G K LEATHER COMPANY PRIVATE LIMITED

Activity: Manufacturing (Textiles) in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U18209PB1990PTC046639 		ROC
RoC-Chandigarh 		Incorporation Date
20-06-1990
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
046639 		Registration Date
20-06-1990 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 90,10,000



Contact Information
E-Mail Address
gkleather2019@gmail.com
Registered Address
PLOT NO 34,LEATHER COMPLEX, KAPURTHALA ROAD JALANDHAR Jalandhar PB 144003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G K LEATHER COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-05-2022 03:06
22-09-2021 The Vellore District Leather and Shoe Thozhilar Sangam, Vellore District rep by its Secretary S. Elangovan Versus C. Madhanraj & Others High Court of Judicature at Madras
15-10-2020 M/s. Abnashi Leather Store Versus Union of India & Others High Court of Punjab and Haryana
25-06-2020 M/s. Goodwill Leather Art Rep By its Prop Md Quddus ALi Alias Md Quddus Ali Molla Versus National Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
21-02-2020 M/s. Davinci Leather Pvt. Ltd, Represented by its Director, I.S. Pradeep Versus The Commissioner of Customs, Chennai IV Commissionerate, Chennai & Another High Court of Judicature at Madras
28-11-2019 Messrs. Forward Leather Company, Rep. by its Managing Partner, Yavar Dhala, Chennai & Another Versus M/s. Star Exports, Rep. by its Partners, (i) Sarfaraz Ahmed & (ii) Shabana Ahmed & Others High Court of Judicature at Madras
13-09-2019 M. Rajendran Versus Management of Ranipet SIDCO Finished Leather Effluent Treatment Company Limited, Vellore & Another High Court of Judicature at Madras
11-06-2018 Tvl. Farida Leather Company, Rep By its Partner Mujeeb Khan, Chennai Versus The Commercial Tax Officer, Chennai High Court of Judicature at Madras
24-11-2017 V.M. Shanmugam Versus The Chairman and Managing Director, Tamil Nadu Leather Corporation, Office of Industries Commissioner and Director of Industries and Commerce, Chepauk, Chennai High Court of Judicature at Madras
23-11-2017 Dena Bank, Rep. by its Chief Manager, Y. Baskara Rao, Chennai Versus Y. Jaffar, Proprietor, M/s. Imrana Leather Exports, Chennai & Others High Court of Judicature at Madras
20-11-2017 The State of Tamilnadu, rep. by the Joint Commissioner (CT) Versus Tvl. Habib Leather Manufacturing Co., Madavaram High Court of Judicature at Madras
03-11-2017 M/s. Anchor Marine Service (Leather Division) A Partnership firm, Rep. by its Partner, Omana Manavalan by her Power Agent, T.N. Srinivasan & Another Versus Prakash H. Mehtani, Managing Director M/s. Tejoomals Industries Ltd., Bombay & Others High Court of Judicature at Madras
29-08-2017 Leather Sellers V/S Commissioner of Central Excise, Patparganj Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-08-2017 Zarina Leather Exports V/S Commissioner of Customs [Exports], Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
03-08-2017 M/s. Blue Dot Leather, By its Proprietor Arumugam, Chennai Versus M/s. India Cement Capital & Finance Ltd., Rep. by its Assistant Manager, S. Venkitaraman High Court of Judicature at Madras
12-06-2017 Baba Leather Impex Pvt. Ltd. and Others V/S CC, New Delhi (I&G) Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
03-06-2017 Indian Overseas Bank V/S Anu Leather and Others. Debts Recovery Tribunal Chandigarh
21-04-2017 M/s. R.R. Leather Products Pvt. Ltd. Versus Royal Sundaram General Insurance Co. Limited & Others National Consumer Disputes Redressal Commission NCDRC
10-04-2017 Leather Cloth & Plastics Manufacturers Association V/S Designated Authority, Directorate General of Anti-Dumping and Allied Duties/Ministry of Finance Customs Excise Service Tax Appellate Tribunal New Delhi
01-03-2017 Central Leather Research Institute Versus Lipika Mondal & Others High Court of Judicature at Calcutta
