Some PAST Judgements / Case Laws similar to G & H SHAW PVT LTD
Last Checked Past / Closed Litigation On 05-01-2021 19:27
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21-10-2020 |
Ashok Kumar Shaw & Others Versus The First Land Acquisition Collector, Kolkata & Others |
High Court of Judicature at Calcutta |
27-08-2020 |
Rameshwar Shaw Versus Securities and Exchange Board of India & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
15-06-2020 |
Samri Devi Shaw Versus New India Assurance Co. Ltd., Mumbai & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-03-2020 |
Hiralal Shaw Versus Bharati Manna & Others |
High Court of Judicature at Calcutta |
13-03-2020 |
Goutam Shaw @ Saw @ Sau & Others Versus Shrimati Sabita Bairagi & Another |
High Court of Judicature at Calcutta |
02-03-2020 |
Dilip Shaw @ Sanatan & Another Versus State of West Bengal & Others |
Supreme Court of India |
24-01-2020 |
Nawal Kishore Shaw Versus Manoj Shaw |
High Court of Jharkhand |
22-01-2020 |
Rajkishore Shaw @ Nandu & Others versus State of West Bengal |
High Court of Judicature at Calcutta |
30-12-2019 |
Ashok Kumar Shaw & Others Versus Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |
05-12-2019 |
Royal Sundaram General Insurace Co. Ltd., Rep. by its Manager & Another Versus Subrata Shaw |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-11-2019 |
Gautam Prasad Shaw & Another Versus M/s. Master Plan & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-11-2019 |
Rabi Sen Versus Basanti Shaw (Gupta) & Others |
High Court of Judicature at Calcutta |
30-10-2019 |
Hindustan Unilever Limited Versus Rahul Shaw |
High Court of Judicature at Calcutta |
17-09-2019 |
Indira Shaw Versus M/s. Milennium India Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-09-2019 |
Dileep Kumar Shaw Versus Shanti Ray & Another |
High Court of Judicature at Calcutta |
28-08-2019 |
Rabindra Kumar Shaw Versus Union of India, Ministry of Defence & Others |
Supreme Court of India |
05-08-2019 |
Manoj Shaw @ Manoj Kumar Shaw Versus State of West Bengal |
High Court of Judicature at Calcutta |
16-07-2019 |
Lakhi Debi Jaiswal Versus Sunil Kumar Shaw |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
15-07-2019 |
Ganesh @ Lachman Shaw Versus Versus Amar Nath Shaw |
High Court of Judicature at Calcutta |
18-03-2019 |
Soumitra Kumar Shaw Versus Lokhandwala Kataria Constructions Private Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-09-2018 |
Vikash Kr. Shaw Versus Dilip Kumar Halder & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-09-2018 |
Dina Nath Shaw @ Dino Nath Shaw Versus Mritun alias Mritunjay Dolui |
High Court of Judicature at Calcutta |
06-08-2018 |
Amit Kumar Shaw Versus Chate International Academy Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
17-07-2018 |
Kalpana Majumder & Others Versus Lakshmi Priya Shaw & Others |
Supreme Court of India |
12-07-2018 |
Narayan Prasad Shaw Versus State of Odisha & Others |
High Court of Orissa |
22-06-2018 |
Goutam Guha Roy Versus Balaram Shaw & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-06-2018 |
The Branch Manager, Dena Bank & Others Versus Radhanath Shaw |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
20-06-2018 |
Partha Sarathy Nathak Versus Raju Shaw, Partner of Ganapati Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-05-2018 |
Sulxna Kumari Versus Babita Shaw & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-05-2018 |
Multiple Manpower Development Pvt. Ltd. & Another Versus Bhanu Prakash Shaw |
National Consumer Disputes Redressal Commission NCDRC |
10-04-2018 |
Sonali Roy & Others Versus Uttam Shaw |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-03-2018 |
Gopal Shaw & Another Versus Hemant Kumar Singh & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-01-2018 |
