Some PAST Judgements / Case Laws similar to G C TUBE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 07-05-2022 00:31
|
18-09-2019 |
New India Assurance Co. Ltd. Versus M/s. Shivalik Tube Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
29-07-2019 |
M/S Vishwaleela Steel Tube Industries & Others Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
13-06-2019 |
Tube Investments of India Ltd., Chennai Versus The Assistant Commissioner (CT), Chennai & Others |
High Court of Judicature at Madras |
21-12-2018 |
Kansal Texo Tube Pvt. Ltd. Versus Union of India |
High Court of Gujarat At Ahmedabad |
02-11-2018 |
Kalyan Memorial Hospital, KDJ Hospital & Kalyan Test Tube Baby Centre & Another Versus Sandhya Dubey |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
16-07-2018 |
Comite International Olympique Versus Tube Investments of India Ltd. & Another |
Intellectual Property Appellate Board |
16-07-2018 |
Comite International Olympique Versus Tube Investments of India Ltd. & Another |
Intellectual Property Appellate Board |
04-06-2018 |
M/s. Khandelwal Steel & Tube Traders, Chennai Versus The Income Tax Officer, Ward IX (3), Chennai & Another |
High Court of Judicature at Madras |
09-04-2018 |
The State of Tamil Nadu, Represented by the Deputy Commissioner (CT), Salem Versus Tvl. Steel Tube Traders and Agencies, Salem |
High Court of Judicature at Madras |
09-02-2018 |
M.O.H. Aslam Versus M/s. Evergreen Tube Well Services (P) Ltd., Rep. By its Authorised representative Thiru Pazhaniyandi & Others |
High Court of Judicature at Madras |
25-10-2017 |
Tube Investments of India Ltd V/S Commissioner of Central Excise, LTU, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
26-07-2017 |
Sagar International Limited Versus Tianjin Huilitong Steel Tube Co. Ltd. & Another |
High Court of Judicature at Calcutta |
15-06-2017 |
N.K. Paper Tube Industries V/S C.C.E., Jaipur-I |
Customs Excise Service Tax Appellate Tribunal New Delhi |
22-03-2017 |
India Tube Mills & Metal Industries V/S Commissioner of C. Ex., Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
05-08-2016 |
M/s. Rajasthan Tube Mfg. Co. Ltd. Versus Commissioner of Central |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
08-06-2016 |
Metal Tube And Rolling Mills Versus Maharashtra Small Scale Industries Development Corporation Limited |
High Court of Judicature at Bombay |
11-01-2016 |
Tube Investments of India Ltd. Versus Joint Commissioner of Income-tax, Special Range-I, Chennai |
High Court of Judicature at Madras |
08-01-2016 |
M/s. Goodsun Industries (P) Limited Company Rep. by its M.D. R. Jagannathan Versus Coimbatore Tube Company rep. by its Managing Partner Hussain Hasim, Coimbatore |
High Court of Judicature at Madras |
12-08-2015 |
The Commissioner of Income Tax, Chennai Versus M/s. Tube Investments of India Ltd., Chennai |
High Court of Judicature at Madras |
23-04-2015 |
The State of Tamil Nadu, represented by The Deputy Commissioner (CT) Versus Tvl. Steel Tube Traders & Agencies |
High Court of Judicature at Madras |
21-04-2015 |
Modern Tube Industries Limited Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
08-04-2015 |
Rajesh Versus Tube Corporation & Another |
High Court of Judicature at Bombay |
08-12-2014 |
J. Harikrishnan & Others Versus The Management of Hanil Tube Private Limited Rep. By its Assistant General Manager & Another |
High Court of Judicature at Madras |
29-10-2014 |
Tube Investments of India Ltd., represented by its Vice President ? Legal & Company Secretary Mr. S. Suresh, Chennai Versus BSA-Regal Group Ltd., English rep. by Company Secretary |
High Court of Judicature at Madras |
26-03-2014 |
G.C. Cones & Tube Manufacturing Co. Versus Nursingh Paper & Oil Mill Pvt. Ltd. |
High Court of Rajasthan |