27-01-2017 United Labour Federation, Chennai Versus Les Ateliers de Pondicherry Pvt. Ltd., A Unit of M/s.Leather Crafts India Ltd., Puducherry High Court of Judicature at Madras
25-01-2017 M/s. Flyways Represented by its Manager AIR Cargo Shipping Clearing & Forwarding Agents, Chennai Versus M/s. ALM leather Exports Rep.by its Partner, A. Jakir Ahamed, Chennai & Others High Court of Judicature at Madras
03-11-2016 M/s. Aravindh Leather Corporation, rep. by its Partner A.Raja Mohan, Chennai Versus The Government of India, Rep. by its Secretary, New Delhi & Another High Court of Judicature at Madras
20-10-2016 K. Selvaraj Versus The Ponds (India) Limited Leather Products Division Rep. its Manager & Another High Court of Judicature at Madras
19-07-2016 Hides And Leather Products Pvt Ltd. Versus State of Gujarat High Court of Gujarat At Ahmedabad
20-04-2016 GET Power Limited, Chennai, rep. by its General Manager (F & A), K. Suryanarayann Versus State Bank of India, represented by its Chief Manager, Leather & International Branch, Chennai & Others High Court of Judicature at Madras
01-03-2016 Tvl. Gopi Leather & Co., Rep by its Prop. J. Srinivasan Versus The Appellate Deputy Commissioner (CT), Vellore & Another High Court of Judicature at Madras
20-01-2016 Commissioner of Income-tax, Chennai Versus Farida Leather Company High Court of Judicature at Madras
02-12-2015 Income-tax Officer, (E)-1, Kolkata Versus Indian Leather Products Association Income Tax Appellate Tribunal Kolkata
26-06-2015 Deputy Director of Income-tax (Exemptions-IV) Versus Council For Leather Exports Income Tax Appellate Tribunal Chennai
11-05-2015 Iqbal Leather Ltd. Versus Unnao Tanneries Pollution Control Company High Court Of Judicature At Allahabad Lucknow Bench
12-03-2015 Avanthi Leather Ltd., represented by its Managing Director Versus Impress Cutting Dies Pvt. Ltd. High Court of Judicature at Madras
04-03-2015 Shri Rajesh Kumar Versus Emporium Incharge Bharat Leather Corporation Ltd. High Court of Delhi
19-09-2014 Raina Aejaz, Director M/s. Irbaz Leather Pvt. Ltd. Versus M/s. Mass leather, Rep. by its Proprietor, A.R. Mubarak Alikhan & Others High Court of Judicature at Madras
08-01-2014 M/s. Shivaganga Leather Crafts & Others Versus Chief Manager High Court of Karnataka
02-07-2013 Delhi State Industrial & Infrastructure Development Corporation Ltd. & Others Versus M/s. Delhi Tanneries & Leather Goods Mgf. Co. & Others High Court of Delhi
11-03-2013 The Commissioner of Income Tax Range XIV Chennai Versus M/s. Sara Leather Idnustries Chennai High Court of Judicature at Madras
11-03-2013 Karnav Leather Ltd Versus R.C. Meena, Provisional Liquidator & Another High Court of Rajasthan
24-09-2012 Expos Leather Company Rep. By its Partner Versus The Tamilnadu Sales Tax Appellate Tribunal (Main Bench) Rep. By its Secretary & Another High Court of Judicature at Madras
06-09-2012 Chrome Leather Company Ltd., rep. by its Manager A. Selvakumar Versus Q. Dawson & Others High Court of Judicature at Madras
07-08-2012 C.L.I.M. Leather Manufacturing Pvt. Ltd Chennai Versus The Executive Officer (In Charge) Anakaputhur Municipality Chennai High Court of Judicature at Madras
11-06-2012 Moin Leather Wear Exports & Others Versus Oriental Bank of Commerce High Court of Judicature at Madras
27-04-2012 The Management of Abunazaar Leather Industries Rep. by T. Mazharuddin, Manager Versus The Presiding Officer, Principal Labour Court & Another High Court of Judicature at Madras
10-04-2012 M/s. Esgi Leather Exports Versus The State of Tamil Nadu represented by the Secretary to Government, CT & RE Department & Another High Court of Judicature at Madras
20-07-2011 The Management The Ranipet Leather Finishing Private Ltd. Versus Presiding Officer Additional Labour Court & Others High Court of Judicature at Madras