M/s. Chesney Townhouse Owners & Residents Association, Rep. by its Secretary, H. Sathak Ahmed Shaw, Chennai Versus The Executive Engineer, Corporation of Chennai, Zonal Office-V, Chennai & Others |
High Court of Judicature at Madras |
19-12-2017 |
Ram Dawar Shaw & Others Versus Surjya Pati Devi (since deceased) & Others |
High Court of Judicature at Calcutta |
20-11-2017 |
State Bank of India & Another Versus Nirmala Shaw & Others |
High Court of Judicature at Calcutta |
09-11-2017 |
Sanjay Shaw Verses The Union of India Represented by the Chief General Manager, Assam Telecom Circle, Ulubri & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
20-09-2017 |
R.G. Shaw & Sons Pvt. Ltd. & Another Versus Naviplast Traders Pvt. Ltd. & Others |
National Company Law Appellate Tribunal |
21-02-2017 |
Asha Debi & Another Versus Moti Lal Shaw & Others |
High Court of Judicature at Calcutta |
15-02-2017 |
Omprakash Thakur Versus Bhola Shaw |
High Court of Judicature at Calcutta |
04-10-2016 |
Saraj Kumar Ray Chawdhury Versus Suresh Kumar Shaw & Others |
National Consumer Disputes Redressal Commission NCDRC |
14-09-2016 |
Indrajeet Shaw Versus Bishnupada Das |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-08-2016 |
Dilip Shaw Versus Ramlal Das |
High Court of Judicature at Calcutta |
29-07-2016 |
Saraj Kumar Ray Chawdhury Versus Suresh Kumar Shaw & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-07-2016 |
Tarak Nath Shaw Versus Indrajit Das & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
20-05-2016 |
Munnilal Shaw @ Sau & Others Versus Sanjay Kumar Agarwal & Others. |
High Court of Judicature at Calcutta |
13-05-2016 |
M/s. Laxmina Construction, Proprietor Birendra Prosad Shaw Versus Sarita Sinha & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
25-04-2016 |
Krishna Shaw & Others Versus Netai Pandit |
High Court of Judicature at Calcutta |
11-04-2016 |
Peter Matthew Shaw Versus The Queen |
Court of Appeal of New Zealand |
04-03-2016 |
Prem Chand Shaw (Jaiswal) Versus Assistant Commissioner, Circle-38, Kolkata |
High Court of Judicature at Calcutta |
15-02-2016 |
Basanti Devi Shaw & Others Versus Chandra Prakash Gupta & Others |
High Court of Judicature at Calcutta |
27-01-2016 |
Sibnath Singha Roy Versus Gopal Shaw & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-12-2015 |
Keshov Prasad Shaw Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-12-2015 |
Assisstant Commissioner of Income-tax, Circle -17(1), Hyderabad Versus D.E. Shaw India Software (P.) Ltd. |
Income Tax Appellate Tribunal Hyderabad |
15-09-2015 |
Hiralal Shaw Versus Ganga Shaw & Others |
Supreme Court of India |
24-08-2015 |
Bhagwan Shaw Versus Ram Bahadur Shaw & Another |
High Court of Judicature at Calcutta |
14-08-2015 |
The New India Assurance Co.Ltd. Versus Arati Shaw & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-07-2015 |
Jitendra Prasad Shaw Versus National Dairy Development Board |
High Court of Gujarat At Ahmedabad |
15-06-2015 |
Chandreswar Prasad Shaw & Another Versus Chandra Sekhar Biswas |
High Court of Judicature at Calcutta |
08-06-2015 |
Sonali Roy & Others Versus Uttam Shaw |
National Consumer Disputes Redressal Commission NCDRC |
12-05-2015 |
Arabind Shaw alias Arvind Shaw Versus Ajay Kumar Shaw & Others |
High Court of Judicature at Calcutta |
21-01-2015 |
DE Shaw India Software (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle -1(2), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
13-10-2014 |
D.E. Shaw India Software (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 1 (2), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
16-09-2014 |
M/s. B.C. Shaw & Sons Versus The Union of India & Others |
High Court of Judicature at Calcutta |
03-09-2014 |
Sankar @ Shib Shankar Shaw Versus The State of West Bengal |
High Court of Judicature at Calcutta |
25-08-2014 |
Paban Kumar Bagul Versus Sunil Kumar Shaw & Others |
High Court of Judicature at Calcutta |
24-07-2014 |
Smt. Kalpana Majumdar & Others Versus Smt. Lakshmi Priya Shaw & Others |