21-03-2014 |
M/s. Tube Investments of India Ltd., Chennai Versus The Joint Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
05-11-2013 |
Rubco Cycle Tyre & Tube Factory, Kannur, Rep. by its Managing Director P.V. Haridasan Versus The Assistant Provident Fund Commissioner, Employees Provident Fund Organisation, Sub Regional Office |
High Court of Kerala |
04-09-2012 |
Choksi Tube Co. Ltd. Versus Appellate Authority & Others |
High Court of Gujarat At Ahmedabad |
03-08-2012 |
Gulf Oil India Limited Versus Tube Investment of India Limited |
High Court of Judicature at Bombay |
18-05-2012 |
M/S Upvan Steel Tubes Pvt. Ltd. & Another Versus M/S Tube Investments Of India Ltd. |
High Court of Delhi |
01-02-2012 |
The Management of Hanil Tube India Pvt. Ltd. Rep. by its Asst. General Manager Finance Versus The Competent Authority & Inspector of Factories & Others |
High Court of Judicature at Madras |
04-01-2012 |
Commissioner of Income Tax-I, Chennai Versus M/s. Tube Investments of India Ltd-I, Chennai |
High Court of Judicature at Madras |
09-12-2011 |
Khatema Fibres Ltd. Versus M/s NK Paper Tube Industries & Another |
High Court of Delhi |
22-09-2011 |
M/s. Metafield Coil Pvt.Ltd. Versus M/s. Nikivik Tube Industries Pvt.Ltd. |
High Court of Judicature at Bombay |
06-07-2011 |
State of Rajasthan & Another Versus M/s. Jain Tube Company Limited |
High Court of Delhi |
18-04-2011 |
Tanks And Tube-Wells Class A Category Versus Collector/District Magistrate |
High Court of Judicature at Allahabad |
21-03-2011 |
Atma Tube Products Limited Versus M/s Hero Cycles Limited |
High Court of Punjab and Haryana |
08-10-2010 |
Tube Investments of India Ltd., Chennai Versus The State of Tamil Nadu, represented by the Commercial Tax Officer, Chennai |
High Court of Judicature at Madras |
06-08-2010 |
In Re: Measures for Prevention of fatal accidents of small children due to their falling into abandoned bore wells and tube wells Versus Union of India & Others |
Supreme Court of India |
27-04-2010 |
The Management, Tube Products of India Ltd., Versus The Presiding Officer, I Addl. Labour Court, Madras.& Another |
High Court of Judicature at Madras |
23-12-2009 |
Tube Investments of India Ltd. Represented by its Vice President Legal Chennai Versus BSA-Regal Group Ltd, England |
High Court of Judicature at Madras |
13-11-2009 |
M/S. Indian Farmers Fertiliser Cooperative Ltd Versus M/S. India Tube Mills & Metal Industries Pvt. Ltd |
High Court of Delhi |
03-11-2009 |
Krishna Gopal Agarwal, S/o. Mr. Fakir Coand Agarwal, Calcutta Tube India Ltd., Bangalore & Others Versus State, rep. by Inspector of Police, Vaniyambadi Town Police Stations, Vellore District & Another |
High Court of Judicature at Madras |
03-11-2009 |
Krishna Gopal Agarwal, S/o. Mr. Fakir Coand Agarwal, Calcutta Tube India Ltd., Bangalore & Others Versus State, rep. by Inspector of Police, Vaniyambadi Town Police Stations, Vellore District & Another |
High Court of Judicature at Madras |
29-09-2009 |
Tube Investments of India Limited, (Represented by its Vice PresidentTaxation M.R. Diwakar) & Another Versus The Assistant Commissioner of Income Tax & Others |
High Court of Judicature at Madras |
14-07-2009 |
BSA-Regal Group Ltd. Versus Tube Investments of India Ltd., rep by its Vice President-Legal & Company Secretary
|
High Court of Judicature at Madras |
20-08-2008 |
Tirupathi Tube Wells, Bangalore and Others v/s Karnataka State Financial Corporation and Another |
Debt Recovery Appellate Tribunal At Chennai |
20-08-2008 |
M/s. Tirupathi Tube Wells & Others Versus The Karnataka State Financial Corporation & Another |
Debt Recovery Appellate Tribunal At Chennai |
11-08-2008 |
Commissioner Of Income Tax New Delhi Versus Hotline Tele tube & Components Ltd.
