G. A. R. DAIRY PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999DL2018PTC328596 		ROC
RoC-Delhi 		Incorporation Date
17-01-2018
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
328596 		Registration Date
17-01-2018 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
itrdlh@gmail.com
Registered Address
KH. No. 154/826-827, Ground Floor, Ganga Toli Road, Village- Pooth Khurd, New Delhi North West DL 110039 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to G. A. R. DAIRY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-01-2021 18:08
06-11-2020 Prabhat Dairy Limited & Others Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
06-10-2020 State of kerala, Rep. by Tahsildar, Kothamangalam Versus The Secretary, Nirmalgram Vannith Dairy Central Society Keerampara, Kothamangalam & Others High Court of Kerala
10-08-2020 Maranalloor Milk Producers Co. Operative Society Ltd. Represented by Its Secretary, Thiruvananthapuram & Others Versus The Registrar /Director, Directorate of Dairy Development, Pattom & Others High Court of Kerala
15-05-2020 The State of Maharashtra through Secretary, Agriculture, Animal Hubandary, Dairy Development & Fisheries Department, Mantralaya & Another Versus Madhukar Suryabhan Ingale In the High Court of Bombay at Aurangabad
23-03-2020 Chennai Goods Transport Owners Service Industrial Cooperative Society Limited., Rep. by its President, R. Padmanaghan & Another Versus The Government of Tamil Nadu, Rep by the Secretary to the Government, Department of Animal Husbandry, Dairy Development & Fisheries, Chennai & Others High Court of Judicature at Madras
28-02-2020 K.R. Selvakumar, Prop: Fishermen Corporative Oil Dealers V/S The State of Tamil Nadu Rep. by its Secretary, Animal Husbandry Dairy & Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
28-02-2020 K.R. Selvakumar, Prop: Fishermen Corporative Oil Dealers V/S The State of Tamil Nadu Rep. by its Secretary, Animal Husbandry Dairy & Fisheries (FS-3) Department, Chennai & Others High Court of Judicature at Madras
28-11-2019 A. Mani & Another Versus The Registrar cum Director, Milk Production & Dairy Development Department, Chennai & Others High Court of Judicature at Madras
15-11-2019 State Bank of India Versus Samrat Dairy Pvt. Ltd. Debts Recovery Appellate Tribunal at Kolkata
03-06-2019 W. Sathyakumar & Others Versus The Deputy Director, Dairy Development, Pattom & Others High Court of Kerala
22-11-2018 Dr. A. Xavier Remigius Versus Government of Tamil Nadu, Rep.by its Secretary Animal Husbandry, Dairy and Fisheries Department, Chennai & Another High Court of Judicature at Madras
03-10-2018 Sabroop Feed & Dairy Farm Village Versus Punjab State Cooperative Supply & Marketing Federation Ltd. High Court of Punjab and Haryana
10-09-2018 Nddb Dairy Services, New Delhi Versus Dcit (Exemption), New Delhi Income Tax Appellate Tribunal Delhi
06-09-2018 J. Jeyakumar & Another Versus The Commissioner, Milk Production and Dairy Development, Chennai & Another Before the Madurai Bench of Madras High Court
03-08-2018 Durga Dairy Farm & Others Versus Oriental Bank of Commerce & Others High Court of Uttarakhand
25-06-2018 M/s. Prabhat Dairy Ltd. & Others Versus Konkan Shramik Sangh High Court of Judicature at Bombay
04-05-2018 Kishor & Others Versus The State of Maharashtra, through the Principal Secretary, Agricultural, Animal Husbandry, Dairy Development & Fisheries Department & Others In the High Court of Bombay at Aurangabad
26-04-2018 Managing Director, West Bengal, Dairy & Poultry Development Corporation Limited Versus Jayanti Bose & Others High Court of Judicature at Calcutta
03-04-2018 A. Manickam Versus The Commissioner for Milk Production & Dairy Development, Madhavaram, Chennai & Others Before the Madurai Bench of Madras High Court
27-03-2018 Dinshaws Dairy Foods V/S Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-02-2018 K.V. Santhosh, Kannur District Versus Malabar Regional Co-Operative Milk Producers Union Ltd. (Milma), Kannur Dairy, Represented by Dairy Manager High Court of Kerala
