Some PAST Judgements / Case Laws similar to G D ENGINEERING COMPANY (INDIA) PVT LTD
Last Checked Past / Closed Litigation On 30-05-2022 19:04
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26-05-2022 |
Manisha Mahesh Sawant & Others Versus M/s. Adhikari Engineering Private Limited & Others |
High Court of Judicature at Bombay |
16-05-2022 |
M/s. Aquasub Engineering, Represented by its Deputy General Manager, Rajashekhar Hendi Versus The Managing Director, Karnataka Maharshi Valmiki Schedule Tribe Development, Bengaluru & Others |
High Court of Karnataka |
29-04-2022 |
M/s. Excel Engineering Enterprises, Represented by its Proprietor, G. Kumaresan Versus The Assistant Commissioner (ST) Thirupattur Assessment Circle, Thiruppattur & Another |
High Court of Judicature at Madras |
18-04-2022 |
M/s. Rali Engineering Works, represented by its Proprietor, L.Lenin, Tuticorin Versus The Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others |
Before the Madurai Bench of Madras High Court |
29-03-2022 |
Hindustan Engineering & Industries Limited (Prior to Merger Known as Malanpur Steel Limited) Versus Spicejet Limited & Others |
High Court of Delhi |
17-03-2022 |
M/s. Shree Charan pvt. Ltd., Bangalore Versus M/s. V.M. Engineering, Represented By M. Ramesh, Bangalore & Another |
High Court of Karnataka |
16-03-2022 |
M/s. Aquasub Engineering, Represented by its Deputy General Manager, Rajashekhar Hendi, Bengaluru Versus The Managing Director, Karnataka Maharshi Valmiki Schedule Tribe Development, Bengaluru & Others |
High Court of Karnataka |
11-03-2022 |
Indian Farmers Fertilizers Cooperative Ltd Versus M/s. Manish Engineering Enterprises |
High Court of Judicature at Allahabad |
21-02-2022 |
Tagus Engineering Private Limited & Others Versus Reserve Bank of India & Others |
High Court of Judicature at Bombay |
21-02-2022 |
Relcon Infraprojects Ltd. Versus Life Insurance Corporation of India, Through its Deputy Chief Engineer, Engineering Department & Another |
High Court of Judicature at Bombay |
14-02-2022 |
D.C.I.T, Ahmedabad Versus Alpha Nippon Innovatives Ltd., (formerly known as Tim Engineering Technologies Pvt. Ltd.), Gujarat |
Income Tax Appellate Tribunal Ahmedabad |
11-02-2022 |
Kerala Water Authority Licenced Plumbers Union (CITU) State Committee, Thiruvananthapuram, Represented by Its General Secretary, C. Justin, Proprietor, Sheeju Plumbing & Sanitary Engineering Works, Perurkada & Others Versus State of Kerala, Represented by Chief Secretary, Secretariat, Trivandrum & Others |
High Court of Kerala |
10-02-2022 |
Kumar Engineering Works, Delhi Versus ACIT, New Delhi |
Income Tax Appellate Tribunal Delhi |
08-02-2022 |
M/s. G.P Engineering Works Kachhwa & Others Versus Union of India & Others |
High Court of Judicature at Allahabad |
08-02-2022 |
M/s Vishwesaraiya Construction, a Fully Engineering Organization, Dhanbad & Another Versus The State of Jharkhand & Others |
High Court of Jharkhand |
01-02-2022 |
M/s. VAK Engineering Pvt.Ltd., Represented by its Director, Rajesh Malhotra Versus State.rep by Director General of Police, Chennai & Others |
High Court of Judicature at Madras |
27-01-2022 |
M/s. Sree Saravana Engineering Bhavani Pvt. Ltd., Rep. by its Authorized Signatory, L. Mohankumar, Erode Versus Bharat Heavy Electricals Ltd., Rep. by its Additional General Manager, Sub Contracting and Purchase, BHEL Power Sector, Southern Region, Chennai |
High Court of Judicature at Madras |
27-01-2022 |
The Director, Hindustan Institute of Engineering & Technology, Chennai Versus The Presiding Officer, III Additional Labour Court, Chennai & Another |
