Some PAST Judgements / Case Laws similar to G I S FOOD PRIVATE LIMITED
Last Checked Past / Closed Litigation On 09-06-2022 08:53
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27-04-2022 |
Food Corporation of India, rep. by its Senior Regional Manager (Now General Manager) HACA Bhavan Hyderabad Versus A.P. State Warehousing Corporation, rep. by its Managing Director & Others |
High Court of for the State of Telangana |
21-04-2022 |
M/s. Sonai Food Marketing Pvt. Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-04-2022 |
U. Divya Versus State of Tamil Nadu, rep. by its Secretary to Govt,Cooperation, Food & Consumer, Protection Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
08-04-2022 |
Principal Secretary Food, Civil Supplies & Consumer Affairs Department, Thiruvananthapuram & Another Versus S. Chandramohan Nair |
High Court of Kerala |
24-03-2022 |
Aparna Abhitabh Chatterjee & Others Versus Union of India through its Secretary (Consumer Affairs), Ministry of Consumer Affairs, Food & Public Distribution, Department of Consumer Affairs & Others |
In the High Court of Bombay at Nagpur |
17-03-2022 |
M. Raja Versus The Principal Secretary to Government, Cooperation, Food and Consumer Protection (CL1) Department, Chennai & Others |
High Court of Judicature at Madras |
16-03-2022 |
Md. Akhtarul Islam Laskar Versus M/s. National Food Products & Others |
High Court of Gauhati |
11-03-2022 |
The Managing Director, CEESI Food Products Private Ltd., Kalady Versus Abdul Rahman & Others |
High Court of Kerala |
02-03-2022 |
Sharma Devi Versus State Of U.P. Through Its Additional Chief Secretary, Food & Civil Supply LKO & Others |
High Court of Judicature at Allahabad |
23-02-2022 |
M/s. Sonai Food Marketing Pvt. Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
16-02-2022 |
Radhey Shyam Versus State of U.P. Thru. Prin. Secy. Food And Civil Supplies Lucknow |
High Court Of Judicature At Allahabad Lucknow Bench |
08-02-2022 |
Stawan Mahila Bachat Gat (Shop No.125) & Others Versus The State of Maharashtra, Through Minister of Food, Civil Supply and Consumer Protection & Others |
In the High Court of Bombay at Aurangabad |
07-02-2022 |
Harish Chandra Hinunia Versus Food Corporation of India & Others |
High Court of Madhya Pradesh |
02-02-2022 |
P.G. Raghavan Pillai @ Priyankumar & Others Versus State of Kerala, Rep.by Secretary to Government, Food & Civil Supplies Department, Thiruvananthapuram & Others |
High Court of Kerala |
01-02-2022 |
Priya Agrawal & Others Versus State of Chhattisgarh, Through Secretary, Directorate of Food, Raipur & Another |
High Court of Chhattisgarh |
25-01-2022 |
Ramkrishna Das Versus State of Assam Through The Comm. And Secy. To The Govt. of Assam, Food And Civil Supplies Deptt., Dispur, Gauhati & Others |
High Court of Gauhati |
14-01-2022 |
M/s. Krushna Kumar Gokulchand, Through its Partner, Anil Kumar Versus State of Maharashtra, through its Secretary, Department of Food, Civil Supplies and Consumer Protection, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
06-01-2022 |
The Food Inspector, Medak District, reptd., by the Public Prosecutor Versus V. Prabhakar |
High Court of for the State of Telangana |
23-12-2021 |
P. Vasuhi Versus The Principal Secretary to Government, Co-Operation, Food & Consumer Protection Department, Chennai & Others |
High Court of Judicature at Madras |
22-12-2021 |
T. Padmasingh Isaac & Others Versus State Rep. by its Food Safety Officer, Tirunelveli |
Before the Madurai Bench of Madras High Court |
17-12-2021 |
R. Pasumalai & Another Versus The Secretary to Government, Food and Cooperation Department, Chennai & Others |
High Court of Judicature at Madras |
16-12-2021 |
P. Rajamanickam Versus The Secretary to Government, Co-operation, Food & Consumer Protection Department, Chennai & Another |
High Court of Judicature at Madras |
10-12-2021 |
K. Manohar Versus The Designating Officer Tamil Nadu Food Safety & Drug Administration Department, Saidapet & Others |
High Court of Judicature at Madras |
10-12-2021 |
S. Ditto Prabhakaran Versus The Secretary to Government Co-Operation, Food and Consumer Protection Department, Chennai & Others |
High Court of Judicature at Madras |
08-12-2021 |
R (on the application of Association of Independent Meat Suppliers & Another) Versus Food Standards Agency |