29-11-2017 Paresh Shah Versus M/s. Bhonsle dairy, represented herein by its Partners: & Others In the High Court of Bombay at Goa
23-11-2017 Director of Income Tax, Circle 26(1) New Delhi Versus S.R.M.B. Dairy Farming (P) Ltd. Supreme Court of India
05-10-2017 K. Pushpaleela Versus The Commissioner, Milk Production & Dairy Development, Chennai & Others High Court of Judicature at Madras
28-09-2017 Commr. of C. Ex., Ghaziabad V/S Bhole Baba Dairy Industries Ltd. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
26-09-2017 Vardhman Milk Dairy Pvt. Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
22-09-2017 Vijay & Others Versus The Assistant Registrar, Co-operative Societies (Dairy) & Others In the High Court of Bombay at Nagpur
25-08-2017 M/s. Universal Dairy Products Pvt. Ltd., Versus Commissioner, Trade Tax, Lucknow & Another High Court Of Judicature At Allahabad Lucknow Bench
18-08-2017 Thiruvananthapuram Regional Co-Operative Milk Producers' Union Ltd. represented by The Managing Director Versus The Registrar (Director), Dairy Development Department & Another High Court of Kerala
17-08-2017 M/s. Kamdhenu Ispat Limited Versus M/s. Kamdhenu Dairy, Proprietor Jugal Kishore Gupta & Others High Court of Rajasthan Jaipur Bench
26-07-2017 Saravana Dairy Foods V/S Commissioner of Central Excise, Chennai II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-06-2017 Commissioner of Income Tax Vadodara & Others Versus National Dairy Development Board High Court of Gujarat At Ahmedabad
05-05-2017 Baljeet Singh Versus Haryana Dairy Development Co-operative Federation Limited & Others High Court of Punjab and Haryana
30-03-2017 Kanchan Jyoti Agro Industries Jaipur (KJAI) Versus Rajasthan Co-operative Dairy Federation Limited & Others High Court of Rajasthan Jaipur Bench
20-03-2017 Vimal Dairy Limited Versus Kaira Dist. Co. Operative Milk Producers Union Ltd. & Others High Court of Gujarat At Ahmedabad
10-03-2017 Mother Dairy Foods Processing Ltd. Versus Commissioner of Customs (Export), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
10-03-2017 Mother Dairy Foods Processing Ltd V/S Commr. of Cus. (Export) Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
09-03-2017 The Commissioner, Commercial Tax Versus S/S. Param Dairy Ltd. High Court of Judicature at Allahabad
27-02-2017 Durga Dairy Ltd., Vijayawada & Another Versus M/s. Sri Shakthi Dairy Products, Vijayawada High Court of Judicature at Madras
10-01-2017 C. Kathiresan Versus The Commissioner for Milk Production and Dairy Development, Madhavaram, Chennai & Others Before the Madurai Bench of Madras High Court
28-11-2016 State Bank of India V/S Gur Lal Dairy Farm and Others. Debts Recovery Tribunal Chandigarh
04-10-2016 R. Sampathkumar Versus The Commissioner, Milk Production & Dairy Development Department Aavin Illam, Madhavaram Milk Colony, Chennai & Others High Court of Judicature at Madras
02-09-2016 Mother Dairy Versus Deputy Commissioner of Labour High Court of Gujarat At Ahmedabad
24-05-2016 Managing Director Ernakulam Regional Cooperative Milk Producers Union Ltd. Versus State of Keralarep by Secretary, Agricultural Dairy Department & Others High Court of Kerala
12-04-2016 Inesh Dasarya Gavit Versus State of Maharashtra Through Secretary, Fishery, Animal Husbandry and Dairy Development Department & Others In the High Court of Bombay at Aurangabad
02-03-2016 Military Dairy Farm, Jabalpur Versus Dhan Prasad Yadav Supreme Court of India
24-02-2016 V. Appavoo Versus The Commissioner for Milk Production & Dairy Development & Another Before the Madurai Bench of Madras High Court
27-01-2016 Manager, Milma Dairy, Wayand, Chuzhali, Kalpetta & Another Versus Sajitha K, Nellikkaparambil & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
23-11-2015 Kagal Co.op. Doodh Vyavsaik Sanstha Versus Pankaj Dairy Products through its Proprietor & Another High Court of Judicature at Bombay
05-11-2015 Pradeshik Cooperative Dairy Federation Ltd. Versus Authority Under Min. Wages Act & Others High Court of Judicature at Allahabad
29-10-2015 Dr. Ramdas Laxmanrao Khesar & Others Versus The State of Maharashtra, Through the Secretary, Agriculture, Animal Husbandry, Dairy Development & Fisheries Department & Others In the High Court of Bombay at Aurangabad
07-08-2015 Raja & Another Versus The Commissioner of Milk Production and Dairy Development, Chennai & Others Before the Madurai Bench of Madras High Court
29-07-2015 Punjab Dairy Development Corporation through Managing Director & Others Versus Presiding Officer, Industrial Tribunal, Punjab, Chandigarh & Another High Court of Punjab and Haryana
17-07-2015 President, Ksheerolpadaka Sahakarana Sangam Kurianad Versus Deputy Director of Dairy Development, Kottayam & Others High Court of Kerala
09-07-2015 Jitendra Prasad Shaw Versus National Dairy Development Board High Court of Gujarat At Ahmedabad
29-06-2015 Tvl. Murugesa Dairy Foods, Rep. by its Proprietor R.V.G. Murugesan, Oddanchatram Versus The Assistant Commissioner (CT) II, Palani Before the Madurai Bench of Madras High Court
17-06-2015 D. Maria George Micheal & Others Versus The Commissioner, Department of Milk & Dairy Development, Chennai & Others Before the Madurai Bench of Madras High Court
16-06-2015 M/s. Surya Dairy Farm, rep. through its Proprietor Versus The Registrar, Debt Recovery Appellate Tribunal & Others High Court of Judicature at Madras
03-06-2015 S. Venkatachalam Versus The Commissioner for Milk Production & Dairy Development & Others High Court of Judicature at Madras
19-05-2015 M/s. Packraft India Pvt. Ltd. Versus Central Dairy Farm & Another High Court of Delhi
06-05-2015 M/s. Arjun Dairy Pvt. Ltd. Versus M/s. God County Eden Homes Pvt. Ltd. High Court of Delhi
30-04-2015 National Cooperative Dairy Federation of India Ltd. & Others Versus State of J&K & Others High Court of Jammu and Kashmir
01-04-2015 K. Koodalingam Versus The Commissioner, Milk Production & Dairy Development Dept., Chennai & Others Before the Madurai Bench of Madras High Court
24-03-2015 V. Muthiah Versus The Secretary to Government, Animal Husbandry & Dairy Development Dept., Secretariat, Chennai & Another Before the Madurai Bench of Madras High Court
23-03-2015 State of Maharashtra, through its Secretary, Dairy Development Department & Others Versus Indira General Kamagar Sanghatana & Others In the High Court of Bombay at Nagpur
26-02-2015 M.S. 1427 Thottappanaickanur Milk Producers Co-operative Society, rep. by its Secretary, Madurai Versus The Commissioner for Milk Production & Dairy Development, Chennai & Another Before the Madurai Bench of Madras High Court
06-02-2015 Mother Dairy (Now Known As Fruit & Vegetable Pvt. Ltd.) Versus Arvind Kumar Arora High Court of Delhi
06-02-2015 Arvind Kumar Arora Versus The Management Mother Dairy (Now Known As Fruit & Vegetable Pvt. Ltd.) High Court of Delhi
02-02-2015 Mother Dairy Fruit & Vegetable Private Limited Versus Hatim Ali & Another High Court of Delhi
28-01-2015 N.M. Velmurugan Versus State of Tamil Nadu rep. by The Secretary to Government, Animal Husbandry, Dairy & Fisheries Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
14-01-2015 Bhonsle Dairy & Others Versus Suresh Patel & Another In the High Court of Bombay at Goa
12-01-2015 The Tamil Nadu Avin Extension Officers & Managers Association Versus The Secretary to Government, Animal Husbandry, Fisheries & Dairy & Another Before the Madurai Bench of Madras High Court
08-01-2015 Gujarat Dairy Development Corporation Ltd. Versus Workmen High Court of Gujarat At Ahmedabad
02-12-2014 Ambika Mahila Matsyavyavasayik Sahakari Sanstha Ltd. Versus The State of Maharashtra, through the Principal Secretary, Department of Agricultural, Animal Husbandry, Dairy Development and Fisheries & Others In the High Court of Bombay at Nagpur
31-10-2014 K. Kandha Samy & Another Versus Director of Dairy Development & Others High Court of Kerala