|
High Court of Delhi |
18-07-2008 |
The Commissioner of Income-tax Tamil Nadu-I, Madras Versus
M/s. Tube Investments of India Ltd.
|
High Court of Judicature at Madras |
21-05-2008 |
ATMA TUBE PRODUCTS LTD. VERSUS TATA STEEL LTD. |
High Court of Punjab and Haryana |
01-05-2008 |
Bharat Glass Tube Limited Versus Gopal Glass Works Limited
|
Supreme Court of India |
27-08-2007 |
The Commissioner of Income Tax Chennai Versus Tube Investments of India Ltd.,
|
High Court of Judicature at Madras |
06-03-2007 |
Gujarat Steel Tube Kamdar Suraksha Samiti Versus O.L. of Gujarat Steel Tubes Ltd. |
High Court of Gujarat At Ahmedabad |
22-12-2006 |
Ramilaben Trikamlal Shah Versus Tube And Allied Products
|
High Court of Judicature at Bombay |
19-06-2006 |
Srivatsa Tube Corporation & Another Versus K. Latha & Others
|
High Court of Judicature at Madras |
21-03-2006 |
Prithu Nath & Company Versus Tube Rose Estate (P) Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
10-03-2006 |
Ajay Ossein AND Allied Products Pvt.Ltd Versus Gandhi Tube Company |
High Court of Punjab and Haryana |
09-01-2006 |
Gujarat Steel Tube Employees Union & Another Versus O.L. Of Gujarat Steel Tubes Ltd. & Others
|
High Court of Gujarat At Ahmedabad |
11-08-2005 |
Khandelwal Tube Mill Kamgar Sangh, Kanhan Versus Government of Maharashtra & Others |
In the High Court of Bombay at Nagpur |
08-11-2004 |
AGRAWAL TUBE DISTRIBUTION VERSUS SONY ENGINEERING WORKS
|
High Court of Andhra Pradesh |
24-06-2004 |
Indian Tube Co. Ltd. Versus Income Tax Officer |
High Court of Judicature at Calcutta |
24-06-2004 |
Tube Investments of India Ltd., Madras-1 Versus The Special Tahsildar (Land Acquisition) Miscellaneous Scheme, Madras
|
High Court of Judicature at Madras |
14-06-2004 |
Atma Tube Limited V/S State Bank of India and Others. |
Debt Recovery Appellate Tribunal At Delhi |
14-06-2004 |
Atma Tube Limited v/s State Bank of India and Others |
Debt Recovery Appellate Tribunal At Delhi |
10-12-2003 |
DDA Versus M/s. Indian Tube Co. Ltd. & Another
|
High Court of Delhi |
14-01-2003 |
Chandra Bhan Pratap Singh Versus Executive Engineer, Tube-well Division |
High Court of Judicature at Allahabad |
20-12-2002 |
Rama Tube Company Versus Jay Rapid Roller Limited |
High Court of Delhi |
20-12-2002 |
M/s Unique Butyle Tube Industries Pvt. Ltd. Versus U.P. Financial Corporation & Ors.
|
Supreme Court of India |
27-11-2002 |
The Commissioner of Income Tax Versus M/s. Tube Investments of India Ltd.
|
High Court of Judicature at Madras |
13-11-2002 |
Tele Tube Electronics Limited Versus Delhi Sales Tax Appellate Tribunal |
High Court of Delhi |
05-09-2002 |
M/s. Tube Investments of India Ltd. Versus The Commissioner of Income-tax |
High Court of Judicature at Madras |
05-09-2002 |
M/s. Tube Investments of India Ltd. Versus The Commissioner of Income-tax
|
High Court of Judicature at Madras |
14-08-2002 |
Tube Investments of India Limited Versus The Deputy Commercial Tax Officer & Others
|
High Court of Judicature at Madras |
02-08-2001 |
Director of Wealth Tax (Exemption) Versus Tube Investments of India Limited, Management, Employees Welfare Trust
|
High Court of Judicature at Madras |
01-07-2001 |
Mahendra Tube Suppliers Versus Municipal Corporation Ahmedabad |
High Court of Gujarat At Ahmedabad |
26-06-2001 |
Perfect Tube Centre Versus Deputy Commissioner of Commercial Taxes |
High Court of Karnataka |
11-04-2001 |
Tube Investments of India Ltd., Madras Versus Tata Engineering & Locomotive Company Ltd., Bombay |
Registrar of Trade Marks Chennai |
08-03-2001 |
Maharashtra Engineering Works Versus Manhar Tube Corporation
|
High Court of Judicature at Bombay |
08-12-2000 |
Donghee Vision Industrial Company Limited Versus Tube Investments of India Limited and Another
|
High Court of Judicature at Madras |
01-12-2000 |
Tamilnadu Industrial Investment Corporation Limited Versus Venkat Tube Industries and Others
|
High Court of Judicature at Madras |
25-09-2000 |
Atma Tube Products Ltd. Versus Tata Iron & Steel Co. Ltd. |
High Court of Punjab and Haryana |
12-10-1999 |
Gujarat Steel Tube Co. Ltd. Versus Virchandbhai B. Shah
|
Supreme Court of India |
20-08-1999 |
Gujarat Steeel Tube Company Limited Versus Virchandbhai Bhogilal Shah |
High Court of Gujarat At Ahmedabad |
27-07-1999 |
U.P. Public Works Department (Irrigation Branch) Tube-well Technical Employees Versus State of U.P. |
High Court of Judicature at Allahabad |
03-02-1999 |
M.L. Aneja Versus M.D., Haryana State Minor Irrigation (Tube Wells) Co. Ltd. & Others |
High Court of Rajasthan |
01-02-1999 |
T.I. Cycles of India Prop: Tube Investments of India Ltd. 28, Rajaji Salai, Madras Versus The Collector of Customs,
Madras-1 and others
|
High Court of Judicature at Madras |
23-11-1998 |
Commissioner of Income Tax Versus Tube Investments of India Limited
|
High Court of Judicature at Madras |
25-03-1998 |
SREEVATSA TUBE CORPORATION VERSUS TAMIL NADU WATER SUPPLY, DRAINAGE BOARD
|
High Court of Judicature at Madras |
04-12-1997 |
Ashok Tube & anr. Versus Steel Industries of India
|
High Court of Judicature at Bombay |
05-11-1997 |
Commissioner of Income Tax Versus Tube Investments of India Limited
|
High Court of Judicature at Madras |
08-08-1997 |
Union of India Versus Tube Products of India
|
High Court of Judicature at Madras |
04-08-1997 |
Indian Textile Paper Tube Company Limited Versus State of Tamil Nadu
|
High Court of Judicature at Madras |
30-05-1997 |
National Insurance Co. Ltd. Versus Rajasthan Tube Manufacturing Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
02-05-1997 |
Tube Investments of India Limited Versus Trade Industries, Rajasthan
|
Supreme Court of India |
17-04-1997 |
Tube Suppliers Limited Versus Govt. of Tamil Nadu and another
|
High Court of Judicature at Madras |
21-03-1997 |
Atma Tube Products Ltd Versus Bhushan Steel And Strips Ltd |
High Court of Punjab and Haryana |
11-02-1997 |
Commissioner of Income Tax Versus Indian Textile Paper Tube Company Limited
|
High Court of Judicature at Madras |
04-02-1997 |
Commissioner of Income Tax Versus Indian Textile Paper Tube Company Limited (No. 1)
|
High Court of Judicature at Madras |
28-01-1997 |
Choksi Tube Company Limited Versus Union of India and Others
|
Supreme Court of India |