High Court of Judicature at Madras |
18-01-2022 |
Atlanta Limited Thr. Its Managing Director Versus Union of India Represented By Chief Engineer Military Engineering Service |
Supreme Court of India |
10-01-2022 |
Bollore“ Africa Logistics, France & Others Versus V.O. Chidambaranar Port Trust Represented by the Chief Mechanical Engineer, Mechanical and Electrical Engineering Department, Planning and Monitoring Division, Tuticorin |
Before the Madurai Bench of Madras High Court |
04-01-2022 |
Sahdeo Tiwary Versus Jharkhand State Electricity Board, Engineering Building, Ranchi & Others |
High Court of Judicature at Madras |
16-12-2021 |
IL & FS Engineering & Constructions Company Limited Versus M/s. Bhargavarama Constructions & Others |
Supreme Court of India |
16-12-2021 |
Best & Crompton Engineering Project Limited, Rep by its Managing Director, Nungambakkam Versus The Corporation Bank, Rep. By its Chairman and Managing Director, Corporate Banking Branch, Chennai & Others |
High Court of Judicature at Madras |
14-12-2021 |
M/s. Axis Thermal Engineering Company, Represented by its Proprietrix, Devi Seenuvasan, Coimbatore Versus M/s. Abdul Aziz O. Alomran & Company, Saudia Arabia |
High Court of Judicature at Madras |
13-12-2021 |
M/s. Navayuga Engineering Company Ltd. Vishakhapattanam, Represented by Its Authorised Signatory Versus Union of India, Represented by The Chief Engineer (Nw), Naval Base, Kochi |
High Court of Kerala |
06-12-2021 |
McNally Bharat Engineering Co. Ltd., through its authorized representative Utpal Kumar Saha, Kolkata Versus The State of Bihar, through the Principal Secretary cum Commissioner, Patna & Others |
High Court of Judicature at Patna |
18-11-2021 |
Sakthi Vinayaka Engineering Works, Represented by its Proprietor, Erode District Versus The Principal Secretary / Transport Commissioner, Transport Department, Ezhilagam, Chepauk, Chennai & Others |
High Court of Judicature at Madras |
15-11-2021 |
K.V. Joseph & Sons (P) Ltd., Engineering Contractors, Kochi, Represented by its Director K.J. Paul, (Formerly K. V. Joseph & Sons, A Registered Partnership) Versus State of Kerala, Represented by The Secretary to Government, Public Works Department, Government Secretariat, Trivandrum & Another |
High Court of Kerala |
11-11-2021 |
N. Shajahan Engg Works & EB Contractor, Rep by its., Proprietor N. Shajahan, Tiruvannamalai Versus The Chief Engineering/Distribution, TANGEDCO Ltd. (TNEB), Chennai & Others |
High Court of Judicature at Madras |
09-11-2021 |
Pondicherry Engineering College Employees Union, Pondicherry, Rep. by its President, R. Gajendran Versus The Chairman-cum-Chief Secretary to Government, Government of Pondicherry, Chief Secretariat, Pondicherry & Others |
High Court of Judicature at Madras |
09-11-2021 |
E.C.I. Engineering & Construction Co. Limited Versus North East Frontier Railway & Others |
High Court of Gauhati |
29-10-2021 |
The National Engineering Multi Purpose Co-Operative Housing Society Ltd., Represented by its Chairman Vignesh, Redhills Versus The Government of Tamil Nadu Represented by Secretary to Government, Commercial Taxes & Registration Department, Chennai & Another |
High Court of Judicature at Madras |
27-10-2021 |
Shanthi Engineering Industries, Trichy Versus The Government of Tamilnadu, by its Secretary, Small Industries, Chennai & Others |
Before the Madurai Bench of Madras High Court |
26-10-2021 |
The Chief Engineer, Tamil Nadu Water Supply and Drainage Board, Vellore Versus M/s. Pure Enviro Engineering Pvt. Ltd, Chennai |
