High Court of Judicature at Madras |
28-02-2017 |
Alupro Building Systems Pvt. Ltd Versus Ozone Overseas Pvt. Ltd. |
High Court of Delhi |
28-02-2017 |
Sharp Business Systems Ltd V/S Commissioner of Service Tax, Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
28-02-2017 |
Jain Irrigation Systems Ltd V/S Commissioner of Central Excise & Customs, Nashik |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
24-02-2017 |
Integrated Data Systems Ltd. and Others V/S Commissioner of Customs & C.Ex., Hyderabad-II |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
23-02-2017 |
C.C. (ACC & Import), Mumbai V/S G.E. Medical Systems (I) Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
23-02-2017 |
Entraco Power Systems Pvt. Ltd V/S Commissioner of Central Excise, Nashik |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
23-02-2017 |
Commissioner of Customs (ACC & Import) Versus M/s G E Medical Systems (India) Pvt Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |