G K PRODUCTS PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1991PTC043260 		ROC
RoC-Delhi 		Incorporation Date
26-02-1991
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
043260 		Registration Date
26-02-1991 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2011
Last Balance Sheet Date
31-03-2011



Financials
Authorized Capital
Rs. 75,00,000
Paid Up Capital
Rs. 25,00,000



Contact Information
E-Mail Address
gkproductspvtltd@gmail.com
Registered Address
A-201VARDHMAN APARTMENTS MAYUR VIHAR PHASE-I DELHI New Delhi DL 110091 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G K PRODUCTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 15-06-2022 01:54
24-02-2020 Roche Products (India) Private Limited & Others Versus Cadila Healthcare Limited & Others High Court of Delhi
04-02-2020 Sameera @ ParutheekuzhiyilSameera, Proprietor Versus Reghu, Proprietor, Metro Paper Products, Athanikkal, Malappuram now Proprietor, Malappuram Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-01-2020 Municipal Corporation of Greater Bombay Versus Pre-Stress Products (India) High Court of Judicature at Bombay
19-12-2019 The Management of Roca Bathroom Products Private Limited Ranipet Versus Ranipet Labour Union Rep. by its Secretary, S. Nagarajan Ranipet Vellore District & Another High Court of Judicature at Madras
21-11-2019 S. Kannan Versus The Management, Hatson Agro Products Limited, Chennai & Another High Court of Judicature at Madras
18-11-2019 M/s. Renowned Auto Products Manufacturers Limited., now known as M/s. Tenneco Automotive India Pvt., Ltd., Rep. by its Director, J. Ambrose, Hosur & Another Versus The Presiding Officer, Labour Court, Salem & Others High Court of Judicature at Madras
13-11-2019 Shaji B. John, Kings International Ltd., Quilon & Others Versus The Marine Products Exports Development Authority, Cochin, Represented by Its Secretary, Dr. G. Santhanakrishnan High Court of Kerala
13-11-2019 M/s. Renowned Auto Products Manufacturers Ltd., Now known as M/s.Tenneco Automotive India Pvt. Ltd., Rep., by its Director, Ambrose, Tamil Nadu Versus The Presiding Officer, Labour Court, Salem & Another High Court of Judicature at Madras
01-11-2019 Premier Marine Products, Represented by its Authoritsed Signatory, Abdul Razzak Ganj Versus The Assistant Commissioner (CT) (Additional), Thiruvanmiyur Assessment Circle, Chennai High Court of Judicature at Madras
25-10-2019 The Management of Roca Bathroom Products Private Limited, Rep., by its Factory Manager, Ranipet, Vellore District Versus Ranipet Labour Union, Rep., by its Secretary, Shri S.Nagarajan, Ranipet, Vellore District & Another High Court of Judicature at Madras
21-10-2019 S. Ravi & Others Versus Dev Anand Vijayan, Executive Director, The Management of Sri Karthikeya Spinning & Weaving Mills Pvt. Ltd., Formerly known as Perur Engineering Products, Coimbatore High Court of Judicature at Madras
14-10-2019 Inspira IT Products Pvt. Ltd. Versus Tata Consultancy Services Ltd. High Court of Judicature at Bombay
10-10-2019 Manipal Soubhagya Nidhi Ltd. & Others Versus Ramesh Prabhu Through Polymer Products & Others High Court of Judicature at Bombay
24-09-2019 M/s. I.N. Agrovet Products & Another Versus The State of Telangana, Rep. by its Member Secretary, Pollution Control Board, Sanath Nagar, Hyderabad & Others High Court of for the State of Telangana
20-09-2019 M/s. Citrex Products Ltd., Anna Nagar, Chennai & Others Versus V. Rajendran & Others High Court of Judicature at Madras
20-09-2019 Dr. Writer's Food Products Pvt. Ltd. & Others Versus The Cosmos Co-operative Bank Limited High Court of Judicature at Bombay
16-09-2019 Pentafour Products Limited, Valasaravakkam, Represented by its Chairman & Managing Director, V. Ramakrishnan Versus The Assistant Commissioner of Labour, Chennai & Others High Court of Judicature at Madras
28-08-2019 S. Selvam Versus The Managing Director, Vellore T.V. Malai Co-operative Milk Products Union Ltd., Sathuvachari, Vellore & Others High Court of Judicature at Madras