High Court of Judicature at Madras |
26-10-2021 |
Caparo Engineering India Ltd. & Others Versus Ummed Singh Lodhi & Another |
Supreme Court of India |
25-10-2021 |
Aqua Pump Industries, Rep by its Managing Partner, Ramaswamy Kumaravelu & Another Versus Ashok Kumar Jaiswal C/o Arryan Future Aqua Engineering Pvt. Ltd., Madhyapradesh & Another |
High Court of Judicature at Madras |
22-10-2021 |
South Eastern Coalfields Limited (SECL) & Another Versus Sadbhav Engineering Ltd. & Another |
High Court of Chhattisgarh |
21-10-2021 |
ISGEC Heavy Engineering Ltd. Versus Indian Oil Corporation Limited |
High Court of Delhi |
06-10-2021 |
Blackburn Metals A partnership firm, through its partner, Abhijeet Ambrish Kapadia Versus M/s. Zep Engineering Works & Others |
High Court of Judicature at Bombay |
29-09-2021 |
Smaaash Entertainment Pvt. Ltd. Versus Varsicon Engineering Pvt. Ltd. |
High Court of Delhi |
28-09-2021 |
Nandhanam College of Engineering & Technology, Rep. by its Chairman, P.M.N. Mohan Krishnaa, Tirupattur Versus The Registrar, Anna University, Chennai & Others |
High Court of Judicature at Madras |
23-09-2021 |
The Principal, College of Engineering Farmagudi, Ponda, Goa & Another Versus Ester Faria |
In the High Court of Bombay at Goa |
02-09-2021 |
P. Semith, Civil Engineering Consultant Versus M.K. Muhamed Asharaf |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
31-08-2021 |
M/s. McNally Bharath Engineering Company Ltd, Rep. by its R. Ashwin Gopal Versus The State of Tamil Nadu Rep. by the Regional Joint Director of Industries and Commerce & Others |
High Court of Judicature at Madras |
27-08-2021 |
Perunthalaivar Kamarajar Institute of Maritime Science and Engineering, Rep. by its Chief Executive Officer, Tamilarasu Sambandam & Others Versus The Director General of Shipping, Training Branch, The Directorate General of Shipping, Mumbai & Others |
High Court of Judicature at Madras |
11-08-2021 |
General Manager, CORE, Allahabad, Rep. by Deputy Chief Engineer, Chennai Versus M/s. JV Engineering Associate Civil Engineering Contractors, Rep. by its Partner S. Jaikumar |
High Court of Judicature at Madras |
11-08-2021 |
M/s. Kirloskar Brothers Limited Versus M/s. Bharat Engineering Construction Company (P) Ltd., Represented by A.G.M. Salman, Director |
High Court of Judicature at Madras |
10-08-2021 |
M/s. Fabrimax Engineering Pvt. Ltd. Versus Commissioner of Central Excise Telangkhedi Road, Civil Lines |
In the High Court of Bombay at Nagpur |
09-08-2021 |
Shri Jeet Ram Smarak Institute Of Engineering & Technology Versus All India Council For Technical Education |
High Court of Delhi |
06-08-2021 |
Mcnally Bharat Engineering Company Limited & Another Versus Assistant Commissioner of The Income Tax, Circle 1(1) & Others |
High Court of Judicature at Calcutta |
03-08-2021 |
K. Velusami, Junior Engineer, Building Centre & Conservation Sector 1, Chennai Versus The Engineering Chief (WRD) and Chief Engineer (General), Chennai & Others |
High Court of Judicature at Madras |
02-08-2021 |
M/s. FCA Engineering India Private Limited, (Formerly known as Chrysler India Automotive Private Limited), RMZ Millennia Business Park-1, Chennai Versus Assistant Commissioner of Income Tax, Corporate Circle 1(2), Chennai & Another |
High Court of Judicature at Madras |
02-08-2021 |
The Commissioner of Income tax, Chennai Versus M/s. Best & Crompton Engineering Ltd., Chennai |
High Court of Judicature at Madras |
02-08-2021 |