06-06-2011 M/s. Unipar Leather Chemicals Private Limited, Represented by its Chairperson & Wholetime Director Versus M.O.H. Leathers Private Limited Kaywear Exports High Court of Judicature at Madras
23-05-2011 Mayfair Leather Export (Pvt.) Ltd. Versus Union Of India High Court of Judicature at Allahabad
31-03-2011 K.K.S.K. Leather Processors Pvt. Ltd. Versus Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-03-2011 S.N. Leather Exports & Another Versus The Assistant Commissioner, (Commercial Taxes) High Court of Judicature at Madras
10-03-2011 Geoffrey David Bryant Leather Versus The Queen Court of Appeal of New Zealand
15-02-2011 Manek Leather Industries Through Its Partner Mahesh Versus Sunir S. Sharma High Court of Gujarat At Ahmedabad
29-07-2010 M/s. K.K.S.K. Leather Processors Pvt. Ltd Versus CCE, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-07-2010 National Leather Cloth Manufacturing Co Versus Union Of India & Another Supreme Court of India
27-04-2010 CCE, Kanpur Versus M/s Mayur Leather Crafts International & Another Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
27-04-2010 CCE, Kanpur Versus M/s Mayur Leather Crafts International & Another Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-04-2010 M/s.Expos Leather Company Versus Commissioner of Customs, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
19-03-2010 J.J. Leather Enterprises Limited Versus The Government of Tamilnadu Represented by its Secretary, Chennai & Others High Court of Judicature at Madras
22-02-2010 Punjab National Bank V/S Kam Leather Wares Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
10-02-2010 M/s. Trag Leather Works Through its Sole Proprietor Smt. Aloka Ghosh Versus Harison Engineering Works (P) Ltd. through its Managing Director and having its Regd. & Others National Consumer Disputes Redressal Commission NCDRC
08-02-2010 The All India Skin and Hide Tanners & Merchants Association, a Society Registered under the Tamil Nadu Societies Registration Act, 'Leather Centre Versus The Loss of Ecology (Prevention and Payment of Compensation) Authority, Chennai & Others High Court of Judicature at Madras
02-02-2010 Tara Leather Tannery Versus National Insurance Company Through Manager National Consumer Disputes Redressal Commission NCDRC
13-01-2010 Siganpurkar's Leather House Pvt Ltd Versus Commissioner of Central Excise, Mumbai I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
07-01-2010 M/s.Rasiga Leather Rep. By its Partner R.Vinod Gandhi Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
07-01-2010 M/s. Rasiga Leather Rep. By its Partner R. Vinod Gandhi Ranipet Versus The Tamil Nadu Electricity Regulatory Commission Rep. by its Secretary, Chennai & Others High Court of Judicature at Madras
07-01-2010 M/s. Rabia Leather Industries (P) Ltd. Rep. By its Managing Director, Chennai Versus The Tamil Nadu Electricity Regulatory Commission Rep. by its Secretary, Chennai & Others High Court of Judicature at Madras
27-11-2009 M/s.Meena Leather Exports & Another Versus Commissioner of Customs, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-10-2009 Indbank Merchant Banking Services Limited Versus Chevro Leather Manufacturers & Others High Court of Judicature at Madras
07-10-2009 Leather Complex Kanpur Nagar and Another v/s State Bank of India Debt Recovery Appellate Tribunal At Allahabad
22-07-2009 Selvam Versus M/s. Ratna Leather Co. High Court of Judicature at Madras
16-05-2009 Persian Leather Garments Versus Commissioner, Industries & Commerce & Others High Court of Jammu and Kashmir
11-05-2009 Veekay Leather Industry Versus Director of & Another High Court of Delhi
25-03-2009 P.L.N. Natarajan Versus M/s Melo Leather represented by its Proprietor Mr.S.Gunasekaran High Court of Judicature at Madras
09-02-2009 R. P. Mathur Prop. Radhika Leather Fashions Versus S.R.P. Industries Ltd. High Court of Delhi