28-08-2019 Vesta Building Products Pvt. Ltd. Versus Balasaeb Kashinath Rasal & Others High Court of Judicature at Bombay
22-08-2019 Union of India & Others Versus BGP Products Operations GMBH And Hagene Immermatt Weg. & Others Supreme Court of India
25-07-2019 M/s. KOG - KTV Food products (India) Pvt. Ltd. & Others Versus The Registrar of Companies, Chennai National Company Law Tribunal Chennai
17-07-2019 M/s. Aditya Auto Products & Engineering India Pvt. Ltd., Represented by its Head-HR Ramesh Pai Versus M/s. Aditya Auto Products (NTTF), Rep. by its Secretary & Others High Court of Karnataka
31-05-2019 The District Single Window Clearance Board, The District Industries Centre, Palakkad, Represented by Its Convenor Versus M/s. Gayathri Rock Products, Palakkad, Represented by Its Managing Partner P.P. Vincent & Others High Court of Kerala
29-05-2019 Riverview Jute Products Pvt. Ltd.(SSI Unit) Versus Universal Sompo General Insurance Co. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
17-05-2019 M/s. Brandavan Food Products (A company incorporated under the Companies Act, 1956), Chhattisgarh & Others Versus Commissioner (Appeals), Central & State Goods and Service Tax Raipur Commissionerate Central GST Building, Chhattisgarh & Another High Court of Chhattisgarh
02-04-2019 M/s. Swastika Steel & Allied Products Pvt. Ltd. Versus CCE, Kol-II Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
29-03-2019 The Management of Godrej Consumer Products Ltd, Kolkata & Another Versus The State of Assam Others High Court of Gauhati
14-03-2019 Amrit Food Products Represented by its Partners Sunit Kr Jalan And Sushil Kumar Jalan Versus Assam State Electricity Board, Represented by its Chairman High Court of Gauhati
12-03-2019 In the Matter of: M/s. Midas Safety Products Private Limited & Others National Company Law Tribunal Chennai
21-02-2019 Appu Food Products rep. by its Authorised Signatory P. Uma Maheshwari & Others Versus The State of Tamil Nadu, represented by the Principal Secretary to Government, Social Welfare and Nutritious Meal Programme (SW.4-3) Dept., Fort St. George, Chennai & Others High Court of Judicature at Madras
06-02-2019 Kurlon Ltd. Versus Panama Poly Products Pvt Ltd. High Court of Delhi
01-02-2019 M/s. Manidhari Air Products Versus Maharashtra State Electricity Distribution Company Ltd. & Another In the High Court of Bombay at Nagpur
30-01-2019 M/s. Ashodaya Cement Products, Rep. by its Partner G. Harish & Others Versus Bangalore Electricity Supply Company Ltd., Rep. by Managing Director & Others High Court of Karnataka
21-01-2019 M/s. Active Char Products Pvt. Ltd. Versus M/s. United India Insurance Co. Ltd. & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-01-2019 Carista Herbal Products(P) Ltd, Represented by its Manager, Accounts Finance, Pondicherry Versus The Commissioner of Central Excise Beach Road, Pondicherry & Another High Court of Judicature at Madras
16-01-2019 Tecumseh Products India Versus Acit, Circle-2(2), Hyd Income Tax Appellate Tribunal Hyderabad
11-01-2019 BILT Graphic Paper Products Ltd. & Others Versus The State of Maharashtra, through Secretary, Department of Irrigation & Others In the High Court of Bombay at Nagpur
03-01-2019 M/s. Krishna Modern Rice Mill, Pondicherry Versus Puducherry Agro Products & Another High Court of Judicature at Madras
02-01-2019 Penguin Agro Products Pvt. Ltd. Versus Union of India & Another High Court of Judicature at Calcutta
11-12-2018 Union of India, Rep. by its Secretary, Ministry of Railway, New Delhi & Others Versus M/s. Nellai Concrete Products, and Constructions Co. Pvt. Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
06-12-2018 M/s. Thirumala Milk Products (P) Ltd., Represented by its General Manager, Easwarababu Kolli Versus Ch. Kishore & Others High Court of Judicature at Madras
05-12-2018 Aditya Auto Products & Engineering India Pvt Ltd. Versus Aditya Auto Products (Nttf) Employees Union High Court of Karnataka