M/s. Tejas Engineering Works, through its Proprietor, Vandana Versus Rahul s/o. Vitthalrao Pathade & Another |
In the High Court of Bombay at Aurangabad |
30-07-2021 |
Newton Engineering And Chemicals Ltd. & Others Versus Bank Of Baroda & Others |
Debts Recovery Appellate Tribunal At Mumbai |
22-07-2021 |
Indian Ocean Energy Pte. Limited & Another Versus Bumi Geo Engineering Limited & Another |
High Court of Delhi |
20-07-2021 |
B. Vijayalakshmi & Another Versus M/s. Rane Engine Valves Ltd (Formerly known as Rane Engineering Ceramic Ltd), Chennai & Another |
High Court of Judicature at Madras |
16-07-2021 |
INDO Engineering Works Vrsus Rashtriya Ispat Nigam Ltd. |
High Court of Andhra Pradesh |
14-07-2021 |
M/s. Moa Engineering Pvt. Ltd., Rep., by its Director, Nandambakkam Versus The State of Tamil Nadu, Rep., by its Secretary, CT & RE Department, Chennai & Another |
High Court of Judicature at Madras |
06-07-2021 |
Tvl. Abirami Engineering Company, rep. By its Partner, K.L. Narayanan Versus The Assistant Commissioner, Perur Assessment Circle |
High Court of Judicature at Madras |
03-07-2021 |
Oil & Natural Gas Corporation Ltd. Versus A Consortium of Sime Darby Engineering Sdn. Bhd. & Another |
High Court of Judicature at Bombay |
03-07-2021 |
Oil & Natural Gas Corporation Ltd. Versus A Consortium of Sime Darby Engineering Sdn. Bhd. & Another |
High Court of Judicature at Bombay |
01-07-2021 |
M/s. Sai Lakshmi Engineering, represented by its Proprietor, K. Nagaraju Versus The Principal Commissioner of Customs Chennai III Commissionerate & Others |
High Court of Judicature at Madras |
30-06-2021 |
M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai |
High Court of Judicature at Madras |
30-06-2021 |
Muthayammal Engineering College, Represented by its Administrative Officer, Namakkal Versus University Grants Commission, Represented by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
30-06-2021 |
M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai |
High Court of Judicature at Madras |
29-06-2021 |
M. Rajkumar, Railway & Highways Engineering Contractor, Erode Versus The Union of India, Rep. by the General Manager, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
28-06-2021 |
M/s. K & K Contech Engineering Ltd., Rep., by its Director, Chennai Versus Customs, Central Excise and Service Tax, Settlement Commission, Chennai & Others |
High Court of Judicature at Madras |
21-06-2021 |
Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others |
High Court of Judicature at Bombay |
21-06-2021 |
Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager Versus Ajay C. Shelke & Others |
High Court of Judicature at Bombay |
18-06-2021 |
Management of M/s Motors Limited (Tata Engineering & Locomotive Company Ltd.) Now Tata Motors Ltd. Versus State of Jharkhand |
High Court of Jharkhand |
04-06-2021 |
Juhi Chawla & Others Versus Science & Engineering Research Board & Others |
High Court of Delhi |
04-06-2021 |
Juhi Chawla & Others Versus Science & Engineering Research Board & Others |
High Court of Delhi |
28-05-2021 |
Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others |
High Court of Gauhati |
28-05-2021 |
Ms. X, A Student of 2nd Year, B.Tech, Chemical Engineering Department , R/O Dhansiri Hostel, Indian Institution of Technology, Guwahati Versus The State of Assam, Rep. By The Commissioner And Secretary, Home Department, Govt. of Assam, State Secretariat, Assam & Others |
High Court of Gauhati |
07-05-2021 |
Annapoorana Engineering College rep by its Principal Sankari Main Road Periyaseeragapadi Salem District Versus Anna University rep by its registrar Chennai & Another |