United Kingdom Supreme Court |
03-12-2021 |
C. Dhanasekran Versus T. Senthil Arumugan Food Safety Officer, Chennai District, Velachery |
High Court of Judicature at Madras |
24-11-2021 |
Jayaseelan Versus State of Tamilnadu rep. By its Food Safety Officer, A. Sivasankaran |
High Court of Judicature at Madras |
19-11-2021 |
K. Venkatachalam Versus The State of Tamil Nadu Rep. by its Principal Secretary, Department of Co-operation, Food & Consumer Protection, Chennai & Others |
High Court of Judicature at Madras |
18-11-2021 |
M/s. Oceanic Tropical Frutis Private Limited Nominee A. Elangovan Versus Tamilnadu Government represented by C. Gopinath Food Safety Officer, Dharmapuri District |
High Court of Judicature at Madras |
17-11-2021 |
A.T. Kannan Versus The State represented by P. Rajasekar, Food Safety Officer, Krishangiri Municipality (i/c), Krishnagiri District |
High Court of Judicature at Madras |
16-11-2021 |
G. Vinod Kumar Versus N. Senthil Kumar, Food Safety Officer, Anakaputhur Municipality, Chennai |
High Court of Judicature at Madras |
16-11-2021 |
M/s. Ambika Food Industries Pvt. Ltd. rep. by its Director Alok Agarwal Versus Union of India, rep. by its Secretary Ministry of Finance Department of Revenue Central Secretariat, New Delhi & Others |
High Court of for the State of Telangana |
15-11-2021 |
M/s. Dolce Food Pvt. Ltd & Others Versus Debt Recovery Appellate Tribunal & Others |
High Court of Uttarakhand |
02-11-2021 |
M/s. Golchha Udyog Versus The State of Bihar, through Principal Secretary, Food & Consumer Protection Department, Patna & Others |
High Court of Judicature at Patna |
27-10-2021 |
Kabab-Ji SAL (Lebanon) Versus Kout Food Group (Kuwait) |
United Kingdom Supreme Court |
18-10-2021 |
Nagarajaiah Versus Karnataka Food & Civil Supplies Corporation Limited, Represented by Its Managing Director, Bangalore & Others |
High Court of Karnataka |
17-09-2021 |
Chairman, Food Corporation of India & Others Versus Manoj Kumar Srivastava & Others |
Supreme Court of India |
10-09-2021 |
Ravi Kant Kumar & Others Versus The Chairman Cum Managing Director, Food Corporation of India, New Delhi & Others |
High Court of Judicature at Patna |
01-09-2021 |
R. Ananthanarayanan & Others Versus The Secretary, Government of Tamil Nadu, Food & Consumer Protection, Chennai & Others |
High Court of Judicature at Madras |
01-09-2021 |
Pomsy Food Products (P) Ltd., Rep. by its General Manager Versus Union of India, Rep by Secretary, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
01-09-2021 |
Vishmeet Transport A Partnership Firm Through is Partner Vikrant Rajkumar Gulati Versus The Food Corporation of India Through Its General Manager |
In the High Court of Bombay at Aurangabad |
26-08-2021 |
P. Vijayalakshmi Versus The State of Tamil Nadu, Rep. by the Principal Secretary, Corporation, Food & Consumer Protection, Chennai & Another |
High Court of Judicature at Madras |
26-08-2021 |
Food Corporation of India, Represented By Its Managing Director & Others Versus A.K. Anees & Another |
High Court of Kerala |
26-08-2021 |
A.D. Padmasingh Isaac & Another Versus M/s. Pooja Food Products, Dollygunj |
High Court of Judicature at Madras |
24-08-2021 |
Hem Singh Versus State Of Himachal Pradesh, Through Principal Secretary (Food, Civil Supplies & Consumer Affairs), Shimla & Others |
High Court of Himachal Pradesh |
23-08-2021 |
Abhishek Yadav Versus Food Corporation of India & Another |
High Court of Delhi |
17-08-2021 |
S.M. Mohammed Ibrahim and Company Private Limited, Represented by its Managing Director, S.M.M. Jamal Mohamed Versus The Designated Officer, Office of the Designated Officer, Department of Food Safety & Drug Administration, Dindigul & Another |
Before the Madurai Bench of Madras High Court |
12-08-2021 |
M/s. Jagdish International Pvt. Ltd. Versus Food Corporation of India & Another |
High Court of Madhya Pradesh |
06-08-2021 |
M/s. KTV Health Food Pvt. Ltd., Represented by its Director, B. Babu Versus The Commissioner of Customs Cantonment (Preventive), Tiruchirapalli |
Before the Madurai Bench of Madras High Court |
30-07-2021 |
M/s. Choudhari Food Industries, Through its sole proprietor, Rajesh Madhavrao Choudhari Versus Ahmednagar District Goad Rearing and Processing Co-operative Federation Ltd. |
In the High Court of Bombay at Aurangabad |