31-10-2018 Kwality Agro Products, rep. by its Proprietor K. Srinivasa Rao & Another Versus Canara Bank, rep. by its Branch Manager/Authorized Officer & Others In the High Court of Judicature at Hyderabad
11-10-2018 M/s. Taruni Diary Products Pvt. Ltd. rep. by its Managing Director & Another Versus A.P. State Financial Corporation, Hyderabad & Another In the High Court of Judicature at Hyderabad
05-10-2018 M/s. Kar Agro Products LLP Versus The Income Tax Officer Income Tax Appellate Tribunal Ahmedabad
05-10-2018 The Dy.Cit., Circle-1(1) Versus Banco Products (India) Ltd Income Tax Appellate Tribunal Ahmedabad
04-10-2018 Tamil Nadu Consumer Products Distributors Association - Informant Versus Fangs Technology Private Limited & Others Competition Commission of India
18-09-2018 Tata Consultancy Services Ltd. Versus Inspira IT Products Pvt.Ltd. High Court of Judicature at Bombay
14-09-2018 Prime Comfort Products Private Limited Versus Lal Bahadur Trading as Sulakshmi Enterprises High Court of Delhi
14-09-2018 M/s. S.P.P. Foods Products Pvt. Ltd. Versus M/s. Hannu Marketing High Court of Delhi
11-09-2018 M/s. A.K. Paper Products Pvt Ltd, Represented by its Director, Hyderabad Versus The Chairman, Central Board of Excise & Customs Department of Revenue, New Delhi & Others High Court of Judicature at Madras
06-09-2018 State of Kerala, Rep. by Deputy Commissioner (Law), Commercial Taxes, Ernakulam Versus Joemon Rajan, Mangaly Rock Products, Angamaly High Court of Kerala
06-09-2018 M/s. Dia Health Foods Pvt. Ltd., State of Punjab & Others Versus M/s. Diabliss Consumer Products Pvt. Ltd., Rep by its Managing Director VR. Ramanathan High Court of Judicature at Madras
10-08-2018 M/s. B.R. Fabrications Versus Shakti Food Products High Court of Delhi
07-08-2018 M/s. Mukesh & Co. Tobacco Products Pvt. Ltd. Versus Divisional Manager, New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
07-08-2018 Kavveri Telecom Products Limited Versus C.C-Bangalore-CUS Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
02-08-2018 M/s. Sharada Flour Products Pvt. Ltd. Versus M/s. Dhanlaxmi Bank Ltd. High Court of Kerala
24-07-2018 Vijay Prestressed Products Pvt. Ltd V/S CCT, Visakhapatnam - G.S.T. Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad
20-07-2018 Reliance Cellulose Products Ltd. & Another Versus Oil & Natural Gas Corporation Ltd. & Another Supreme Court of India
16-07-2018 Rohan Packaging Products Ltd. Versus Lakhmichand Gidwani NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
13-07-2018 Mahindra Engg. & Chemical Products Ltd. Versus Commissioner of Central Excise, Pune-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-07-2018 S. Arumugam Versus Pondicherry Agricultural Products, Food & Civil Supplies Corporation Ltd (PAPSCO), Represented by the Managing Director, Pondicherry High Court of Judicature at Madras
06-07-2018 Commissioner of Central Excise, Chennai-IV V/S Harts Cocoa Products Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
06-07-2018 Classic Tobacco Products V/S CCE, Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi
04-07-2018 A.M. Products V/S C.C.E., & S.T., Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi
02-07-2018 Balaji Industrial Products Limited Versus AIA Engineering Limited High Court of Rajasthan Jaipur Bench
13-06-2018 Roots Auto Products Pvt. Ltd V/S CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
11-06-2018 M/s. NPS Tech Molds Pvt. Ltd. Versus M/s. Vishal Precision Products Pvt. Ltd. High Court of Judicature at Madras
06-06-2018 The Commercial Tax Officer-I, Wadakkancherry & Another Versus C.R. Varghese, M/s. Global Rubber Products, Kumblangad, Thrissur District High Court of Kerala
05-06-2018 A.V. Agro Products Ltd. and Others V/S Commissioner of Customs & Central Excise, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
23-04-2018 M/s. Qualitat Products (India) Versus Bank of India & Another National Consumer Disputes Redressal Commission NCDRC
18-04-2018 Texmo Pipes & Products Ltd V/S CCE, Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-04-2018 TANGEDCO Rep. by its Chairman & Another Versus M/s. Accurate Products Corporation Pvt. Ltd., & Another High Court of Judicature at Madras
06-04-2018 Vippy Solvex Products Ltd. Versus State Trading Corporation (I) Ltd. & Another High Court of Delhi
04-04-2018 CCE, Ahmedabad-II V/S Ramdev Food Products Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
27-03-2018 JSW Steel Coated Products Ltd. and Others V/S Union of India/DA Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
16-03-2018 In the matter of Navran Advanced Nano Products Development International Pvt. Ltd. rep. by Kumar Binit, Director National Company Law Tribunal New Delhi
07-03-2018 Adhunik Realators Private limited Versus Haldiram Products Private Limited National Company Law Tribunal New Delhi
07-03-2018 Surya Alloy Industries Versus Jay Prestressed Products Limited High Court of Judicature at Calcutta
14-02-2018 M/s. Kranchy Food Products, Rep.by its Prop.R.K. Nadaraj Versus The Pondicherry Industrial Promotion Development & Investment Corporation, Repd by its M.D. High Court of Judicature at Madras
08-02-2018 Dr. Writer's Food Products (P.) Ltd V/S Commissioner of Central Excise, Pune-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
31-01-2018 Poonam Roofing Products Pvt. Ltd V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
24-01-2018 Asmi Metal Products Pvt. Ltd. Versus SKF India Ltd. Competition Commission of India
23-01-2018 M/s. Indian Farmers Fertilizer Co-Operative Limited Versus M/s. Bhadra Products Supreme Court of India
17-01-2018 Kleenage Products (India) Private Limited Versus The Registrar of Trade Marks & Another High Court of Judicature at Bombay
16-01-2018 MSTC Ltd. Versus M/s. Omega Petro Products Pvt. Ltd. & Others High Court of Judicature at Bombay
15-01-2018 Himalaya Asbestos Cement Products Pvt. Limited V/S CCE, Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi
03-01-2018 M/s. Three-N-Products Pvt. Ltd. Versus M/s. Kairali Exports & Another High Court of Delhi
22-12-2017 JSW Steel Coated Products Ltd V/S Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
20-12-2017 Godrej Consumer Products Limited V/S CCE & ST, Indore Customs Excise Service Tax Appellate Tribunal New Delhi
14-12-2017 P. Lakshmi & Others Versus M/s. Madhucon Products Ltd. Thanjavur & Another Before the Madurai Bench of Madras High Court
13-12-2017 AVT Natural Products Ltd V/S Commr. of C. Ex., Cus. & S.T., Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
12-12-2017 Paper Products Ltd V/S Commissioner of Central Excise, Mumbai-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
11-12-2017 Fimen Fibre Products Pvt. Ltd. V/S The Commissioner of Central Excise, Customs & Service Tax, C-Division Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
08-12-2017 M/s. India Oil Seals & Synthetic Products Versus Commissioner of Central Excise, Kolkata V Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
08-12-2017 SC Johnson Products Private Limited Versus Assistant Commissioner of Income Tax High Court of Delhi
07-12-2017 Spac Tapioca Products (India) Ltd V/S Commissioner of Customs and Central Excise Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-11-2017 R. Selvam@ Pannerselvam & Another Versus The Managing Director, Pondicherry Agro Products Food & Civil SCO & Another High Court of Judicature at Madras
15-11-2017 Nirmal Products (Unit-I) and Others V/S CCE, Udaipur Customs Excise Service Tax Appellate Tribunal New Delhi
09-11-2017 The Chairman and Managing Director, State Industries Promotion Corporation of Tamil Nadu Ltd. & Another Versus M/s. Irrigation Products International Pvt. Ltd., Rep. by its Managing Director, Ravi Kumar Garyali High Court of Judicature at Madras



Directors
DIN Name Since
02380000 SIMON JOSEPH 20-03-2010
01814489 UMESH KUMAR 29-01-2010
02380426 KUTTY ULLAS KUMAR 20-03-2010
00139207 JOSEPH OLICKEL THOMAS 17-07-2000
00138976 SOPHY JOSEPH 20-03-2010
02566875 KRISHAN MURARI GUPTA 29-01-2010

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