G A N RAJ ESTATES PRIVATE LIMITEDActivity: Construction in Telangana.Strike Off |
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CIN U45200TG1987PTC007241 |
ROC RoC-Hyderabad |
Incorporation Date 05-03-1987 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 007241 |
Registration Date 05-03-1987 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 2,000 |
Contact Information |
E-Mail Address NA |
Registered Address 2-2-12/3 BAGH AMBERPET HYDERABAD TG 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to G A N RAJ ESTATES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-05-2022 01:42
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22-11-2017 | ALW Estates Private Limited Versus Raj Laxmi Investment & Trading Company Pvt. Ltd. | High Court of Judicature at Calcutta |
20-03-2015 | M/s. Narne Estates Pvt. Ltd. Versus Raj Kumari | In the High Court of Judicature at Hyderabad |
06-09-2012 | M/s Sterling Estates and Properties Ltd. By Managing Director Versus G. Keshav Raj, Press Photographer (India Today/Business Today) | National Consumer Disputes Redressal Commission NCDRC |
11-08-2011 | A.Deva Raj Versus Jana Harsha Estates N Constructions Ltd., Rep. by its Managing Director | Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
Directors |
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DIN | Name | Since |
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