26-07-2021 |
Shyamal Chandra Da Versus The State of Tripura, Represented by the Commissioner & Secretary to the Food, Civil Supplies & Consumer Affairs Department, West Tripura & Others |
High Court of Tripura |
26-07-2021 |
The State of Tripura, Represented by the Secretary-cum-Commissioner, Department of Food & Civil Supplies and Consumer, West Tripura & Others Versus Monoranjan Majumder |
High Court of Tripura |
23-07-2021 |
New Jyoti Roadways, Through : Its proprietor : Indrijit Bishambardas Nayyar Versus The State of Maharashtra, Food & Urban Supply Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
19-07-2021 |
Uppendra & Others Versus The State of Karnataka, Represented by its Secretary Department of Food & Civil Supply, Bengaluru & Another |
High Court of Karnataka |
06-07-2021 |
M/s. Narmada Road Lines Versus Food Corporation of India & Another |
High Court of Madhya Pradesh |
06-07-2021 |
M/s. Narmada Road Lines Versus Food Corporation of India & Another |
High Court of Madhya Pradesh |
05-07-2021 |
R. Elango Versus The State of Tamil Nadu, Represented by its Principal Secretary to Government, Cooperation, Food and Consumer Protection Department, Chennai & Others |
High Court of Judicature at Madras |
21-06-2021 |
P. Kothandapani Versus The Chairman, Food Corporation of India, New Delhi & Others |
High Court of Judicature at Madras |
01-06-2021 |
V.V.L. Sujatha Versus State of Telangana, Rep. by its Principal Secretary to Govt., Consumer Affairs, Food & Civil Supplied Department & Others |
High Court of for the State of Telangana |
01-06-2021 |
V.V.L. Sujatha Versus State of Telangana, Rep. by its Principal Secretary to Govt., Consumer Affairs, Food & Civil Supplied Department & Others |
High Court of for the State of Telangana |
24-05-2021 |
The Food Corporation Of India, Represented by the General Manager Food Corporation of India, Shillong & Another Versus M/s. Namita Paul |
High Court of Tripura |
24-05-2021 |
Haripal & Others Verus State of U.P. Thru. Prin. Secy. Food & Civil Supply, Lko & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
30-04-2021 |
M/s. Sonai Food Marketing Pvt. Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
27-04-2021 |
M/s. SSMP Industries Limited, New Delhi Versus M/s. Aambis Food Products Private Limited, Vellore |
National Company Law Tribunal Chennai |
16-04-2021 |
Gelateria Montecatini Terme Ice-Cream Art India Private Limited, Represented by its Director, Adriano Natalini & Others Versus Aswath Raj, Proprietor, M/s. The Soul Food Company |
High Court of Judicature at Madras |
16-04-2021 |
Gelateria Montecatini Terme Ice-Cream Art India Private Limited, Represented by its Director, Adriano Natalini & Others Versus Aswath Raj, Proprietor, M/s. The Soul Food Company |
High Court of Judicature at Madras |
08-04-2021 |
Ramesh Tiwari Versus State Of Chhattisgarh Through The Principal Secretary Food Department & Others |
High Court of Chhattisgarh |
01-04-2021 |
Ravinder Rathod Versus The State of Telangana, Rep., by its Principal Secretary, Consumer Affairs, Food & Civil Supplies Department, Telangana Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
01-04-2021 |
Ravinder Rathod Versus The State of Telangana, Rep., by its Principal Secretary, Consumer Affairs, Food & Civil Supplies Department, Telangana Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
17-03-2021 |
M/s. Sonai Food Marketing Pvt. Ltd. & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-03-2021 |
N.S. Subbulakshmi & Others Versus K. Rajesh, Secretary in-charge, The Food Corporation of India, (South Zone) Employees Co-operative Society Ltd., Chennai |
High Court of Judicature at Madras |
08-03-2021 |
Francis Vadakkel Versus The Government of Kerala, Represented by Secretary to Government, Food & Civil Supplies Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
04-03-2021 |
Pradip Kumar Paswan, Versus The State of Bihar through Secretary, Food and Consumer Protection, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
04-03-2021 |
Pradip Kumar Paswan, Versus The State of Bihar through Secretary, Food and Consumer Protection, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
03-03-2021 |
Ganesh Goods Transport Company, Through its proprietor Ajay Gulabrao Pawar Versus The State of Maharashtra, Through Principal Secretary, Food & Civil Supplies & Consumer Protection Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