High Court of Judicature at Madras |
06-05-2021 |
Fedders Electric & Engineering Limited Gautam Buddh Nagar Versus Southeast Central Railway Bilaspur |
High Court of Delhi |
03-05-2021 |
Meltron Engineering Industries Versus Pune Labour Union & Another |
High Court of Judicature at Bombay |
03-05-2021 |
Meltron Engineering Industries V/S Pune Labour Union and Others. |
High Court of Judicature at Bombay |
03-05-2021 |
Meltron Engineering Industries Versus Pune Labour Union & Another |
High Court of Judicature at Bombay |
17-04-2021 |
ISGEC Heavy Engineering Ltd. Versus Empee Sugars and Chemicals Ltd. |
High Court of Judicature at Madras |
09-04-2021 |
St. Joseph College of Engineering, Rep. by its Chairman & Managing Director, Babu Manoharan Versus R. Vijayarajaj & Another |
High Court of Judicature at Madras |
05-04-2021 |
Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited |
Supreme Court of India |
30-03-2021 |
M/s. A.P.R. Juniors Bagging & Loading Contractors, Represented by its Managing Partner, Swarna Venkaiah & Others Versus M/s. K.R. Metal Engineering Company, Represented by its Proprietor S. Abdul Kapoor |
High Court of Judicature at Madras |
17-03-2021 |
M/s. Albanna Engineering LIC Versus M/s. Sanghvi Movers Limited |
National Company Law Appellate Tribunal |
17-03-2021 |
Anil Kumar Das Versus The Union of India, Represented by the Divisional Manager (Personnel) (DRM) (P) Engineering Bill Section, N.F. Railway, Rangia & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
15-03-2021 |
Thiagarajar College of Engineering, Rep. by Registrar (Academics), Madurai Versus The Secretary, Department of Higher Education, Government of Tamil Nadu, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
15-03-2021 |
Thiagarajar College of Engineering, Rep. by Registrar (Academics), Madurai Versus The Secretary, Department of Higher Education, Government of Tamil Nadu, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
10-03-2021 |
Dr. P. Dananjayan Versus The Principal, Pondicherry Engineering College, Puducherry & Others |
High Court of Judicature at Madras |
09-03-2021 |
Linkquest Quippo Infra Limited Versus A2Z Infra Engineering Limited |
High Court of Delhi |
09-03-2021 |
Union of India & Another Versus M.V. Engineering Company |
High Court of Madhya Pradesh |
08-03-2021 |
Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited |
Supreme Court of India |
08-03-2021 |
T.K. Engineering Consortium Pvt. Ltd. Versus Director (Projects) Rites Ltd. & Another |
High Court of Delhi |
08-03-2021 |
Pravin Electricals Private Limited Versus Galaxy Infra & Engineering Private Limited |
Supreme Court of India |
05-03-2021 |
M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants |
High Court of for the State of Telangana |
05-03-2021 |
M/s. Blue Sea Industries Private Limited Versus M/s. Polytech Engineering & Consultants |
High Court of for the State of Telangana |
05-03-2021 |
Navayuga Engineering Company Versus Bangalore Metro Rail Corporation Limited |
Supreme Court of India |
04-03-2021 |
Messrs. J. Pee. Tee. Engineering Industry, Rep. by its Proprietor, P.T. Jonney, Coimbatore Versus M.R. Ponnusamy & Others |
High Court of Judicature at Madras |
04-03-2021 |
Messrs. J. Pee. Tee. Engineering Industry, Rep. by its Proprietor, P.T. Jonney, Coimbatore Versus M.R. Ponnusamy & Others |
High Court of Judicature at Madras |
01-03-2021 |
Lal Bahadur Versus Jamshedpur Engineering & Machine Manufacture |
High Court of Jharkhand |