17-10-2014 Vadilal Dairy International Ltd. Versus Assistant Commissioner of Income-tax, Circle 8, Ahmedabad Income Tax Appellate Tribunal Ahmedabad
13-08-2014 Pawan Kumar Garg & Others Versus The Haryana Dairy Development Cooperative Federation Limited & Others High Court of Punjab and Haryana
04-04-2014 S. Sudhakar Versus M/s. Grb Dairy Food Pvt. Ltd. & Another Intellectual Property Appellate Board
20-03-2014 Kashi Dairy and Restaurant Versus Peter Tellis & Others In the High Court of Bombay at Goa
05-02-2014 M/s. Mother Dairy Fruit & Vegetable Private Limited & Others Versus State of Haryana & Another High Court of Punjab and Haryana
23-01-2014 Mother Dairy Fruit & Vegetable Pvt. Ltd. Versus Dhara Dairy Foods Co. High Court of Delhi
13-01-2014 Haryana Dairy Development Cooperative Federation Limited Versus Jagdish Lal Supreme Court of India
06-01-2014 Reeta Mathur Versus The Rajasthan Co-operative Dairy Federation Ltd. & Others High Court of Rajasthan
21-11-2013 Saksham Dairy India Ltd. Versus State of Madhya Pradesh High Court of Madhya Pradesh
21-11-2013 Kolhapur Ice & Cold Storage Co. through Partner Versus Rajput Dairy through Brijlal Uddip Singh High Court of Judicature at Bombay
16-07-2013 Tanjore District Co-Operative Employees Association, Rep. By its General Secretary, Thanjore District Versus The Commissioner Milk Production & Dairy Development, Chennai & Others High Court of Judicature at Madras
25-06-2013 M/s. SDP Industries Pvt. Ltd. formerly known as M/s. Saurash Dairy Products Pvt. Ltd. Versus M/s. Rajasthan Co-Operative Dairy Federation Ltd. Intellectual Property Appellate Board
13-06-2013 Shivram Krishna Wanmore & Others Versus The State of Maharashtra, through the Principal Secretary, Animal Husbandry, Fisheries & Dairy Development Department & Others High Court of Judicature at Bombay
07-05-2013 Rahul Versus State of Maharashtra through its Minister, Animal Husbandary & Dairy Development Department & Others In the High Court of Bombay at Nagpur
08-04-2013 Kush Dairy Limited Versus H.P. Printers Pvt. Ltd. High Court of Delhi
07-03-2013 A. Kulandaisamy Versus The Commissioner for Milk Production & Dairy Development/Managing Director, Tamil Nadu Coop Milk Producers Federation Ltd, Chennai & Another High Court of Judicature at Madras
08-11-2012 Ajmer Zilla Dugdh Utpadak Sahakari Sangh & Another Versus Ajmer Zilla Dairy Employees Union & Others Supreme Court of India
05-11-2012 M/s. Supraja Dairy Pvt. Ltd. Milk Producers Group Rep. by its Managing Director Versus LIC of India Group & Superannuation Scheme Dept Pension and Group Schemes Unit Rep. by its Senior Divisional Manager Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
05-10-2012 M. Narasimha Reddy & Another Versus The Management, A.P Dairy Development Co-operative Federation Ltd., Rep. by the General Manager (M.P.F) & Another High Court of Andhra Pradesh
02-08-2012 New Zealand Dairy Processing Limited Versus Schenker (Nz) Limited Court of Appeal of New Zealand
20-07-2012 M. Ravindran Versus The Deputy Registrar of Co-operative Society (Dairy), Vellore High Court of Judicature at Madras
16-07-2012 Pradeshik Co-Operative Dairy Federation Ltd. (P.C.D.F. Ltd.) Versus United India Insurance Co. Ltd, Through its Manager/Chairman/MD & Others National Consumer Disputes Redressal Commission NCDRC
02-07-2012 Craigadean Dairy Farm Limited & Another Versus The Official Assignee For New Zealand & Another Court of Appeal of New Zealand
27-06-2012 Akash Enclave Residents Welfare Association, rep. by its Secretary & Another Versus Sri J.Dharmichand S/o.Jawahirlal GPA holder of M/s.Lalwani Agricultural & Dairy Farms & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
15-06-2012 S. Selvam Versus The Deputy Registrar (Dairy), Dairy Development Department, Vellore & Others High Court of Judicature at Madras



Directors
DIN Name Since
08039083 GAYUR CHAUHAN 17-01-2018
08039060 GUDDI CHAUHAN 17-01-2018

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