03-03-2021 |
Ganesh Goods Transport Company, Through its proprietor Ajay Gulabrao Pawar Versus The State of Maharashtra, Through Principal Secretary, Food & Civil Supplies & Consumer Protection Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
26-02-2021 |
Namita Paul Versus Food Corporation of India, Represented by its Managing Director, New Delhi & Others |
High Court of Tripura |
25-02-2021 |
Bhadra Oil Mills, Thrissur, Represented by Proprietor, I. Shaju Versus Food Safety & Standard Authority of India, New Delhi, Rep. by Its Joint Director & Others |
High Court of Kerala |
25-02-2021 |
Md. Safdar @ Safdar Versus The State of Bihar through Secretary, Food and Civil Supply Department, Old Secretariate, Patna, Bihar & Others |
High Court of Judicature at Patna |
19-02-2021 |
A. Sivakumar Versus The Secretary to Government, Food, Co-op. & Consumer Protection Dept., Chennai & Others |
High Court of Judicature at Madras |
19-02-2021 |
A. Sivakumar Versus The Secretary to Government, Food, Co-op. & Consumer Protection Dept., Chennai & Others |
High Court of Judicature at Madras |
17-02-2021 |
Akhalakh Ansari Versus The State Of Bihar, through the Principal Secretary, Department of Food and Civil Supply, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
12-02-2021 |
Nayan Das Versus The State of Tripura, To be represented by the Commissioner of Food, Civil Supplies & Consumer Affairs, West Tripura & Others |
High Court of Tripura |
10-02-2021 |
M/s. AG Construction Co Versus Food Corporation of India & Others |
High Court of Punjab and Haryana |
08-02-2021 |
Mukesh Singh Versus District Manager, Food Corporation of India |
High Court of Madhya Pradesh |
01-02-2021 |
Birendra Paswan @ Virendra Paswan Versus The State of Bihar, through the Principal Secretary, Department of Food and Civil Supplies, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
27-01-2021 |
R. Viswanathan Versus The Secretary to Government, Food Co-operation & Consumer Protection Department, Chennai & Another |
High Court of Judicature at Madras |
22-01-2021 |
R.G. Prasanna Versus The State of Karnataka, Represented by its Principal Secretary Food, Civil Supplies & Consumer Affairs Department, Bangalore & Others |
High Court of Karnataka |
20-01-2021 |
Siya Ram Jha Versus Bihar State Food and Civil Supply Corporation Limited & Others |
High Court of Jharkhand |
13-01-2021 |
Nagendra Prasad Gupta Versus The State of Bihar through the Principal Secretary, Food and Consumer Protection Department, Old Secretariat, Patna & Others |
High Court of Judicature at Patna |
11-01-2021 |
A.D. Padmasingh Isaav, Proprietor, Aachi Spices and Foods, Chennai - 600 040 & Another Versus K. Periandavar, Proprietor, Suji Tast Food Products, Nilakottai - 624 208, Dindigul District. |
High Court of Judicature at Madras |
06-01-2021 |
A. Sebasthiammal Versus The Secretary to the Government, Cooperative, Food & Consumer Protection (Sippi-1)Department, Fort St. George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
04-01-2021 |
M/s. Purvanchal Communication Pvt. Ltd Versus Food Corporation of India & Others |
High Court of Gauhati |
23-12-2020 |
J. Sikkandar Versus Commissioner, Food Safety & Drugs Administration |
Before the Madurai Bench of Madras High Court |
08-12-2020 |
State of Maharashtra Food and Drug Administration (M.S.), Amravati & Others Versus M/s. Ruchi Soya Industries Ltd. & Others |
In the High Court of Bombay at Nagpur |
04-12-2020 |
Neelaveni & Others Versus The Secretary to the Government, Government of India, Food and Consumer Protection Department, Ministry of Consumer Affairs Food and Public Distribution System, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
01-12-2020 |
Upendra Prasad Mandal Versus The State of Bihar through the Secretary, Food and Consumer Protection Department, Govt. of Bihar, Patna & Others |
High Court of Judicature at Patna |
17-11-2020 |
Kulbir Singh & Company Versus Food Corporation of India & Others |
High Court of Punjab and Haryana |
16-11-2020 |
UMC Technologies Private Limited Versus Food Corporation Of India & Another |
Supreme Court of India |
16-11-2020 |
UMC Technologies Private Limited Versus Food Corporation Of India & Another |
Supreme Court of India |