22-12-2008 M/s. Forward Leather Company Versus The Inspector General of Registration & Others High Court of Judicature at Madras
11-12-2008 M/s. R.S. Leather Exports Versus Central Bank of India & Another Debt Recovery Appellate Tribunal At Chennai
11-12-2008 R. S. Leather Exports v/s Central Bank of India and Another Debt Recovery Appellate Tribunal At Chennai
08-12-2008 Kotak Mahindra Bank Ltd rep by its Deputy Vice President Versus Amalgam Leather Pvt. Ltd., rep by its Managing Director & Another High Court of Judicature at Madras
01-02-2008 M/s. Chrome Leather Company Ltd., Versus The Collector, Kancheepuram District, Collectorate, Kancheepuram & Others High Court of Judicature at Madras
22-08-2007 Tvl. J.B. Leather Fertilizers & Company represented by its Proprietor Versus The Deputy Commercial Tax Officer High Court of Judicature at Madras
11-06-2007 Misons Leather Limited Represented By Its Managing Director Versus Canara Bank, Represented By Its Chief Manager, Chennai High Court of Judicature at Madras
21-05-2007 Sunil Kalra Versus Bawa Shoes Leather Guild (P.) Ltd. Company Law Board Principal Bench New Delhi
26-04-2007 M. Balasubramani Versus M/s. Shine Leather Exports rep. by Gulzar Ahamed, Vellore District & Another High Court of Judicature at Madras
05-02-2007 The Commissioner of Income Tax, Coimbatore Versus K.K.S.K. Leather Processor Pvt. Ltd., R.N.Pudur, Bhavani Main Road, Erode High Court of Judicature at Madras
29-01-2007 Coromandel Leather Employees Union Rep. by its Secretary Vellore District & Another Versus Indian Bank Rep. by its Authorised Officer and Assistant General Manager Periyamedu, Chennai & Others High Court of Judicature at Madras
30-10-2006 K. Selvaraj Versus The Ponds (India) Limited, Leather Products Division, rep. by its Manager & Another High Court of Judicature at Madras
29-08-2006 Melo Leather, by its Proprietor, S. Gunasekaran Versus P.L.N. Natarajan High Court of Judicature at Madras
10-07-2006 Batuwa the Small Leather Goods Company Versus Prabha Hanumant Talekar High Court of Judicature at Bombay
02-01-2006 A. Sanjasi Rao Versus The Leather Industries Development Corporation of Andhra Pradesh Limited (LIDCAP) & Another High Court of Andhra Pradesh
16-12-2005 Ahmed Leather Exports Pvt. Ltd. Versus Bank of Ceylon Debt Recovery Appellate Tribunal At Chennai
31-05-2005 Bank of Ceylon V/S Ahmed Leather Exports Pvt. Ltd. and Others. Debts Recovery Tribunal Chennai
24-03-2005 M/s. Texon UK Ltd. (M/S.) Versus Agra Leather Board Pvt. Ltd. High Court of Delhi
21-02-2005 K R Tiwari Versus M P Leather Development Corporation Ltd High Court of Madhya Pradesh
25-08-2004 Varma Leather Factory & Tannery Pvt. Ltd Versus S.N. Varma & Another High Court of Delhi
19-08-2003 State of M.P. Versus Kedia Leather and Liquor Ltd. and Others Supreme Court of India
27-01-2003 Vijayalakshmi Leather Industries (P) Ltd. Versus K. Narayanan & Others High Court of Judicature at Madras
26-11-2002 Leather Worldwide Versus Air Canda National Consumer Disputes Redressal Commission NCDRC
21-03-2002 Super House Leather Ltd. Versus Saggittarians International Ltd. High Court of Judicature at Allahabad
01-03-2002 Leather Avenues India Versus State of Delhi High Court of Delhi
12-12-2001 M/s.All India Skins & Hides Tanners and Merchant Association, Leather Centre Versus The Commercial Tax Officer & Others High Court of Judicature at Madras
20-11-2001 Kma Finished Leather Private Limited Versus State of Tamil Nadu and Others High Court of Judicature at Madras
30-10-2001 A. Rafeeq Ahmed & Co. rep. by its partner K. Muktar Ahamed Versus Montari Leather Ltd., rep. by its Chairman and Managing Director High Court of Judicature at Madras



Directors
DIN Name Since
00319785 ATMA RAM SINGH 01-04-2015
00692921 INDERESHWAR SINGH PAUL 16-08-2013

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