High Court of Judicature at Calcutta |
14-07-2014 |
Lawrence Shaw Versus The Queen |
Court of Appeal of New Zealand |
06-06-2014 |
Hiralal Shaw Versus Ganga Shaw & Others |
High Court of Judicature at Calcutta |
15-05-2014 |
Suresh Kumar Gupta & Another Versus Samarendra Nath Shaw & Others |
High Court of Judicature at Calcutta |
13-05-2014 |
Amar Nath Shaw Versus Asish Chowdhury |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-05-2014 |
Amar Nath Shaw Versus Asish Chowdhury |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-05-2014 |
Bechu Ram Chakraborty Versus Mahesh Shaw |
National Consumer Disputes Redressal Commission NCDRC |
07-05-2014 |
Hiralal Shaw Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-04-2014 |
Basu deb shaw Versus Gita Manik |
High Court of Judicature at Calcutta |
06-03-2014 |
Suresh Kumar Gupta & Another Versus Samarendra Nath Shaw & Others |
High Court of Judicature at Calcutta |
20-01-2014 |
Bishnu Devi Shaw & Others Versus The Federal Bank Ltd. & Others |
High Court of Judicature at Calcutta |
23-12-2013 |
Kolkata Municipal Corporation & Others Versus Keshov Prasad Shaw |
High Court of Judicature at Calcutta |
18-12-2013 |
Suresh Kumar Shaw Versus B. Rajesham, Deputy Collector & Tahsildar, Serilingampally Mandal, Ranga Reddy District |
High Court of Andhra Pradesh |
13-12-2013 |
Hiralal Shaw Versus Bharati Manna & Others |
High Court of Judicature at Calcutta |
29-11-2013 |
Hari Prakash Gupta Versus Sri Raja Ram Shaw |
High Court of Judicature at Calcutta |
07-11-2013 |
Raj Kumar Shaw Versus M/s. Cesc Ltd. & Others |
High Court of Judicature at Calcutta |
17-09-2013 |
Bidya Devi Versus Tribeni Shaw |
High Court of Judicature at Calcutta |
04-09-2013 |
Hazarilal Shaw Versus Subal Chandra Ghosh |
High Court of Judicature at Calcutta |
04-07-2013 |
Mati Shaw alias Matilal Shaw Versus Mohan Shaw & Others |
High Court of Judicature at Calcutta |
04-07-2013 |
M/s. Shaw Wallace & Co Ltd, Rep. By Authorised Signatory Syed Rizwan Ashraf, Chennai & Another Versus The Presiding Officer, Principal Labour Court, Chennai & Others |
High Court of Judicature at Madras |
04-07-2013 |
Usha Shaw & Others Versus Union of India |
High Court of Judicature at Calcutta |
20-06-2013 |
Sanjay Kumar Sao @ Sanjay Kumar Shaw Versus The State of Jharkhand |
High Court of Jharkhand |
17-05-2013 |
Mrs. Bina Ghorui Versus Chottan Shaw & Others |
High Court of Judicature at Calcutta |
14-05-2013 |
Azad Hind Shaw Versus The Calcutta Tramways Company (1978) Limited & Others |
High Court of Judicature at Calcutta |
26-04-2013 |
M/s. Shyam Lal Iron & Steel Company through one of its Directors Shambhu Lal Shaw Versus Jharkhand State Electricity Board through its Chairman & Others |
High Court of Jharkhand |
30-01-2013 |
D.E. Shaw Composite Investments (Mauritius) Ltd. Versus Amar Ujala Publications Limited & Others |
High Court of Delhi |
18-01-2013 |
Smt. Sabita Shaw Versus The West Bengal University of Animal & Fishery Sciences & Another |
High Court of Judicature at Calcutta |
04-01-2013 |
Raj Grihi Ram Versus Anand Kumar Shaw & Others |
High Court of Judicature at Calcutta |
05-12-2012 |
A. Mohammed Shaw Versus Annie Koshy |
High Court of Kerala |
28-10-2012 |
The State of West Bengal Versus Binod Kumar Shaw & Others |
High Court of Judicature at Calcutta |
04-09-2012 |
Shiv Shankar Shaw @ Jaiswal & Another Versus Smt. Mira Gupta & Others |
High Court of Judicature at Calcutta |
28-08-2012 |
State Of West Bengal Versus Binod Kumar Shaw & Others |
High Court of Judicature at Calcutta |
25-06-2012 |
Shaw Wallace & Company, Limited & Another Versus Kishore Rajaram Chhabria & Others |
High Court of Judicature at Calcutta |
20-04-2012 |
Shazia Shaw Versus Khawar Butt & Another |
High Court of Jammu and Kashmir |
30-03-2012 |
Keshov Prasad Shaw Versus Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |